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[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(c) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(c)Neither speech nor hearing is defective. No recruits will be enlisted who suffers from deafness, aural discharge, earache, tinnitus or vertigo or who is found on examination to have dermatitis, atersia or exostosis of the meatus, performation of the tympanic membrane, or who has had radical mastoid operation.