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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(19) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(19)The class-IV staff i.e. peon, chowkidar, waterman etc., shall be provided by the Principal of the College concerned who also happens to be the Controller of Examination, in case of these examinations are being arranged within the College premises or the Institution concerned, otherwise this arrangement shall be made by the Superintendent of Examination himself according to the requirement.