Kerala High Court
N.P. Aboobacker vs State Of Kerala on 10 April, 2025
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
WP(C) NO. 2711 OF 2023 & connected cases
1
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2711 OF 2023
PETITIONER :
DASS CONTINENTAL,
SAKTHAN NAGAR, THRISSUR
REPRESENTED BY ITS MANAGING PARTNER
K.B.PADMADAS, AGED 61 YEARS,
S/O. BALAKRISHNAN,PIN - 680001
BY ADVS.
SABU GEORGE
P.B.KRISHNAN (SR.)
P.B.SUBRAMANYAN
MANU VYASAN PETER
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR
REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
2
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH 861/2024, 1152/2024, 1266/2024, 1436/2024,
1831/2024, 1863/2024, 2016/2024, 2380/2024, 2384/2024, 2625/2024,
2664/2024, 2666/2024, 2762/2024, 2817/2024, 2822/2023, 5106/2023,
7753/2025, 7731/2023, 8577/2025, 9424/2023, 11272/2023,
14532/2023, 14832/2023, 22141/2023, 22317/2023, 25343/2023,
25571/2023, 25912/2023, 26846/2023, 28386/2023, 30761/2023,
30780/2023, 31197/2023, 31411/2023, 32270/2023, 32271/2023,
32686/2023, 32764/2023, 32773/2023, 32790/2023, 33124/2023,
33148/2023, 33158/2023, 33264/2023, 33347/2023, 33569/2023,
3097/2024, 34151/2023, 3136/2024, 3150/2024, 3673/2024, 3684/2024,
34927/2023, 4227/2024, 4264/2024, 4283/2024, 35246/2023,
35919/2023, 5533/2024, 5591/2024, 36263/2023, 5879/2024,
36596/2023, 36678/2023, 6049/2024, 6241/2024, 37132/2023,
37409/2023, 37750/2023, 37852/2023, 37877/2023, 37985/2023,
7484/2024, 38340/2023, 38439/2023, 38496/2023, 8023/2024,
8301/2024, 38954/2023, 8622/2024, 9630/2024, 9661/2024, 9835/2024,
10254/2024, 10329/2024, 10333/2024, 40918/2023, 10470/2024,
10471/2024, 40984/2023, 10534/2024, 10587/2024, 41113/2023,
10793/2024, 10821/2024, 10825/2024, 10877/2024, 11348/2024,
11488/2024, 41980/2023, 12133/2024, 12237/2024, 12364/2024,
12379/2024, 12490/2024, 12688/2024, 12719/2024, 12781/2024,
44132/2023, 12899/2024, 12937/2024, 12959/2024, 43261/2023,
13091/2024, 13258/2024, 43859/2023, 13603/2024, 14181/2024,
44176/2023, 44208/2023, 13948/2024, 44242/2023, 14270/2024,
14640/2024, 14646/2024, 15064/2024, 15303/2024, 15396/2024,
16010/2024, 16464/2024, 16678/2024, 17271/2024, 17700/2024,
17988/2024, 18420/2024, 19202/2024, 19226/2024, 19285/2024,
19369/2024, 19389/2024, 19944/2024, 20125/2024, 20247/2024,
WP(C) NO. 2711 OF 2023 & connected cases
3
2025:KER:32361
20255/2024, 20389/2024, 20442/2024, 20500/2024, 20606/2024,
21016/2024, 21205/2024, 21439/2024, 21677/2024, 21740/2024,
21830/2024, 22384/2024, 22636/2024, 23066/2024, 23237/2024,
23438/2024, 23454/2024, 23522/2024, 23600/2024, 24030/2024,
24818/2024, 25502/2024, 25629/2024, 25845/2024, 25910/2024,
29422/2024, 29663/2024, 29725/2024, 30157/2024, 30060/2024,
30070/2024, 30230/2024, 30233/2024, 30237/2024, 30258/2024,
30307/2024, 30309/2024, 30582/2024, 30800/2024, 31328/2024,
32942/2024, 33956/2024, 34359/2024, 37429/2024, 38067/2024,
38322/2024, 38436/2024, 38454/2024, 38783/2024, 39104/2024,
42384/2024, 43823/2024, 43838/2024, 44637/2024 AND 45122/2024, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
4
2025:KER:32361
N THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 861 OF 2024
PETITIONER :
N.P. ABOOBACKER,
AGED 60 YEARS, S/O. KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR,
EDAKKAZHIYUR, CHAVAKKAD, THRISSUR DT.,
PIN - 680515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM DT., PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DT.,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR DT., PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
WP(C) NO. 2711 OF 2023 & connected cases
5
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
6
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1152 OF 2024
PETITIONERS :
1 JINO JOSE,
AGED 43 YEARS
S/O. JOSE, CHITTILAPPALLY HOUSE,
4TH AVENUE, AVENUE ROAD, THRISSUR,
PIN - 680005
2 JINTO JOSE,
AGED 40 YEARS
S/O. JOSE, CHITTILAPPALLY HOUSE,
4TH AVENUE, AVENUE ROAD, THRISSUR,
PIN - 680 005
BY ADVS.
SABU GEORGE
P.B.KRISHNAN (SR.)
P.B.SUBRAMANYAN
MANU VYASAN PETER
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR-680001, REPRESENTED BY ITS SECRETARY
WP(C) NO. 2711 OF 2023 & connected cases
7
2025:KER:32361
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
8
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1266 OF 2024
PETITIONERS :
1 P.A. ABDUL RAFEEQ,
AGED 54 YEARS, S/O. ABDUL KAREEM HAJI,
PONNAMPADIKKAL HOUSE, VEMBALLUR, DESOM,
SREENARAYANAPURAM VILLAGE, P.O.
SANTHIPURAM, KODUNGALLUR TALUK,
THRISSUR DISTRICT, PIN - 680668
2 P.A. MUHAMMED,
AGED 53 YEARS, S/O. ABDUL KAREEM HAJI,
PONNAMPADIKKAL HOUSE, VEMBALLUR DESOM,
SREENARAYANAPURAM VILLAGE, P.O.SANTHIPURAM,
KODUNGALLUR TALUK, THRISSUR DISTRICT-680668,
PIN - 680 668
3 P.A. ANWAR NISAR,
AGED 50 YEARS, S/O. ABDUL KAREEM HAJI,
PONNAMPADIKKAL HOUSE, VEMBALLUR DESOM,
SREENARAYANAPURAM VILLAGE,
P.O. SANTHIPURAM, KODUNGALLUR TALUK,
THRISSUR DISTRICT-680668,
PIN - 680 668
4 P.A. SHAHIDA,
AGED 51 YEARS, D/O. ABDUL KAREEM HAJI,
W/O. KARUMBEETTIL MUHAMMED AMIR,
AYYANTHOLE POST, AYYANTHOLE VILLAGE,
THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680 003
BY ADV P.K.SAJEEV
WP(C) NO. 2711 OF 2023 & connected cases
9
2025:KER:32361
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
10
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1436 OF 2024
PETITIONER :
N.P. ABOOBACKER,
AGED 60 YEARS, S/O. KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR, EDAKKAZHIYUR,
CHAVAKKAD, THRISSUR DT., PIN - 680 515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM DT.,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DT.,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD, THRISSUR DT.,
PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
11
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
12
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1831 OF 2024
PETITIONER :
N.P. ABOOBACKER,
AGED 60 YEARS
S/O. KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR,
EDAKKAZHIYUR, CHAVAKKAD, THRISSUR DT.,
PIN - 680515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM DT.,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DT.,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,THRISSUR DT.,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
13
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING :
WP(C) NO. 2711 OF 2023 & connected cases
14
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 1863 OF 2024
PETITIONERS :
1 K.B. MOHANDAS,
AGED 68 YEARS, S/O. BALAKRISHNAN,
TC-37/1432, CIVIL LINE ROAD, POOTHOLE P.O.,
THRISSUR, PIN - 680004
2 K.B.HARIDAS,
AGED 67 YEARS, S/O. BALAKRISHNAN,
KARTHIKA, CIVIL LINE ROAD,
POOTHOLE P.O., THRISSUR, PIN - 680 004
3 K.B.PADMADAS,
AGED 65 YEARS, S/O. BALAKRISHNAN,
THEERTHDHAM, PADOOKKAD, VIYOOR P.O,
THRISSUR, PIN - 680010
4 K.B. JAYADAS,
AGED 63 YEARS, S/O. BALAKRISHNAN,
KOOYATTUVALAPPIL HOUSE,
MULLAKKARA P.O, THRISSUR,
PIN - 680583
BY ADVS.
SABU GEORGE
P.B.KRISHNAN (SR.)
P.B.SUBRAMANYAN
MANU VYASAN PETER
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
WP(C) NO. 2711 OF 2023 & connected cases
15
2025:KER:32361
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
16
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2016 OF 2024
PETITIONER:
N.P. ABOOBACKER,
AGED 60 YEARS, S/O. KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR,
EDAKKAZHIYUR, CHAVAKKAD, THRISSUR DT.,
PIN - 680515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP. BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM DT.,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DT.,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
THRISSUR DT., PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
WP(C) NO. 2711 OF 2023 & connected cases
17
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
18
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2380 OF 2024
PETITIONER :
P.C. SIDHAN,
AGED 71 YEARS
S/O. CHANDRABHANU, PALLATH HOUSE,
POOTHOLE P.O. THRISSUR DISTRICT,
PIN - 680510
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR, THRISSUR DISTRICT, KERALA,
PIN - 680001
2 THE SECRETARY, THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR, THRISSUR DISTRICT,
KERALA, PIN - 680001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
19
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
20
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2384 OF 2024
PETITIONERS :
1 K.M. HUSSAIN,
AGED 75 YEARS
S/O. MOIDEEN, KULANGARAKATH HOUSE,
VENKITANGU P.O., THRISSUR DISTRICT,
PIN - 680510
2 RASHEED P.K.,
AGED 67 YEARS
S/O. MOHAMMU, PARATTUVEETTIL HOUSE,
ELAVALLY P.O, THRISSUR DISTRICT,
PIN - 680511
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR, THRISSUR DISTRICT, KERALA,
PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA, PIN - 680001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
WP(C) NO. 2711 OF 2023 & connected cases
21
2025:KER:32361
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
22
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2625 OF 2024
PETITIONER :
N.P. ABOOBACKER,
AGED 60 YEARS
S/O. KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR, EDAKKAZHIYUR,
CHAVAKKAD, THRISSUR DT., PIN - 680515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP. BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM DT.,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP. BY ITS SECRETARY, THRISSUR DT.,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR DT.,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
WP(C) NO. 2711 OF 2023 & connected cases
23
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
24
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2664 OF 2024
PETITIONER :
NOUSHAD P.A.,
AGED 57 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADV M.R.DHANIL
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
25
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2666 OF 2024
PETITIONER :
NOUSHAD P.A.,
AGED 57 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
26
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2762 OF 2024
PETITIONER :
HALAJAMAL PUTHIYA VEETIL,
AGED 34 YEARS
S/O. JAMAL @ JAMALUDDIN, PUTHIYA VEETIL HOUSE,
KATTOOR P.O., THRISSUR DISTRICT, KERALA,
PIN - 680702
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECETARY,
THRISSUR CORPORATION, CORPORATION OFFICE, THRISSUR
DISTRICT, KERALA, PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
27
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2817 OF 2024
PETITIONER :
V. ANVER,
AGED 57 YEARS
S/O. N.V. KHADER, VALIYAKATH HOUSE,
M C AVENUE, KUNNAMKULAM P.O., THRISSUR DT.,
PIN - 680503
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP. BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DISTRICT,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR DTISTRICT, PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
28
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
29
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 2822 OF 2023
PETITIONERS :
1 K.B. MOHANDAS,
AGED 68 YEARS
S/O. BALAKRISHNAN, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O., THRISSUR,
PIN - 680004
2 LOLA MOHANDAS,
AGED 63 YEARS
W/O. K.B. MOHANDAS, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O., THRISSUR,
PIN - 680004
3 ASHI MOHAN,
AGED 41 YEARS
D/O. K.B. MOHANDAS, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O., THRISSUR,
REPRESENTED BY HER POWER OF ATTORNEY HOLDER
LOLA MOHANDAS, PETITIONER NO.2.,
PIN - 680004
4 DR. POURNAMI MOHAN,
AGED 39 YEARS
D/O. K.B. MOHANDAS, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O., THRISSUR,
PIN - 680004
BY ADVS.
SABU GEORGE
P.B.KRISHNAN (SR.)
P.B.SUBRAMANYAN
MANU VYASAN PETER
WP(C) NO. 2711 OF 2023 & connected cases
30
2025:KER:32361
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY, PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
31
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 5106 OF 2023
PETITIONER :
SHANMUGHAN,
AGED 80 YEARS
S/O. RAMAN, LAKSHMI RAM ARCADE,
VIYYUR PALAM JUNCTION, SHORNNUR ROAD,
PIN-680 010
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
32
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
33
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 7753 OF 2025
PETITIONER :
MELU SEBASTIAN,
AGED 46 YEARS
W/O. SEBASTIAN, CHETTUPUZHA HOUSE,
KUTTANELLUR VILLAGE, DESOM, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680014
BY ADVS.
RAJIT
V.V.JOY
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REP BY ITS SECRETARY, OFFICE OF THE THRISSUR
MUNICIPAL CORPORATION, POST THRISSUR,
THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
POST THRISSUR, THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680 001
3 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT (L) DEPARTMENT,
GOVERNMENT OF KERALA, THIRUVANANTHAPURAM,
PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
34
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
35
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 7731 OF 2023
PETITIONERS :
1 RENJITH,
AGED 49 YEARS
S/O. K.P. VISWANATHAN, KALLAYIL HOUSE,
VASANANTH NAGAR, PATTURAIKKAL,
THRISSUR DISTRICT, PIN - 680001
2 SANJITH,
AGED 47 YEARS
S/O. K.P. VISWANATHAN, KALLAYIL HOUSE,
VASANANTH NAGAR, PATTURAIKKAL, THRISSUR DISTRICT,
PIN - 680001
BY ADVS.
K.R.ARUN KRISHNAN
SANAL C.S
JISSMON A KURIAKOSE
DEEPA K.RADHAKRISHNAN
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR - 680 001,
REPRESENTED BY ITS SECRETARY,
WP(C) NO. 2711 OF 2023 & connected cases
36
2025:KER:32361
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
PIN - 680 001
4 COUNCIL,
THRISSUR MUNICIPAL CORPORATION,
M.O. ROAD, THRISSUR DISTRIC, PIN -680 001,
REPRESENTED BY MAYOR
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
37
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 8577 OF 2025
PETITIONERS :
1 RAMSINGH
AGED 72 YEARS
S/O SREENIVASAN, VAZHOOR HOUSE,
POONKUNNAM DESOM, THRISSUR VILLAGE,
THRISSUR DISTRICT, PIN - 680 002
2 BEENA RAMSINGH
AGED 68 YEARS
W/O RAMSINGH, VAZHOOR HOUSE, POONKUNNAM DESOM,
THRISSUR VILLAGE, THRISSUR DISTRICT,
PIN - 680002
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
SANAL C.S
VISHAK K.V.
ANU T.H.
RENJITH K.R.
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION
CORPORATION OFFICE, M.O.ROAD, THRISSUR -
REPRESENTED BY ITS SECRETARY,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
38
2025:KER:32361
3 REVENUE OFFICER
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
4 COUNCIL OF THRISSUR CORPORATION
CORPORATION OFFICE,
THRISSUR MUNICIPAL CORPORATION, M.O.ROAD,
THRISSUR DISTRICT,
REPRESENTED BY MAYOR, PIN - 680 001
5 TAHSILDAR
THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680001
6 VILLAGE OFFICER
THRISSUR VILLAGE, THRISSUR DISTRICT,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
39
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 9424 OF 2023
PETITIONER :
JMA TRADE CENTRE LIMITED,
OPPOSITE THRISSUR RAILWAY STATION,
WEST GATE, POOTHOLE P.O., THRISSUR,
REPRESENTED BY ITS MANAGING PARTNER,
PIN - 680 004
BY ADVS.
SABU GEORGE
P.B.KRISHNAN (SR.)
P.B.SUBRAMANYAN
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
40
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
41
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 11272 OF 2023
PETITIONER :
NOUSHAD PUTHIYAVEETIL ABDULRAHMAN,
AGED 57 YEARS
S/O. ABDULRAHIMAN, PUTHIYAVEETTIL HOUSE,
AVENUE ROAD, THRISSUR DISTRICT - 680 005
REPRESENTED BY POWER OF ATTORNEY HOLDER
JYOTHIRAJ BHASKARAN, THRISSUR DISTRICT - 680567
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
42
2025:KER:32361
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
M.O. ROAD, THRISSUR DISTRICT - 680 001,
REPRESENTED BY MAYOR
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
43
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 14532 OF 2023
PETITIONER:
T.S. PATTABHIRAMAN,
AGED 71 YEARS
CHAIRMAN, KALYAN SILKS, S/O. (LATE)
SEETHARAMA IYER, RESIDING AT THRIKKUR MADOM,
SREE RAMA PURI, PUSHPAGIRI AGRAHARAM ROAD,
PUNKUNNAM, THRISSUR, PIN - 680 002
BY ADVS.
ASWIN GOPAKUMAR
ANWIN GOPAKUMAR
ADITYA VENUGOPALAN
NIKITHA SUSAN PAULSON
MAHESH CHANDRAN
AVINASH KURUNGOT
GAUTHAM KRISHNA E.J.
SHALLET K. SAM
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
G6C7+9W6, MUNICIPAL OFFICE RD., KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR, KERALA,
PIN - 680 001
2 THE REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
G6C7+9W6, MUNICIPAL OFFICE RD,
KURUPPAM, THEKKINKADU MAIDAN, THRISSUR,
KERALA, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
44
2025:KER:32361
3 DEPARTMENT OF LOCAL SELF GOVERNMENT,
REPRESENTED BY ITS SECRETARY,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
45
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 14832 OF 2023
PETITIONER :
WILLIAMS.K.A,,
AGED 53 YEARS
S/O KANGAPPADAN ANTHONY,
KANGAPPADAN HOUSE, ERINJERY ANGADY,
CHEMBUKKAVU VILLAGE, THRISSUR THALUK,
THRISSUR DISTRICT, PIN - 680 523
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695001
2 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
46
2025:KER:32361
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY MAYOR, M.O.ROAD,
THRISSUR DISTRICT - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
47
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 22141 OF 2023
PETITIONER :
GEETHADEVI,
AGED 56 YEARS
W/O NANDYALATH ANANDAN,
RESIDING AT NANDYALATH HOUSE, MANA VAZHI,
VIYOOR, THRISSUR, PIN - 680 010
BY ADVS.
K.R.ARUN KRISHNAN
JISSMON A KURIAKOSE
DEEPA K.RADHAKRISHNAN
SANAL C.S
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR - 680 001 REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
48
2025:KER:32361
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
M.O.ROAD, THRISSUR DISTRICT - 680 001
REPRESENTED BY MAYOR
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
49
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 22317 OF 2023
PETITIONER :
LEO LOUIS,
AGED 52 YEARS
/O. (LATE) E.O. LOUIS,
ELUVATHINGAL HOUSE, KIZHAKKUMPATTUKARA,
EAST FORT P.O., THRISSUR ISTRICT, KERALA,
PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
50
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 25343 OF 2023
PETITIONER :
JACOB P.J.,
AGED 67 YEARS
S/O P.C JOSEPH, PANAKKAL HOUSE,
WOMENS CLUB ROAD, CHEMBUKKAVU,
THRISSUR DISTRICT, PIN - 680020
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 STATE OF KERALA
REPRESENTED BY SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
* ADDL.R3 IS IMPLEADED
3 SECRETARY, THRISSUR CORPORATION
THRISSUR - 680 001
* ADDL.R3 IS IMPLEADED AD ADDL.R3 AS PER ORDER DATED
4.3.2025 IN I.A. 1/2024
WP(C) NO. 2711 OF 2023 & connected cases
51
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
52
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 25571 OF 2023
PETITIONER :
LEO LOUIS,
AGED 52 YEARS
S/O. (LATE) E.O. LOUIS,
ELUVATHINGAL HOUSE, KIZHAKKUMPATTUKARA,
EAST FORT P.O., THRISSUR DISTRICT, KERALA,
PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
53
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 25912 OF 2023
PETITIONER :
KIRAN JACOB,
AGED 36 YEARS
S/O JACOB P.J, PANAKKAL HOUSE,
WOMENS CLUB ROAD,CHEMBUKKAVU,
THRISSUR DISTRICT, PIN - 680 020
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 STATE OF KERALA
REPRESENTED BY SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
* ADDL.R3. IS IMPLEADED
3 SECRETARY,
THRISSUR CORPORATION, THRISSUR - 680 001
* ADDL.R3 IS IMPLEADED AS PER ORDER DATED 04-03-2025 IN
IA 1/2024
WP(C) NO. 2711 OF 2023 & connected cases
54
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
55
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 26846 OF 2023
PETITIONER :
KRISHNA KISHAN N.N,
AGED 48 YEARS
S/O LATE N G NARAYANAN, VADAKKEVALAPPIL HOUSE,
VIYYUR PO, THRISSUR DISTRICT,
PIN - 680010
BY ADV JITHIN BABU A
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680 001
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY MAYOR M.O. ROAD,
THRISSUR DISTRICT, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
56
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
57
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 28386 OF 2023
PETITIONER :
INIS V. MALIAKKAL,
AGED 58 YEARS
S/O. VARGHESE, MALIAKKAL HOUSE,
MISSION QUARTERS, THRISSUR P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
58
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30761 OF 2023
PETITIONER :
SADASIVAN SAIT,
AGED 78 YEARS
S/O. SIDHU PAWAR, PAWAR HOUSE,
UNITY ROAD, CHELAKOTTUKARA, EAST FORT P.O,
THRISSUR DISTRICT, KERALA,
PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNCIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
59
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30780 OF 2023
PETITIONER :
SADASIVAN SAIT,
AGED 78 YEARS
S/O.SIDHU PAWAR, PAWAR HOUSE,
UNITY ROAD, CHELAKOTTUKARA, EAST FORT P.O,
THRISSUR DISTRICT, KERALA,
PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY ADV SANTHOSH P.PODUVAL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
60
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 31197 OF 2023
PETITIONERS :
1 V. PARAMESWARAN,
AGED 76 YEARS
S/O. R. VASU AIYYAR, SHIVASHAKTHI HOUSE,
POONKUNNAM P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 002
2 K. YETHINDRAN,
AGED 61 YEARS
S/O. BALAN NAIR, PALLIPURATHU HOUSE,
THIRUVAMBADI P.O., THRISSUR DISTRICT,
KERALA, PIN - 680022
3 T. B. DILEEPKUMAR,
AGED 58 YEARS
S/O. BALAKRISHNAN, THAIKKATTIL HOUSE,
AYYATHOLE P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 003
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
61
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
62
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 31411 OF 2023
PETITIONERS :
1 RAJESH GOPALAKRISHNAN,
AGED 59 YEARS
S/O. V. G. PODUVAL, CHANDRA VILLA,
EAST FORT P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 005
2 GITANJALI RAJESH,
AGED 54 YEARS
W/O. RAJESH GOPALAKRISHNAN,
CHANDRA VILLA, EAST FORT P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
63
2025:KER:32361
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
64
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 32270 OF 2023
PETITIONERS :
1 SHAHIDA,
AGED 63 YEARS
W/O. A. ABOO, ANGHADIPARAMBIL HOUSE,
KUNNAMKULAM P.O., THRISSUR DISTRICT,
KERALA, PIN - 680503
2 SUBAIDA MUHAMMED,
AGED 60 YEARS
W/O.(LATE) MUHAMMED, ANGHADIPARAMBIL HOUSE,
KUNNAMKULAM P.O., THRISSUR DISTRICT,
KERALA, PIN - 680503
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
WP(C) NO. 2711 OF 2023 & connected cases
65
2025:KER:32361
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
66
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 32271 OF 2023
PETITIONERS :
1 ABDUL RAZAK,
AGED 56 YEARS
S/O. KUNJI MOHAMMED, SOOTHANATH HOUSE,
PAVARATTY P.O., THRISSUR DISTRICT,
KERALA, PIN - 680507
2 BUSHARA ABDUL RAZAK,
AGED 44 YEARS
W/O. ABDUL RAZAK, SOOTHANATH HOUSE,
PAVARATTY P.O., THRISSUR DISTRICT,
KERALA, PIN - 680507
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUITIONS,
WP(C) NO. 2711 OF 2023 & connected cases
67
2025:KER:32361
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
68
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 32686 OF 2023
PETITIONER :
MUHAMMED SWALIH,
AGED 29 YEARS
S/O. MOIDEEN KOYA, THAYYIL PURAYIL,
VELLIMADUKUNNU, NEAR POLICE STATION,
KURUVATTUR, MARIKUNNU P.O.,
KOZHIKODE DISTRICT, KERALA,
PIN - 673 012
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
69
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
70
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 32764 OF 2023
PETITIONER :
NOUSHAD P.A.,
AGED 56 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MINICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
71
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
72
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 32773 OF 2023
PETITIONER :
NOUSHAD P.A.,
AGED 56 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
73
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
74
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 32790 OF 2023
PETITIONER :
NOUSHAD P.A.,
AGED 56 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
WP(C) NO. 2711 OF 2023 & connected cases
75
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
76
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 33124 OF 2023
PETITIONER :
SITARAM AYURVEDA (P) LIMITED,
REPRESENTED BY ITS MANAGING DIRECTOR,
DR. D. RAMANATHAN, AGED 73 YEARS,
S/O. PARAMESWARA, IYER DEVARAJA IYER,
24/550/1, JANANI NIVAS, CHELAT LANE,
SHANKARAYYAR ROAD, POOTHOLE P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
77
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
78
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 33148 OF 2023
PETITIONER :
VALIYAKATH SIDDIQUE,
AGED 68 YEARS
S/O. ABDULLA HAJI, NALAKATH VEEDU,
EDAKKAZHIYUR P.O, THRISSUR DISTRICT,
KERALA, PIN - 680515
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
79
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
80
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 33158 OF 2023
PETITIONER :
N. FAIZAL,
AGED 50 YEARS
S/O. P.A. ASSOO, NALAKATH HOUSE,
THEKKEMADOM ROAD, THRISSUR P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695001
WP(C) NO. 2711 OF 2023 & connected cases
81
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
82
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 33264 OF 2023
PETITIONER :
A.K. ABDUL AZEEZ,
AGED 56 YEARS
S/O. KUNHIMUHAMMAD, SUDANATH HOUSE,
PUTHUMANASSERY ROAD, PAVARATTY P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680507
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
83
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
84
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 33347 OF 2023
PETITIONER :
ABDUL RAZAK,
AGED 56 YEARS
S/O. KUNJI MOHAMMED,
SOOTHANATH HOUSE, PAVARATTY P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 507
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
85
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
86
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 33569 OF 2023
PETITIONER :
A. SALMAN ,
AGED 57 YEARS
S/O ABDUL KHADER, P.K.M MANSION,
11/411, AMBADY LANE, KOKKALAI, THRISSUR,
THRISSUR DISTRICT, PIN - 680 021
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
87
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
88
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 3097 OF 2024
PETITIONER :
JOY C. JOHN,
AGED 69 YEARS
S/O. C. V. JOHN, CHEMBUKAVU HOUSE,
MUSEUM CROSS LANE 9TH STREET,
THRISSUR CITY P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 020
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
89
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 34151 OF 2023
PETITIONER :
RADHAKRISHNAN,
AGED 76 YEARS
S/O. GOPALAN NAIR, SWAPNAM,
COSMO LANE, KIZHAKKUMPATTUKARA,
EAST FORT P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
90
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
91
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 3136 OF 2024
PETITIONER :
RAJAN P.I.,
AGED 64 YEARS
S/O. ITTIACHAN, PELLISSERY HOUSE,
PARALAM, AMMADAM P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 563
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
92
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 3150 OF 2024
PETITIONER :
P.T. KRISHNADAS,
AGED 73 YEARS
S/O. N.T. UNNIKRISHNAN NAMBIAR,
SOUPARNIKA, 32, 18/524 (TC 37/1306),
SANTHI NAGAR, THRISSUR DISTRICT, KERALA,
PIN - 680 003
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
93
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 3673 OF 2024
PETITIONER :
THE CHAMBER OF COMMERCE,
REPRESENTED BY ITS SECRETARY
GEORGE U. GEORGE, AGED 61 YEARS,
S/O. GEORGE, UMBAVOO HOUSE, LOURDEPURAM,
THRISSUR DISTRICT, KERALA,
PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
94
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 3684 OF 2024
PETITIONERS :
1 JOSE PAUL,
AGED 72 YEARS
S/O. C.J. PALU, CHIRIANKANDATH HOUSE,
PIPELINE ROAD, MYLIPADAM, THRISSUR EAST P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 005
2 LATHA JOSE,
AGED 67 YEARS
W/O. JOSE PAUL CHIRIANKANDATH,
CHIRIANKANDATH HOUSE, PIPELINE ROAD,
MYLIPADAM, THRISSUR EAST P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
95
2025:KER:32361
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
96
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 34927 OF 2023
PETITIONERS :
1 TONY A. L.,
AGED 68 YEARS
S/O. LAZAR, 529A (4/590),
AKKARAPATTIAKKAL HOUSE, PUTHURKKARA VAZHI,
AYYANTHOLE P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 003
2 MOLLY TONY,
AGED 61 YEARS
W/O. A. L. TONY, 529A,
AKKARAPATTIAKKAL HOUSE, PUTHURKKARA VAZHI,
AYYANTHOLE P.O., THRISSUR DISTRICT,
KERALA, PIN - 680003
3 MANU TONY,
AGED 35 YEARS
S/O. A.L. TONY, 529A (4/590),
AKKARAPATTIAKKAL HOUSE, PUTHURKKARA VAZHI,
AYYANTHOLE P.O., THRISSUR DISTRICT,
KERALA, PIN - 680003
4 UNMESH P.S.,
AGED 53 YEARS
S/O. P.V. SANKARANARAYANAN, PARAYIL HOUSE,
POOTHOLE S.O., THRISSUR DISTRICT,
KERALA, PIN - 680004
5 ANAND JOHN K.,
AGED 49 YEARS
S/O. K.C. YOHANNAN, KUNNATH HOUSE,
CHETTUPUZHA P.O., PULLAZHI, THRISSUR DISTRICT,
KERALA, PIN - 680012
WP(C) NO. 2711 OF 2023 & connected cases
97
2025:KER:32361
6 JOSE C.A.,
AGED 69 YEARS
CHIRIYANKANDATH HOUSE, ROYAL AVENUE,
ELTHURUTH P.O., THRISSUR DISTRICT,
KERALA, PIN - 680611
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
98
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 4227 OF 2024
PETITIONER :
MUHAMMED SHAREEF,
AGED 56 YEARS
S/O. POKKAKILLATH KOYAKKUTTY,
ZENATH MANZIL MUTHUVETTOOR DESOM,
GURUVAYOOR AMSOM- VILLAGE- POST,
CHAVAKKAD TALUK, THRISSUR DISTRICT,
PIN - 680 101
BY ADV P.K.SAJEEV
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
99
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
100
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 4264 OF 2024
PETITIONER :
TRICHUR HEART HOSPITAL LTD.,
AGED 57 YEARS
REPRESENTED BY ITS MANAGING DIRECTOR
PRATHAP VARKEY PANANDANAM,
S/O. PANANDANAM MATHAI VARKEY,
PANANDANAM HOUSE, MISSION QUARTERS ROAD,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
101
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 4283 OF 2024
PETITIONER :
JOY C. JOHN,
AGED 69 YEARS
S/O. C. V. JOHN, CHEMBUKAVU HOUSE,
MUSEUM CROSS LANE 9TH STREET,
THRISSUR CITY P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 020
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
102
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 35246 OF 2023
PETITIONERS :
1 K.B.MOHANDAS,
AGED 68 YEARS
S/O BALAKRISHNAN, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O.,
THRISSUR, PIN - 680004
2 ASHI MOHAN,
AGED 41 YEARS
D/O K.B.MOHANDAS, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O.,
THRISSUR, REPRESENTED BY HER POWER OF
ATTORNEY HOLDER LOLA MOHANDAS,
PETITIONER NO.4, PIN - 680 004
3 DR.POURNAMI MOHAN,
AGED 39 YEARS
D/O K.B.MOHANDAS, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O.,
THRISSUR, PIN - 680 004
4 LOLA MOHANDAS,
AGED 63 YEARS
W/O K.B.MOHANDAS, TC-37/1432,
CIVIL LINE ROAD, POOTHOLE P.O.,
THRISSUR, PIN - 680 004
BY ADVS.
