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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2) in The Punjab Vaccination Rules, 1959

(2)Register 'B' showing :-
(i)Name, sex, age, parentage, caste and residence of children from 5 years to 13 years liable to be vaccinated for the first and second time.
(ii)Date of first re-vaccination.
(iii)Result of first re-vaccination.
(iv)Date of second re-vaccination.
(v)Result of second re-vaccination.