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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(a) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(a)The advance payment of transmission charges, operating charge and application fee shall not be insisted upon. These payments can be made within 3 working days of making of application.