SABU GEORGE
P.B.KRISHNAN (SR.)
P.B.SUBRAMANYAN
MANU VYASAN PETER
WP(C) NO. 2711 OF 2023 & connected cases
103
2025:KER:32361
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
104
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 35919 OF 2023
PETITIONERS :
1 T.M. ABDUL RAZAK,
AGED 73 YEARS
S/O. MUHAMMED,THEKANTHIRUTHIMMEL,
KOCHANNUR P.O., CHAVAKKAD TALUK,
THRISSUR DISTRICT, PIN - 679 562
2 UMMER A.M,
AGED 78 YEARS,
ANJATHAYIL MOHAMMEDUNNY, ANJATHAYIL KALLUR,
VADAKKEKAD, KALLUR-VADAKKEKKAD,
KOCHANNUR P.O., THRISSUR DISTRICT,
PIN - 679562
3 SUHARA MOIDU PATTATHVALAPPIL,
AGED 63 YEARS
W/O. MOIDU, ANJILAKKADAVATH HOUSE, THOZHIYOOR,
KOCHANNUR P.O, POOKODE, CHAVAKKAD TALUK,
THRISSUR DISTRICT, REPRESENTED BY HER
POWER OF ATTORNEY-T.M. ABDUL RAZAK,
AGED 73 YEARS, S/O. MUHAMMED
THEKANTHIRUTHIMMEL,KOCHANNUR P.O.,
CHAVAKKAD TALUK, THRISSUR DISTRICT,
PIN - 679 562
4 MOIDU,
AGED 74 YEARS,
S/O. MOHAMMED, ANJILAKKADAVATH HOUSE,
THOZHIYOOR, KOCHANNUR P.O.,POOKODE,
REPRESENTED BY HIS POWER OF ATTORNEY-T.M.,
ABDUL RAZAK, AGED 73 YEARS,
S/O. MUHAMMED,THEKANTHIRUTHIMMEL,
KOCHANNUR P.O., CHAVAKKAD TALUK,
THRISSUR DISTRICT, PIN - 679 562
WP(C) NO. 2711 OF 2023 & connected cases
105
2025:KER:32361
5 KHADIJAKUTTY PONNAMBATHAYIL,
AGED 71 YEARS
D/O.NEDIYANTHARAYIL KUNHUSSA,
PONNAMBATHAYIL HOUSE,VADAKKEKAD,
KOCHANNUR P.O., CHAVAKAD TALUK,
THRISSUR DISTRICT, REPRESENTED BY HER
POWER OF ATTORNEY-T.M. ABDUL RAZAK,
AGED 73 YEARS, S/O. MUHAMMED THEKANTHIRUTHIMMEL,
KOCHANNUR P.O., CHAVAKKAD TALUK,
THRISSUR DISTRICT, PIN - 679 562
6 SEBINA,
AGED 45 YEARS
W/O. DR. SHAJI, RESIDING AT PONNAMBATHAYIL HOUSE,
VADAKKEKAD, KOCHANNUR P.O.,
CHAVAKKAD TALUK, THRISSUR DISTRICT,
REPRESENTED BY HER POWER OF ATTORNEY-
T.M. ABDUL RAZAK, AGED 73 YEARS,
S/O. MUHAMMED THEKANTHIRUTHIMMEL,
KOCHANNUR P.O., CHAVAKKAD TALUK,
THRISSUR DISTRICT, PIN - 679 562
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
106
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
107
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 5533 OF 2024
PETITIONER :
THE TRICHUR DISTRICT CO-OPERATIVE HOSPITAL
LIMITED NO. R.306,
SHORNUR ROAD, THRISSUR, THRISSUR DISTRICT,
REPRESENTED BY ITS SECRETARY-IN-CHARGE,
PIN - 680 001
BY ADVS.
NISHA GEORGE
GEORGE POONTHOTTAM (SR.)
REGINALD VALSALAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680001
2 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
108
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 5591 OF 2024
PETITIONERS :
1 MOHAMMEDALI O.A,
AGED 71 YEARS
S/O AMMU, ONNARAKATTAYIL HOUSE,
M G ROAD, MARANCHERI, MALAPPURAM DISTRICT,
PIN - 679581
2 ZEENATH MOHAMMEDALI,
AGED 61 YEARS
W/O MOHEMMEDALI, ONNARAKATTAYIL HOUSE,
M G ROAD, MARANCHERI, MALAPPURAM DISTRICT,
PIN - 679581
3 ABDU RAHIMAN,
AGED 73 YEARS
S/O POKKAR, PULLOONIYIL HOUSE,
CHERUVALLUR P.O, NANNAMUKKU,
MALAPPURAM DISTRICT, PIN - 679 575
4 THAHIRA ABDU RAHIMAN,
AGED 61 YEARS,
W/O ABDU RAHIMAN, PULLOONIYIL HOUSE,
CHERUVALLUR P.O, NANNAMUKKU,
MALAPPURAM DISTRICT, PIN - 679 575
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
WP(C) NO. 2711 OF 2023 & connected cases
109
2025:KER:32361
PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
110
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 36263 OF 2023
PETITIONER :
N.V. JOY,
AGED 61 YEARS
S/O VAREED, NAREPARAMBIL HOUSE,
NANU ZHUTHACHAN NAGAR, VADAKKECHIRA,
THRISSUR - 680681, REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER V.J. VINCENT,
AGED 70 YEARS, S/O V.P. JOSEPH,
VADAKKETHALA HOUSE, PO, KANDASSANKADAVU,
THRISSUR, PIN - 680 681
BY ADVS.
P.RAMAKRISHNAN
PREETHI RAMAKRISHNAN (P-212)
C.ANIL KUMAR
ASHA K.SHENOY
PRATAP ABRAHAM VARGHESE
GOKUL KRISHNA
RESPONDENTS :
1 CORPORATION OF THRISSUR,
MUNICIPAL OFFICE ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 THE SECRETARY,
CORPORATION OF THRISSUR,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680001
3 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
WP(C) NO. 2711 OF 2023 & connected cases
111
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
112
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 5879 OF 2024
PETITIONER :
KRISHNAN K.K,
AGED 54 YEARS
S/O K.K. KALYANASUNDARAM,
PRASHANTH NILAYAM, KAANATUKKARA P.O.,
THRISSUR DISTRICT, PIN - 680631
BY ADVS.
VINAYAK G MENON
ARUN CHAND
AAMIR SOHRAB M. M.
BHARAT VIJAY P.
MINU VITTORRIA PAULSON
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL,SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
113
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 36596 OF 2023
PETITIONER :
ASHRAF PANANILATHU,
AGED 50 YEARS
S/O. ALAVI PANANILATH,
MUBARAK MANZIL, EDAVANNA,
PATHAPPIRIYAM P.O., MALAPPURAM DISTRICT,
KERALA, PIN - 676123
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
114
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
115
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 36678 OF 2023
PETITIONER :
VARGHESE C M,
AGED 57 YEARS
S/O. CHETTUPUZHAKKARAN MATHEW,
HILL GARDENS, KUTTANELLUR, 3RD GATE,
PLOT NO. 153,OLLUR VILLAGE, THRISSUR DISTRICT,
PIN - 680014
BY ADV P.K.SAJEEV
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
116
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
117
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 6049 OF 2024
PETITIONER :
KRISHNAN K.K,
AGED 54 YEARS
S/O K.K. KALYANASUNDARAM,
PRASHANTH NILAYAM, KAANATUKKARA P.O.,
THRISSUR DISTRICT, PIN - 680 631
BY ADVS.
VINAYAK G MENON
AAMIR SOHRAB M. M.
ARUN CHAND
BHARAT VIJAY P.
MINU VITTORRIA PAULSON
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
118
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 6241 OF 2024
PETITIONER :
E.P. VARGHESE,
AGED 58 YEARS
S/O. PAUL, ERINJERI HOUSE,
EAST FORT, THRISSUR DISTRICT,
PIN - 680 005
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF
LOCAL SELF GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
* ADDL.R3 IS IMPLEADED
3 SECRETARY,
THRISSUR CORPORATION, THRISSUR
PIN - 680 001
* ADDL.R3 IS IMPLEADED AS PER ORDER DATED 04.03.2025 IN
I.A-1/2024 IN WP(C) NO. 6241/2024.
WP(C) NO. 2711 OF 2023 & connected cases
119
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
120
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 37132 OF 2023
PETITIONERS :
1 V.K HAMZA,
AGED 68 YEARS
S/O VALIYAPARAMBIL KUNJUMON,
RESIDING AT ANJUR, VYLATHUR, THOZHIYUR P.O,
CHAVAKKAD, TALUK, THRISSUR DISTRICT
REPRESENTED BY HIS POWER OF ATTORNEY - MOHAMMED
MUSTHAFA, AGED 59 YEARS, S/O RAYAMARAKKAR VEETTIL
ABDULKHADER, RESIDING AT 15- 363,
VETTUKAD, KOONAMMOOCHI P.O,
CHUNDAL VILLAGE, THALAPPILLY TALUK,
THRISSUR DISTRICT, PIN 680 504
2 V.H SHAHEER,
AGED 35 YEARS, S/O V.K HAMZA,
RESIDING AT, ANJUR, VYLATHUR, THOZHIYUR P.O,
CHAVAKKAD TALUK, THRISSUR DISTRICT
REPRESENTED BY HIS POWER OF ATTORNEY -MOHAMMED
MUSTHAFA, AGED 59 YEARS, S/O.RAYAMARAKKAR VEETTIL
ABDULKHADER, RESIDING AT 15-363, VETTUKAD,
KOONAMMOOCHI P.O, CHUNDAL VILLAGE,
THALAPPILLYTALUK, THRISSUR DISTRICT,
PIN- 680 504
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
121
2025:KER:32361
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
122
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 37409 OF 2023
PETITIONER :
WESTFORT HI-TECH HOSPITAL LTD.,
TMC 1/1536, THRISSUR COPORATION,
P.B NO. 930, PUNKUNNAM, THRISSUR -
REPRESENTED BY ITS DIRECTOR,
SRI. K M MOHANDAS, AGED 67 YEARS,
S/O. KALIKANDAN MAMU, RESIDING AT 'SREENIDHI'
SREENAGAR, WEST FORT, THRISSUR - 680 004
BY ADVS.
MILLU DANDAPANI
S.VISHNU
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR
REPRESENTED BY ITS SECRETARY,
PIN - 680 001
2 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS PRINCIPAL SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
123
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 37750 OF 2023
PETITIONER :
SURESH RAJ,
AGED 57 YEARS
JYOTHI, GURUVAYOOR ROAD,
POOTHOLE S.O., THRISSUR DISTRICT,
KERALA, PIN - 680 004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
124
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
125
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 37852 OF 2023
PETITIONER :
MURUGARAJ V.,
AGED 63 YEARS
S/O. K VEERAMANI CHINTHAMANI,
SKVC ROAD ROAD, CHUNGAM, AYYANTHOLE P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680 003
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS:
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
126
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
127
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 37877 OF 2023
PETITIONER :
MOHANAKRISHNAN S.,
AGED 31 YEARS
S/O. SUNDARA RAJ V., NAVAMANI,
SKVC ROAD, KANATTUKARA P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 011
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT INSTITUTIONS,
SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
128
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
129
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 37985 OF 2023
PETITIONER :
A. JACOB PERINCHERY,
S/O. ANTO PERINCHERY, TMC 6/242/A,
AGED 59 YEARS
PERINCHERY HOUSE, PUTHENVETTUVASHI,
CHEMBUKAVU, THRISSUR, PIN - 680 020
BY ADVS.
R.PARTHASARATHY
SEEMA
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL ADMINISTRATION DEPARTMENT,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
130
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
131
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 7484 OF 2024
PETITIONER :
ALEXANDER P.KURIAN,
AGED 68 YEARS
S/O. P.KURIAN, VALAYIL HOUSE,
PARTHASARATHY TEMPLE ROAD, PULLAZHY P.O.,
THRISSUR DISTRICT, PIN - 680 003
BY ADVS.
K.M.MUHAMMED HUSSAIN
K.V.SREE VINAYAKAN
MANUMON A.
RESPONDENTS :
1 THRISSUR CORPORATION,
M.O.ROAD, THRISSUR
REPRESENTED BY ITS THE SECRETARY,
PIN - 680003
2 THE SECRETARY,
THRISSUR CORPORATION, M.O.ROAD,
THRISSUR, PIN - 680 003
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
132
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38340 OF 2023
PETITIONER :
SASI ANTO PERINCHERY,
AGED 79 YEARS
W/O. LATE ANTO PERINCHERY,
PERINCHERY HOUSE, PALLIKULAM JUNCTION,
EAST FORT, THRISSUR, PIN - 680 005
BY ADVS.
R.PARTHASARATHY
SEEMA
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REP. BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR, PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL ADMINISTRATION DEPARTMENT,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
133
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38439 OF 2023
PETITIONER :
PAUL PERINCHERY
AGED 59 YEARS,
S/O ANTO PERINCHERY, 6/242/A,
PERINCHERY HOUSE, PUTHENVETTUVASHI,
CHEMBUKAVU, THRISSR, PIN - 680 020
BY ADVS.
R.PARTHASARATHY
SEEMA
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION
REP. BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR, PIN - 680001
2 THE SECRETARY
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
PIN - 680001
3 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL ADMINISTRATION DEPARTMENT,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
134
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
135
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38496 OF 2023
PETITIONER :
ROY PERINCHERY,
AGED 53 YEARS
S/O. ANTO PERINCHERY,
PERINCHERY HOUSE, PALLIKULAM JUNCTION,
EAST FORT, THRISSUR, PIN - 680 005
BY ADVS.
R.PARTHASARATHY
SEEMA
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REP. BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL ADMINISTRATION DEPARTMENT,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
136
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
137
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 8023 OF 2024
PETITIONER :
MIRAJ DIVAKARAN PARAYIL,
AGED 51 YEARS
S/O. DIVAKARAN PARAYIL, PARAYIL HOUSE,
PARAYIL LANE, M.G ROAD, POOTHOLE S.O,
THRISSUR DISTRICT, PIN - 680 004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
138
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 8301 OF 2024
PETITIONER :
K.C. KURIAKOSE,
AGED 61 YEARS
S/O. K.C. CHAKKAPPAI, KOLLANOOR HOUSE,
KUNNAMKULAM P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 503
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
139
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38954 OF 2023
PETITIONERS :
1 MOIDUTTY,
AGED 74 YEARS
S/O. ENUHAJI, KANDANATH HOUSE,
PERUMPADAPPU VILLAGE, VANNERI DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT,
PIN - 679580
2 AYSHA,
AGED 58 YEARS
W/O. MOIDUTTY, KANDANATH HOUSE,
PERUMPADAPPU VILLAGE, VANNERI DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT,
PIN - 679580
BY ADVS.
RAJIT
V.V.JOY
RESPONDENTS :
1 THE THRISSUR MUNCIPAL CORPORATION,
REP BY ITS SECRETARY,
OFFICE OF THE THRISSUR MUNCIPAL CORPORATION,
POST THRISSUR, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNCIPAL CORPORATION,
POST THRISSUR, THRISSUR TALUK,
THRISSUR DISTRICT, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
140
2025:KER:32361
3 THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT (L) DEPARTMENT,
GOVERNMENT SECRETARIATE, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
141
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 8622 OF 2024
PETITIONER :
GEETHA RAMDAS,
AGED 50 YEARS
D/O. PRASANNA RAMDAS, SHANTI,
THIRUVAMBADY TSR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 022
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
142
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 9630 OF 2024
PETITIONER :
TRICHUR TOWERS HOTEL PVT. LTD.,
REPRESENTED BY ITS GENERAL MANAGER
SASIDHARAN K.K., AGED 69 YEARS,
S/O. P.K. KUMARAN, SHYAMNIVAS (AMBADY),
KUDAVECHOOR P.O., KOTTAYAM DISTRICT,
KERALA, PIN - 686 144
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
143
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 9661 OF 2024
PETITIONER :
HELENA T.R.,
AGED 43 YEARS
W/O. PRAMOD KUMAR, NIYA REGENCY,
198/1-2, KANJANI ROAD, PULLAZHI,
CHETTUPUZHA P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 012
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
144
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 9835 OF 2024
PETITIONER :
TRICHUR TOURIST COMPLEX PVT. LTD.,
REPRESENTED BY ITS GENERAL MANAGER SASIDHARAN
K.K., AGED 69 YEARS, S/O. P.K. KUMARAN,
SHYAMNIVAS (AMBADY), KUDAVECHOOR P.O.,
KOTTAYAM DISTRICT, KERALA,
PIN - 686 144
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
145
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10254 OF 2024
PETITIONER :
N.G.CHANDRA PRAKASH,
AGED 70 YEARS
S/O.N.P. GOVINDAN,
NANDILATH PARAMBIL HOUSE,
SASTRI ROAD, NELLIKUNNU P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
146
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10329 OF 2024
PETITIONER :
SHIHAB.P.M.,
AGED 48 YEARS
SON OF MOIDEENSHA,
PUTHIYADATH HOUSE, MUNAKKAKADAVU,
KADAPURAM, THRISSUR,
PIN - 680 514
BY ADVS.
N.S.MOHAMMED USMAN
A.S.BENOY
PRIYA DEVI.P
K.T.POULOSE (KORATTY)
ARSHAD AMEEN N.M.
RESPONDENTS :
1 CORPORATION OF THRISSUR,
REPRESENTED BY ITS SECRETARY,
THEKINKADU, THRISSUR, PIN - 680 514
2 STATE OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
THIRUVANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
147
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10333 OF 2024
PETITIONER :
MRS.UMBATHUMOL,
AGED 73 YEARS
WIFE OF MOIDEENSHA, PUTHIYADATH HOUSE,
MUNAKKAKADAVU, KADAPURAM, THRISSUR,
PIN - 680514
BY ADVS.
N.S.MOHAMMED USMAN
A.S.BENOY
PRIYA DEVI.P
K.T.POULOSE (KORATTY)
ARSHAD AMEEN N.M.
RESPONDENTS :
1 CORPORATION OF THRISSUR,
REPRESENTED BY ITS SECRETARY,
THEKINKADU, THRISSUR, PIN - 680 514
2 STATE OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
THIRUVANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
148
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 40918 OF 2023
PETITIONER :
R.V.ARIF KHAN,
AGED 59 YEARS
S/O MOHAMMED, RAYAMMARAKKAR HOUSE,
THAIKKAD P.O, GURUVAYUR, THRISSUR,
PIN - 680104
BY ADVS.
RAJIT
AJAIY BASKAR
V.V.JOY
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
* ADDL.R3 IS IMPLEADED
3 THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT (L) DEPARTMENT,
GOVERNMENT SECRETARIAT, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM - 695 001
* ADDL.R3 IS IMPLEADED AS PER ORDER DATED 13.12.2023 IN
I.A.1/2023 IN WP(C) 40918/2023.
WP(C) NO. 2711 OF 2023 & connected cases
149
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
150
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10470 OF 2024
PETITIONER :
PAUL JOSE ALUKKA
AGED 51 YEARS
S/O. A.V. JOSE, ALUKKA HOUSE,
ARISTO ROAD, EAST FORT P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
151
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10471 OF 2024
PETITIONER :
ALUKKA VARGHESE JOSE,
AGED 80 YEARS
S/O. ALUKKA JOSEPH VARGHESE,
WHITE FIELD, ALUKKA HOUSE, ARISTO ROAD,
EAST FORT P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
152
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 40984 OF 2023
PETITIONER :
SUNOJ KURIAN,
AGED 42 YEARS
S/O. KURIAN, PALAKUNNEL HOUSE,
KARITHAMBU, ATHIRMBUZHA, KOTTAYAM,
MANAGING PARTNER OF THE PARTNERSHIP FIRM
M/S HOTEL PARK RESIDENCY, KOORKKENCHERRY,
PIN - 686 562
BY ADV JEENA JOSEPH
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680 001
2 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
153
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10534 OF 2024
PETITIONER :
PAUL JOSE ALUKKA,
AGED 51 YEARS
S/O. A.V. JOSE, LUKKA HOUSE,
ARISTO ROAD, EAST FORT P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
154
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10587 OF 2024
PETITIONER :
ALUKKAS ENTERPRISES PVT. LTD.,
REPRESENTED BY ITS CHAIRMAN/ DIRECTOR
ALUKKA VARGHESE JOSE, S/O. ALUKKA JOSEPH VARGHESE,
WHITE FIELD, ALUKKA HOUSE, ARISTO ROAD,
EAST FORT P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
155
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 41113 OF 2023
PETITIONERS :
1 SOSA,
AGED 64 YEARS
W/O DAVY K V, KADAVY HOUSE,
P. O. OLLUR, OLLUR VILLAGE, THRISSUR DISTRICT,
PIN - 680 306
2 YACOB,
AGED 35 YEARS
S/O. DAVY K.V., KADAVY HOUSE,
P. O. OLLUR, OLLUR VILLAGE, THRISSUR DISTRICT,
PIN - 680 306
3 BASTIN,
AGED 34 YEARS
S/O DAVY K V, KADAVY HOUSE, P. O. OLLUR,
OLLUR VILLAGE, THRISSUR DISTRICT,
PIN - 680 306
BY ADVS.
JITHIN BABU A
CLETUS THOTTAPILLY
ARUN SAMUEL
RESPONDENTS :
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
156
2025:KER:32361
2 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680001
4 COUNCIL,
REPRESENTED BY MAYOR,
THRISSUR MUNICIPAL CORPORATION,
M.O.ROAD, THRISSUR DISTRICT,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
157
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10793 OF 2024
PETITIONER :
KALYAN SILKS TRICHUR PVT. LTD.,
HAVING ITS REGISTERED ADDRESS AT 4/621/2,
KURIACHIRA, THRISSUR
REPRESENTED BY ITS MANAGING DIRECTOR AND
AUTHORISED SIGNATORY SRI. T.P. SEETHARAMAN,
PIN - 686 006
BY ADVS.
ASWIN GOPAKUMAR
ANWIN GOPAKUMAR
ADITYA VENUGOPALAN
MAHESH CHANDRAN
SHALLET K. SAM
SARANYA BABU
ANGITA T. MENON
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE RD., KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR, KERALA,
REPRESENTED BY ITS SECRETARY,
PIN - 680 001
2 THE REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
G6C7+9W6, MUNICIPAL OFFICE RD.,
KURUPPAM, THEKKINKADU MAIDAN,
THRISSUR, KERALA, PIN - 680 001
3 DEPARTMENT OF LOCAL SELF GOVERNMENT,
REPRESENTED BY ITS SECRETARY,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
158
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
159
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10821 OF 2024
PETITIONERS :
1 T.P.SEETHARAMAN,
AGED 42 YEARS
S/O.T.S PATTABHIRAMAN,
RESIDING AT THRIKKUR MADOM,
PUSHPAGIRI AGRAHARAM, PUNKUNNAM,
THRISSUR, PIN - 680 002
2 T.P. RAMACHADRAN,
AGED 38 YEARS,
S/O.T. S. PATTABHIRAMAN,
THRIKKUR MADOM, PUSHPAGIRI AGRAHARAM,
PUNKUNNAM THRISSUR, PIN - 680 002
BY ADVS.
ASWIN GOPAKUMAR
ANWIN GOPAKUMAR
ADITYA VENUGOPALAN
SARANYA BABU
MAHESH CHANDRAN
SHALLET K. SAM
ANGITA T. MENON
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
G6C7+9W6, MUNICIPAL OFFICE RD, KURUPPAM,
THEKKINKADU MAIDAN,THRISSUR, KERALA
REPRESENTED BY SECRETARY,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
160
2025:KER:32361
2 THE REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
G6C7+9W6, MUNICIPAL OFFICE RD,
KURUPPAM, THEKKINKADU MAIDAN, THRISSUR,
KERALA, PIN - 680001
3 DEPARTMENT OF LOCAL SELF GOVERNMENT,
REPRESENTED BY ITS SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
161
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10825 OF 2024
PETITIONER :
T. S. PATTABHIRAMAN,
AGED 71 YEARS
S/O. (LATE) SEETHARAMA IYER,
RESIDING AT THRIKKUR MADOM, SREE RAMA PURI,
PUSHPAGIRI AGRAHARAM ROAD, PUNKUNNAM,
THRISSUR, PIN - 680 002
BY ADVS.
ASWIN GOPAKUMAR
ANWIN GOPAKUMAR
ADITYA VENUGOPALAN
SARANYA BABU
MAHESH CHANDRAN
SHALLET K. SAM
ANGITA T. MENON
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
G6C7+9W6, MUNICIPAL OFFICE RD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR, KERALA
REPRESENTED BY ITS SECRETARY,
PIN - 680 001
2 THE REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION, G6C7+9W6,
MUNICIPAL OFFICE RD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR, KERALA,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
162
2025:KER:32361
3 DEPARTMENT OF LOCAL SELF GOVERNMENT,
REPRESENTED BY ITS SECRETARY,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
163
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 10877 OF 2024
PETITIONER :
K.RAMAKRISHNAN,
AGED 69 YEARS
S/O.KUNNAMBATH DEVAKY AMMA,
RESIDING AT PRAVEEN, HARISREE VIDYANIDHI NAGAR,
POONKUNNAM, THRISSUR,
PIN - 680 002
BY ADVS.
K.R.ARUN KRISHNAN
RENJITH K.R.
VISHAK K.V.
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
SIDHARTHAN M.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
164
2025:KER:32361
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
M.O.ROAD, THRISSUR DISTRICT,
REPRESENTED BY MAYOR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
165
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 11348 OF 2024
PETITIONER :
LEON VAZHAPILLY ITTIACHEN,
AGED 53 YEARS
S/O. V.L. ITTIACHEN, 3/133, MERLIN,
VAZHAPILLY HOUSE, NELLIKUNNU P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
166
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 11488 OF 2024
PETITIONER :
A.V. JOY,
AGED 67 YEARS
ARANGASSERRY HOUSE, AALUM VETTUVAZHI ROAD,
CHIYYARAM P.O., THRISSUR,
PIN - 680 026
BY ADVS.
K.PAUL KURIAKOSE
PAUL P. ABRAHAM
ZACHARIAH GEORGE.K.
RESPONDENTS :
1 THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR
REPRESENTED BY ITS SECRETARY, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
167
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 41980 OF 2023
PETITIONERS :
1 RENJITH,
AGED 49 YEARS
S/O. K.P. VISWANATHAN, KALLAYIL HOUSE,
VASANANTH NAGAR, PATTURAIKKAL,
THRISSUR DISTRICT, PIN - 680 001
2 SANJITH,
AGED 47 YEARS
S/O. K.P. VISWANATHAN, KALLAYIL HOUSE,
VASANANTH NAGAR, PATTURAIKKAL,
THRISSUR DISTRICT, PIN - 680 001
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
168
2025:KER:32361
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
169
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12133 OF 2024
PETITIONER :
JACOB A. KANNAMPILLY,
AGED 56 YEARS
S/O. K.J. ANTONY, KANNAMPILLY HOUSE,
MUSEUM ROAD, GANDHIJI ROAD, THRISSUR CITY P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680 020
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
170
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12237 OF 2024
PETITIONERS :
1 ANTOS,
AGED 50 YEARS, S/O. DEVASSY,
RESIDING IN THE ADDRESS CHITTILAPPILLY
KUNNATH HOUSE, WESTERN BAZAR,
ARANATTUKARA P O, THRISSUR DISTRICT,
PIN - 680 618
2 DINDA ANTOS,
AGED 40 YEARS, W/O ANTOS,
RESIDING IN THE ADDRESS CHITTILAPPILLY
KUNNATH HOUSE, WESTERN BAZAR, ARANATTUKARA P O,
THRISSUR DISTRICT, PIN - 680 618
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS :
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT, PIN - 685001
2 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
OFFICE OF THE THRISSUR MUNICIPAL CORPORATION ,
M O ROAD THRISSUR P O, THRISSUR DISTRICT,
PIN - 680 001
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
OFFICE OF THE THRISSUR MUNICIPAL CORPORATION ,
WP(C) NO. 2711 OF 2023 & connected cases
171
2025:KER:32361
M.O. ROAD, THRISSUR P O,
THRISSUR DISTRICT, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
172
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12364 OF 2024
PETITIONER :
SANGEETHA HOTELS,
REPRESENTED BY ITS MANAGING PARTNER,
OLLUR, THRISSUR, PIN - 680306
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF
LOCAL SELF GOVERNMENT, DEPARTMENT OF
LOCAL SELF GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
* ADDL.R3.IS IMPLEADED
3 SECRETARY,
THRISSUR CORPORATION, THRISSUR-680 001
* ADDL.R3. IS IMPLEADED AS PER ORDER DATED 04.03.2025 IN
IA NO.2/2024 IN WP(C) 12364/2024]
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
173
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.04.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
174
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12379 OF 2024
PETITIONER :
P.K. ASSANAR,
AGED 72 YEARS
S/O. KUNJUMUHAMED, PUTHIYAVEETTIL HOUSE,
EDATHIRUTHY, KUTTAMANGALAM, THRISSUR DISTRICT,
KERALA, PIN - 680 703
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
175
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12490 OF 2024
PETITIONER :
SANGEETHA HOTELS,
REPRESENTED BY ITS MANAGING PARTNER,
OLLUR,THRISSUR, PIN - 680306
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
SANTHOSH P.PODUVAL
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY, THRISSUR,
PIN - 680001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF LOCAL
SELF GOVERNMENT, DEPARTMENT OF LOCAL SELF
GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
176
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12688 OF 2024
PETITIONER :
KALLADA HOTELS AND RESORTS,
REPRESENTED BY ITS MANAGING PARTNER,
VI/488/2, MANNUTHY, THRISSUR,
PIN - 680651
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF LOCAL
SELF GOVERNMENT, DEPARTMENT OF LOCAL SELF
GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
177
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12719 OF 2024
PETITIONER :
K.P.KURIAN,
AGED 61 YEARS
S/O.K.M.PORINJU, KANGAPPADAN HOUSE,
VILVATTOM, ANAPPARA, RAMAVARMAPURAM P.O,
THRISSUR DISTRICT, PIN - 680 631
BY ADVS.
