Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(4)A permanent notice with letters at least five centimetres in height prohibiting smoking and naked lights shall be fixed to the fence surrounding the area where flammable or oxidising gases are stored and such notice shall be visible from outside.