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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(i) in The Punjab Vaccination Rules, 1959

(i)Name, sex, age, parentage, caste and residence of children from 5 years to 13 years liable to be vaccinated for the first and second time.