BINOY VASUDEVAN
SREEJITH SREENATH
RINCY KHADER
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR, PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
178
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12781 OF 2024
PETITIONER :
E.P VARGHESE,
AGED 58 YEARS
S/O PAUL,ERINJERI HOUSE, EAST FORT,
THRISSUR DISTRICT, PIN - 680005
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680 001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF LOCAL SELF
GOVERNMENT, DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
* ADDL.R3. IS IMPLEADED
3 SECRETARY
THRISSUR CORPORATION, THRISSUR - 680 001
* ADDL.R3 IS IMPLEADED AS PER ORDER DATED 04.03.2025 IN
I.A.NO.2/2024 IN WP(C)12781/2024].
WP(C) NO. 2711 OF 2023 & connected cases
179
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
180
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 44132 OF 2023
PETITIONER :
SHANTH SASI,
AGED 29 YEARS
HOUSE NO. 8/262, KUNNAMKULAM MUNICIPALITY,
SREE BHAVAN, KAKKAD DESOM, KUNAMMKULAM VILLAGE
AND TALUK, THRISSUR DISTRICT,
PIN - 680 503
BY ADVS.
RAKESH P.
MAMATHA S.
RESPONDENTS :
1 THE SECRETARY, THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680001
2 THRISSUR CORPORATION,
MUNICIPAL ROAD, THRISSUR,
REP. BY ITS SECRETARY, PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
181
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12899 OF 2024
PETITIONER :
KRISHNAN K.K.,
AGED 54 YEARS
S/O. K.K. KALYANASUNDARAM,
PRASHANTH NILAYAM, KAANATUKKARA P.O.,
THRISSUR DISTRICT, PIN - 680 631
BY ADVS.
VINAYAK G MENON
AAMIR SOHRAB M. M.
ARUN CHAND
MINU VITTORRIA PAULSON
BHARAT VIJAY P.
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
182
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12937 OF 2024
PETITIONER :
KALLADA HOTELS,
REPRESENTED BY ITS MANAGING PARTNER,
VII/1009, BYPASS, MANNUTHY, THRISSUR,
PIN - 680 651
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF
LOCAL SELF GOVERNMENT,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
183
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 12959 OF 2024
PETITIONER :
LEO DISTRIBUTORS,
REP.BY PARTNER USHA PATTABHIRAMAN,
N.H.BYPASS, LEO LOGISTIC PARK, KUTTENALLOOR,
THRISSUR, PIN - 680 014
BY ADVS.
ANIL SIVARAMAN
RAJI VINCENT
JOTHISHA K.A.
SREELEKHA. P
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 MUNICIPAL CORPORATION OF THRISSUR,
THRISSUR, REPRESENTED BY ITS SECRETARY,
MUNICIPAL OFFICE, SWARAJ ROUND, THRISSUR,
PIN - 680001
3 SECRETARY,
CORPORATION OF THRISSUR, THRISSUR,
MUNICIPAL OFFICE, SWARAJ ROUND,
THRISSUR, PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
184
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
185
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 43261 OF 2023
PETITIONER :
N.P ABOOBACKER,
AGED 60 YEARS
S/O. KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR,
EDAKKAZHIYUR, CHAVAKKAD,THRISSUR DT,
PIN - 680515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT,SECRETARIAT, THIRUVANANTHAPURAM DT,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DT,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD, THRISSUR DT,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
186
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
187
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 13091 OF 2024
PETITIONER :
ST. SEBASTIAN CHURCH,
NELLIKKUNNU.P.O., THRISSUR
REPRESENTED BY ITS VICAR,
PIN - 680005
BY ADVS.
LINDONS C.DAVIS
E.U.DHANYA
RAJITH DAVIS
N.S.SHAMILA
CHINJU P. JOYIES
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
188
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 13258 OF 2024
PETITIONER :
GEETHA,
AGED 58 YEARS
W/O. SIVARAMAN, PALLISERY HOUSE,
THAMARAPPILLY, MULLASSERY, PUVATHUR,
THRISSUR, PIN - 680 508
BY ADV K.SUDHINKUMAR
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNINPAL CORPORATION,
EPRESENTED BY ITS SECRETARY,
MUNICIPAL CORPORATION OFFICE,
THRISSUR, PIN - 680 001
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL CORPORATION OFFICE, THRISSUR,
PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
189
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 43859 OF 2023
PETITIONER :
MALAYALA MANORAMA COMPANY PRIVATE LTD.,
HAVING IT'S REGISTERED OFFICE AT PB NO. 26,
MANORAMA BUILDING K K ROAD, KOTTAYAM,
REPRESENTED BY CHIEF EDITOR AND MANAGING DIRECTOR
SRI. MAMMEN MATHEW AGED 79 YEARS,
S/O. K.M MATHEW, PIN - 686 001
BY ADVS.
MILLU DANDAPANI
S.VISHNU
ARAVIND P.V.
THOMAS C.ABRAHAM
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS PRINCIPAL SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
190
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
191
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 13603 OF 2024
PETITIONER :
KOVILAKAM HOTELS PVT.LTD,
BUILDING NO.3/2000, PATTURAIKKAL,
THRISSUR- REPRESENTED BY ITS CHAIRMAN
GOPALAKRISHNAN.K, PIN - 680 022
BY ADVS.
SABU GEORGE
P.B.KRISHNAN (SR.)
P.B.SUBRAMANYAN
MANU VYASAN PETER
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY, PIN - 680 001
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
192
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
193
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 14181 OF 2024
PETITIONERS :
1 T.K. ABDUL RAHIMAN,
AGED 60 YEARS
S/O. KUNHIMOHAMMED, 336,
THINDIKKAL HOUSE, KAIPAMANGALAM,
POORIKUZHI, THRISSUR, PIN - 680 681
2 SABANA ISMAI,
AGED 38 YEARS
W/O. ISMAIL, ARAKKAPARAMBIL HOUSE,
VELLANGALLOOR, VADAKKUMKARA, THRISSUR,
PIN - 680662
3 SHEHANA MUHAMMED FAHAZ,
AGED 42 YEARS
W/O. MUHAMMED FARHAS POOROTHU HOUSE,
PALAVAL SO, THRISSUR, PIN - 680 522
BY ADV T.M.ABDUL LATHEEF
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
LOCAL SELF ADMINISTRATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
194
2025:KER:32361
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
THRISSUR MUNICIPAL CORPORATION OFFICE,
THRISSUR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
195
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 44176 OF 2023
PETITIONER :
N.P ABOOBACKER,
AGED 60 YEARS
S/O KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR, EDAKKAZHIYUR,
CHAVAKKAD, THRISSUR DT, PIN - 680 515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REP BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM DT, PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DT,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD, THRISSUR DT,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
196
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
197
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 44208 OF 2023
PETITIONER :
N.P ABOOBACKER,
AGED 60 YEARS
S/O KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR, EDAKKAZHIYUR,
CHAVAKKAD, THRISSUR DT, PIN - 680 515
BY ADVS.
M.MUHAMMED SHAFI
ADHEELA NOWRIN
T.RASINI
RESPONDENTS :
1 STATE OF KERALA,
REP BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM DT,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REP BY ITS SECRETARY, THRISSUR DT,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
THRISSUR DT, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
198
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
199
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 13948 OF 2024
PETITIONER :
K M BHAVANI,
AGED 57 YEARS
D/O MADHAVAN, KUMARANCHIRA HOUSE,
EAST FORT P.O, CHEMBUKKAVU VILLAGE,
THRISSUR TALUK, THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680001
2 SECRETARY THRISSUR MUNICIPAL CORPORATION,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680001
3 MUNICIPAL COUNCIL,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKAD MAIDAN, THRISSUR,
REPRESENTED BY ITS CHAIRMAN,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
200
2025:KER:32361
4 STATE OF KERALA,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
201
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 44242 OF 2023
PETITIONER :
N.P ABOOBACKER,
AGED 60 YEARS
S/O KARIPOTTU MUHAMMEDUNNI,
RAYANMARAKKAR HOUSE, AVIYUR, EDAKKAZHIYUR,
CHAVAKKAD, THRISSUR DT, PIN - 680 515
BY ADVS.
M.MUHAMMED SHAFI
T.RASINI
ADHEELA NOWRIN
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM DT, PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD,
REPRESENTED BY ITS SECRETARY, THISSUR DT.,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O ROAD, THRISSUR DT,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
202
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
203
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 14270 OF 2024
PETITIONER :
ABRAHAM CHACKO,
AGED 65 YEARS
S/O. OUSEPH CHACKO PULIMOOTTIL,
PULIMOOTTIL, ERANJAL, KANJIKUZHY,
MUTTAMBALAM, KOTTAYAM DISTRICT,
KERALA, PIN - 686 004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL,SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
204
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 14640 OF 2024
PETITIONER :
M.S.PREM KUMAR,
AGED 70 YEARS
S/O. SANKARANKUTTY, PRESIDENT,
THRISSUR PRIVATE BUS OPERATORS ASSOCIATION,
BUILDING NO.36/6423, THRISSUR - 680 020,
MANAMMEL HOUSE, KONATHKUNNU P.O.,
THRISSUR, PIN - 680 123
BY ADV SAJEEV KUMAR K.GOPAL
RESPONDENTS :
1 THE THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, MUNICIPAL OFFICE ROAD,
THRISSUR, PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
205
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 14646 OF 2024
PETITIONER :
M.S.PREM KUMAR,
AGED 70 YEARS
S/O.SANKARANKUTTY, PRESIDENT,
THRISSUR DISTRICT MOTOR TRANSPORT OWNERS CO-OPERATIVE
SOCIETY LTD.NO.856, BUILDING NO.36/3811,
WEST PALACE ROAD,THRISSUR-680020,
RESIDING AT MANAMMEL HOUSE, KONATHKUNNU P.O.,
THRISSUR, PIN - 680123
BY ADV SAJEEV KUMAR K.GOPAL
RESPONDENTS :
1 THE THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, MUNICIPAL OFFICE ROAD,
THRISSUR, PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
206
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 15064 OF 2024
PETITIONER :
LAKSHMIKUTTY NARAYANAN,
AGED 77 YEARS
W/O.C.N.APPU, SHEETHAL, PERINGAVU P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680008
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
207
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 15303 OF 2024
PETITIONER :
ANANTHAKRISHNAN M.G,
AGED 59 YEARS
ANANTHAKRISHNAN M G,MADAMBI HOUSE,
PUZHAYORAM ROAD,MOORKANIKKARA P.O, KOZHUKULLY,
THRISSUR, PIN - 680 751
BY ADVS.
K.S.HARIHARAN NAIR
G.REMADEVI
P.F.JOY
HARIMA HARIHARAN
RAJATH R NATH
DHEERAJ SASIDHARAN
SREE HARIDEV
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
208
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
209
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 15396 OF 2024
PETITIONER :
BINDHU ANANTHAKRISHNAN,
AGED 47 YEARS
MADAMBI HOUSE, PUZHAYORAM ROAD,
MOORKANIKKARA P.O, KOZHUKULLY,
THRISSUR, PIN - 680751
BY ADVS.
K.S.HARIHARAN NAIR
G.REMADEVI
P.F.JOY
HARIMA HARIHARAN
RAJATH R NATH
SREE HARIDEV
DHEERAJ SASIDHARAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
210
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
211
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 16010 OF 2024
PETITIONERS :
1 MUMTHAS ABDUL QADAR,
AGED 66 YEARS
W/O. LATE ABDUL QADAR C.M,
DOOR NO. 44/ 1530A, 'NAHAR' HOUSE,
SILVER LANE, ASOKA ROAD, KALOOR,
PIN - 682017
2 ABDULLA SAMEER MERSHID,
AGED 46 YEARS
S/O. LATE ABDUL QADAR C.M,
NOW RESIDING AT AL-JABRI TWIN TOWERS
B BLOCK, FLAT 302, AL QUASIS 1,
P.O. BOX 57487, DUBAI, UAE,
REPRESENTED BY POWER OF ATTORNEY HOLDER -
MUMTHAS ABDUL QADAR,W/O. LATE ABDUL QADAR C.M,
DOOR NO.44/1530A, 'NAHAR' HOUSE,
SILVER LANE, ASOKA ROAD, KALOOR,
PIN - 682017
3 NADIR ABDUL QADAR,
AGED 40 YEARS
S/O. LATE ABDUL QADAR C.M.,
NOW RESIDING AT DOOR NO.44/1530A,
'NAHAR' HOUSE, SILVER LANE,
ASOKA ROAD, KALOOR - 682017,
REP. BY POWER OF ATTORNEY HOLDER-MUMTHAS ABDUL QADAR,
W/O. LATE ABDUL QADAR C.M., DOOR NO.44/1530A,
'NAHAR' HOUSE, SILVER LANE,
ASOKA ROAD, KALOOR, PIN - 682 017
4 HAROON ABDUL QADAR,
AGED 36 YEARS
LATE ABDUL QADAR C.M.,
NOW RESIDING AT DOOR NO.44/1530A,
WP(C) NO. 2711 OF 2023 & connected cases
212
2025:KER:32361
'NAHAR' HOUSE, SILVER LANE,
ASOKA ROAD, KALOOR - 682017
REP. BY POWER OF ATTORNEY HOLDER-MUMTHAS ABDUL
QADAR,W/O. LATE ABDUL QADAR C.M.,
DOOR NO.44/1530A, 'NAHAR' HOUSE,
SILVER LANE, ASOKA ROAD, KALOOR,
PIN - 682 017
BY ADVS.
T.K.SREEKALA
S.PARVATHI
ATHIRA PRASAD
ANAND GEO
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKAD MAIDAN, THRISSUR,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD,KURUPPAM,
THEKKINKAD MAIDAN, THRISSUR,
PIN - 680 001
3 MUNICIPAL COUNCIL,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKAD MAIDAN, THRISSUR,
PIN - 680 001
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR,
G.P.O. THIRUVANANTHAPURAM,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
213
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
214
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 16464 OF 2024
PETITIONER :
K.A.FRANCIS,
AGED 57 YEARS
SON OF ANTHONY, KULANGARA HOUSE,
CHETTUPUZHA DESOM, PULLAZHY VILLAGE,
PO.CHETTUPUZHA, THRISSUR DISTRICT,
PIN - 680 012
BY ADVS.
R.PARTHASARATHY
SEEMA
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REP. BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR, PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
3 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL ADMINISTRATION DEPARTMENT,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
215
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
216
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 16678 OF 2024
PETITIONERS :
1 PADMINI RAMDAS,
KARAYIL HOUSE, PUZHAKKAL VILLAGE,
THRISSUR, PIN - 680553
2 RAKESH K.A
KARAYIL HOUSE,PERINGAVU VILLAGE,
EAST FORT P.O.,THRISSUR,
PIN - 680005
3 K.M. RAVEENDRAN,
KARAYIL HOUSE, SANKARA IYER ROAD,
THRISSUR, PIN - 680004
4 RAJENDRAN PRASAD,
KARAYIL HOUSE, AYYANTHOLE VILLAGE,
THRISSUR, PIN - 680003
5 BRD CAR WORLD,
HAVING ITS REGISTERED OFFICE AT BRD COMPLEX,
NH BY-PASS, KONIKKARA P.O., THRISSUR;
REPRESENTED BY ITS MANAGING DIRECTOR &
C.E.O MR. JIJIN C. SURENDRAN,
PIN - 680306
BY ADVS.
RAJA KANNAN
M.GOPIKRISHNAN NAMBIAR
K.JOHN MATHAI
JOSON MANAVALAN
KURYAN THOMAS
PAULOSE C. ABRAHAM
WP(C) NO. 2711 OF 2023 & connected cases
217
2025:KER:32361
RESPONDENTS :
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF LOCAL SELF GOVT. DEPARTMENT,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 THE SECRETARY, CORPORATION OF THRISSUR
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
218
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 17271 OF 2024
PETITIONER:
TRICHUR KURI SYNDICATE LTD.,
REPRESENTED BY ITS CHAIRMAN,
JAISON ANTONY, AGED 67 YEARS,
S/O. ANTONY, ERINJERY HOUSE,
HOLY GARDENS, EAST FORT P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
219
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 17700 OF 2024
PETITIONERS :
1 RAMAN M.V.,
AGED 80 YEARS
S/O. VIJAYARAGHAVAN, 134,
WEST HILL, MAHESHWARI, P.O. KURIACHIRA,
ANCHERI, THRISSUR DISTRICT,
PIN - 680006
2 JAIRAJ M.V.,
AGED 70 YEARS
S/O. VIJAYARAGHAVAN, MOOTHEDATH HOUSE,
SAW MILL ROAD, P.O. KOORKANCHERI,
THRISSUR DISTRICT,
PIN - 680007
3 VIJAIRAJ,
AGED 37 YEARS
S/O JAIRAJ, MOOTHEDATH HOUSE,
SAW MILL ROAD, P.O. KOORKANCHERI,
THRISSUR DISTRICT,
PIN - 680007
BY ADVS.
P.JAYARAM
O.M.RAVI
P.B.AJOY
A.M.THOMAS (AYKAN)
ATHUL G.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
WP(C) NO. 2711 OF 2023 & connected cases
220
2025:KER:32361
2 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
P.O. THRISSUR, THRISSUR DISTRICT,
PIN - 680001
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
P.O. THRISSUR, THRISSUR DISTRICT,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
221
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 17988 OF 2024
PETITIONER :
JOSE PAUL,
AGED 72 YEARS
S/O. C.J. PALU, CHIRIANKANDATH HOUSE,
PIPELINE ROAD, MYLIPADAM, THRISSUR EAST P.O.,
THRISSUR DISTRICT, KERALA,
PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
222
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 18420 OF 2024
PETITIONER :
JALAJAM SOMAPALAN,
AGED 67 YEARS
W/O. SOMAPALAN, POTTEKATT HOUSE,
VADANAPALLY, THRITHALLUR WEST,
THRISSUR, KERALA, PIN - 680 619
BY ADVS.
AKHIL SURESH
HARIKUMAR G. (GOPINATHAN NAIR)
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKADU MAIDAN, TRISSUR, KERALA,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
KURUPPAM, THEKKINKADU MAIDAN,
TRISSUR, KERALA, PIN - 680 001
3 MUNICIPAL COUNCIL,
THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY THEKKINKADU MAIDAN,
KURUPPAM,TRISSUR, KERALA,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
223
2025:KER:32361
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
224
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 19202 OF 2024
PETITIONER :
M/S.CASINO HOTELS LIMITED,
T.B. ROAD, THRISSUR,
REPRESENTED BY ITS GENERAL MANAGER
M/S. CASINO HOTELS LIMITED T.B. ROAD,
THRISSUR, SIJO JOY VARGHESE,
S/O. JOY VARGHESE, PIN - 680 001
BY ADVS.
R.S.KALKURA
M.S.KALESH
HARISH GOPINATH
P.I.NAJUMAL HUSSAIN
SILPA S.
VINAYAK MANOHARAN P.
RESPONDENTS :
1 THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
225
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
226
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 19226 OF 2024
PETITIONER :
M/S.CASINO HOTELS LIMITED,
T.B. ROAD, THRISSUR
REPRESENTED BY ITS GENERAL MANAGER
M/S. CASINO HOTELS LIMITED, T.B. ROAD,
THRISSUR SIJO JOY VARGHESE,
S/O. JOY VARGHESE, PIN - 680 021
BY ADVS.
R.S.KALKURA
M.S.KALESH
HARISH GOPINATH
P.I.NAJUMAL HUSSAIN
SILPA S.
RESPONDENTS :
1 THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
227
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
228
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 19285 OF 2024
PETITIONER :
M/S. CASINO HOTELS LIMITED,T.B. ROAD,
THRISSUR, REPRESENTED BY ITS GENERAL MANAGER
M/S. CASINO HOTELS LIMITED T.B. ROAD,
THRISSUR, SIJO JOY VARGHESE,
S/O. JOY VARGHESE, PIN - 680 001
BY ADVS.
R.S.KALKURA
M.S.KALESH
HARISH GOPINATH
P.I.NAJUMAL HUSSAIN
SILPA S.
RESPONDENTS :
1 THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
229
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 19369 OF 2024
PETITIONER :
KASHI C.S.,
AGED 50 YEARS
S/O. SUDHAKARAN C.K.,
CHERAKULAM HOUSE, OPPOSITE AKKARA HIGH SCHOOL,
KUTTANELLUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 014
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
230
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 19389 OF 2024
PETITIONER :
TONY A.L.,
AGED 68 YEARS
S/O. LAZAR, 529A (4/590),
AKKARAPATTIAKKAL HOUSE, PUTHURKKARA VAZHI,
AYYANTHOLE P.O., THRISSUR DISTRICT,
KERALA, PIN - 680003
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
231
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 19944 OF 2024
PETITIONER:
K.P.NELSON,
AGED 57 YEARS
S/O.K.I. PAVUNNY,
RESIDING AT KOLLANNUR HOUSE,
DOOR NO.41/2966, JACOB VALLANATTU ROAD,
ERNAKULAM, PIN - 682 018
BY ADVS.
JAWAHAR JOSE
VARGHESE J. PUNNACHALIL
RESPONDENTS :
1 THE STATE OF KERALA,
REPRESENTED BY PRINCIPAL SECRETARY,
LOCAL ADMINISTRATION DEPARTMENT,
GOVERNMENT SECRETARIAT, STATUE,
THIRUVANANTHAPURAM, PIN - 695 001
2 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
3 THE SECRETARY,
THRISSUR CORPORATION, THRISSUR,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
232
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING :
WP(C) NO. 2711 OF 2023 & connected cases
233
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 20125 OF 2024
PETITIONER :
RAGHU VATTAPPULLY,
AGED 64 YEARS
S/O. P.K. RAMA PANICKER, HARISREE,
T.K. ROAD, NEAR KERALA VERMA COLLEGE,
AYYANTHOLE, THRISSUR DISTRICT,
KERALA, PIN - 680003
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
234
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 20247 OF 2024
PETITIONER :
JACK CHANDY FRANCIS,
AGED 38 YEARS
S/O. C J FRANCIS, ZENANA MISSION ROAD,
CHEMBUKKAVU, THRISSUR DISTRICT,
PIN - 680020
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF
LOCAL SELF GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
* ADL.R3 IS IMPLEADED
3 SECRETARY, THRISSUR CORPORATION,
THRISSUR - 680 001
* ADDL.R3 IS IMPLEADED AS PER ORDER DATED 04.03.2025 IN
I.A. NO 02/2024.
WP(C) NO. 2711 OF 2023 & connected cases
235
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
236
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 20255 OF 2024
PETITIONER :
P.A. ZUBAIR,
AGED 56 YEARS
S/O. ABDUL KHADER, PARAKKATU VEETIL,
CEO, NANDILATH G. MART, CORPORATE OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
237
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 20389 OF 2024
PETITIONER :
TRICHUR TRADE CENTER,
KURUPPAM ROAD, THRISSUR,
A REGISTERED PARTNERSHIP FIRM HAVING REGISTRATION
NO.2687/09,REPRESENTED BY ITS MANAGING PARTNER,
KUNHU MUHAMMED K.P, PIN - 680 001
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION ,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
WP(C) NO. 2711 OF 2023 & connected cases
238
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
239
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 20442 OF 2024
PETITIONER :
M/S. CASINO HOTELS LIMITED,T.B. ROAD,
THRISSUR REPRESENTED BY ITS GENERAL MANAGER
M/S. CASINO HOTELS LIMITED, T.B. ROAD,
THRISSUR SIJO JOY VARGHESE, S/O. JOY VARGHESE,
PIN - 680001
BY ADVS.
R.S.KALKURA
M.S.KALESH
HARISH GOPINATH
P.I.NAJUMAL HUSSAIN
SILPA S.
RESPONDENTS :
1 THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
240
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 20500 OF 2024
PETITIONER :
ABRAHAM CHACKO,
S/O. OUSEPH CHACKO PULIMOOTTIL,
AGED 65 YEARS
PULIMOOTTIL, ERANJAL, KANJIKUZHY,
MUTTAMBALAM, KOTTAYAM DISTRICT,
KERALA, PIN - 686 004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
241
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 20606 OF 2024
PETITIONER :
M/S.CASINO HOTELS LIMITED,
T.B. ROAD, THRISSUR,
REPRESENTED BY ITS GENERAL MANAGER
M/S. CASINO HOTELS LIMITED, T.B. ROAD,
THRISSUR, SIJO JOY VARGHESE,
S/O. JOY VARGHESE, PIN - 680 001
BY ADVS.
R.S.KALKURA
M.S.KALESH
HARISH GOPINATH
P.I.NAJUMAL HUSSAIN
SILPA S.
RESPONDENTS :
1 THRISSUR CORPORATION,
MUNICIPAL OFFICE ROAD THRISSUR,
REPRESENTED BY ITS SECRETARY,
PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
242
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 21016 OF 2024
PETITIONER :
C.A. SHAHUL HAMEED,
AGED 54 YEARS
C/O. C.S. ABDUL RAHIMAN,
06/446-A CHIRAKUZHI HOUSE, MANITHARA,
AVANUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 541
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
243
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 21205 OF 2024
PETITIONER :
MANNUTHY KODUNGALLURKAVU SREEBHADRA TRUST,
REG. NO.61/VI/2009, HAVING REGISTERED OFFICE AT
MANNUTHY KODUNGALLURKAVU BHAGAVATHY TEMPLE,
OLLUKKARA VILLAGE, MANNUTHY.P.O.,
THRISSUR DISTRICT, PIN-680651,
REPRESENTED BY ITS PRESENT SECRETARY
LOHIDAKSHAN.V.K., AGED 71 YEARS,
S/O. KESAVAN.V.S., VELLARAMKUNNATH HOUSE,
POST OFFICE, ROAD, MANNUTHY P.O.,
THRISSUR DISTRICT, PIN - 680 651
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
SIDHARTHAN M.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
244
2025:KER:32361
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680001
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
M.O.ROAD, THRISSUR DISTRICT,
REPRESENTED BY MAYOR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
245
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 21439 OF 2024
PETITIONER :
P.A. JOSE,
AGED 74 YEARS
S/O. LATE ANTONY PAYAPILLI HOUSE,
PUTHANANGADI, THIRUVATHUKKAL (PO),
KOTTAYAM, MANAGING DIRECTOR,
M/S. JOSCO BULLION TRADERS (P) LIMITED,
PIN - 686 003
BY ADVS.
BINOY VASUDEVAN
SREEJITH SREENATH
RINCY KHADER
K.V.RAJESWARI
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
3 THE SECRETARY,
THRISSUR CORPORATION CORPORATION OFFICE,
THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
246
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
247
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 21677 OF 2024
PETITIONER :
COCHIN DEVASWOM BOARD,
REPRESENTED BY ITS SECRETARY,
COCHIN DEVSAWOM BOARD OFFICE,
ROUND NORTH, THRISSUR,
PIN - 680 001
BY ADV K.P.SUDHEER, SC, COCHIN DEVASWOM BOARD
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
REVENUE (DEVASWOM) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF URBAN AFFAIRS,
DEPARTMENT OF URBAN AFFAIRS,
FIRST FLOOR, SWARAJ BHAVAN, PMG JUNCTION,
TTC JUNCTION ROAD, NANTHANCODU, PO, KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695003
3 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
MUNICIPAL ROAD, THRISSUR,
PIN - 680 001
4 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL ROAD, THRISSUR,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
248
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
249
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 21740 OF 2024
PETITIONERS :
1 ASLAM PUTHUVEETTIL ABDUL RAHIMAN,
AGED 52 YEARS
S/O. ABDUL RAHIMAN, PUTHUVEETTIL RESIDENCE,
MYTHRI PARK, AYYANTHOLE P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680 003
2 MUMTAZ ABDUL REHMAN PUTHUVITEEL,
AGED 72 YEARS
W/O. ABDUL REHMAN, OPP. MAZGAON POST OFFICE,
SAIFEE PARK, C WING, 10TH FLR,
R NO.1004, MAZAGAON, MUMBAI,
MAHARASHTRA, PIN - 400 010
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
250
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
251
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 21830 OF 2024
PETITIONER :
P.A. ZUBAIR,
AGED 56 YEARS
S/O. ABDUL KHADER, PARAKKATU VEETIL,
CEO, NANDILATH G. MART, CORPORATE OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680 001
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
252
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 22384 OF 2024
PETITIONER :
RAJU K.R,
AGED 62 YEARS
S/O RAVEENDRAN NAIR,
KURUPPAM PARAMBATH HOUSE,
OMKARAM, POONKUNNAM, POONKUNNAM P.O.,
THRISSUR DISTRICT, PIN - 680 002
BY ADVS.
ASOK KUMAR K.P.
RAKESH S MENON
ABDUL HAMEED RAFI
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO LOCAL SELF
GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
M.O. ROAD, THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
253
2025:KER:32361
4 THE REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
M.O. ROAD, THRISSUR,
PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
254
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 22636 OF 2024
PETITIONER :
PRAVEEN JACOB,
AGED 34 YEARS
S/O. JACOB P.J., PANAKKAL HOUSE,
WOMENS CLUB ROAD, CHEMBUKKAVU,
THRISSUR DISTRICT, PIN - 680 020
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680 001
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF
LOCAL SELF GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
* ADDL.R3 IS IMPLEADED
3 SECRETARY,
THRISSUR CORPORATION, THRISSUR - 680 001
* ADDL.R3 IS IMPLEADED AS PER ORDER DATED 04.03.2025 IN
I.A.2/2024.
WP(C) NO. 2711 OF 2023 & connected cases
255
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
256
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 23066 OF 2024
PETITIONER :
SREEKANTH T.A.,
AGED 64 YEARS
S/O T.K.ANANDARAMAN. KALYANASUNDARAM,
RESIDING AT SAROJ, SREEKALYAN COMPOUND,
PUNKUNNAM, THRISSUR DISTRICT,
PIN - 680002
BY ADVS.
VINAYAK G MENON
BHARAT VIJAY P.
MINU VITTORRIA PAULSON
ARUN CHAND
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
257
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 23237 OF 2024
PETITIONER :
ABIN JOHN,
AGED 46 YEARS
S/O. JOHN, CHETTUPUZHAKARAN HOUSE,
CHEMBUKAVU DESOM, CHEMBUKAVU VILLAGE,
THRISSUR TALUK, THRISSUR CITY POST,
THRISSUR DISTRICT, PIN - 680 020
BY ADV P.K.SAJEEV
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
258
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
259
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 23438 OF 2024
PETITIONER :
K. RAMAKRISHNAN,
AGED 69 YEARS
S/O. KUNNAMBATH DEVAKY AMMA,
RESIDING AT PRAVEEN, HARISREE VIDYANIDHI NAGAR,
POONKUNNAM, THRISSUR,
PIN - 680 002
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
SANAL C.S
JISSMON A KURIAKOSE
SIDHARTHAN M.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD, THRISSUR
REPRESENTED BY ITS SECRETARY, PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
260
2025:KER:32361
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
M.O.ROAD, THRISSUR DISTRICT,
REPRESENTED BY MAYOR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
261
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 23454 OF 2024
PETITIONER :
IBRAHIMKUTTY N.A.,
AGED 67 YEARS
S/O. LATE ABDUL KHADER,
NAMBIPUNNILATH HOUSE, MANA LANE,
KOORKANCHERY DESOM, KOORKKANCHERY VILLAGE,
THRISSUR DISTRICT, PIN - 680 007
BY ADV P.K.SAJEEV
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, REPRESENTED BY ITS SECRETARY,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O. ROAD,
THRISSUR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
262
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
263
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 23522 OF 2024
PETITIONERS :
1 ST.FRANCIS XAVIER'S CHURCH,
VIJAYAPURAM, CHEROOR,
ENGINEERING COLLEGE.P.O., THRISSUR,
REPRESENTED BY ITS VICAR,
PIN - 68 0009
2 TRUSTEE,
ST.FRANCIS XAVIER'S CHURCH,
VIJAYAPURAM, CHEROOR, ENGINEERING COLLEGE.P.O.,
THRISSUR, PIN - 680 009
BY ADVS.
