Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2)(c) in The Statutes of the Punjabi University

(c)for the purpose of recognizing a college teacher as lecturer or otherwise as a teacher of the University :
(i)The Vice-Chancellor;
(ii)the Dean of the Faculty concerned;
(iii)the Head of the Department.