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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(6) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(6)Candidate for the First Examination of the Post Diploma Course must have attained the requisite qualification as prescribed by the Board, from time to time, and to have attended an Engineering Institution affiliated to the Board in that course for period of not less than one session thereafter.