LINDONS C.DAVIS
E.U.DHANYA
RAJITH DAVIS
N.S.SHAMILA
CHINJU P. JOYIES
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
264
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
265
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 23600 OF 2024
PETITIONERS :
1 T.M SAIDALAVI,
AGED 58 YEARS
S/O MOHAMMED, THALATHIL HOUSE,
KADANGODE P.O, ERUMAPETTY VIA,
THRISSUR DISTRICT, PIN - 680 584
2 K.M RAHEENA,
AGED 43 YEARS
W/O T.M SAIDALAVI, THALATHIL HOUSE,
KADANGODE P.O, ERUMAPETTY VIA,
THRISSUR DISTRICT, PIN - 680 584
3 T.S SALMAN FARISH,
AGED 22 YEARS
S/O T.M SAIDALAVI THALATHIL HOUSE,
KADANGODE P.O, ERUMAPETTY VIA,
THRISSUR DISTRICT, REPRESENTED BY HIS
POWER OF ATTORNEY, T.M SAIDALAVI,
AGED 58 YEARS, S/O MOHAMMED,
THALATHIL HOUSE, KADANGODE P.O,
ERUMAPETTY VIA, THRISSUR DISTRICT,
PIN - 680 584
4 T.S MOHAMMED SAIF,
AGED 20 YEARS
S/O T.M SAIDALAVI, THALATHIL HOUSE,
KADANGODE P.O, ERUMAPETTY VIA,
THRISSUR DISTRICT, PIN - 680 584
BY ADVS.
JOSEPH SEBASTIAN PURAYIDAM
THAYYIB M.I.
WP(C) NO. 2711 OF 2023 & connected cases
266
2025:KER:32361
RESPONDENTS :
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
267
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 24030 OF 2024
PETITIONER :
HARIDAS K.B,
AGED 74 YEARS
S/O BALAKRISHNAN, KUNJANIKKAPARAMBIL HOUSE,
POLUKKARA, ERAVIMANGALAM P.O,
THRISSUR DISTRICT, PIN - 680 751
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 SECRETARY,
THRISSUR CORPORATION, THRISSUR,
PIN - 680001
3 STATE OF KERALA
REPRESENTED BY SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
268
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
269
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 24818 OF 2024
PETITIONER :
YMCA, THRISSUR,
REPRESENTED BY ITS VICE PRESIDENT,
PALACE ROAD, THRISSUR, PIN - 680 020
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680001
2 SECRETARY, THRISSUR CORPORATION
THRISSUR, PIN - 680001
3 STATE OF KERALA
REPRESENTED BY SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
270
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 25502 OF 2024
PETITIONER :
K.RAMAKRISHNAN,
AGED 69 YEARS
S/O.KUNNAMBATH DEVAKY AMMA,
RESIDING AT PRAVEEN, HARISREE VIDYANIDHI NAGAR,
POONKUNNAM, THRISSUR, PIN - 680 002
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
SIDHARTHAN M.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR -
REPRESENTED BY ITS SECRETARY,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
271
2025:KER:32361
4 COUNCIL- THRISSUR MUNICIPAL CORPORATION
M.O.ROAD, THRISSUR DISTRICT -
REPRESENTED BY MAYOR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
272
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 25629 OF 2024
PETITIONER :
ABRAHAM CHACKO,
AGED 65 YEARS
S/O. OUSEPH CHACKO PULIMOOTTIL,
PULIMOOTTIL, ERANJAL, KANJIKUZHY,
MUTTAMBALAM, KOTTAYAM DISTRICT,
KERALA, PIN - 686 004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
273
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 25845 OF 2024
PETITIONER :
N.BABU,
AGED 74 YEARS
S/O.NEELAKANDA PILLAI,
SREENILAYAM, MANNATH LANE, THRISSUR,
PIN - 680 002
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SUDEEP ARAVIND PANICKER
SANAL C.S
SIDHARTHAN M.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR -
REPRESENTED BY ITS SECRETARY, PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
274
2025:KER:32361
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
M.O.ROAD, THRISSUR DISTRICT -
REPRESENTED BY MAYOR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
275
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 25910 OF 2024
PETITIONER :
SREELEKSHMI.P.U.,
AGED 44 YEARS
W/O. JAYAN K MOHAN, RESIDING 5A -
5TH FLOOR, ENARC APARTMENTS, MARAR ROAD
THRISSUR, PIN - 680 001
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SUDEEP ARAVIND PANICKER
SANAL C.S
SIDHARTHAN M.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR-680001, REPRESENTED BY ITS SECRETARY,
PIN - 680001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
276
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
277
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 29422 OF 2024
PETITIONER :
NOUSHAD P. A.,
AGED 57 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
278
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 29663 OF 2024
PETITIONER :
NOUSHAD P. A.,
AGED 57 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680 005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL,SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
279
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 29725 OF 2024
PETITIONER :
NOUSHAD P. A.,
AGED 57 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
280
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30157 OF 2024
PETITIONER :
NOUSHAD P. A.,
AGED 57 YEARS
S/O. ABDUL RAHIMAN, PUTHIYAVEETIL HOUSE,
AVENUE ROAD, THRISSUR P.O., THRISSUR DISTRICT,
KERALA, PIN - 680005
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
281
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30060 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD NO. 1097,
REPRESENTED BY ITS SECRETARY, NISHA C. R.,
AGED 48, W/O. BIJU V. N, VYSAPPATT HOUSE, P.O.,
MADAKKATHARA, MANNUTHY, THRISSUR, KERALA, 680651,
THE SECRETARY IN CHARGE, THRISSUR SERVICE
COOPERATIVE, P.O OLLUR, THRISSUR,
KERALA - 680 306, THRISSUR SERVICE CO-OPERATIVE BANK
LTD NO. 1097, THRISSUR, KERALA,
PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE, THEKKINKADU MAIDAN,
THRISSUR, PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR 680 001
3 MUNICIPAL COUNCIL,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
282
2025:KER:32361
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
283
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30070 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD NO. 1097,
REPRESENTED BY ITS SECRETARY, NISHA C. R.,
AGED 48 YEARS, W/O BIJU V. N,
VYSAPPATT HOUSE, P.O MADAKKATHARA,
MANNUTHY, THRISSUR, KERALA, 680 651,
THE SECRETARY IN CHARGE, THRISSUR
SERVICE COOPERATIVE, P.O OLLUR, THRISSUR,
KERALA 680 306 THRISSUR SERVICE
CO-OPERATIVE BANK LTD NO. 1097,
THRISSUR, KERALA, PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE, THEKKINKADU MAIDAN,
THRISSUR, PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR, PIN - 680 001
3 MUNICIPAL COUNCIL,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680001
WP(C) NO. 2711 OF 2023 & connected cases
284
2025:KER:32361
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
285
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30230 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD NO. 1097,
REPRESENTED BY ITS SECRETARY, NISHA C. R.,
AGED 48, W/O BIJU V. N, VYSAPPATT HOUSE, P.O
MADAKKATHARA, MANNUTHY, THRISSUR,
KERALA, 680651, THE SECRETARY IN CHARGE,
THRISSUR SERVICE CO-OPERATIVE BANK LTD NO. 1097,
THRISSUR, KERALA, PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE, THEKKINKADU MAIDAN,
THRISSUR, PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
3 MUNICIPAL COUNCIL,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
286
2025:KER:32361
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
287
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30233 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD NO. 1097,
REPRESENTED BY ITS SECRETARY, THRISSUR SERVICE
CO-OPERATIVE BANK LTD NO. 1097, THRISSUR,
KERALA, PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
THRISSUR CORPORATION OFFICE, THEKKINKADU MAIDAN,
THRISSUR, PIN - 680 001
3 MUNICIPAL COUNCIL,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKAD MAIDAN, THRISSUR,REPRESENTED BY
ITS SECRETARY, PIN - 680 001
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
WP(C) NO. 2711 OF 2023 & connected cases
288
2025:KER:32361
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
289
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30237 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD NO. 1097,
REPRESENTED BY ITS SECRETARY, NISHA C. R.,
AGED 48 YEARS W/O. BIJU V. N, VYSAPPATT HOUSE,
P.O MADAKKATHARA, MANNUTHY, THRISSUR,
KERALA, 680651, THE SECRETARY IN CHARGE,
THRISSUR SERVICE COOPERATIVE, P.O OLLUR,
THRISSUR, KERALA 680306, THRISSUR SERVICE
CO-OPERATIVE BANK LTD NO. 1097, THRISSUR,
KERALA, PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
3 MUNICIPAL COUNCIL,
REPRESENTED BY SECRETARY,
WP(C) NO. 2711 OF 2023 & connected cases
290
2025:KER:32361
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680001
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
291
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30258 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD NO. 1097,
REPRESENTED BY ITS SECRETARY IN CHARGE, NISHA C. R.,
W/O BIJU V. N, VYSAPPATT HOUSE, P.O MADAKKATHARA,
MANNUTHY, THRISSUR, KERALA, 680651,
THRISSUR SERVICE COOPERATIVE, P.O OLLUR,
THRISSUR, KERALA, PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE, THEKKINKADU MAIDAN,
THRISSUR, PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION OFFICE, THEKKINKADU MAIDAN,
THRISSUR, PIN - 680 001
3 MUNICIPAL COUNCIL,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKAD MAIDAN, THRISSUR,
PIN - 680 001
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
WP(C) NO. 2711 OF 2023 & connected cases
292
2025:KER:32361
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
293
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30307 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD. NO. 1097,
REPRESENTED BY ITS SECRETARY, NISHA C.R.,
AGED 48, W/O BIJU V. N, VYSAPPATT HOUSE, P.O.
MADAKKATHARA, MANNUTHY, THRISSUR, KERALA-680651,
THE SECRETARY IN CHARGE, THRISSUR SERVICE CO- PERATIVE,
P.O. OLLUR, THRISSUR, KERALA- 680306,
THRISSUR SERVICE CO-OPERATIVE BANK LTD. NO. 1097,
THRISSUR, KERALA, PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
2 THE SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
3 THE MUNICIPAL COUNCIL,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKAD MAIDAN, THRISSUR,
REPRESENTED BY SECRETARY,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
294
2025:KER:32361
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
295
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30309 OF 2024
PETITIONER :
THRISSUR SERVICE CO-OPERATIVE BANK LTD. NO. 1097,
REPRESENTED BY ITS SECRETARY, NISHA C. R.,
AGED 48 YEARS, W/O. BIJU V. N., VYSAPPATT HOUSE,
P.O. MADAKKATHARA, MANNUTHY, THRISSUR,
KERALA - 680 651, THE SECRETARY IN CHARGE,
THRISSUR SERVICE COOPERATIVE, P.O. OLLUR,
THRISSUR, KERALA-680306, THRISSUR SERVICE
CO-OPERATIVE BANK LTD. NO.1097, THRISSUR,
KERALA, PIN - 680 002
BY ADVS.
SARATH BABU KOTTAKKAL
E.ADITHYAN
ARCHANA VIJAYAN
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
3 MUNICIPAL COUNCIL,
REPRESENTED BY SECRETARY,
THRISSUR CORPORATION OFFICE,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
296
2025:KER:32361
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
297
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30582 OF 2024
PETITIONER :
MARIAMMA,
AGED 71 YEARS
THERATTIL HOUSE, ARANATTUKARA P.O,
THRISSUR DISTRICT, PIN - 680618
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS :
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT, PIN - 695 001
2 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
OFFICE OF THE THRISSUR MUNICIPAL CORPORATION,
M O ROAD THRISSUR P O, THRISSUR DISTRICT,
PIN - 680001
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
OFFICE OF THE THRISSUR MUNICIPAL CORPORATION,
M O ROAD THRISSUR P. O, THRISSUR DISTRICT,
PIN - 680001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
298
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
299
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 30800 OF 2024
PETITIONER :
OUSEPH,
AGED 72 YEARS
S/O ANTONY, RESIDING IN THE ADDRESS
THERATTIL HOUSE, ARANATTUKARA P O,
THRISSUR DISTRICT, PIN - 680618
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS :
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT, PIN - 685 001
2 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
OFFICE OF THE THRISSUR MUNICIPAL CORPORATION,
M O ROAD, THRISSUR P O, THRISSUR DISTRICT,
PIN - 680 001
3 THE SECRETARY
THRISSUR MUNICIPAL CORPORATION,
OFFICE OF THE THRISSUR MUNICIPAL CORPORATION,
M.O. ROAD, THRISSUR P O,
THRISSUR DISTRICT, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
300
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
301
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 31328 OF 2024
PETITIONER :
LAKSHMIKUTTY NARAYANAN,
AGED 77 YEARS
W/O. C.N. APPU, SHEETHAL, PERINGAVU P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680 008
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
302
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 32942 OF 2024
PETITIONER :
K.A.PADMAKUMAR,
AGED 57 YEARS
S/O.K.NARAYANAN NAIR, CHAIRMAN &
MANAGING DIRECTOR, THRISSUR BUILDERS PVT. LTD.,
OFFICE AT 37/2, 399/3, TBPL ARCADE,
NEAR VYDUTHI BHAVAN, KOTTAPPURAM,
THRISSUR DISTRICT, PIN - 680 004
BY ADVS.
LINDONS C.DAVIS
E.U.DHANYA
RAJITH DAVIS
N.S.SHAMILA
CHINJU P. JOYIES
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
303
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
304
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 33956 OF 2024
PETITIONER :
OLLUKKARA SERVICE CO-OPERATIVE BANK LTD NO. 544,
REPRESENTED BY ITS SECRETARY SUBIN. E. HARIDAS,
AGED 45 YEARS, MANNUTHY P.O,
THRISSUR DISTRICT - 680 651,
SON OF E.R. HARIDAS, ETTUNGALPADY HOUSE,
OLLUKKARA P.O, KALATHODE, THRISSUR DISTRICT,
PIN - 680 655
BY ADVS.
K.R.ARUN KRISHNAN
DEEPA K.RADHAKRISHNAN
JISSMON A KURIAKOSE
SANAL C.S
SIDHARTHAN M.T.
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
2 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD, THRISSUR -
REPRESENTED BY ITS SECRETARY,
PIN - 680 001
3 REVENUE OFFICER,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, M.O.ROAD,
THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
305
2025:KER:32361
4 COUNCIL-THRISSUR MUNICIPAL CORPORATION,
M.O.ROAD, THRISSUR DISTRICT,
REPRESENTED BY MAYOR, PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
306
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 34359 OF 2024
PETITIONER :
BALACHANDRAN C.,
AGED 66 YEARS
S/O. P.K. BHASKARA MENON,
CHANGARANGATH HOUSE, SHIRDHI AVENUE,
KOLAZHY, THRISSUR DISTRICT,
KERALA, PIN - 680 010
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
307
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 37429 OF 2024
PETITIONERS :
1 ARAVIND K.V.P.,
AGED 48 YEARS
S/O. VENUGOPALAN K.,
KIDANGAPPILLY HOUSE, R M CO APARTMENT,
5TH BLOCK, 9/200/31, PULLAZHI P.O.,
MANAKKODY, THRISSUR DISTRICT, KERALA,
PIN - 680012
2 JOBY K.J.,
AGED 44 YEARS
S/O. JOSE, KOLLANNUR HOUSE,
SASTHRI LANE, ARANATTUKARA,
AYYANTHOLE P.O., THRISSUR DISTRICT,
KERALA, PIN - 680003
3 K. P. SIMON,
AGED 81 YEARS
S/O. PAULOSE, KUTTIKKAT HOUSE,
MUNDUR P.O., ANJUR, THRISSUR DISTRICT,
KERALA, PIN - 680541
4 FEJISH LAL,
AGED 47 YEARS
S/O. LAZAR LAL, CHUNGATH HOUSE,
KANJANI ROAD, OLARIKKARA, PULLAZHI P.O.,
MANAKKODY, THRISSUR DISTRICT, KERALA,
PIN - 680012
5 STANLY DAVIS,
AGED 45 YEARS
S/O. DAVIS, KANJIRATHINGAL HOUSE,
PULLAZHI P.O., MANAKKODY, THRISSUR DISTRICT,
KERALA, PIN - 680012
WP(C) NO. 2711 OF 2023 & connected cases
308
2025:KER:32361
6 VELAYI,
AGED 72 YEARS
W/O. RAMAKRISHNAN, SSR HOUSE,
KANIYARKODE, THRISSUR DISTRICT,
KERALA, PIN - 680594
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
309
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38067 OF 2024
PETITIONER :
T.N. GOPINATHAN,
AGED 80 YEARS
S/O. NARAYANAN EZHUTHACHAN,
RESIDING AT 'SRIVARI',
THIRUVAMBADI ROAD, THIRUVAMBADI P.O.,
THRISSUR DISTRICT, PIN - 680 022
BY ADVS.
V.N.HARIDAS
SAIFUDEEN T.S
B.SHAMEERA
NIMISHAMOL SASIDHARAN
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
LOCAL SELF GOVERNMENT (RC) DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
MUNICIPAL OFFICE, M.O.ROAD, THRISSUR,
PIN - 680001
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE, M.O.ROAD, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
310
2025:KER:32361
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
311
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38322 OF 2024
PETITIONER :
P.N. KRISHNADAS,
S/O P.K. NARAYANAN,
AGED 52 YEARS
POLAKULATH HOUSE, AUTOMOBILE ROAD,
EDAPPALLY SOUTH, PALARIVATTOM,
ERNAKULAM, PIN - 682025
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
MUNCIPAL BUS STAND, THRISSUR,
PIN - 680001
2 SECRETARY, THRISSUR CORPORATION,
MUNICIPAL BUS STAND, THRISSUR,
PIN - 680001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY TO DEPARTMENT OF
LOCAL SELF GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
WP(C) NO. 2711 OF 2023 & connected cases
312
2025:KER:32361
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
313
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38436 OF 2024
PETITIONER :
E.P VARGHESE,
AGED 58 YEARS
S/O. PAUL, ERINJERI HOUSE,
EAST FORT, THRISSUR DISTRICT,
PIN - 680 005
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680 001
2 SECRETARY, THRISSUR CORPORATION,
THRISSUR, PIN - 680001
3 STATE OF KERALA,
REPRESENTED BY SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
WP(C) NO. 2711 OF 2023 & connected cases
314
2025:KER:32361
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
315
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38454 OF 2024
PETITIONER :
FATHIMA K MUHAMMAD,
AGED 45 YEARS
W/O MUHAMMAD, POONKUNNA,
KOTTAPURAM, THRISSUR,
PIN - 680 667
BY ADVS.
VISHNU NARAYANAN
THEJALAKSHMI R.S.
ANGEL WILSON E.
SHENI KRISHNA R.N.
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
316
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 38783 OF 2024
PETITIONER :
PARAMEKKAVU DEVASWOM,
ROUND EAST, CHEMBUKKAVU VILLAGE,
THRISSUR TALUK, THRISSUR DISTRICT,
PIN CODE-680 001, REPRESENTED BY ITS SECRETARY,
G.RAJESH S/O.V.G.PODUVAL,
RESIDING AT CHANDRA VILLA, CHEMBUKKAVU VILLAGE,
KEERAKULANGARA DESOM, EAST FORT P.O.,
THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680 001
BY ADVS.
SHIBU JOSEPH
HAIRA
AMAN MANZOOR
V.C. XAVIER
SIDHARTH P. SASI
VRINDA BABU
SARATH VISWANATHAN
P.VISWANATHAN (SR.)
SAYED MANSOOR BAFAKHY THANGAL
RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT, PALAYAM, THIRUVANANTHAPURAM,
PIN - 695001
2 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
317
2025:KER:32361
3 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
PIN - 680 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
318
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 39104 OF 2024
PETITIONER :
TRICHUR TENNIS TRUST,
REPRESENTED BY ITS SECRETARY,
TENNIS & SPORTS ACADEMY, PUNKUNNAM P.O,
PUZHAKKAL, THRISSUR, KERALA,
PIN - 680 306
BY ADVS.
AKHIL SURESH
KALLIYANI KRISHNA B.
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
KERALA, PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
KERALA, PIN - 680 001
3 MUNICIPAL COUNCIL,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, KURUPPAM,
THEKKINKADU MAIDAN, THRISSUR,
KERALA, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
319
2025:KER:32361
4 STATE OF KERALA,
LOCAL SELF GOVERNMENT DEPARTMENT,
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY,
SECRETARIAT ANNEX, 4TH FLOOR, G.P.O.
THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
320
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 42384 OF 2024
PETITIONER :
M/S. CASINO CULTURAL AUDITORIUM LIMITED,
T.B. ROAD, THRISSUR, KERALA -
REPRESENTED BY ITS GENERAL MANAGER
SIJO JOY VARGHESE, S/O. JOY VARGHESE
M/S. CASINO HOTELS LIMITED T.B. ROAD,
THRISSUR, PIN - 680 021
BY ADVS.
R.S.KALKURA
M.S.KALESH
HARISH GOPINATH
H.KIRAN
P.I.NAJUMAL HUSSAIN
AQUIL AHAMED
RESPONDENTS :
1 THRISSUR CORPORATION,MUNICIPAL OFFICE ROAD,
THRISSUR REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL OFFICE ROAD, THRISSUR,
PIN - 680001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
321
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 43823 OF 2024
PETITIONER :
RAPHEAL PONTHEKKAN ANTONY @ RAFI ANTONY,
AGED 66 YEARS
S/O. P. I. ANTONY, PONTHEKKAN HOUSE,
CARMEL PARK, MUNDUPALAM, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA,
PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
322
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 43838 OF 2024
PETITIONERS :
1 JOHNSON T.P.,
AGED 60 YEARS
S/O. PAUL,THATTIL IMBAVU HOUSE,
PULLAZHI P.O.,OLARIKKARA, THRISSUR,
PIN - 680012
2 DAISON T.P.,
AGED 56 YEARS
S/O. PAUL,THATTIL IMBAVU HOUSE,
PULLAZHI P.O.,OLARIKKARA, THRISSUR,
PIN - 680012
3 TIXON T.P.,
AGED 52 YEARS
S/O. PAUL, THATTIL IMBAVU HOUSE,
PULLAZHI P.O., OLARIKKARA, THRISSUR,
PIN - 680012
BY ADV SANTHOSH P.ABRAHAM
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL CORPORATION OFFICE,
THRISSUR REPRESENTED BY ITS SECRETARY,
PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
MUNICIPAL CORPORATION OFFICE,
THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
323
2025:KER:32361
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
324
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 44637 OF 2024
PETITIONERS :
1 ALEX RAPHEL,
AGED 32 YEARS
S/O RAPPAI, OLLUKKARAN HOUSE,
1197/25, KURIACHIRA P.O,THRISSUR,
PIN - 680006
2 RAPPAI C.O,
AGED 74 YEARS
S/O CHAKORU, OLLUKKARAN HOUSE,
1197/25, KURIACHIRA P.O, THRISSUR,
PIN - 680 006
3 CELINE RAPPAI,
AGED 72 YEARS
W/O RAPPAI, OLLUKKARAN HOUSE,
1197/25, KURIACHIRA P.O, THRISSUR,
PIN - 680 006
BY ADVS.
A.R.NIMOD
M.A.AUGUSTINE
RESPONDENTS :
1 THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY,
THRISSUR, PIN - 680 001
2 SECRETARY, THRISSUR CORPORATION,
THRISSUR CORPORATION,
THRISSUR, PIN - 680 001
WP(C) NO. 2711 OF 2023 & connected cases
325
2025:KER:32361
3 STATE OF KERALA,
REPRESENTED BY SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695 001
BY SMT.DEEPA K.R., SPL.GOVT.PLEADER
BY SRI. SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
326
2025:KER:32361
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
WP(C) NO. 45122 OF 2024
PETITIONER :
RAPHEAL PONTHEKKAN ANTONY @ RAPHI,
AGED 66 YEARS
S/O. P. I. ANTONY, PONTHEKKAN HOUSE,
CARMEL PARK, MUNDUPALAM, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS :
1 THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT,
KERALA, PIN - 680 001
BY SRI.SANTHOSH P.PODUVAL, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, ALONG WITH WP(C).2711/2023 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
WP(C) NO. 2711 OF 2023 & connected cases
327
2025:KER:32361
BECHU KURIAN THOMAS, J.
-----------------------------------------------------------------
WP(C) Nos.2711/2023, 861/2024, 1152/2024, 1266/2024,
1436/2024, 1831/2024, 1863/2024, 2016/2024, 2380/2024,
2384/2024, 2625/2024, 2664/2024, 2666/2024, 2762/2024,
2817/2024, 2822/2023, 5106/2023, 7753/2025, 7731/2023,
8577/2025, 9424/2023, 11272/2023, 14532/2023, 14832/2023,
22141/2023, 22317/2023, 25343/2023, 25571/2023, 25912/2023,
26846/2023, 28386/2023, 30761/2023, 30780/2023, 31197/2023,
31411/2023, 32270/2023, 32271/2023, 32686/2023, 32764/2023,
32773/2023, 32790/2023, 33124/2023, 33148/2023, 33158/2023,
33264/2023, 33347/2023, 33569/2023, 3097/2024, 34151/2023,
3136/2024, 3150/2024, 3673/2024, 3684/2024, 34927/2023,
4227/2024, 4264/2024, 4283/2024, 35246/2023, 35919/2023,
5533/2024, 5591/2024, 36263/2023, 5879/2024, 36596/2023,
36678/2023, 6049/2024, 6241/2024, 37132/2023, 37409/2023,
37750/2023, 37852/2023, 37877/2023, 37985/2023, 7484/2024,
38340/2023, 38439/2023, 38496/2023, 8023/2024, 8301/2024,
38954/2023, 8622/2024, 9630/2024, 9661/2024, 9835/2024,
10254/2024, 10329/2024, 10333/2024, 40918/2023, 10470/2024,
10471/2024, 40984/2023, 10534/2024, 10587/2024, 41113/2023,
10793/2024, 10821/2024, 10825/2024, 10877/2024, 11348/2024,
11488/2024, 41980/2023, 12133/2024, 12237/2024, 12364/2024,
12379/2024, 12490/2024, 12688/2024, 12719/2024, 12781/2024,
44132/2023, 12899/2024, 12937/2024, 12959/2024, 43261/2023,
13091/2024, 13258/2024, 43859/2023, 13603/2024, 14181/2024,
44176/2023, 44208/2023, 13948/2024, 44242/2023, 14270/2024,
14640/2024, 14646/2024, 15064/2024, 15303/2024, 15396/2024,
16010/2024, 16464/2024, 16678/2024, 17271/2024, 17700/2024,
17988/2024, 18420/2024, 19202/2024, 19226/2024, 19285/2024,
19369/2024, 19389/2024, 19944/2024, 20125/2024, 20247/2024,
20255/2024, 20389/2024, 20442/2024, 20500/2024, 20606/2024,
21016/2024, 21205/2024, 21439/2024, 21677/2024, 21740/2024,
21830/2024, 22384/2024, 22636/2024, 23066/2024, 23237/2024,
23438/2024, 23454/2024, 23522/2024, 23600/2024, 24030/2024,
WP(C) NO. 2711 OF 2023 & connected cases
328
2025:KER:32361
24818/2024, 25502/2024, 25629/2024, 25845/2024, 25910/2024,
29422/2024, 29663/2024, 29725/2024, 30157/2024, 30060/2024,
30070/2024, 30230/2024, 30233/2024, 30237/2024, 30258/2024,
30307/2024, 30309/2024, 30582/2024, 30800/2024, 31328/2024,
32942/2024, 33956/2024, 34359/2024, 37429/2024, 38067/2024,
38322/2024, 38436/2024, 38454/2024, 38783/2024, 39104/2024,
42384/2024, 43823/2024, 43838/2024, 44637/2024, 45122/2024
Dated this the 10th day of April, 2025
COMMON JUDGMENT
Several writ petitions have been filed challenging the assessment of property tax in various Municipalities carried out under the Kerala Municipality Act, 1994 (for short 'the Act'). This batch of writ petitions challenge the demand notices issued to building owners in Thrissur Municipality.
2. For the purpose of reference, the facts in W.P.(C) No.12364 of 2024 are narrated. The writ petitioner is the owner of a hotel. He had paid property taxes for the said building till 2022-23 as per the demand notices issued earlier. Thereafter, on 27.09.2023, petitioner was issued with a demand notice for Rs.2,59,726/- demanding arrears from 2016- 17, indicating a huge enhancement of property tax as well as penalty.
3. According to the petitioner, there cannot be any arrears of property tax when there was no demand in the first place and never was there any service of notice prior to 27.09.2023, demanding arrears of property tax. Petitioner contends that the new rates of property tax have WP(C) NO. 2711 OF 2023 & connected cases 329 2025:KER:32361 been published only in 2023 and therefore the demand from 2016-17 itself, is without authority. Petitioner also claims that the property tax now demanded, at enhanced rates, retrospectively is contrary to the provisions of the Act as well as the Rules and is therefore liable to be interfered with.
4. A statement and an affidavit have been filed by the Municipality pointing out that after the amendment to section 233(2)(a) of the Act, the Government had, by a Gazette notification dated 14.01.2011 fixed the minimum and maximum limits of rates of basic property tax. Thereafter, the Municipality, by a resolution dated 21.10.2011 fixed the rates to be levied for different categories of buildings. By another resolution dated 22.11.2011 the Corporation limits were divided into prime, secondary and tertiary zones, which was published on 24.05.2013 and in the absence of any objections received from any person, the Municipal Council fixed the final rates of property tax as per resolution dated 13.11.2013 and necessary publications were also carried out in accordance with law. It is also averred that, subsequently, by G.O.(Rt) No.540/2019/LSGD dated 06.03.2019, the Government re-fixed the effective date of levy of revised property tax as 01.04.2016.
5. According to the first respondent, the Secretary has the WP(C) NO. 2711 OF 2023 & connected cases 330 2025:KER:32361 power under section 282 of the Act to demand payment of tax which had escaped assessment, by issuing a notice within four years from the date on which such person should have been assessed. The first respondent also pleads that the allegation regarding time-barred demand of arrears is without any basis and that tax has been assessed on the basis of the plinth area available in the records maintained by the Corporation and hence, the demand is legally valid. In the affidavit, it is pointed out that there are 1,63,000 buildings within the Corporation area of Thrissur and after completing all the procedural formalities required under rules 4, 7 and 8 of the Rules, a notification, under rule 10 of the Rules was published on 24.05.2013 in four dailies, apart from a public notice requesting the owners to submit the returns in Form-2. The forms were even distributed through Kudumbasree workers and again a public notice was given through paper publication on 26.05.2014. Thereafter, the Corporation collected the details of all buildings and they were uploaded into the 'Sanjaya Software' after appointing data entry operators.
According to the Corporation, subsequently, demand notices were issued to the respective owners on the basis of the plinth area and details collected during field verification in conformity with the rates approved by the Council.
6. A counter affidavit has been filed by the Government, WP(C) NO. 2711 OF 2023 & connected cases 331 2025:KER:32361 pointing out that, pursuant to the Government fixing the minimum and maximum limits of rates of basic property tax applicable to one square metre of plinth area by a notification under sections 233(2) and 233(5) of the Act, the Municipality took steps for collection of property tax as per the procedure prescribed under the Rules. Subsequently, the implementation of the revised tax was, by a Government Order, made with effect from 01.04.2013. However, since the procedure in various Municipalities and Corporations were not completed and demands were not made immediately thereafter, the Government had, in public interest, permitted the Local Self Government Institutions to levy the revised property tax with effect from 01.04.2016 as per G.O.(Rt) No.540/2019/LSGD dated 06.03.2019. The said order, extending the date of levy of revised property tax from 01.04.2013 to 01.04.2016 took into consideration the quantum of background work, data collection and data entry required and to be verified, which was a time-consuming process.
