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[Cites 0, Cited by 0] [Section 11A(13)] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(13)(a) in Rajasthan High Court Staff Service Rules, 2002

(a)Educational Qualification :
(i)Candidate must be a graduate of any university established by Law in India or its equivalent examination from any university recognized by the Government for the purpose; and
(ii)Must have passed -