Bombay High Court
M/S. Aditya Enterprise vs City Industrial And Development ... on 6 March, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-36
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 15601 OF 2022
M/s. Aditya Enterprise ....PETITIONER
V/S
City Industrial And Development Corporation....RESPONDENT
Of Maharashtra Ltd.
WITH WRIT PETITION NO. 396 OF 2023 Mahaavir Superstructures Pvt. Ltd ....PETITIONER V/S The City And Industrial Development ....RESPONDENT Corporation Of Maharashttra Ltd WITH WRIT PETITION NO. 15815 OF 2022 Shree Sadguru Infrabuild And Anr ....PETITIONER V/S The City And Industrial Deveelopment ....RESPONDENT Corporation And Ors WITH WRIT PETITION NO. 15807 OF 2022 Shree Ganesh Enterprises And Anr ....PETITIONER V/S The City And Industrial Development ....RESPONDENT Corporation Of Maha. Limited And Ors Page 1/2 ::: Uploaded on - 06/03/2023 ::: Downloaded on - 07/03/2023 16:02:04 ::: Mr. Rohaan Cama a/w Mr. Aditya Udeshi a/w Mr. Sanjay Udeshi a/w Mr. Rahul Sanghvi a/w Mr. Samarth Jaidev i/b Sanjay Udeshi and Co. for Petitioners in Writ Petition No. 15601/2022 & Writ Petition No. 396/2023. Mr. R. D. Soni i/b Ram & Co. for Petitioners in Writ Petition No. 15807/2022 & Writ Petition No. 15815/2022. Mr. G. S. Hegde, Senior Advocate i/b Ms. P. M. Bhansali for Respondent (CIDCO) in all Writ Petitions.
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 6th March, 2023 P.C. :
S. O. to 27/03/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 06/03/2023 ::: Downloaded on - 07/03/2023 16:02:04 :::