7. It is pleaded that the said Government Order prescribes that, wherever tax was levied and collected at the revised rates prior to 01.04.2016, it shall be adjusted towards the liability from 01.04.2016 and thereby the Government Order has been issued to streamline the property tax collection. It is further stated that though the Government WP(C) NO. 2711 OF 2023 & connected cases 332 2025:KER:32361 has the power for retrospective imposition of tax, in the instant cases there are no retrospective fixation or retrospective revision of tax. The property tax was revised and fixed with effect from 01.04.2013 itself and hence there was no retrospectivity, but is made prospectively from 01.04.2013 and later, since the procedural formalities were not completed, the demand alone was made belatedly by some of the Local Self Government Institutions. Referring to section 282 of the Act it was pointed out that the notice can be issued within four years from the date on which such person should have been assessed. It is further pleaded that none of the notifications have been challenged nor has any of the amendments been questioned and therefore the remedy of the petitioners is to file a statutory appeal.
8. I have mainly heard Sri. Nimod, Sri. Parthasarathy, Sri. Joseph Sebastian, Sri. T. M Abdul Latheef, Sri. K. P Sudheer, Sri. Sabu George, Sri. Millu Dandapani and other respective learned counsel for the petitioners. I also heard Sri. Santhosh Poduval the learned Standing Counsel for Thrissur Corporation and Smt. Deepa K.R., the learned Special Government Pleader on behalf of the respondents.
9. The issues that arise for consideration are:
(i) What is the mode of assessment contemplated under section 233 of the Act as well as the Rules thereon?
(ii) What are the requirements under the Act and the Rules that have been WP(C) NO. 2711 OF 2023 & connected cases 333 2025:KER:32361 complied with by the Thrissur Municipality?
(iii) Whether there are any non-compliances with the requirements and if so, whether such non-compliance would affect the levy and the consequential demand?
(iv) Whether the power under section 282 of the Act can be exercised to levy property tax from 2016-17 onwards?
(v) Whether the demand notices issued in the instant cases are barred by limitation?
(vi) Whether the rules are unconstitutional since under Article 243X only the Legislature of a State can make a law for levying tax ?
10. Before dealing with the aforesaid issues, it is necessary to refer to the interpretation to be adopted while considering a taxing provision. The method of interpretation to be adopted in respect of a taxing statute has been laid down in various decisions, including Commissioner of Sales Tax, U.P v.
Modi Sugar Mills Ltd. [AIR 1961 SC 1047]. In a recent decision in Chief Commissioner of Central Goods and Service Tax and Others v. Safari Retreats Private Limited and Others [2024 SCC Online SC 2691], the Supreme Court had reiterated the principles that govern the interpretation of a taxing statute. Those principles are extracted below:
"RULES REGARDING THE INTERPRETATION OF TAXING STATUTES
25. ............. The principles governing the interpretation of the taxation statutes can be summarised as follows:
a. A taxing statute must be read as it is with no additions and no subtractions on the grounds of legislative intendment or otherwise;
b. If the language of a taxing provision is plain, the consequence of giving effect to it may lead to some absurd result is not a factor to be considered when interpreting the provisions. It is for the legislature to WP(C) NO. 2711 OF 2023 & connected cases 334 2025:KER:32361 step in and remove the absurdity;
c. While dealing with a taxing provision, the principle of strict interpretation should be applied;
d. If two interpretations of a statutory provision are possible, the Court ordinarily would interpret the provision in favour of a taxpayer and against the revenue;
e. In interpreting a taxing statute, equitable considerations are entirely out of place;
f. A taxing provision cannot be interpreted on any presumption or assumption;
g. A taxing statute has to be interpreted in the light of what is clearly expressed. The Court cannot imply anything which is not expressed. Moreover, the Court cannot import provisions in the statute to supply any deficiency;
h. There is nothing unjust in the taxpayer escaping if the letter of the law fails to catch him on account of the legislature's failure to express itself clearly;
i. If literal interpretation is manifestly unjust, which produces a result not intended by the legislature, only in such a case can the Court modify the language;
j. Equity and taxation are strangers. But if construction results in equity rather than injustice, such construction should be preferred;
k. It is not a function of the Court in the fiscal arena to compel the Parliament to go further and do more;
l. When a word used in a taxing statute is to be construed and has not been specifically defined, it should not be interpreted in accordance with its definition in another statute that does not deal with a cognate subject. It should be understood in its commercial sense. Unless defined in the statute itself, the words and expressions in a taxing statute have to be construed in the sense in which the persons dealing with them understand, that is, as per the trade understanding, commercial and technical practice and usage."
11. With the above principles in mind, the issues mentioned earlier are considered as below:-
WP(C) NO. 2711 OF 2023 & connected cases 335 2025:KER:32361 Issue No.(i) What is the mode of assessment contemplated under section 233 of the Act as well as the Rules thereon?
12. Part IXA of the Constitution of India deals with Municipalities.
Article 243X confers power upon the State Legislature to authorise a Municipality to levy, collect and appropriate taxes, duties, tolls and fees in accordance with such procedure as may be specified by law. In accordance with the aforesaid power, the State has enacted section 233 of the Act, enabling every Council of a Municipality to levy property tax on every building situated within its area and not exempted under the Act. Till 2009, property tax was levied on the basis of the annual value of a building, calculated on the basis of the annual rent that can be received for the property. However, by Act 30 of 2009, the provision was substituted providing for levy of property tax on the basis of plinth area of the building.
13. Section 233(2)(a) of the Act as was enacted in 2009, contemplated the Government to fix, by notification, the minimum and maximum limits of rates of basic property tax that can be made applicable to one square metre of plinth area of different categories of buildings and the date that it shall come into force. Seven categories had been specified in the provision of which the seventh was a general category and section 233(2)(b) enables the Government to fix sub categories of the above referred seven categories of buildings.
WP(C) NO. 2711 OF 2023 & connected cases 336 2025:KER:32361
14. After the Government prescribes the minimum and maximum limits of rate of basic property tax, as mentioned in the preceding paragraph, the Council of the respective Municipality has to fix, as per section 233(3) of the Act, the rates of basic property tax as applicable to each category of building within its area and such rates shall be the same for all buildings of the same category or its sub category. Sub-section (5) of section 233 of the Act stipulates that the Government must by notification, fix the date from which the basic property tax fixed by the Council shall come into force. After the basic property tax rate is fixed, various other steps are also required to be carried out to arrive at the annual property tax of a building.
15. For easier comprehension, the different stages and steps in fixing the annual property tax of a building in a Municipality are narrated below:
Stage 1. Fixing the basic property tax.
1. Government to fix the minimum and maximum limits of rates of basic property tax for one square metre of plinth area for the different categories of buildings and notify the date that it shall come into force. [See Sec.233(2)]
2. Municipality to inform the public through publication in the notice board and in a newspaper about the Council's intention to fix the basic property tax and invite objections. [See section 233(3) & Rule 4(2)].
3. Fix the rates of basic property tax for each category or sub-
WP(C) NO. 2711 OF 2023 & connected cases 337 2025:KER:32361 category of buildings by a resolution of the Municipal Council. [See Sec.233(3) and Rule 4(1)]
4. The final rates of basic property tax fixed by the Council, including the date of commencement and period of operation shall be published on the noticeboard of the office of Municipality and in two newspapers. [See Sec.233(3) and Rule 4(4)]
5. Government to notify the date on which the rates of basic property tax fixed by the Council shall come into force. [See Section 233(5)].
6. Classify the Municipality into prime zones, secondary zones and tertiary zones and publish a notice inviting objections to such classification. [See Rule 7(1)].
7. Finalise the zones after examining the objections and publish them on the notice board of the Municipality. [See Rule 7(3)]
8. Classify the roads and pathways within the Municipality as roads having a width of 5 m and more/less than 5 m, apart from pathways with a width of 1.5 m or less. [See Rule 8].
9. Assess the basic property tax of a building by multiplying the basic rate of property tax with the plinth area of the building. [See Rule 5(2) and Sec.233(6)].
Stage 2. Assessment of Annual Property Tax.
1. A public notice in Form-1 shall be published by the Municipality, containing the details helpful to the owners to assess the tax by themselves and a summary of the said notice shall be published in two newspapers, requesting the owners of the buildings to submit a tax return. [See Sec.233(10) and Rule 10]. WP(C) NO. 2711 OF 2023 & connected cases 338 2025:KER:32361
2. The return shall be filed in Form-2, and a model of the form shall be published on the Municipality's noticeboard. [See Sec.233(11) and Rule 11].
3. The Secretary or authorised Officer shall conduct an inquiry/site inspection and assess the property tax by recording the details of the building in the property tax assessment register. [See Sec.233(13) and Rule 12].
4. After the particulars of assessment are recorded in the property tax assessment register and in the property tax demand register, a demand notice shall be issued to each owner of the building. [Sec.233(13) and Rule 14].
5. While assessing the property tax, deductions/additions to the basic property tax shall be carried out on the basis of the Schedules to Rule 6. [See Sec.233(7) & Rule 9].
16. It is relevant to mention that there are no deductions or additions provided for buildings in the prime zone, while a deduction of 10% and 20% are provided for buildings in the secondary and tertiary zones respectively. Buildings on the sides of roads having a width of less than 1½ m are to be given 10% deduction and those with no public way facility with a 20% deduction. Buildings with low type roofs like those constructed with tiles, sheets, palm leaf or grass have to be given 10% deduction, while those with concrete roofs will have no deductions. Buildings between 10 and 25 years of age ought to be given a deduction of 10% while those between 25 and 50 years are entitled to a deduction of 20% and buildings of 50 years and more WP(C) NO. 2711 OF 2023 & connected cases 339 2025:KER:32361 with a deduction of 50%. Notwithstanding the above entitlement for deductions, the total of deductions shall not exceed 75% of the basic property tax. The above mode is to be adopted while fixing the annual property tax of a building in the Municipality.
Issue No. (ii). What are the requirements under the Act and the Rules that have been complied with by the Thrissur Municipality?
17. On 21.10.2011, Municipality passed a resolution fixing rates to be levied for different categories of building. On 22-11-2011, as per resolution No. 65, the areas within the Thrissur Corporation were decided to be divided into three different zones and objections were invited as per Ext.R1(b) as required under rule 7 and rule 4(2) respectively of the Rules. The notice is pleaded as published in the Mathrubhumi, Indian Express, General and Veekshanam daily newspapers on 24-05-2013, inviting objections from the public. It is pleaded that, since no objections were received, the basic property tax rates were fixed as per resolution dated 13-11-2013 and the owners of buildings were, by public notice dated 03-03-2014 asked to submit their returns as evident from Ext.R1(c). Thus the requirements under rule 4(4) and rule 7 of the Rules have been complied with. A public notice in Form 1 is also pleaded as having been published by the Corporation in its noticeboards.
Issue No.(iii). Whether there are any non-compliances with the requirements and if so, whether such non-compliance would affect the levy and the WP(C) NO. 2711 OF 2023 & connected cases 340 2025:KER:32361 consequential demand?
18. The two main non compliances by the Thrissur Corporation as is revealed from the pleadings and the documents produced is the absence of publication in two newspapers of the final rates of basic property tax fixed as per resolution dated 13-11-2013, as required under rule 4(4) read with section 233(10) of the Act and the failure to publish the summary of the public notice in Form-1 in two newspapers. This requirement also flows out of section 233(10) of the Act and rule 10 of the Rules. There is nothing to indicate that a summary of the said public notice was published in two newspapers, requesting the owners of the buildings to submit a tax return as per rule 10 of the Rules. Rule 10(2) requires the summary of the public notice to be published in two newspapers having circulation in the Municipality.
There is no pleading in the affidavit that there was any such publication in newspapers or that the said requirement has been complied with. There is no compliance of rule 10(2) of the Rules. However, the question arises whether the requirement of publication in two newspapers of the final rates of basic property tax fixed and the summary of the public notice under Form 1, is a mandatory requirement or substantial compliance will be sufficient.
19. In Subaidabi K.M. v. State of Kerala [2024 (2) KLT 450], it has been held in respect of the very same Rules relating to Perinthalmanna Municipality that the preliminary proposal under Rule 4(2) is to be published WP(C) NO. 2711 OF 2023 & connected cases 341 2025:KER:32361 in a newspaper having wide circulation in the area of the Municipality and the final rates of basic property tax is to be published in the notice board of the office of the Municipality and in two newspapers having circulation in the area of Municipality as per Rule 4(4) of the Rules. On the above basis, the final rate of basic property tax fixed in the Perinthalmanna Municipality was interfered with by the learned Single Judge for failure to comply with rule 4(4) of the Rules.
20. Similar situation arises in the present cases also. In the instant cases, there is neither any pleading nor has any newspaper publication been produced to satisfy the requirement of rule 4(4) of the Rules. The said rule reads as follows:
"The Secretary shall publish a notification specifying the final rates of basic property tax fixed by the council and the date of its commencement and the period during which it will be in force, the notification shall be published in the noticeboard of the office of Municipality and two newspapers having circulation in the area of the Municipality. Publicity shall be given to the said notification through pamphlets, ward level noticeboards etc."
21. As per section 522 of the Act, every notification, unless otherwise provided, must be published in the Gazette and the Government shall have the power to publish it in any other manner specified by them instead of the Gazette. The publication in the noticeboard of the Municipality and in two newspapers having circulation in the area as provided in rule 4(4) WP(C) NO. 2711 OF 2023 & connected cases 342 2025:KER:32361 of the Rules can be regarded as another manner specified by the Government for publication. Hence, such a publication is a mandatory requirement as it is required to be a replacement for a notification in the Gazette. The Thrissur Corporation has thus failed to comply with the publication under rule 4(4) of the Rules.
22. As far as the requirement of publication of the public notice under Form 1 as prescribed in rule 10 of the Rules read with section 233(10) of the Act is concerned, it is noticed that the first respondent has published public notice in Form-1, but the summary of the said public notice is not seen published in two newspapers. Though, the statutory provision provides only for a public notice and the mandatory requirement of publishing public notice in Form 1 has been complied with, the principle of substantial compliance could be attracted since the newspaper publication required under rule 10 is only a summary of the public notice. In the decisions in Raza Buland Sugar Co. Ltd., Rampur v. Municipal Board, Rampur [AIR 1965 SC 895], Rai Vimal Krishna and Others v. State of Bihar and Others [(2003) 6 SCC 401] and Sonik Industries, Rajkot v. Municipal Corporation of the City of Rajkot [AIR 1986 SC 1518], the Supreme Court has adopted the principle of substantial compliance to justify statutory levies. Hence, it is observed that the respondent Corporation had substantially complied with the requirement of publication under rule 10 of the Rules read with section 233(10) of the Act. WP(C) NO. 2711 OF 2023 & connected cases 343 2025:KER:32361 However, since rule 4(4) has not been complied with by the Thrissur Corporation, the subsequent compliance of rule 10 serves no purpose and the assessment of property tax and consequential demand cannot sustain under law.
Issue No. (iv) Whether the power under section 282 of the Act can be exercised to levy property tax from 2016-17 onwards?
23. Section 282 of the Act reads as follows;
"S.282. Power to assess in case of escape from assessment.
-- Notwithstanding anything to the contrary contained in this Act or the rules made thereunder, where for any reason a person liable to pay any tax or fees leviable under this Chapter has escaped assessment in any half- year, the Secretary may at any time within four years from the date on which such person should have been assessed, serve on him a notice assessing to the tax or fee due and demanding payment thereof within fifteen days from the date of such service and thereupon the provisions of this Act and the rules made thereunder shall, so far as may be, apply as if the assessment was made in the half-year to which the tax or fee relates."
24. A reading of the above provision reveals that the power under section 282 of the Act is to assess a person who has escaped assessment in contradistinction to any amount of tax that has escaped assessment. In other words, if for some reason, a person was not assessed to tax, then the Municipality can, within a period of four years from the date on which such person should have been assessed to tax, assess such person. The power under section 282 of the Act cannot be exercised to levy any additional WP(C) NO. 2711 OF 2023 & connected cases 344 2025:KER:32361 quantum of tax that was omitted from assessment earlier. The power can be exercised to proceed against persons who were wholly omitted from assessment and not a person who was already subjected to an assesment.
Hence, the Municipality cannot assess, under section 282 of the Act, persons who have already been assessed to property tax, whether it be from 2016-17 onwards or otherwise..
Issue No.(v) Whether the demand notices issued in the instant cases are barred by limitation?
25. By a notification dated 06.03.2019, Government has permitted the Municipalities to collect the property tax from 01.04.2016. The said notification is not what is contemplated under section 279 of the Act, as concededly it has not been published in the Gazette. According to the Government, the notification issued by it on 06.03.2019 is not a retrospective levy but only to protect the officers of the Municipalities from being proceeded against for non-collection of tax from 01.04.2013. With the above proposition in mind, when the statutory scheme is considered, it needs to be borne in mind that, section 237 of the Act makes the property tax and the surcharge payable thereon, including the service cess when levied, to be a first charge upon the building, land and even upon the movable property belonging to the person liable to pay the tax, subject to the prior payment of land revenue due to the Government. The said provision thus creates a charge on the land as WP(C) NO. 2711 OF 2023 & connected cases 345 2025:KER:32361 well as the income arising from the property. Creation of a statutory charge is intended to ensure priority in the matter of recovery. In the process of recovery, in the absence of any statutory charge, the liability becomes entangled in the rights and actions created and initiated by other persons as well. It is in such circumstances that the statutory tool of creating a first charge is adopted to provide a priority for payment when recovery modes are resorted to. Such a creation of a statutory charge is not a measure of limitation period but as mentioned above, only to identify who should be given priority in payment.
26. In the year 2023, an amendment was brought in and section 538B has been incorporated, making arrears of tax to be treated as arrears of public revenue recoverable by recourse to the Revenue Recovery Act. Till the amendment, recovery of arrears of tax could have been carried out only by virtue of the provisions in the Municipality Act. It is only to overcome the limited mode of recovery available under the statute that section 538B has been incorporated enabling the Municipality to resort to the Revenue Recovery Act also for recovery of arrears of tax due to it. Merely because the arrears of tax have been treated as arrears of public revenue, the same would not extend the period of limitation. However, for the purpose of recovery of any sum of money when charged on the land, Article 62 of the Limitation Act prescribes a period of limitation of 12 years. In this context, it WP(C) NO. 2711 OF 2023 & connected cases 346 2025:KER:32361 has to be observed that section 539 of the Act stipulates that no distraint shall be made, no suit shall be instituted and no prosecution shall be commenced in respect of any sum due to a Municipality under this Act after the expiration of a period of three years from the date on which the distraint might first have been made, suit might first have been instituted or a prosecution might first have been commenced. The proviso to the said section carves out an exemption for recovery of the amount in respect of escaped assessment under section 282 of the Act. Thus, a period of limitation of three years is provided for under section 539 of the Act. The question that begs consideration of this Court is whether, despite the creation of charge on the property enabling the Municipality to recover the arrears of tax as arrears of public revenue, the limitation period would stand extended beyond three years.
27. As per Section 29(2) of the Limitation Act, 1963, when a period of limitation is provided under a special law, the said period of limitation shall be deemed to have been incorporated as a limitation period under the Limitation Act. In the decision in Corporation of Cochin v. New India Maritime Agencies (P) Ltd. (2003 (3) KLT 209), a Division Bench of this Court considered the implication of creation of a charge on a property, in relation to the erstwhile Municipal Corporations Act, 1961 and held that, despite such a charge on the property, in view of the limitation prescribed WP(C) NO. 2711 OF 2023 & connected cases 347 2025:KER:32361 under section 417 of that Act by virtue of section 29(2) of the Limitation Act, recovery of any amount due to the Municipality will be governed by a period of three years. For the purpose of reference, the observations in the aforesaid judgment is extracted as below:
"7..........While S.105 of the Act only says that a charge is created, S.417 of the Act prescribes the period of limitation for recovery of tax. Thus, according to us, the time for recovery of property tax is only three years.........."
28. It would be relevant to mention at this juncture the decision of the Supreme Court in State of Kerala and Others v. V.R.Kalliyanikutty and Another (AIR 1999 SC 1305) as well as the Full Bench judgment in Raveendran Nair M.G. V. State of Kerala and Others (2014 (4) KHC 518).
29. A perusal of the above decisions will reveal that despite the provisions of the Limitation Act stipulating a period of limitation of 12 years for recovery of the amounts due, when it becomes a charge on the property, the period of limitation stipulated in the special statute will have to be given preference and the same will prevail over the general period prescribed under the Limitation Act. As mentioned earlier, neither section 538B nor section 237 of the Act extends the period of limitation for recovery of amounts due to the Municipality. The creation of a charge on the property as well as the recovery of arrears of tax as an arrear of public revenue would not extend the limitation period prescribed under section 539 of the Act and the Municipalities are governed by the said provision. Viewed in the above WP(C) NO. 2711 OF 2023 & connected cases 348 2025:KER:32361 perspective, the Municipality could have recovered only amounts as arrears for a period of three years.
30. Apart from the above, even the Government had understood section 539 of the Act as restraining recovery of arrears beyond three years, as is noted from the Government Order dated 06.03.2019. Though the interpretation of the Government cannot be regarded as the law of the land, in view of the discussion in the preceding paragraphs, the view is legally tenable.
31. Thus, even if the demand notices were valid, still the recovery under those notices could not have been initiated for arrears beyond three years from the date of demand.
Issue No. (vi). Whether the rules are unconstitutional since under Article 243X only the Legislature of a State can make a law for levying tax ?
32. In W.P.(C) No.35919 of 2024, petitioner has challenged the constitutional validity of the Rules. The contention raised by the petitioner is that under Article 243X, Legislature of a State alone can make laws levying tax and therefore the Rules providing for the procedure for assessment of tax is unconstitutional. At the outset itself it needs to be mentioned that the aforesaid contention is without any merit and is legally untenable.
33. Article 243X empowers the Legislature of a State by law to authorise a Municipality to levy, collect and appropriate such taxes, duties, WP(C) NO. 2711 OF 2023 & connected cases 349 2025:KER:32361 tolls and fees in accordance with such procedure and subject to such limits.
The source of power to legislate a provision as section 233 emanates from Article 243X. In exercise of the said power, the Legislature has made the law in the nature of section 233 of the Act in which the Legislature has prescribed that the procedure for levying tax can be prescribed by Rules. Various sub-
sections of section 233 also prescribe the mode in which the tax could be levied and further procedure is prescribed by delegated legislation in accordance with law made by the Legislature. Since the Legislature itself has conferred power upon the Government to make Rules prescribing the procedure, the said Rules cannot be said to be unconstitutional. The contention that unbridled powers have been conferred by the Rules and that the procedure cannot be prescribed by the executive or that there is excessive delegation, are all without any merit.
Conclusion
34. In the result:
(1) The basic property tax fixation in respect of Thrissur Corporation has not been carried out in accordance with law as it failed to comply with rule 4(4) of the Rules.
(2) Petitioners cannot hence be made liable to pay the annual property tax demanded in the respective demand notices at the revised rates.
All the demand notices impugned in these writ petitions are quashed. WP(C) NO. 2711 OF 2023 & connected cases 350 2025:KER:32361 (3) The Thrissur Corporation shall carry out the procedure as prescribed by law from the stage of rule 4(4) of the Rules afresh, without any delay.
(4) After completing the procedure in accordance with law, fresh demand notices can be issued, demanding property tax at the revised rates for the period from three years prior to the date of such demand.
The writ petitions are allowed as above.
Sd/-
BECHU KURIAN THOMAS JUDGE vps/RKM WP(C) NO. 2711 OF 2023 & connected cases 351 2025:KER:32361 APPENDIX OF WP(C) 2711/2023 PETITIONER EXHIBITS Exhibit-P1 A TYPED TRUE COPY OF ORDER NO.R1/8109/2011 DATED 05-04-2022 ISSUED BY RESPONDENT NO.3 Exhibit-P2 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit-P3 A TRUE COPY OF REPRESENTATION DATED 29-09-2022 SUBMITTED BY THE PETITIONER BEFORE RESPONDENT NO.2 ALONG WITH THE RECEIPT ISSUED ACKNOWLEDGING THE ACCEPTANCE OF THE SAME RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 352 2025:KER:32361 APPENDIX OF WP(C) 861/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 711 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 714 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 714-1 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 716 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 717 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 718 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 719 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 720 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDE WP(C) NO. 2711 OF 2023 & connected cases 353 2025:KER:32361 Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 721 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 722 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 723 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 724 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 725 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 726 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 727 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 728 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 729 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 730 FOR THE YEAR WP(C) NO. 2711 OF 2023 & connected cases 354 2025:KER:32361 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 731 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 732 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 732-1 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 732-2 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 732-4 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 732-6 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 732-7 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 733 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 734 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 355 2025:KER:32361 Exhibit P28 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 735 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P29 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 745-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P30 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 711 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P31 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-12-2023 FOR ROOM NO. 714 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P32 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 714-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P33 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 716 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P34 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 717 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 718 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 719 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 356 2025:KER:32361 20-10-2023 FOR ROOM NO. 720 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 721 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 722 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 723 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 724 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 725 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 726 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 727 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 728 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 729 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN WP(C) NO. 2711 OF 2023 & connected cases 357 2025:KER:32361 ENGLISH Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 730 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 731 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 732 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-12-2023 FOR ROOM NO. 732-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 732-2 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 732-4 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 732-6 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 732-7 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 733 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 358 2025:KER:32361 Exhibit P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 07-11-2023 FOR ROOM NO. 734 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 735 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 745-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P59 TRUE COPY OF THE ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 359 2025:KER:32361 APPENDIX OF WP(C) 1152/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/960 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P2 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/961 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P3 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/962 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P4 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 27-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/963 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P5 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/964 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P6 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/965 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P7 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/966 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P8 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/976 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P9 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 27-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/976-1 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 360 2025:KER:32361 TRANSLATION IN ENGLISH Exhibit-P10 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/977 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P11 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/977-1 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P12 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/977-2 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P13 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/978 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P14 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/979 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P15 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 06-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/980 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P16 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 27-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/980-1 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P17 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 27-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/980-2 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P18 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 27-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/980-3 ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 361 2025:KER:32361 Exhibit-P19 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/982 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P20 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/983 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit -P21 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/984 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P22 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/985 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P23 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/986 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P24 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/987 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P25 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/987-1 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P26 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 06-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/989 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P27 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/990 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P28 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN WP(C) NO. 2711 OF 2023 & connected cases 362 2025:KER:32361 RESPECT OF ROOM NO.35/990-2 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P29 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/991 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P30 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/993 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P31 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/994 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P32 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/995 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P33 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 06-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/995-1 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P34 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 06-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/995-2 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P35 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 06-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/995-3 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P36 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/996 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P37 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/997 ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 363 2025:KER:32361 Exhibit-P38 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/999 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P39 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/999-1 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P40 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/999-2 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P41 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1000 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P42 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1001 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P43 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1002 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P44 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/1002-1 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P45 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1003 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P46 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1003-1 ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 364 2025:KER:32361 Exhibit-P47 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1004 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P48 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1005 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P49 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 02-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1006 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P50 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 27-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/1008 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P51 A TRUE COPY OF THE ORDER DATED 21-09-2023 IN W.P(C) NO. 30780/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R2(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 365 2025:KER:32361 APPENDIX OF WP(C) 1266/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2263 Exhibit -P2 TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2264 Exhibit -P3 TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2265 Exhibit -P4 TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2266 Exhibit -P5 TRUE COPY OF THE RECEIPT DATED 29.09.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2267 Exhibit-P6 TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2268 Exhibit -P7 TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2269 Exhibit-P8 TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2270 Exhibit-P9 TRUE COPY OF THE RECEIPT DATED 24.01.2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2271 Exhibit-P10 TRUE COPY OF THE RECEIPT DATED 10.03.2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2272 Exhibit-P11 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN WP(C) NO. 2711 OF 2023 & connected cases 366 2025:KER:32361 RESPECT OF BUILDING ROOM NO.52/2263 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P12 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2264 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P13 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2265 Exhibit-P14 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2266 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P15 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2267 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P16 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2268 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit -P17 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2269 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit -P18 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2270 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit -P19 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2271 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit -P20 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.52/2272 ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 367 2025:KER:32361 Exhibit-P21 TRUE COPY OF THE ORDER DATED 29.11.2023 IN W.P(C) NO.36678/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 368 2025:KER:32361 APPENDIX OF WP(C) 1436/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-1 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-2 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-3 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-4 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-5 FOR THE YEAR 2022-2023 DATED 17-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-6 FOR THE YEAR 2022-2023 DATED 23-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-7 FOR THE YEAR 2022-2023 DATED 23-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-8 FOR THE YEAR 2022-2023 DATED 23-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-9 FOR THE YEAR 2022-2023 DATED 23-02-2023 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 369 2025:KER:32361 RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-10 FOR THE YEAR 2022-2023 DATED 23-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-11 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-12 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-13 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-14 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-15 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-16 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-17 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-18 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 370 2025:KER:32361 Exhibit P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-19 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-20 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-21 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-22 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-23 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-24 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-25 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-26 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-27 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P28 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-28 FOR THE YEAR WP(C) NO. 2711 OF 2023 & connected cases 371 2025:KER:32361 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P29 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-29 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P30 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-30 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P31 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-31 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P32 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-32 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P33 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-33 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P34 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-34 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-2 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-3 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 372 2025:KER:32361 Exhibit P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-4 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-5 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-6 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-7 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-8 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-9 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-10 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-11 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-12 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 373 2025:KER:32361 Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-13 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-14 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-15 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-16 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-17 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-18 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-19 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-20 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-21 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-22 ISSUED BY 2ND WP(C) NO. 2711 OF 2023 & connected cases 374 2025:KER:32361 RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-23 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-24 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P59 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-25 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P60 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-26 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P61 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-27 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P62 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-28 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P63 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-29 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P64 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-30 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P65 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-31 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 375 2025:KER:32361 Exhibit P66 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-32 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P67 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-33 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P68 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-34 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P69 TRUE COPY OF THE ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 376 2025:KER:32361 APPENDIX OF WP(C) 1831/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-35 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-36 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-37 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-38 FOR THE YEAR 2022-2023 DATED 02-11-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-39 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-40 FOR THE YEAR 2022-2023 DATED 17-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-41 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-42 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-43 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 377 2025:KER:32361 RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-44 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-45 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-46 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-47 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-48 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-49 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-50 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-51 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-52 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 378 2025:KER:32361 Exhibit P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-53 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-54 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-55 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-56 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-57 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-58 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-59 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-60 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-61 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P28 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-62 FOR THE YEAR WP(C) NO. 2711 OF 2023 & connected cases 379 2025:KER:32361 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P29 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-63 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P30 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-64 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P31 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-65 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P32 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-66 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P33 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-67 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P34 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-68 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-35 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-36 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-37 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 380 2025:KER:32361 Exhibit P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-38 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-39 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-40 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-41 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-42 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-43 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-44 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-45 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-46 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 381 2025:KER:32361 31-10-2023 FOR ROOM NO. 222-47 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-48 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-49 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-50 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-51 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-52 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-53 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-54 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-55 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-56 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN WP(C) NO. 2711 OF 2023 & connected cases 382 2025:KER:32361 ENGLISH Exhibit P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-57 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-58 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P59 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-59 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P60 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-60 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P61 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-61 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P62 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-62 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P63 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-63 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P64 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-64 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P65 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-65 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 383 2025:KER:32361 Exhibit P66 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-66 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P67 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-67 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P68 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-68 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P69 TRUE COPY OF THE ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS Exhibit-R2(c) A COPY OF PUBLIC NOTICE NO. (R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit-R2(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit-R2(e) A COPY OF NOTIFICATION NO.(R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit-R2(b) A COPY OF NOTIFICATION NO (R.1/8109/H/H) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 384 2025:KER:32361 APPENDIX OF WP(C) 1863/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4299 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P2 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4300 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P3 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4301 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibi-P4 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4302 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P5 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4303 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P6 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4304 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P7 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4305 ALONG WITH ITS TRANSLATION IN ENGLIS Exhibit-P8 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4306 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P9 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4307 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 385 2025:KER:32361 TRANSLATION IN ENGLISH Exhibit-P10 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4308 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P11 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4309 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P12 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4310 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P13 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4311 ALONG WITH ITS TRANSLATION IN ENGLISH ExhibitP14 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4312 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P15 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4312-A ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P16 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4312-B ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P17 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4312-C ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P18 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4312-D ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 386 2025:KER:32361 Exhibit-P19 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4312-E ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P20 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4313 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P21 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4314 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P22 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4315 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P23 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4315-A ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P24 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4315 B ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P25 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4315 C ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P26 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4315 D ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P27 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4315 E ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P28 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 ISSUED BY RESPONDENT NO.2 IN WP(C) NO. 2711 OF 2023 & connected cases 387 2025:KER:32361 RESPECT OF ROOM NO.35/4315 20C ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P29 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4316 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P30 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4317 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P31 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4318 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P32 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P33 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20A ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P34 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20B ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P35 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20D ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P36 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20E ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P37 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20F ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 388 2025:KER:32361 Exhibit-P38 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20G ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P39 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20H ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P40 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4319-20J ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P41 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4320 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P42 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4321 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P43 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13-12-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4322 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P44 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4323 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P45 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4324 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P46 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10-10-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/4325 ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 389 2025:KER:32361 Exhibit-P47 A TRUE COPY OF THE ORDER DATED 21-09-2023 IN W.P(C) NO. 30780/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 390 2025:KER:32361 APPENDIX OF WP(C) 2016/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-69 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-70 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-71 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-72 FOR THE YEAR 2022-2023 DATED 17-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-73 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-74 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-75 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-76 FOR THE YEAR 2022-2023 DATED 23-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-77 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 391 2025:KER:32361 RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-78 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-79 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-80 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-81 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-82 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-83 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-84 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-85 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-86 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 392 2025:KER:32361 Exhibit P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-87 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-88 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-89 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-90 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-91 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-92 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-93 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-94 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-95 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P28 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-96 FOR THE YEAR WP(C) NO. 2711 OF 2023 & connected cases 393 2025:KER:32361 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P29 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-97 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P30 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-98 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P31 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-99 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P32 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-100 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P33 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-101 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P34 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-102 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-69 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-70 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-71 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 394 2025:KER:32361 Exhibit P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-72 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-73 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-74 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-75 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-76 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-77 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-78 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P 45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-79 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-80 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 395 2025:KER:32361 Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-81 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-82 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-83 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-84 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-85 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-86 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-87 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-88 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-89 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-90 ISSUED BY 2ND WP(C) NO. 2711 OF 2023 & connected cases 396 2025:KER:32361 RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-91 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-92 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P59 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-93 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P60 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-94 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P61 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-95 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P62 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-96 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P63 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-97 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P64 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-98 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P65 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 31-10-2023 FOR ROOM NO. 222-99 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 397 2025:KER:32361 Exhibit P66 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-100 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P67 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-101 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P68 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-102 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P69 TRUE COPY OF THE ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 398 2025:KER:32361 APPENDIX OF WP(C) 2380/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P(C) NO.22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 01-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1076-1 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 01-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1076-2 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 01-11- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1076-3 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 01-11- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1076-4 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 01-11- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1076-5 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 01-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 399 2025:KER:32361 NO.1076-6 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 01-11- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1076-7 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 01-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1077 OF WARD NO.38 WITH ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 01-11- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1080 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 01-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1081 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 01-11- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1082 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 01-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1084 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE PAYMENT RECEIPT NO.
