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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Assam - Subsection

Section 91(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)SDBR as detailed below shall be submitted to the appropriate authority as soon as design of foundation is completed, but not later than one month prior to commencement of construction.Part-1 CompletedPart-2, Part-3 or Part-4 (if applicable) Completed