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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(vi) in Andhra Pradesh Engineering Common Entrance Test for diploma holders for admission into B.E., B.Tech. and B.Pharm Courses Rules, 2004

(vi)Committee of ECET-FDH-AC shall follow the same guidelines as prescribed in Rules 4, 5 and 6 of these Rules for conduct of test, minimum qualifying mark etc., for declaration of results and assigning merit ranks. [Except preparing the list as per clause (f) of sub-rule (iv) of Rule 6.] [Added by Notification No. G.O.Ms. 25, dated 28.2.2006 (w.e.f. 18.3.2004).]