01/122010116302 DATED 07-10-2022 ISSUED TO WP(C) NO. 2711 OF 2023 & connected cases 400 2025:KER:32361 THE PETITIONER EVIDENCING THE PAYMENT OF BUILDING TAX AND OTHER CONNECTED LEVIES FOR THE FINANCIAL YEAR 2022-23 TO THE FIRST RESPONDENT FOR THE BUILDING NO.1084 IN WARD NO.38 WITH ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE JUDGMENT REPORTED IN 2021 0 SUPREME(KER)695 DATED 24-09-2021 (ASIANET SATELLITE COMMUNICATIONS LTD. V/S PALAKKAD MUNICIPALITY AND OTHERS) WITH ENGLISH TRANSLATION RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 401 2025:KER:32361 APPENDIX OF WP(C) 2384/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P(C) NO.22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1207 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1208 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1209 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1210 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1211 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 402 2025:KER:32361 NO.1212 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1213 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1214 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1215 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 23-12-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1215-2 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE PAYMENT RECEIPT NO.
01/122011103819 DATED 21-11-2022 ISSUED TO THE PETITIONERS EVIDENCING THE PAYMENT OF BUILDING TAX AND OTHER CONNECTED LEVIES FOR THE FINANCIAL YEAR 2022-23 TO THE FIRST RESPONDENT FOR THE BUILDING NO.1212 IN WARD NO.38 Exhibit P13 TRUE COPY OF THE JUDGMENT REPORTED IN 2021 0 SUPREME(KER)695 DATED 24-09-2021 (ASIANET SATELLITE COMMUNICATIONS LTD. V/S PALAKKAD MUNICIPALITY & OTHERS ) RESPONDENT EXHIBITS Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED WP(C) NO. 2711 OF 2023 & connected cases 403 2025:KER:32361 24/5/13 PUBLISHED BYTHE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 404 2025:KER:32361 APPENDIX OF WP(C) 2625/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-103 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-104 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-105 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-106 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-107 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-108 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-109 FOR THE YEAR 2022-2023 DATED 08-11-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-110 FOR THE YEAR 2022-2023 DATED 08-11-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-111 FOR THE YEAR 2022-2023 DATED 08-11-2022 ISSUED BY THE WP(C) NO. 2711 OF 2023 & connected cases 405 2025:KER:32361 2ND RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-112 FOR THE YEAR 2022-2023 DATED 08-11-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-113 FOR THE YEAR 2022-2023 DATED 08-11-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-114 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-115 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-116 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-117 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-118 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-119 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-120 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 406 2025:KER:32361 Exhibit P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-121 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-122 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-123 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-124 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-125 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-126 FOR THE YEAR 2022-2023 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-127 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-128 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-129 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P28 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-130 FOR THE WP(C) NO. 2711 OF 2023 & connected cases 407 2025:KER:32361 YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P29 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-131 FOR THE YEAR 2022-2023 DATED 17-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P30 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-141 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P31 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-143 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P32 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-144 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P33 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-145 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P34 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 222-146 FOR THE YEAR 2022-2023 DATED 31-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-103 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-104 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-105 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 408 2025:KER:32361 Exhibit P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-106 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-107 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-108 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-109 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-110 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-111 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-112 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-113 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-114 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 409 2025:KER:32361 09-11-2023 FOR ROOM NO. 222-115 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-116 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-117 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 222-118 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-119 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-120 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-121 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-122 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-123 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-124 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN WP(C) NO. 2711 OF 2023 & connected cases 410 2025:KER:32361 ENGLISH Exhibit P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-125 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-126 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P59 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-127 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P60 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-128 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P61 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-129 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P62 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-130 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P63 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-131 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P64 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-141 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P65 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-143 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 411 2025:KER:32361 Exhibit P66 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-144 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P67 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-145 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P68 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 222-146 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P69 TRUE COPY OF THE INTERIM ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS Exhibit-R2(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2( c ) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF NOTIFICATION DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R 2(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 412 2025:KER:32361 APPENDIX OF WP(C) 2664/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.35/5503/4 OF THE THRISSUR CORPORATION DATED 30/11/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.35/5560 OF THE THRISSUR CORPORATION DATED 30/09/2023 Exhibit P3 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.35/5503-1 OF THE THRISSUR CORPORATION DATED 20/08/2020 Exhibit P4 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.35/5503-2 OF THE THRISSUR CORPORATION DATED 20/08/2020 Exhibit P5 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.35/5503-3 OF THE THRISSUR CORPORATION DATED 20/08/2020 Exhibit P6 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.35/5504-3 OF THE THRISSUR CORPORATION DATED 23/06/2022 Exhibit P7 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.35/5504-5 OF THE THRISSUR CORPORATION DATED 23/06/2022 Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 413 2025:KER:32361 Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 414 2025:KER:32361 APPENDIX OF WP(C) 2666/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1315 OF THE THRISSUR CORPORATION DATED 02/08/2023 Exhibit P2 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1301 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P3 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1302 OF THE THRISSUR CORPORATION DATED 16/02/2023 Exhibit P4 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1303 OF THE THRISSUR CORPORATION DATED 08/03/2023 Exhibit P5 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1304 OF THE THRISSUR CORPORATION DATED 16/02/2023 Exhibit P6 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1305 OF THE THRISSUR CORPORATION DATED 16/02/2023 Exhibit P7 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1306 OF THE THRISSUR CORPORATION DATED 16/02/2023 Exhibit P8 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1307 OF THE THRISSUR CORPORATION DATED 10/04/2023 Exhibit P9 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1308 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P10 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1309 OF THE THRISSUR CORPORATION DATED 25/02/2023 Exhibit P11 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1310 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 415 2025:KER:32361 CORPORATION DATED 22/02/2023 Exhibit P12 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1311 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P13 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1312 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P14 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1314 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P15 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1316 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P16 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1319 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P17 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1320 OF THE THRISSUR CORPORATION DATED 26/04/2023 Exhibit P18 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.3/1042-1 OF THE THRISSUR CORPORATION DATED 02/05/2023 Exhibit P19 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P20 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 416 2025:KER:32361 Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 417 2025:KER:32361 APPENDIX OF WP(C) 2762/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/622/1 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/2 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/3 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/4 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/5 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/6 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/7 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/8 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/622/9 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/623 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 418 2025:KER:32361 CORPORATION DATED 29/09/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/624 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/625 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/626 OF THE THRISSUR CORPORATION DATED 29/09/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/4087 OF THE THRISSUR CORPORATION DATED 28/11/2023 Exhibit P16 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P17 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 419 2025:KER:32361 APPENDIX OF WP(C) 2817/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 35-1260 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1261 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 35-1262 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 35-1263 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1264 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1265 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1266 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1267 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1268 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 420 2025:KER:32361 RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1269 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1270 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1271 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 35-1272 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1273 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 35-1274 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1275 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1276 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1277 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 421 2025:KER:32361 Exhibit P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1277-1 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1278 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1279 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1280 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 35-1281 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1282 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 35-1283 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO.35-1284 FOR THE YEAR 2022-2023 DATED 14-07-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO.35-1260 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P28 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO.35-1261 ISSUED BY 2ND WP(C) NO. 2711 OF 2023 & connected cases 422 2025:KER:32361 RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P29 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1262 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P30 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1263 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P31 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1264 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P32 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1265 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P33 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1266 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P34 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1267 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1268 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1269 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1270 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 423 2025:KER:32361 Exhibit P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1271 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1272 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1273 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1274 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1275 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1276 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-12-2023 FOR ROOM NO. 35-1277 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-12-2023 FOR ROOM NO. 35-1277-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 1278 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 1279 ISSUED BY 2ND WP(C) NO. 2711 OF 2023 & connected cases 424 2025:KER:32361 RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1280 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1281 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1282 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1283 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-12-2023 FOR ROOM NO. 35-1284 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE INTERIM ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS Exhibit-R2(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 425 2025:KER:32361 Exhibit-R2(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 426 2025:KER:32361 APPENDIX OF WP(C) 2822/2023 PETITIONER EXHIBITS Exhibit-P1 A TYPED TRUE COPY OF ORDER NO.R1/8109/2011 DATED 05-04-2022 ISSUED BY RESPONDENT NO.3 Exhibit-P2 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit-P3 A TRUE COPY OF REPRESENTATION DATED 29-09-2022 SUBMITTED BY THE PETITIONERS BEFORE RESPONDENT NO.2 ALONG WITH THE RECEIPT ISSUED ACKNOWLEDGING THE ACCEPTANCE OF THE SAME RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 427 2025:KER:32361 APPENDIX OF WP(C) 5106/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/963 FOR AN AMOUNT OF RS 1145/- DATED 28/10/2022 Exhibit P2 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/964 FOR AN AMOUNT OF RS 611/- DATED 28/10/2022 Exhibit P3 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/965 FOR AN AMOUNT OF RS 884/- DATED 28/10/2022 Exhibit P4 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/966 FOR AN AMOUNT OF RS 611/- DATED 28/10/2022 Exhibit P5 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/962 FOR AN AMOUNT OF RS 1788/- DATED 28/10/2022 Exhibit P6 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/960 FOR AN AMOUNT OF RS 2879/- DATED 28/10/2022 Exhibit P7 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/970/1 FOR AN AMOUNT OF RS 1499/- -DATED 28/10/2022 Exhibit P8 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/970/2 FOR AN AMOUNT OF RS 1438/- DATED 28/10/2022 Exhibit P9 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/970/3 FOR AN AMOUNT OF RS WP(C) NO. 2711 OF 2023 & connected cases 428 2025:KER:32361 1438/- DATED 28/10/2022 Exhibit P10 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/961 FOR AN AMOUNT OF RS 237/- DATED 28/10/2022 Exhibit P11 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT FOR THE PAYMENT OF SERVICE CHARGE FOR ROOM NO 5/967 FOR AN AMOUNT OF RS 910/- DATED 28/10/2022 Exhibit P12 TRUE COPY OF THE COMPLAINT DATED 30/11/2022 PREFERRED BY THE PETITIONER BEFORE THE 1ST RESPONDENT Exhibit P13 TRUE COPY OF THE COMPLAINT DATED 08/04/2022 Exhibit P14 TRUE COPY OF THE COMMUNICATION ISSUED BY THE 2ND RESPONDENT DATED 3/11/2022 Exhibit P15 TRUE COPY OF DEMAND NOTICE FOR AN AMOUNT OF RS 12140/- WITH REGARD TO BUILDING NO 5/960 DATED 3/12/2022 Exhibit P16 TRUE COPY OF DEMAND NOTICE FOR AN AMOUNT OF RS 24433/- WITH REGARD TO BUILDING NO 5/962 DATED 03/12/2022 Exhibit P17 TRUE COPY OF DEMAND NOTICE FOR AN AMOUNT OF RS 11412/- WITH REGARD TO BUILDING NO 5/963 DATED 3/12/2022 Exhibit P18 TRUE COPY OF DEMAND NOTICE FOR AN AMOUNT OF RS 18711/- WITH REGARD TO BUILDING NO 5/964 DATED 03/12/2022 Exhibit P19 TRUE COPY OF DEMAND NOTICE FOR AN AMOUNT OF RS 3463/- WITH REGARD TO BUILDING NO 5/965 DATED 03/12/2022 Exhibit P20 TRUE COPY OF DEMAND NOTICE FOR AN AMOUNT OF RS 4808/- WITH REGARD TO BUILDING NO 5/966 DATED 03/12/2022 Exhibit P21 THE TRUE COPY OF COMPLAINT PREFERRED BY THE WP(C) NO. 2711 OF 2023 & connected cases 429 2025:KER:32361 PETITIONER BEFORE THE 1ST RESPONDENT DATED NIL Exhibit P22 THE TRUE COPY OF POSTAL RECEIPT DATED 09/01/2023 Exhibit P23 TRUE COPY OF THE RTI FILED BY THE PETITIONER DATED 19/12/2022 Exhibit P24 TRUE COPY OF THE REPLY GIVEN BY THE 3RD RESPONDENT TO EXT P13 APPLICATION DATED 16/01/2023 RESPONDENT EXHIBITS Exhibit -R2(b) A COPY OF NOTIFICATION DATED 28-12-2020 ISSUED BY THE CORPORATION.
Exhibit -R2(a) A COPY OF DECISION NO.1 OF MUNICIPAL CORPORATION DATED 16-11-2019 WP(C) NO. 2711 OF 2023 & connected cases 430 2025:KER:32361 APPENDIX OF WP(C) 7753/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEMAND NOTICE DATED 30.01.2025 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER SEEKING ARREARS OF PROPERTY TAX FROM THE YEAR 2018- 2019 TO 2024-2025 IN RESPECT OF BUILDING NO 2013/27-320/3 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2 A TRUE COPY OF THE DEMAND NOTICE DATED 30.01.2025, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER SEEKING ARREARS OF PROPERTY TAX FROM THE YEAR 2017- 2018 TO 2024-2025 IN RESPECT OF BUILDING NO 2013/27-320/4 OF THRISSUR MUNICIPAL CORPORATION Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC 7554/2019 OF THIS HON'BLE COURT DATED 15.03.2019 Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WPC 7152/2019 OF THIS HON'BLE COURT DATED 11.03.2019 Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC 12562/2019 OF THIS HON'BLE COURT DATED 10.05.2019 Exhibit P6 TRUE COPY OF THE INTERIM ORDER IN WPC 22317/2023 OF THIS HON'BLE COURT DATED 10.07.2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER IN WPC 6730/2025 OF THIS HON'BLE COURT DATED 20.02.2025 WP(C) NO. 2711 OF 2023 & connected cases 431 2025:KER:32361 APPENDIX OF WP(C) 7731/2023 PETITIONER EXHIBITS Exhibit P1 COPY OF LAND TAX RECEIPT DATED 14/04/2022 ISSUED BY THE VILLAGE OFFICE, CHEMBUKKAVU Exhibit P2 COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/4 PAID FOR THE 1ST HALF OF FINANCIAL YEAR 2022-23 Exhibit P3 COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/5 PAID FOR THE 1ST HALF OF FINANCIAL YEAR 2022-23 Exhibit P4 COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/6 PAID FOR THE 1ST HALF OF FINANCIAL YEAR 2022-23 Exhibit P5 COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/7 PAID FOR THE 1ST HALF OF FINANCIAL YEAR 2022-23 Exhibit P6 TYPED TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05-04- 2022 ISSUED BY RESPONDENT NO.3 Exhibit P7 COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit P8 COPY OF DEMAND NOTICE DATED 23/02/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P9 COPY OF THE INTERIM ORDER DATED 31/01/2023 IN W.P.(C) NO. 2711/2023 WP(C) NO. 2711 OF 2023 & connected cases 432 2025:KER:32361 APPENDIX OF WP(C) 8577/2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF LAND TAX RECEIPT DATED 13/06/2023 ISSUED BY THE VILLAGE OFFICER, AYYANTHOLE VILLAGE Exhibit P2 A TRUE COPY OF LAND TAX RECEIPT ISSUED BY THE OFFICE OF AYYANTHOLE VILLAGE IN THE NAME OF PETITIONERS Exhibit P3 A TRUE COPY OF LAND TAX RECEIPT DATED 18/10/2024 ISSUED BY THE OFFICE OF AYYANTHOLE VILLAGE IN THE NAME OF THE PETITIONERS Exhibit P4 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 14/01/2025 PERTAINING TO BUILDING NO. 1192/8 ISSUED BY THE OFFICE OF THRISSUR CORPORATION OBTAINED FROM K-SMART SOFTWARE Exhibit P5 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 14/01/2025 PERTAINING TO BUILDING NO. 1192/7 ISSUED BY THE OFFICE OF THRISSUR CORPORATION OBTAINED FROM K-SMART SOFTWARE Exhibit P6 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 14/01/2025 PERTAINING TO BUILDING NO. 1192/9 ISSUED BY THE OFFICE OF THRISSUR CORPORATION OBTAINED FROM K-SMART SOFTWARE Exhibit P7 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 14/01/2025 PERTAINING TO BUILDING NO. 1192/10 ISSUED BY THE OFFICE OF THRISSUR CORPORATION OBTAINED FROM K-SMART SOFTWARE Exhibit P8 A TRUE COPY OF DEMAND NOTICE UNDER SECTION 7 OF THE KERALA REVENUE RECOVERY ACT DATED 12/2/2025 ISSUED BY THE 6TH RESPONDENT FOR AN AMOUNT OF RS. 26,51983/-
Exhibit P9 A TRUE COPY OF DEMAND NOTICE DEMAND NOTICE UNDER SECTION 34 OF THE KERALA REVENUE RECOVERY ACT DATED 12/2/2025 ISSUED BY THE 6TH RESPONDENT FOR AN AMOUNT OF RS. 26,51983/-
WP(C) NO. 2711 OF 2023 & connected cases 433 2025:KER:32361 Exhibit P10 A TRUE COPY OF THE ORDER NO. R1/8109/2011 DATED 05/04/2022 ISSUED BY RESPONDENT NO. 3 Exhibit P11 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16/11/2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit P12 A TRUE COPY OF DEMAND NOTICE DATED 26/9/2024 ISSUED BY THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING BEARING NO. 1192/7 Exhibit P13 A TRUE COPY OF DEMAND NOTICE DATED 26/9/2024 ISSUED BY THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING BEARING NO. 1192/8 Exhibit P14 A TRUE COPY OF DEMAND NOTICE DATED 26/9/2024 ISSUED BY THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING BEARING NO. 1192/9 Exhibit P15 A TRUE COPY OF DEMAND NOTICE DATED 26/9/2024 ISSUED BY THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING BEARING NO. 1192/10 WP(C) NO. 2711 OF 2023 & connected cases 434 2025:KER:32361 APPENDIX OF WP(C) 9424/2023 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE NOTICE ISSUED BY RESPONDENT NO.2 ON 05-11-2022 Exhibit-P2 A TYPED TRUE COPY OF ORDER NO.R1/8109/2011 DATED 05-04-2022 ISSUED BY RESPONDENT NO.3 Exhibit-P3 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THE THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit-P4 A TRUE COPY OF RECEIPT DATED 10-06-2022 IN RESPECT OF THE ROOM BEARING THRISSUR CORPORATION NO.38/984/1 ISSUED BY RESPONDENT NO.2 Exhibit-P5 A TRUE COPY OF RECEIPT DATED 10-06-2022 IN RESPECT OF THE ROOM BEARING THRISSUR CORPORATION NO.38/984/6 ISSUED BY RESPONDENT NO.2 Exhibit-P6 A TRUE COPY OF RECEIPT DATED 01-02-2023 IN RESPECT OF THE ROOM BEARING THRISSUR CORPORATION NO.38/984/2 ISSUED BY RESPONDENT NO.2 Exhibit-P7 A TRUE COPY OF RECEIPT DATED 01-02-2023 IN RESPECT OF THE ROOM BEARING THRISSUR CORPORATION NO.38/984/3 ISSUED BY RESPONDENT NO.2 Exhibit-P8 A TRUE COPY OF RECEIPT DATED 01-02-2023 IN RESPECT OF THE ROOM BEARING THRISSUR CORPORATION NO.38/984/9 ISSUED BY RESPONDENT NO.2 Exhibit-P9 A TRUE COPY OF RECEIPT DATED 01-02-2023 IN RESPECT OF THE ROOM BEARING THRISSUR CORPORATION NO.38/984/15 ISSUED BY RESPONDENT NO.2 WP(C) NO. 2711 OF 2023 & connected cases 435 2025:KER:32361 Exhibit-P10 A TRUE COPY OF THE REQUEST DATED 02-03-2023 IN RESPECT OF THE ROOMS BEARING THRISSUR CORPORATION NO.38/984/3, 38/469/7, 38/469/8, 38/469/10, 38/469/11, 38/469/12, 38/469/16, 38/469/18, 38/469/19, 38/469/22 AND 38/469/24 SUBMITTED BY THE PETITIONER Exhibit-P11 A TRUE COPY OF ORDER DATED 30-01-2023 IN W.P(C) NO.2822 OF 2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 436 2025:KER:32361 APPENDIX OF WP(C) 11272/2023 PETITIONER EXHIBITS Exhibit P1 COPY OF LAND TAX RECEIPT DATED 27/03/2023 ISSUED BY THE OFFICE OF THRISSUR VILLAGE Exhibit P2 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-1 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P3 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-2 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P4 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-3 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P5 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-4 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P6 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-5 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P7 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-6 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P8 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-7 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P9 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-8 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P10 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-9 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P11 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-10 PAID FOR THE FINANCIAL YEAR 2021-22 WP(C) NO. 2711 OF 2023 & connected cases 437 2025:KER:32361 Exhibit P12 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-11 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P13 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-12 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P14 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-13 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P15 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-14 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P16 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-15 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P17 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-16 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P18 COPY OF RECEIPT DATED 10/11/2021 ISSUED FOR THE PROPERTY TAX OF ROOM NO. 38/660-17 PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit P19 TYPED TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05-04- 2022 ISSUED BY RESPONDENT NO.3 Exhibit P20 COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit P21 COPY OF DEMAND NOTICE DATED 25/03/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 38/660 1-13 Exhibit P22 COPY OF DEMAND NOTICE DATED 25/03/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 38/669/1 TO 4 AND 19/86/14 TO 17 Exhibit P23 COPY OF THE INTERIM ORDER DATED 31/01/2023 IN WP(C) NO. 2711 OF 2023 & connected cases 438 2025:KER:32361 W.P.(C) NO. 2711/2023 RESPONDENT EXHIBITS EXHIBIT - R2(A) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 439 2025:KER:32361 APPENDIX OF WP(C) 14532/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE GOVERNMENT ORDER NO.
540/2019/LSGD DATED 06.03.2019 ISSUED BY RESPONDENT NO. 3 Exhibit P2 A TRUE COPY OF THE ORDER PASSED BY RESPONDENT NO. 2 DATED 05.04.2022 Exhibit P3 A TRUE COPY OF THE DEMAND NOTICE DATED 29.09.2022 ISSUED BY RESPONDENT NO. 2 TO THE PETITIONER Exhibit P4 A TRUE COPY OF THE REPLY DATED 03.10.2022 ADDRESSED BY THE PETITIONER TO THE MAYOR OF RESPONDENT NO.1 CORPORATION RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 440 2025:KER:32361 APPENDIX OF WP(C) 14832/2023 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF LAND TAX RECEIPT DATED 13/09/2022 ISSUED BY THE OFFICE OF POONKUNNAM VILLAGE Exhibit-P2 A TRUE COPY OF SALE DEED NO. 2311/1995 OF AYYANTHOLE SRO DATED 29/03/1995 IN THE NAME OF THE PETITIONER Exhibit-P3 A TRUE COPY OF TAX RECEIPT, BUILDING BEARING NO. 3/1042-1 OF THRISSUR CORPORATION (OLD BUILDING NO. 15/767/9) PAID FOR THE FINANCIAL YEAR 2021-22 Exhibit-P4 A TYPED TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05-04- 2022 ISSUED BY RESPONDENT NO.3 Exhibit-P5 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit-P6 A TRUE COPY OF DEMAND NOTICE DATED 03/04/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 3/1042-1 OF THRISSUR CORPORATION (OLD BUILDING NO. 15/767/9) Exhibit-P7 A TRUE COPY OF THE INTERIM ORDER DATED 31/01/2023 IN W.P. (C) NO. 2711/2023 Exhibit-P8 A TRUE COPY OF INTERIM ORDER DATED 29/03/2023 IN W.P. (C) 11272/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 441 2025:KER:32361 APPENDIX OF WP(C) 22141/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF LAND TAX RECEIPT DATED 27/06/2023 ISSUED BY THE VILLAGE OFFICE, VIYOOR Exhibit P2 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX PAID FOR THE FINANCIAL YEAR 2022-23 Exhibit P3 A TYPED COPY OF ORDER NO.RI/8109/2011 DATED 05-04- 2022 ISSUED BY RESPONDENT NO.3 Exhibit P4 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 Exhibit P5 A TRUE COPY OF DEMAND NOTICE DATED 17/06/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO PROPERTY OF THE PETITIONER Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 31/01/2023 IN W.P.(C) NO. 2711/2023 RESPONDENT EXHIBITS Exhibit-R2(a) A COPY OF NOTIFICATION DATED 28-12-2020 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 442 2025:KER:32361 APPENDIX OF WP(C) 22317/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 02/03/2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 35/1121.
Exhibit P2 TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 16/02/2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 35/1121.
Exhibit P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 09/02/2018 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 10/815-58.
Exhibit P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 22/02/2017 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 10/815-58.
Exhibit P5 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21/06/2023 FOR THE BUILDING NO. 35/1121.
RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 443 2025:KER:32361 APPENDIX OF WP(C) 25343/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE OCCUPANCY CERTIFICATE DATED 31.12.2009 Exhibit-P2 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 FOR AN AMOUNT OF RS.14175 EACH DATED 14.06.2016 AND 09.12.2016 Exhibit-P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 FOR AN AMOUNT OF RS.14175 EACH DATED 19.09.2017 AND 15.02.2018 Exhibit-P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2018-2019 FOR AN AMOUNT OF RS.14175 EACH DATED 14.06.2018 AND 07.11.2018 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2019-2020 FOR AN AMOUNT OF RS.14175 EACH DATED 05.08.2019 AND 11.02.2020 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2020-2021 FOR AN AMOUNT OF RS.14175 EACH DATED 11.09.2020 AND 15.01.2021 Exhibit-P7 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2021-2022 FOR AN AMOUNT OF RS.28350 DATED 02.12.2021 Exhibit-P8 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2022-2023 FOR AN AMOUNT OF RS.31725 DATED 06.08.2022 AND FOR RS.15,525/- DATED 12.01.2023 Exhibit-P9 TRUE COPY OF THE ARREARS OF DEMAND DATED 10.07.2023 Exhibit-P10 TRUE COPY OF S.O NO 540/2019/LSGD DATED 06.03.2019 WP(C) NO. 2711 OF 2023 & connected cases 444 2025:KER:32361 Exhibit-P11 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P12 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.12.2015 Exhibit-P13 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 RESPONDENT ANNEXURES Annexure R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 445 2025:KER:32361 APPENDIX OF WP(C) 25571/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN WP(C) 22317/2023.
Exhibit P2 TRUE COPY OF THE PRINTOUT DATED 02/08/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1062 A OF THRISSUR MUNICIPAL CORPORATION.
