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Union of India - Section

Section 24 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

24. Cleanliness and restriction of unauthorized person.

(1)The area within the safety distance of the installation shall be kept free from ignitable materials, such as weeds, dry grass.
(2)The area where vessels, pumping equipment, loading and unloading facilities and indirect heated vaporisers are provided, shall be enclosed by an industrial type fence at least 2 metres high along the perimeter of the safety zone.
(3)Every fence shall have at least two means of exit and the gates of such exits shall open outwards and shall not be self-locking.
(4)A permanent notice with letters at least five centimetres in height prohibiting smoking and naked lights shall be fixed to the fence surrounding the area where flammable or oxidising gases are stored and such notice shall be visible from outside.