Exhibit P3 TRUE COPY OF THE PRINTOUT DATED 02/08/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1063 OF THRISSUR MUNICIPAL CORPORATION Exhibit P4 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1064 OF THRISSUR MUNICIPAL CORPORATION Exhibit P5 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1065 OF THRISSUR MUNICIPAL CORPORATION Exhibit P6 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1066 OF THRISSUR MUNICIPAL CORPORATION Exhibit P7 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1067 OF THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 446 2025:KER:32361 MUNICIPAL CORPORATION Exhibit P8 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1068 OF THRISSUR MUNICIPAL CORPORATION Exhibit P9 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1069 OF THRISSUR MUNICIPAL CORPORATION Exhibit P10 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1070 OF THRISSUR MUNICIPAL CORPORATION Exhibit P11 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1071 OF THRISSUR MUNICIPAL CORPORATION Exhibit P12 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1072 OF THRISSUR MUNICIPAL CORPORATION Exhibit P13 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1073 OF THRISSUR MUNICIPAL CORPORATION Exhibit P14 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF WP(C) NO. 2711 OF 2023 & connected cases 447 2025:KER:32361 KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1074 OF THRISSUR MUNICIPAL CORPORATION Exhibit P15 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1075 OF THRISSUR MUNICIPAL CORPORATION Exhibit P16 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1076 OF THRISSUR MUNICIPAL CORPORATION Exhibit P17 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1077 OF THRISSUR MUNICIPAL CORPORATION Exhibit P18 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1078 OF THRISSUR MUNICIPAL CORPORATION Exhibit P19 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1079 OF THRISSUR MUNICIPAL CORPORATION Exhibit P20 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1080 OF THRISSUR MUNICIPAL CORPORATION Exhibit P21 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 WP(C) NO. 2711 OF 2023 & connected cases 448 2025:KER:32361 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1081 OF THRISSUR MUNICIPAL CORPORATION Exhibit P22 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1082 OF THRISSUR MUNICIPAL CORPORATION Exhibit P23 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1083 OF THRISSUR MUNICIPAL CORPORATION Exhibit P24 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1084 OF THRISSUR MUNICIPAL CORPORATION Exhibit P25 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1085 OF THRISSUR MUNICIPAL CORPORATION Exhibit P26 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1086 OF THRISSUR MUNICIPAL CORPORATION Exhibit P27 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1087 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 449 2025:KER:32361 Exhibit P28 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1088 OF THRISSUR MUNICIPAL CORPORATION Exhibit P29 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1089 OF THRISSUR MUNICIPAL CORPORATION Exhibit P30 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1090 OF THRISSUR MUNICIPAL CORPORATION Exhibit P31 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1090/1 OF THRISSUR MUNICIPAL CORPORATION Exhibit P32 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1090/2 OF THRISSUR MUNICIPAL CORPORATION Exhibit P33 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1091 OF THRISSUR MUNICIPAL CORPORATION Exhibit P34 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1092 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 450 2025:KER:32361 Exhibit P35 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1093 OF THRISSUR MUNICIPAL CORPORATION Exhibit P36 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1094 OF THRISSUR MUNICIPAL CORPORATION Exhibit P37 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1095 OF THRISSUR MUNICIPAL CORPORATION Exhibit P38 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1096 OF THRISSUR MUNICIPAL CORPORATION Exhibit P39 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1097 OF THRISSUR MUNICIPAL CORPORATION Exhibit P40 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1098 OF THRISSUR MUNICIPAL CORPORATION Exhibit P41 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX WP(C) NO. 2711 OF 2023 & connected cases 451 2025:KER:32361 FOR BUILDING NO. 35/1099 OF THRISSUR MUNICIPAL CORPORATION Exhibit P42 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1100 OF THRISSUR MUNICIPAL CORPORATION Exhibit P43 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1101 OF THRISSUR MUNICIPAL CORPORATION Exhibit P44 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1102 OF THRISSUR MUNICIPAL CORPORATION Exhibit P45 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1103 OF THRISSUR MUNICIPAL CORPORATION Exhibit P46 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1104 OF THRISSUR MUNICIPAL CORPORATION Exhibit P47 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1105 OF THRISSUR MUNICIPAL CORPORATION Exhibit P48 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF WP(C) NO. 2711 OF 2023 & connected cases 452 2025:KER:32361 GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1106 OF THRISSUR MUNICIPAL CORPORATION Exhibit P49 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1107 OF THRISSUR MUNICIPAL CORPORATION Exhibit P50 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1108 OF THRISSUR MUNICIPAL CORPORATION Exhibit P51 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1110 OF THRISSUR MUNICIPAL CORPORATION Exhibit P52 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1111 OF THRISSUR MUNICIPAL CORPORATION Exhibit P53 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1112 OF THRISSUR MUNICIPAL CORPORATION Exhibit P54 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1113 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 453 2025:KER:32361 Exhibit P55 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1114 OF THRISSUR MUNICIPAL CORPORATION Exhibit P56 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1115 OF THRISSUR MUNICIPAL CORPORATION Exhibit P57 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1116 OF THRISSUR MUNICIPAL CORPORATION Exhibit P58 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1117 OF THRISSUR MUNICIPAL CORPORATION Exhibit P59 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1118 OF THRISSUR MUNICIPAL CORPORATION Exhibit P60 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1119 OF THRISSUR MUNICIPAL CORPORATION Exhibit P61 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1120 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 454 2025:KER:32361 Exhibit P62 TRUE COPY OF THE PRINTOUT DATED 31/07/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1121 OF THRISSUR MUNICIPAL CORPORATION RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION.
Exhibit-R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION.
Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION.
Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION. WP(C) NO. 2711 OF 2023 & connected cases 455 2025:KER:32361 APPENDIX OF WP(C) 25912/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF OCCUPANCY CERTIFICATE DATED 31.12.2009 Exhibit-P2 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 FOR AN AMOUNT OF RS.12,679 EACH DATED 14.06.2016 AND 09.12.2016 Exhibit-P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 FOR AN AMOUNT OF RS. 12,679 EACH DATED 19.09.2017 AND 15.02.2018 Exhibit-P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2018-2019 FOR AN AMOUNT OF RS. 12,679 EACH DATED 14.06.2018 AND 07.11.2018 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2019-2020 FOR AN AMOUNT OF RS. 12,679 EACH DATED 05.08.2019 AND 11.02.2020 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2020-2021 FOR AN AMOUNT OF RS. 12,679 EACH DATED 11.09.2020 AND 15.01.2021 Exhibit-P7 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2021-2022 FOR AN AMOUNT OF RS.25,358 DATED 02.12.2021 Exhibit-P8 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2022-2023 FOR AN AMOUNT OF RS.28,383 DATED 06.08.2022 AND FOR RS.13,887/- DATED 12.01.2023 Exhibit-P9 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 10.07.2023 Exhibit-P10 TRUE COPY OF NOTIFICATION G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 WP(C) NO. 2711 OF 2023 & connected cases 456 2025:KER:32361 Exhibit-P11 TRUE COPY OF NOTIFICATION PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P12 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.12.2015 Exhibit-P13 TRUE COPY OF NOTIFICATION G.O(P) NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 RESPONDENT ANNEXURES Annexure R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 457 2025:KER:32361 APPENDIX OF WP(C) 26846/2023 PETITIONER EXHIBITS Exhibit1 A TRUE COPY OF LAND TAX RECEIPT DATED 22/09/2022 ISSUED BY THE VILLAGE OFFICE Exhibit P2 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/670 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P3 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/671 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 28/02/2023 Exhibit P4 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/672 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 26/2/2023 Exhibit P5 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/673 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P6 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/674 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P7 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/675 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P8 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/676 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P9 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/677 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 28/02/2023 Exhibit P10 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/678 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P11 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/679 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 WP(C) NO. 2711 OF 2023 & connected cases 458 2025:KER:32361 Exhibit P12 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/680 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P13 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/681 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P14 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/682 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P15 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/683 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P16 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/684 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P17 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/685 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P18 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/686 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P19 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/687 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P20 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/688 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit21 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 4/689 PAID FOR THE FINANCIAL YEAR 2022-23 DATED 30/3/2023 Exhibit P22 A TYPED TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05-04- 2022 ISSUED BY RESPONDENT NO.3 Exhibit P23 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL WP(C) NO. 2711 OF 2023 & connected cases 459 2025:KER:32361 CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit P24 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/670 Exhibit P25 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/671 Exhibit P26 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/672 Exhibit P27 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/673 Exhibit P28 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/674 Exhibit P29 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/675 Exhibit P30 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/676 Exhibit P31 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/677 Exhibit P32 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/678 Exhibit P33 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/679 Exhibit P34 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/680 WP(C) NO. 2711 OF 2023 & connected cases 460 2025:KER:32361 Exhibit P35 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/681 Exhibit P36 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/682 Exhibit P37 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/683 Exhibit P38 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/684 Exhibit P39 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/685 Exhibit P40 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/686 Exhibit P41 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/687 Exhibit P42 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/688 Exhibit P43 A TRUE COPY OF DEMAND NOTICE DATED 06/07/2023 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO ROOM NO. 4/689 Exhibit P44 A TRUE COPY OF THE INTERIM ORDER DATED 31/01/2023 IN W.P.(C) NO. 2711/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION.
Exhibit -R2(a) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION. WP(C) NO. 2711 OF 2023 & connected cases 461 2025:KER:32361 APPENDIX OF WP(C) 28386/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN WP(C) 22317/2023 Exhibit P2 TRUE COPY OF THE PRINTOUT DATED 09/08/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/2225 OF THRISSUR MUNICIPAL CORPORATION Exhibit P3 TRUE COPY OF THE PRINTOUT DATED 09/08/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1522/1 OF THRISSUR MUNICIPAL CORPORATION Exhibit P4 TRUE COPY OF THE PRINTOUT DATED 09/08/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1522/2 OF THRISSUR MUNICIPAL CORPORATION Exhibit P5 TRUE COPY OF THE PRINTOUT DATED 09/08/2023 TAKEN FROM THE WEBSITE OF LOCAL SELF GOVERNMENT DEPARTMENTS OF THE GOVERNMENT OF KERALA, RELATED TO THE DEMAND OF PROPERTY TAX FOR BUILDING NO. 35/1522/3 OF THRISSUR MUNICIPAL CORPORATION RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 462 2025:KER:32361 CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 463 2025:KER:32361 APPENDIX OF WP(C) 30761/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN WP(C) NO. 22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 04/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1475 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 09/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1475-1 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 04/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1476 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 29/07/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1477 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1478 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1478-1 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1479 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1480 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 464 2025:KER:32361 Exhibit P10 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1481 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1482 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1483 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1484 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1485 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED 05/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1486 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 05/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1487 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 05/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1488 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 05/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1489 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P19 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. WP(C) NO. 2711 OF 2023 & connected cases 465 2025:KER:32361 35/1490 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1491 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P21 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 08/08/2023 OF PROPERTY TAX FOR BUILDING NO. 35/1492 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE PAYMENT RECEIPT EVIDENCING THE BUILDING NO. 35/1496-2A, DATED 01/02/2023 OF THRISSUR MUNICIPAL CORPORATION RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 466 2025:KER:32361 APPENDIX OF WP(C) 30780/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN WP(C) NO. 22317/2023 Exhibit P2 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-1 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-2 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 29/07/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-3 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-4 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-5 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-6 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 10/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-7 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-8 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 467 2025:KER:32361 Exhibit P10 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-9 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-10 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-11 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11/08/2023 OF PROPERTY TAX FOR BUILDING NO. 36/3960-12 OF THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 468 2025:KER:32361 APPENDIX OF WP(C) 31197/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN WP(C) NO. 22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/191 OF THRISSUR MUNICIPAL CORPORATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/194 OF THRISSUR MUNICIPAL CORPORATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/195 OF THRISSUR MUNICIPAL CORPORATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/196 OF THRISSUR MUNICIPAL CORPORATION Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/198 OF THRISSUR MUNICIPAL CORPORATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/203 OF THRISSUR MUNICIPAL CORPORATION Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/206 OF THRISSUR MUNICIPAL CORPORATION Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/207 OF THRISSUR MUNICIPAL CORPORATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/212 OF THRISSUR MUNICIPAL CORPORATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/213 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 469 2025:KER:32361 Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/216 OF THRISSUR MUNICIPAL CORPORATION Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/217 OF THRISSUR MUNICIPAL CORPORATION Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/218 OF THRISSUR MUNICIPAL CORPORATION Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/219 OF THRISSUR MUNICIPAL CORPORATION Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/220 OF THRISSUR MUNICIPAL CORPORATION Exhibit P17 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/221 OF THRISSUR MUNICIPAL CORPORATION Exhibit P18 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/222 OF THRISSUR MUNICIPAL CORPORATION Exhibit P19 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/224 OF THRISSUR MUNICIPAL CORPORATION Exhibit P20 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/225 OF THRISSUR MUNICIPAL CORPORATION Exhibit P21 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR OLD BUILDING NO. 28/85/40 (NEW BUILDING NO. 3/227) OF THRISSUR MUNICIPAL CORPORATION Exhibit P22 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/229 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 470 2025:KER:32361 Exhibit P23 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/231 OF THRISSUR MUNICIPAL CORPORATION Exhibit P24 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/231/A OF THRISSUR MUNICIPAL CORPORATION Exhibit P25 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/232 OF THRISSUR MUNICIPAL CORPORATION Exhibit P26 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/234 OF THRISSUR MUNICIPAL CORPORATION Exhibit P27 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/235 OF THRISSUR MUNICIPAL CORPORATION Exhibit P28 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/239 OF THRISSUR MUNICIPAL CORPORATION Exhibit P29 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/240 OF THRISSUR MUNICIPAL CORPORATION Exhibit P30 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/241 OF THRISSUR MUNICIPAL CORPORATION Exhibit P31 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/244 OF THRISSUR MUNICIPAL CORPORATION Exhibit P32 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/288 OF THRISSUR MUNICIPAL CORPORATION Exhibit P33 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/293 OF THRISSUR MUNICIPAL CORPORATION Exhibit P34 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 3/296A OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 471 2025:KER:32361 Exhibit P35 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3135 OF THRISSUR MUNICIPAL CORPORATION Exhibit P36 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3135/1 OF THRISSUR MUNICIPAL CORPORATION Exhibit P37 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3136 OF THRISSUR MUNICIPAL CORPORATION Exhibit P38 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3137 OF THRISSUR MUNICIPAL CORPORATION Exhibit P39 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3138 OF THRISSUR MUNICIPAL CORPORATION Exhibit P40 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3139 OF THRISSUR MUNICIPAL CORPORATION Exhibit P41 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3140 OF THRISSUR MUNICIPAL CORPORATION Exhibit P42 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3141 OF THRISSUR MUNICIPAL CORPORATION Exhibit P43 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3142 OF THRISSUR MUNICIPAL CORPORATION Exhibit P44 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3143 OF THRISSUR MUNICIPAL CORPORATION Exhibit P45 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3144 OF THRISSUR MUNICIPAL CORPORATION Exhibit P46 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF WP(C) NO. 2711 OF 2023 & connected cases 472 2025:KER:32361 PROPERTY TAX FOR BUILDING NO. 12/3145 OF THRISSUR MUNICIPAL CORPORATION Exhibit P47 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146 OF THRISSUR MUNICIPAL CORPORATION Exhibit P48 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/1 OF THRISSUR MUNICIPAL CORPORATION Exhibit P49 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/2 OF THRISSUR MUNICIPAL CORPORATION Exhibit P50 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/3 OF THRISSUR MUNICIPAL CORPORATION Exhibit P51 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/4 OF THRISSUR MUNICIPAL CORPORATION Exhibit P52 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/5 OF THRISSUR MUNICIPAL CORPORATION Exhibit P53 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/6 OF THRISSUR MUNICIPAL CORPORATION Exhibit P54 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/7 OF THRISSUR MUNICIPAL CORPORATION Exhibit P55 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/8 OF THRISSUR MUNICIPAL CORPORATION Exhibit P56 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/9 OF THRISSUR MUNICIPAL CORPORATION Exhibit P57 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/10 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 473 2025:KER:32361 Exhibit P58 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/11 OF THRISSUR MUNICIPAL CORPORATION Exhibit P59 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/12 OF THRISSUR MUNICIPAL CORPORATION Exhibit P60 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/13 OF THRISSUR MUNICIPAL CORPORATION Exhibit P61 TRUE COPY OF THE DEMAND NOTICE DATED NIL OF PROPERTY TAX FOR BUILDING NO. 12/3146/16 OF THRISSUR MUNICIPAL CORPORATION Exhibit P62 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/186, DATED 25/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P63 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/189, DATED 05/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P64 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/190, DATED 05/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P65 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/197, DATED 24/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P66 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/201, DATED 24/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P67 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/202, DATED 14/07/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P68 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/209, DATED 30/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P69 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/211, DATED 05/06/2023 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 474 2025:KER:32361 Exhibit P70 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/211A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P71 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/223, DATED 03/07/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P72 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/227-1, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P73 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/235-A, DATED 03/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P74 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/235-B, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P75 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/281-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P76 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/282-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P77 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/283-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P78 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/284-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P79 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/285-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL WP(C) NO. 2711 OF 2023 & connected cases 475 2025:KER:32361 CORPORATION Exhibit P80 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/286-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P81 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/287-A, DATED 17/01/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P82 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/289-A, DATED 17/01/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P83 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/290-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P84 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/291-A, DATED 09/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P85 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/292-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P86 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/294-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P87 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/295-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P88 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/297-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 476 2025:KER:32361 Exhibit P89 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/298-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P90 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/299-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P91 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/300-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P92 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/301-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P93 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/302-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P94 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3134, DATED 02/03/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P95 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3134-A, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P96 TRUE COPY OF THE PAYMENT RECEIPT EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3136-A, DATED 29/03/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P97 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3136-B, DATED 25/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P98 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3138-1, WP(C) NO. 2711 OF 2023 & connected cases 477 2025:KER:32361 DATED 25/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P99 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3138-2, DATED 29/03/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P100 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3138-3, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P101 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3138-4, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P102 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3138-5, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P103 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3146-14, DATED 29/03/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P104 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 12/3146-15, DATED 29/03/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P105 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/1, DATED 09/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P106 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/2, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P107 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/3, DATED 14/02/2023 OF THRISSUR MUNICIPAL CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 478 2025:KER:32361 Exhibit P108 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/4, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P109 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/5, DATED 09/06/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P110 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/6, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P111 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303 (OLD BUILDING NO.28/84/A/7), DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P112 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/8, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION Exhibit P113 TRUE COPY OF THE PAYMENT RECEIPT, EVIDENCING THE PAYMENT OF THE BUILDING NO. 3/303-A/9, DATED 27/02/2023 OF THRISSUR MUNICIPAL CORPORATION RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 479 2025:KER:32361 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 480 2025:KER:32361 APPENDIX OF WP(C) 31411/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2068 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/09/2023, ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2068-6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/09/2023, ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2068-7 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/09/2023, ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2068-8 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/09/2023, ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2068-9 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/09/2023, ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2068-10 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/09/2023, ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2068-11 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/09/2023, ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) 2822/2023 Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN WP(C) NO. 22317/2023 WP(C) NO. 2711 OF 2023 & connected cases 481 2025:KER:32361 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20.ISSUED BY THE CORPORATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WP(C) NO. 2711 OF 2023 & connected cases 482 2025:KER:32361 APPENDIX OF WP(C) 32270/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEMAND NOTICE DATED 29/09/2023 OF PROPERTY TAX FOR THE BUILDING NO. 38/2038 OF THE THRISSUR MUNICIPAL CORPORATION Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) 2822/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023.
RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit R1(e) A COPY OF NOTIFICATION DATED 28/12/2020 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 483 2025:KER:32361 APPENDIX OF WP(C) 32271/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1621OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P2 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1622 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P3 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1623 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P4 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1624 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P5 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.52/1624-1 (OLD BUILDING NO.21/575/5) OF THE THRISSUR MUNICIPAL CORPORATION DATED 23/02/2023 Exhibit P6 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1625 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P7 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1626 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P8 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1627 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P9 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1628 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P10 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1629 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P11 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE WP(C) NO. 2711 OF 2023 & connected cases 484 2025:KER:32361 BUILDING NO.52/1629-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P12 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1629-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P13 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 52/1629-3 (OLD BUILDING NO.21/575/13)OF THE THRISSUR MUNICIPAL CORPORATION DATED 23/02/2023 Exhibit P14 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 52/1629-4 (OLD BUILDING NO. 21/575/14) OF THE THRISSUR MUNICIPAL CORPORATION DATED 23/02/2023 Exhibit P15 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 52/1629-5 (OLD BUILDING NO. 21/575/15) OF THE THRISSUR MUNICIPAL CORPORATION DATED 23/02/2023 Exhibit P16 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1630 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P17 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1631 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P18 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1632 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P19 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 52/1632-1 (OLD BUILDING NO. 21/575/18-1) OF THE THRISSUR MUNICIPAL CORPORATION DATED 23/02/2023 Exhibit P20 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1633 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P21 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1634 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 WP(C) NO. 2711 OF 2023 & connected cases 485 2025:KER:32361 Exhibit P22 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1635 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P23 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1636 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P24 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1637 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P25 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1638 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P26 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1639 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P27 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1640 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P28 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1641 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P29 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1642 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P30 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1643 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P31 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1644 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P32 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1645 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P33 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1646 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 WP(C) NO. 2711 OF 2023 & connected cases 486 2025:KER:32361 Exhibit P34 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1647 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1648 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/1649 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P37 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.52/1650 (OLD BUILDING NO. 21/575/37) OF THE THRISSUR MUNICIPAL CORPORATION DATED 27/04/2023 Exhibit P38 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.52/1651 (OLD BUILDING NO. 21/575/38) OF THE THRISSUR MUNICIPAL CORPORATION DATED 27/04/2023 Exhibit P39 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P40 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P41 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P42 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-4 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P43 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-5 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P44 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 WP(C) NO. 2711 OF 2023 & connected cases 487 2025:KER:32361 Exhibit P45 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-7 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P46 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-8 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P47 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-9 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P48 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-10 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P49 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-11 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P50 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-12 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P51 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-13 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P52 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-14 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P53 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-15 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P54 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-16 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P55 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-17 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P56 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-18 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 WP(C) NO. 2711 OF 2023 & connected cases 488 2025:KER:32361 Exhibit P57 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-19 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P58 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-20 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P59 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-21 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P60 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-22 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P61 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-23 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P62 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-24 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P63 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-25 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P64 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-26 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P65 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-27 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P66 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-28 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P67 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-29 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P68 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE WP(C) NO. 2711 OF 2023 & connected cases 489 2025:KER:32361 BUILDING NO.23/1150-30 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P69 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-31 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P70 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-32 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P71 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-33 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P72 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-34 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P73 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-35 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P74 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-36 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P75 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-37 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P76 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-38 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P77 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-39 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P78 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-40 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P79 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-41 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 WP(C) NO. 2711 OF 2023 & connected cases 490 2025:KER:32361 Exhibit P80 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-42 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P81 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-43 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P82 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/1150-44 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P83 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/1150-45 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/02/2023 Exhibit P84 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P85 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 491 2025:KER:32361 APPENDIX OF WP(C) 32686/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1052 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1053 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1054 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1055 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1055-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1056 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1056-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1057 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1058 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1059 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1060 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 492 2025:KER:32361 MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P12 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WITH TRANSLATION Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 493 2025:KER:32361 APPENDIX OF WP(C) 32764/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-4 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-5 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-7 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-8 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-9 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-10 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 494 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-11 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-12 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/660-13 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/669-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/669-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/669-3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/669-4 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P18 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P19 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 495 2025:KER:32361 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 496 2025:KER:32361 APPENDIX OF WP(C) 32773/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-4 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-5 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 21/08/2023 ALONG WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-7 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-8 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-9 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-10 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 497 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-11 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-12 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-13A OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-13B OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-14 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-15 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-16 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.51/2116-17 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 51/2116-18 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 51/2116-19 OF THE WP(C) NO. 2711 OF 2023 & connected cases 498 2025:KER:32361 THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P21 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO.2822/2023 Exhibit P22 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 499 2025:KER:32361 APPENDIX OF WP(C) 32790/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1254 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1254-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1255 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1256 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1257 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1258 OF THE THRISSUR MUNICIPAL CORPORATION DATED 27/09/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1259 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1260 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1261 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1262 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 500 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1263 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1264 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1265 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1266 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1267 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1268 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1269 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1270 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1271 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1272 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1273 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1274 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 501 2025:KER:32361 Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1275 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1276 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1277 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P26 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1278 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P27 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1279 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P28 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1281 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P29 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1282 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P30 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1283 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P31 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1284 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P32 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1285 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P33 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1286 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 502 2025:KER:32361 Exhibit P34 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1287 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P35 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1288 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P36 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1289 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P37 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1290 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P38 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1291 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P39 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1292 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P40 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1293 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P41 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1294 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P42 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/1296 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/10/2023 Exhibit P43 TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 30/03/2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 23/1256-1 Exhibit P44 TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 16/08/2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 23/1280 Exhibit P45 TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 10/04/2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 23/1295 WP(C) NO. 2711 OF 2023 & connected cases 503 2025:KER:32361 Exhibit P46 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P47 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit-R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 504 2025:KER:32361 APPENDIX OF WP(C) 33124/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 43/1092 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 43/1093 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 43/1094 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 43/1094-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.43/1095 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.43/1096 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.43/1097 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.43/1098 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.43/1099 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.43/1099-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 505 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.43/1099-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/336 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.37/2323/1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/10/2023 Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P15 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 506 2025:KER:32361 APPENDIX OF WP(C) 33148/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3093 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3094 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3095 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3096 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3096-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3097 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3098 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3099 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3099-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3100 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 507 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3101 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3102 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 12/3103 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO.2822/2023 Exhibit P15 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 508 2025:KER:32361 APPENDIX OF WP(C) 33158/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/839 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/840 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/842 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/842-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/843 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO.2822/2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 509 2025:KER:32361 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 510 2025:KER:32361 APPENDIX OF WP(C) 33264/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 23/64-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-4 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-5 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-7 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-8 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-9 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-10 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 511 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-11 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-12 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64-19 OF THE THRISSUR MUNICIPAL CORPORATION DATED 06/10/2023 Exhibit P14 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/64-12/1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/02/2023 Exhibit P15 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/64-12/2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/02/2023 Exhibit P16 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/64-12/3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/02/2023 Exhibit P17 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/64-12/4 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/02/2023 Exhibit P18 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/64-12/5 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/02/2023 Exhibit P19 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/64-12/6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/02/2023 Exhibit P20 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO.2822/2023 Exhibit P21 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 512 2025:KER:32361 Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit-R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 513 2025:KER:32361 APPENDIX OF WP(C) 33347/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/64OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P2 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/65-1 (OLD BUILDING NO. 97/2) OF THE THRISSUR MUNICIPAL CORPORATION DATED 07/11/2022 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/65OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/67OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/68OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/68-1OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/69OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/69-1OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P9 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/69-2 (OLD BUILDING NO.8/97/8/1)OF THE THRISSUR MUNICIPAL CORPORATION DATED 27/04/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/70OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 WP(C) NO. 2711 OF 2023 & connected cases 514 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/71 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/71-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/71-2OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/72-1OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/72OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/73OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/73-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P18 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.23/73-2(OLD BUILDING NO. 8/97/17) OF THE THRISSUR MUNICIPAL CORPORATION DATED 27/04/2023 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/74-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 23/80 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/79 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/77 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 515 2025:KER:32361 MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P23 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/77(OLD BUILDING NO. 8/97/21- A) OF THE THRISSUR MUNICIPAL CORPORATION DATED 27/04/2023 Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 23/78 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 23/78-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P26 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 23/74 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P27 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO. 23/75(OLD BUILDING NO. 8/97/25) OF THE THRISSUR MUNICIPAL CORPORATION DATED 27/04/2023 Exhibit P28 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 23/76 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P29 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/82 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P30 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/82-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P31 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/86 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P32 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/84 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P33 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/84-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 WP(C) NO. 2711 OF 2023 & connected cases 516 2025:KER:32361 Exhibit P34 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/83 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P35 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/87 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P36 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/88 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P37 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.23/89-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 28/09/2023 Exhibit P38 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) 2822/2023 Exhibit P39 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION.
Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION.
Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION. WP(C) NO. 2711 OF 2023 & connected cases 517 2025:KER:32361 APPENDIX OF WP(C) 33569/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P( C) NO.22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.966 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 23-09- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.967 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.968 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.969 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.970 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 518 2025:KER:32361 NO.971 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.972 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.973 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.974 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.975 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 23-09- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.976 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.977 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED 23-09-2023 ISSUED ON BEHALF OF THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 519 2025:KER:32361 MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.978 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED 23-09- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.980 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED 23-09- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.980 OF WARD NO.39 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE PAYMENT RECEIPT NO.
01/122040124676 DATED 28-03-2023 ISSUED TO THE PETITIONER EVIDENCING THE PAYMENT OF BUILDING TAX AND OTHER CONNECTED LEVIES FOR THE FINANCIAL YEAR 2022-23 TO THE FIRST RESPONDENT FOR THE BUILDING NO.980 IN WARD NO39 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 520 2025:KER:32361 APPENDIX OF WP(C) 3097/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2233 OF THE THRISSUR CORPORATION DATED 27/06/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2234 OF THE THRISSUR CORPORATION DATED 27/06/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2236 OF THE THRISSUR CORPORATION DATED 27/06/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2237 OF THE THRISSUR CORPORATION DATED 25/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2238 OF THE THRISSUR CORPORATION DATED 25/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2239 OF THE THRISSUR CORPORATION DATED 25/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2240 OF THE THRISSUR CORPORATION DATED 25/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2241 OF THE THRISSUR CORPORATION DATED 25/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE TAX RECEIPT FOR THE BUILDING NO.12/2235 OF THE THRISSUR CORPORATION DATED 19/05/2022 WP(C) NO. 2711 OF 2023 & connected cases 521 2025:KER:32361 Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 522 2025:KER:32361 APPENDIX OF WP(C) 34151/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2621 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2622 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2623 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P4 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.38/2624 OF THE THRISSUR MUNICIPAL CORPORATION DATED 25/09/2021 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2625 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2626 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2627 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2628 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2629 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2630 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 523 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2631 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2632 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2633 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2634 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2635 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2636 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2637 OF THE THRISSUR MUNICIPAL CORPORATION DATED 11/10/2023 Exhibit P18 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) 2822/2023 Exhibit P19 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
WP(C) NO. 2711 OF 2023 & connected cases 524 2025:KER:32361 Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 525 2025:KER:32361 APPENDIX OF WP(C) 3136/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/6903 OF THE THRISSUR CORPORATION DATED 24/07/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION PETITIONER EXHIBITS Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 WP(C) NO. 2711 OF 2023 & connected cases 526 2025:KER:32361 APPENDIX OF WP(C) 3150/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1552 OF THE THRISSUR CORPORATION DATED 23/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1553 OF THE THRISSUR CORPORATION DATED 23/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1554/1 OF THE THRISSUR CORPORATION DATED 27/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1555 OF THE THRISSUR CORPORATION DATED 23/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1556 OF THE THRISSUR CORPORATION DATED 27/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1557 OF THE THRISSUR CORPORATION DATED 23/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1558 OF THE THRISSUR CORPORATION DATED 23/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1559 OF THE THRISSUR CORPORATION DATED 27/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1560 OF THE THRISSUR CORPORATION DATED 23/12/2023 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 527 2025:KER:32361 ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1561 OF THE THRISSUR CORPORATION DATED 27/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1564 OF THE THRISSUR CORPORATION DATED 27/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1565 OF THE THRISSUR CORPORATION DATED 23/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit-R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit-R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 528 2025:KER:32361 APPENDIX OF WP(C) 3673/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3042 OF THE THRISSUR CORPORATION DATED 12/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3043 OF THE THRISSUR CORPORATION DATED 12/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3044 OF THE THRISSUR CORPORATION DATED 12/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3045 OF THE THRISSUR CORPORATION DATED 12/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3045/1 OF THE THRISSUR CORPORATION DATED 12/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) WP(C) NO. 2711 OF 2023 & connected cases 529 2025:KER:32361 ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 530 2025:KER:32361 APPENDIX OF WP(C) 3684/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3346 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3347 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3348 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3349 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3350 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3351 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3352 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMANDNOTICE FOR THE BUILDING NO.12/3353 OF THE THRISSUR CORPORATION DATED 20/12/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 WP(C) NO. 2711 OF 2023 & connected cases 531 2025:KER:32361 Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BYTHE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONGWITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 532 2025:KER:32361 APPENDIX OF WP(C) 34927/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 47/1199-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2128 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2128-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2130 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2732 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2733 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2734 OF THE THRISSUR MUNICIPAL CORPORATION DATED 20/10/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2735 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 52/2288 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/360 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 533 2025:KER:32361 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/361 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P12 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO.2822/2023 Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 534 2025:KER:32361 APPENDIX OF WP(C) 4227/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/756 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P2 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/757 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P3 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/758 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P4 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/759 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P5 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/760 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P6 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/761 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P7 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/762 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P8 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/763 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P9 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/764 ALONG WITH WP(C) NO. 2711 OF 2023 & connected cases 535 2025:KER:32361 ITS TRANSLATION IN ENGLISH Exhibit P10 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/765 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P11 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/766 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P12 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/767 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P13 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/768 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P14 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/769 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P15 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/770 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P16 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/771 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P17 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/772 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P18 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/773 ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 536 2025:KER:32361 Exhibit P19 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/774 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P20 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/775 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P21 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/776 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P22 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 13.12.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/776 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P23 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/777 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P24 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 23.11.2023 ISSUED BY 2ND RESPONDENT IN RESPECT OF BUILDING ROOM NO.38/778 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P25 TRUE COPY OF THE ORDER DATED 15.01.2024 IN W.P(C) NO.1266/2024 RESPONDENT EXHIBITS Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 537 2025:KER:32361 Exhibit -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 538 2025:KER:32361 APPENDIX OF WP(C) 4264/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/315 OF THE THRISSUR CORPORATION DATED 11/10/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/320 OF THE THRISSUR CORPORATION DATED 12/12/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/321/1 OF THE THRISSUR CORPORATION DATED 12/12/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS EXHIBIT -R1(A) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION EXHIBIT -R1(B) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION EXHIBIT -R1(C) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
EXHIBIT -R1(D) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION EXHIBIT -R1(E) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 539 2025:KER:32361 EXHIBIT -R1(F) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 540 2025:KER:32361 APPENDIX OF WP(C) 4283/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2232 OF THE THRISSUR CORPORATION DATED 27/06/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2231 OF THE THRISSUR CORPORATION DATED 27/06/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2230 OF THE THRISSUR CORPORATION DATED 27/06/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2229 OF THE THRISSUR CORPORATION DATED 24/08/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2228 OF THE THRISSUR CORPORATION DATED 24/08/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/2227 OF THE THRISSUR CORPORATION DATED 24/08/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS EXHIBIT -R1(A) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 541 2025:KER:32361 EXHIBIT -R1(B) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION EXHIBIT -R1(C) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
EXHIBIT -R1(D) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 EXHIBIT -R1(E) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION EXHIBIT -R1(F) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 542 2025:KER:32361 APPENDIX OF WP(C) 35246/2023 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE INTERIM ORDER DATED 30-01-2023 IN WP(C) NO.2822 OF 2023 Exhibit-P2 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2631(OLD NO.10/1804) Exhibit-P3 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2632(OLD NO.10/1805) Exhibit-P4 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2633(OLD NO.10/1806) Exhibit-P5 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2634(OLD NO.10/1807) Exhibit-P6 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2635(OLD NO.10/1808) Exhibit-P7 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2636(OLD NO.10/1809) Exhibit-P8 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2637(OLD NO.10/1810) Exhibit-P9 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2638(OLD NO.10/1811) Exhibit-P10 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2639(OLD NO.10/1812) Exhibit-P11 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2640(OLD NO.10/1813) WP(C) NO. 2711 OF 2023 & connected cases 543 2025:KER:32361 Exhibit-P12 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2641(OLD NO.10/1814) Exhibit-P13 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO. NO.35/2642(OLD NO.10/1815) Exhibit-P14 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO. NO. 35/2643(OLD NO.10/1816) Exhibit-P15 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2644(OLD NO.10/1817) Exhibit-P16 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2661(OLD NO.10/1818) Exhibit-P17 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2661-1(OLD NO.10/1818-1) Exhibit-P18 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2662(OLD NO.10/1819) Exhibit-P19 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2663(OLD NO.10/1820) Exhibit-P20 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2645(OLD NO.10/1820-16) Exhibit-P21 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2646(OLD NO.10/1820-15) Exhibit-P22 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2647(OLD NO.10/1820-14) Exhibit-P23 A TRUE COPY OF THE RECEIPT ISSUED BY WP(C) NO. 2711 OF 2023 & connected cases 544 2025:KER:32361 RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2649(OLD NO.10/1820-12) Exhibit-P24 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2650(OLD NO.10/1820-11) Exhibit-P25 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2659(OLD NO.10/1820-2) Exhibit-P26 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2660(OLD NO.10/1820-1) Exhibit-P27 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2651(OLD NO.10/1820-10) Exhibit-P28 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2652(OLD NO.10/1820-9) Exhibit-P29 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2653(OLD NO.10/1820-8) Exhibit-P30 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2654(OLD NO.10/1820-7) Exhibit-P31 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2655(OLD NO.10/1820-6) Exhibit-P32 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2656(OLD NO.10/1820-5) Exhibit-P33 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2657(OLD NO.10/1820-4) Exhibit-P34 A TRUE COPY OF THE RECEIPT ISSUED BY RESPONDENT NO.2 ON 18-02-2023 IN RESPECT OF ROOM NO.35/2658(OLD NO.10/1820-3) WP(C) NO. 2711 OF 2023 & connected cases 545 2025:KER:32361 Exhibit-P35 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2631(OLD NO.10/1804) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P36 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2632(OLD NO.10/1805) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P37 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2633(OLD NO.10/1806) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P38 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2634(OLD NO.10/1807) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P39 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2635(OLD NO.10/1808) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P40 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2636(OLD NO.10/1809)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P41 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2637(OLD NO.10/1810)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P42 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2638(OLD NO.10/1811) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P43 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2639(OLD NO.10/1812) ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 546 2025:KER:32361 Exhibit-P44 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 30-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2640(OLD NO.10/1813) Exhibit-P45 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2641(OLD NO.10/1814)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P46 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2642(OLD NO.10/1815)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P47 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO35/2643(OLD NO.10/1816) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P48 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2644(OLD NO.10/1817) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P49 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2661(OLD NO.10/1818) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P50 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2661-1(OLD NO.10/1818-
1) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P51 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2662(OLD NO.10/1819) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P52 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2663(OLD NO.10/1820) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P53 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 547 2025:KER:32361 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2645(OLD NO.10/1820-
16)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P54 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2646(OLD NO.10/1820-15) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P55 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2647(OLD NO.10/1820-14) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P56 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2649(OLD NO.10/1820-
12)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P57 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2650(OLD NO.10/1820-11) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P58 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2659(OLD NO.10/1820-
2)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P59 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2660(OLD NO.10/1820-
1)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P60 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 26-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2651(OLD NO.10/1820-10) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P61 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2652(OLD NO.10/1820-
9)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P62 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2653(OLD NO.10/1820-8) WP(C) NO. 2711 OF 2023 & connected cases 548 2025:KER:32361 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P63 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2654(OLD NO.10/1820-7) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P64 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2655(OLD NO.10/1820-
6)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P65 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2656(OLD NO.10/1820-
5)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P66 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 17-08-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2657(OLD NO.10/1820-
4)ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P67 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-09-2023 ISSUED BY RESPONDENT NO.2 IN RESPECT OF ROOM NO.35/2658(OLD NO.10/1820-3) ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P68 A TRUE COPY OF REPRESENTATION DATED 30-09-2023 SUBMITTED BY THE PETITIONERS BEFORE RESPONDENT NO.2 ALONG WITH THE RECEIPT ISSUED ACKNOWLEDGING THE ACCEPTANCE OF THE SAME WITH ITS TRANSLATION IN ENGLISH RESPONDENT EXHIBITS Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION PETITIONER EXHIBITS Exhibit-P69 A TRUE COPY OF THE ORDER DATED 21-09-2023 IN W.P(C) NO. 30780/2023 RESPONDENT EXHIBITS WP(C) NO. 2711 OF 2023 & connected cases 549 2025:KER:32361 Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 550 2025:KER:32361 APPENDIX OF WP(C) 35919/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P(C) NO.22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.374 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 28-09- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.375 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.376 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 29-09- 2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.378 OF WARD NO.35 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.381 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 551 2025:KER:32361 NO.382 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.383 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.384 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.385 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.386 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.387 OF WARD NO.35 WITH ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.388 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX WP(C) NO. 2711 OF 2023 & connected cases 552 2025:KER:32361 AND OTHER CONNECTED LEVIES FOR BUILDING NO.389 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.390-1 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.391 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.391-1 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.392 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P19 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.393 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.394 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P21 TRUE COPY OF THE DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 553 2025:KER:32361 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.395_ OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.396 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P23 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.396-1 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P24 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.398 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P25 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.400 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P26 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.401 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P27 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.402 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 554 2025:KER:32361 Exhibit P28 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.403 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P29 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.404 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P30 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.405 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P31 FLTRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.406 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P32 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.407 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P33 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.408 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P34 TRUE COPY OF THE DEMAND NOTICE DATED 29-O9-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.409 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 555 2025:KER:32361 Exhibit P35 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.410 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P36 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.411 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P37 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.412 OF WARD NO.35 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P38 TRUE COPY OF THE PAYMENT RECEIPT NO.01/122010130172 DATED 27-02-2023 ISSUED TO THE PETITIONER EVIDENCING THE PAYMENT OF BUILDING TAX AND OTHER CONNECTED LEVIES FOR THE FINANCIAL YEAR 2022-23 TO THE FIRST RESPONDENT FOR THE BUILDING NO.412 IN WARD NO.35 Exhibit P39 TRUE COPY OF THE JUDGMENT REPORTED IN 2021 0 SUPREME(KER)695 DATED 24-09-2021 Exhibit P40 TRUE COPY OF THE JUDGMENT DATED 07-01-2022 PASSED IN W.P(C ) NOL9085/2014 BY THE HON'BLE HIGH COURT OF KERALA RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 556 2025:KER:32361 Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 557 2025:KER:32361 APPENDIX OF WP(C) 5533/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE RECEIPT DATED 22.9.2022 BEARING NO. 01/ 122020104613 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER UPON RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 - 2023 Exhibit-P1(a) TRUE COPY OF THE RECEIPT DATED 09.09.2021 BEARING NO.01/121040105664 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2021-2022 Exhibit-P1(b) TRUE COPY OF THE RECEIPT DATED 23.1.2021 BEARING NO.01/120010115547 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2020-2021 TO THE PETITIONER Exhibit-P1(c) TRUE COPY OF THE RECEIPT DATED 30.10.2020 BEARING NO.01/120020106967 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2020-2021 TO THE PETITIONER Exhibit-P1(d) TRUE COPY OF THE RECEIPT DATED 7.1.2020 BEARING NO.01/ 119010501566 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2019-2020 TO THE PETITIONER Exhibit-P1(e) TRUE COPY OF THE RECEIPT DATED 7.1.2020 BEARING NO.01/119010501565 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2019-2020 TO THE PETITIONER Exhibit-P1(f) TRUE COPY OF THE RECEIPT DATED 30.10.2018 BEARING NO.01/118040500832 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2018-2019 TO THE PETITIONER Exhibit-P1(g) TRUE COPY OF THE RECEIPT DATED 30.10.2018 BEARING NO.01/118040500830 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2018-2019 TO THE PETITIONER Exhibit-P1(h) TRUE COPY OF THE RECEIPT DATED 19.9.2018 BEARING NO.01/118020500158 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2018-2019 TO THE WP(C) NO. 2711 OF 2023 & connected cases 558 2025:KER:32361 PETITIONER Exhibit-P1(i) TRUE COPY OF THE RECEIPT ISSUED DATED 30.10.2018 BEARING NO.01/ 118040500831 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2018-2019 TO THE PETITIONER Exhibit-P1(j) TRUE COPY OF THE RECEIPT DATED 13.9.2017 BEARING NO.01/117040500549 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2017-2018 TO THE PETITIONER Exhibit-P1(k) TRUE COPY OF THE RECEIPT DATED 14.2.2017 BEARING NO.01/11605500571 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-2017 TO THE PETITIONER Exhibit-P1(l) TRUE COPY OF THE RECEIPT DATED 26.12.2016 BEARING NO.01/11608500546 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-2017 Exhibit-P2 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT UNDER RULE 14(1) OF THE KERALA MUNICIPALITY (PROPERTY TAX, SERVICE TAX AND SURCHARGE) RULES, 2011 DATED 09.02.2024 FOR BUILDING NO. 5198, ALONG WITH ITS ENGLISH TRANSLATION Exhibit -P3 TRUE COPY OF THE GOVERNMENT ORDER BEARING GO(RT.) NO. 540/2019/LSGD DATED 06.03.2019, ALONG WITH ITS ENGLISH TRANSLATION.
RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 559 2025:KER:32361 Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 560 2025:KER:32361 APPENDIX OF WP(C) 5591/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P(C) NO.22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.664 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.665 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.666 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.667 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.668 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 561 2025:KER:32361 NO.669 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.670 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.671 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.672 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.673 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.674 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.675 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 562 2025:KER:32361 MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.676 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.678 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.679 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.680 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.681 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P19 TRUE COPY OF THE DEMAND NOTICE DATED 17-11-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.682 OF WARD NO.39 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE PAYMENT RECEIPT NO.
01/122010126527 DATED 14-02-2023 ISSUED TO THE PETITIONERS EVIDENCING THE PAYMENT OF BUILDING TAX AND OTHER CONNECTED LEVIES FOR THE FINANCIAL YEAR 2022-23 TO THE FIRST RESPONDENT FOR THE BUILDING NO682 IN WARD NO.39 WP(C) NO. 2711 OF 2023 & connected cases 563 2025:KER:32361 Exhibit P21 TRUE COPY OF THE JUDGMENT REPORTED IN 2021 0 SUPREME(KER)695 DATED 24-09-2021 (ASIANET SATELLITE COMMUNICATIONS LTD. V/S PALAKKAD MUNICIPALITY & OTHERS) RESPONDENT EXHIBITS Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 564 2025:KER:32361 APPENDIX OF WP(C) 36263/2023 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF RECEIPT ISSUED BY THE 1ST RESPONDENT CORPORATION RELATING TO PAYMENT OF PROPERTY TAX AND LIBRARY CESS IN RESPECT OF BUILDING NO. 35/3789 FOR BOTH HALVES OF THE YEARS 2020-21 AND 2021-22 Exhibit P-2 TRUE COPY OF RECEIPTS ISSUED BY THE 1ST RESPONDENT CORPORATION REGARDING PAYMENT OF PROPERTY TAX AND LIBRARY CESS IN RESPECT OF BUILDING NO. 35/3790 FOR BOTH HALVES OF THE YEARS 2020-21 AND 2021-22.
Exhibit P-3 TRUE COPY OF THE RECEIPTS ISSUED BY THE 1ST RESPONDENT CORPORATION REGARDING PAYMENT OF PROPERTY TAX AND LIBRARY CESS IN RESPECT OF BUILDING NO. 35/3791 FOR BOTH HALVES OF THE YEARS 2020-21 AND 2021-22 Exhibit P-4 TRUE COPY OF NOTICE DATED 26/10/2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING NO. 35/3789 Exhibit P-5 TRUE COPY OF NOTICE DATED 26/10/2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING NO. 35/3790 Exhibit P-6 TRUE COPY OF NOTICE DATED 26/10/2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF BUILDING NO. 35/3791 English Translation TRUE ENGLISH TRANSLATION OF EXHIBIT P-4 of Exhibit P-4 English Translation TRUE ENGLISH TRANSLATION OF EXHIBIT P-5 of Exhibit P-5 English Translation TRUE ENGLISH TRANSLATION OF EXHIBIT P-6 of Exhibit P-6 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED WP(C) NO. 2711 OF 2023 & connected cases 565 2025:KER:32361 BY THE GOVERNMENT ALONG WITH TRANSLATION.
Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION.
Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION..
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION.
Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION. WP(C) NO. 2711 OF 2023 & connected cases 566 2025:KER:32361 APPENDIX OF WP(C) 5879/2024 PETITIONER EXHIBITS Exhibit P1(a) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 39/170-2 DATED 26/12/2023 Exhibit P1(b) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 39/170-3 DATED 26/12/2023 Exhibit P1(c) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 39/170-4 DATED 26/12/2023 Exhibit P1(d) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 39/170-5 DATED 26/12/2023 Exhibit P1(e) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 39/170-6 DATED 26/12/2023 Exhibit P2(a) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-2 DATED 10/02/2023 Exhibit P2(b) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 39/170-3 DATED 26/03/2023 Exhibit P2(c) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-4, DATED 26/03/2023 Exhibit P2(d) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-5 DATED 10/02/2023 Exhibit P2(e) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL WP(C) NO. 2711 OF 2023 & connected cases 567 2025:KER:32361 CORPORATION FOR BUILDING NO.39/170-6 DATED 26/03/2023 Exhibit P3(a) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-2 DATED 13/02/2022 Exhibit P3(b) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-3 DATED 30/03/2022 Exhibit P3(c) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-4 DATED 30/03/2022 Exhibit P3(d) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-5 DATED 13/02/2022 Exhibit P3(e) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-6 DATED 13/02/2022 Exhibit P4(a) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-2 DATED 28/09/2021 Exhibit P4(b) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-3 DATED 28/09/2021 Exhibit P4(c) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-4 DATED 28/09/2021 Exhibit P4(d) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-5 DATED 28/09/2021 WP(C) NO. 2711 OF 2023 & connected cases 568 2025:KER:32361 Exhibit P4(e) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.39/170-6 DATED 28/09/2021 Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN W.P.(C) NO.22317/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 569 2025:KER:32361 APPENDIX OF WP(C) 36596/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/1A OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/4 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/5 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/7 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/8 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/9 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/10 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/11 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 570 2025:KER:32361 MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/12 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.2337/13 OF THE THRISSUR MUNICIPAL CORPORATION DATED 02/11/2023 Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P15 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 571 2025:KER:32361 APPENDIX OF WP(C) 36678/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT DATED 01.03.2018 ISSUED BY THE 2ND RESPONDENT Exhibit -P2 TRUE COPY OF THE RECEIPT DATED 23.02.2019 ISSUED BY THE 2ND RESPONDENT Exhibit -P3 TRUE COPY OF THE RECEIPT DATED 23.02.2019 ISSUED BY THE 2ND RESPONDENT Exhibit-P 4 TRUE COPY OF THE RECEIPT NO.0002363 DATED 01.03.2020 FOR PAYMENT OF RS.3554/- TOWARDS PROPERTY TAX AND LIBRARY CESS ISSUED BY THE 2ND RESPONDENT Exhibit -P5 TRUE COPY OF THE RECEIPT NO.0002364 DATED 01.03.2020 FOR PAYMENT RS.54380/- TOWARDS PROPERTY TAX AND LIBRARY CESS ISSUED BY THE 2ND RESPONDENT Exhibit -P6 TRUE COPY OF THE RECEIPT DATED 17.02.2021 ISSUED BY THE 2ND RESPONDENT Exhibit-P7 TRUE COPY OF THE RECEIPT DATED 27.02.2021 ISSUED BY THE 2ND RESPONDENT Exhibit -P8 TRUE COPY OF THE RECEIPT NO.0364086 DATED 04.03.2022 FOR PAYMENT OF RS.3894/- ISSUED BY THE 2ND RESPONDENT Exhibit-P9 TRUE COPY OF THE RECEIPT NO.0369144 DATED 04.03.2022 FOR PAYMENT OF RS.59560/- ISSUED BY THE 2ND RESPONDENT Exhibit-P10 TRUE COPY OF THE RECEIPT DATED 22.02.2022 ISSUED BY THE 2ND RESPONDENT Exhibit -P11 TRUE COPY OF THE RECEIPT DATED 01.03.2023 ISSUED BY THE 2ND RESPONDENT Exhibit-P12 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16.09.2023 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 572 2025:KER:32361 Exhibit -P13 TRUE COPY OF THE ORDER DATED 21.09.2023 IN W.P(C) NO.30780/2023 RESPONDENT EXHIBITS Exhibit R1(b) A TRUE COPY OF THE GOVERNMENT ORDER G.O(RT) NO.540/2019/LSGD DATED 06.03.2019 WITH ENGLISH TRANSLATION Exhibit R1(c) A TRUE COPY OF THE INTERIM ORDER DATED 04.10.2023 IN WP(C) 32539/2023 Exhibit R1(a) A TRUE COPY OF THE NOTIFICATION (SRO NO.34/2011), G.O(P) NO.17/2011/LSGD ISSUED BY THE GOVERNMENT DATED 14.01.2011 Exhibit R1(a1) THE ENGLISH TRANSLATION OF THE NOTIFICATION (SRO NO.34/2011), G.O(P) NO.17/2011/LSGD ISSUED BY THE GOVERNMENT DATED 14.01.2011 Exhibit - R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit - R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit - R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit - R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY,OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit - R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONGWITH TRANSLATION Exhibit - R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED6/3/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 573 2025:KER:32361 APPENDIX OF WP(C) 6049/2024 PETITIONER EXHIBITS Exhibit P1(a) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2397 DATED 26/12/2023 Exhibit P1(b) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2398 DATED 26/12/2023 Exhibit P1(c) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2399 DATED 26/12/2023 Exhibit P1(d) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2398-1 DATED 26/12/2023 Exhibit P1(e) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2400 DATED 26/12/2023 Exhibit P1(f) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2411 DATED 26/12/2023 Exhibit P1(g) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2412 DATED 26/12/2023 Exhibit P1(h) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2415 DATED 26/12/2023 Exhibit P2(a) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2397 DATED 10/02/2023 Exhibit P2(b) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2398 DATED 10/02/2023 WP(C) NO. 2711 OF 2023 & connected cases 574 2025:KER:32361 Exhibit P2(c) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2399 DATED 10/02/2023 Exhibit P2(d) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2398-1 DATED 10/02/2023 Exhibit P2(e) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2400 DATED 10/02/2023 Exhibit P2(f) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2411 DATED 10/02/2023 Exhibit P2(g) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2412 DATED 10/02/2023 Exhibit P2(h) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2415 DATED 10/02/2023 Exhibit P3(a) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2397 DATED 15/02/2022 Exhibit P3(b) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2398 DATED 15/02/2022 Exhibit P3(c) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2399 DATED 15/02/2022 Exhibit P3(d) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL WP(C) NO. 2711 OF 2023 & connected cases 575 2025:KER:32361 CORPORATION FOR BUILDING NO. 36/2398-1 DATED 15/02/2022 Exhibit P3(e) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2400 DATED 15/02/2022 Exhibit P3(f) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2411 DATED 15/02/2022 Exhibit P3(g) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2412 DATED 15/02/2022 Exhibit P3(h) THE TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2415 DATED 15/02/2022 Exhibit P4(a) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2397 DATED 18/02/2021 Exhibit P4(b) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2398 DATED 18/02/2021 Exhibit P4(c) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2399 DATED 18/02/2021 Exhibit P4(d) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2398-1 DATED 18/02/2021 Exhibit P4(e) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2400 DATED 18/02/2021 WP(C) NO. 2711 OF 2023 & connected cases 576 2025:KER:32361 Exhibit P4(f) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2411 DATED 18/02/2021 Exhibit P4(g) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2412 DATED 18/02/2021 Exhibit P4(h) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2415 DATED 18/02/2021 Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN W.P.(C) NO.22317/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 577 2025:KER:32361 APPENDIX OF WP(C) 6241/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE OCCUPANCY CERTIFICATE GRANTED BY 1ST RESPONDENT CORPORATION FOR BUILDING FOR 3 FLOORS DATED 23.01.2001 Exhibit-P2 TRUE COPY OF THE OCCUPANCY CERTIFICATE GRANTED BY 1ST RESPONDENT CORPORATION FOR THE BUILDING FOR ADDITIONAL 5 FLOORS DATED 18.08.2011 Exhibit-P3 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE FIRST HALF OF THE YEAR 2016-2017 FOR ROOMS NUMBERED 8/147/1-1 TO 8/147/1-48 DATED 26.09.2016 Exhibit-P4 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE 2ND HALF OF THE YEAR 2016-2017 FOR ROOM NUMBERED FOR 8/147/18 DATED 24.10.2016 AND FOR REST OF 47 ROOMS 8/147/1-1 TO 8/14/1-17 AND 8/147/19 TO 8/147/1-48 DATED 14.02.2017 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST HALF OF THE YEAR 2017-2018 FOR ROOMS NUMBERED 8/147/1-1 TO 8/147/1-48 DATED 03.08.2017 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 2ND HALF OF THE YEAR 2017-2018 FOR ROOMS NUMBERED 8/147/1-1 TO 8/147/1-48 DATED 18.01.2018 Exhibit-P7 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE 1ST HALF OF THE YEAR 2018-2019 FOR ROOMS NUMBERED 8/147/1-5,7,9-33,35-48 DATED 12.09.2018, FOR ROOM 8/147/8 DATED 22.05.2018 AND FOR ROOM 8/147/34 DATED 23.04.2018 Exhibit-P8 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE 2ND HALF OF THE YEAR 2018-2019 FOR ROOMS NUMBERED 8/147/1-48 DATED 25.01.2019 WP(C) NO. 2711 OF 2023 & connected cases 578 2025:KER:32361 Exhibit-P9 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE 1ST HALF OF THE YEAR 2019-2020 FOR ROOMS NUMBERED 8/147-1 TO 8/147-18 AND 8/147-20 TO 48 DATED 28.05.2019 AND 8/147-19 DATED 02.04.2019 Exhibit-P10 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE 2ND HALF OF THE YEAR 2019-2020 FOR ROOMS NUMBERED 8/147/1-48 DATED 30.01.2020 Exhibit-P11 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE 1ST HALF OF THE YEAR 2020-2021 FOR ROOMS NUMBERED 8/147/2 DATED 16.09.2020 AND ROOMS NUMBERED 8/147/1 & 3 TO 48 DATED 19.10.2020 Exhibit-P12 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE 2ND HALF OF THE YEAR 2020-2021 FOR ROOMS NUMBERED 8/147/1-48 DATED 15.12.2020 Exhibit-P13 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE FULL YEAR 2021-2022 FOR ROOMS NUMBERED 8/147/1 - 18 DATED 29.07.2021, FOR ROOMS NUMBERED 8/147/19 - 32 DATED 02.08.2021, FOR ROOMS NUMBERED 8/147/33 - 38 DATED 03.08.2021 AND FOR ROOMS NUMBERED 8/147/39 - 48 DATED 04.08.2021 Exhibit-P14 TRUE COPY OF THE RECEIPTS OF PROPERTY TAX PAID FOR THE FULL YEAR 2022-2023 FOR ROOMS NUMBERED 8/147/1-17 & 8/147/19 - 48 DATED 29.09.2022 AND 8/147-18 DATED 29.07.2022 Exhibit-P15 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1392 Exhibit-P15 EXHIBIT-P15 TRANSLATION Translation Exhibit-P16 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1393 Exhibit-P16 EXHIBIT-P16 TRANSLATION Translation WP(C) NO. 2711 OF 2023 & connected cases 579 2025:KER:32361 Exhibit-P17 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1394 Exhibit-P17 EXHIBIT-P17 TRANSLATION Translation Exhibit-P18 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1395 Exhibit-P18 EXHIBIT-P18 TRANSLATION Translation Exhibit-P19 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1396 Exhibit-P19 EXHIBIT-P19 TRANSLATION Translation Exhibit-P20 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1397 Exhibit-P20 EXHIBIT-P20 TRANSLATION Translation Exhibit-P21 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1398 Exhibit-P21 EXHIBIT-P21 TRASLATION Traslation Exhibit-P22 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1399 Exhibit-P22 EXHIBIT-P22 TRANSLATION Translation Exhibit-P23 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1400 Exhibi-P23 EXHIBI-P23 TRANSLATION Translation Exhibit-P24 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.10.2023 FOR THE ROOM 23/1401 WP(C) NO. 2711 OF 2023 & connected cases 580 2025:KER:32361 Exhibit-P24 EXHIBIT-P24 TRANSLATION Translation Exhibit-P25 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1402 Exhibit-P25 EXHIBIT-P25 TRANSLATION Translation Exhibit-P26 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1403 Exhibit-P26 EXHIBIT-P26 TRANSLATION Translation Exhibit-P27 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 30.10.2023 FOR THE ROOM 23/1404 Exhibit-P27 EXHIBIT-P27 TRANSLATION Translation Exhibit-P28 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 30.10.2023 FOR THE ROOM 23/1405 Exhibit-P28 EXHIBIT-P28 TRANSLATION Translation Exhibit-P29 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 30.10.2023 FOR THE ROOM 23/1406 Exhibit-P29 EXHIBIT-P29 TRANSLATION Translation Exhibit-P30 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 30.10.2023 FOR THE ROOM 23/1407 Exhibit-P30 EXHIBIT-P30 TRANSLATION Translation Exhibit-P31 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1408 Exhibit-P31 EXHIBIT-P31 TRANSLATION Translation Exhibit-P32 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM WP(C) NO. 2711 OF 2023 & connected cases 581 2025:KER:32361 23/1409 Exhibit-P32 EXHIBIT-P32 TRANSLATION Translation Exhibit-P33 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1410 Exhibit-P33 EXHIBIT-P33 TRANSLATION Translation Exhibit-P34 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1411 Exhibit-P34 EXHIBIT-P34 TRANSLATION Translation Exhibit-P35 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1412 Exhibit-P35 EXHIBIT-P35 TRANSLATION Translation Exhibit-P36 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1413 Exhibit-P36 EXHIBIT-P36 TRANSLATION Translation Exhibit-P37 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1414 Exhibit-P37 TRANSLATION OF EXHIBIT-P37 Translation Exhibit-P38 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1415 Exhibit-P38 EXHIBIT-P38 TRANSLATION Translation Exhibit-P39 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1416 Exhibit-P39 EXHIBIT-P39 TRANSLATION Translation WP(C) NO. 2711 OF 2023 & connected cases 582 2025:KER:32361 Exhibit-P40 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1417 Exhibit-P40 EXHIBIT-P40 TRANSLATION Translation Exhibit-P41 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1418 Exhibit-P41 EXHIBIT-P41 TRANSLATION Translation Exhibit-P42 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1419 Exhibit-P42 EXHIBIT-P42 TRANSLATION Translation Exhibit-P43 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1420 Exhibit-P43 EXHIBIT-P43 TRANSLATION Translation Exhibit-P44 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1421 Exhibit-P44 EXHIBIT-P44 TRANSLATION Translation Exhibit-45 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1422 Exhibit-P45 EXHIBIT-P45 TRANSLATION Translation Exhibit-P46 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1423 Exhibit-P46 EXHIBIT-P46 TRANSLATION Translation Exhibit-P47 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1424 WP(C) NO. 2711 OF 2023 & connected cases 583 2025:KER:32361 Exhibit-P47 EXHIBIT-P47 TRANSLATION Translation Exhibit-P48 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1425 Exhibit-P48 EXHIBIT-P48 TRANSLATION Translation Exhibit-P49 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1426 Exhibit-P49 EXHIBIT-P49 TRANSLATION Translation Exhibit-P50 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1427 Exhibit-P50 EXHIBIT-P50 TRANSLATION Translation Exhibit-P51 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1428 Exhibit-P51 EXHIBIT-P51 TRANSLATION Translation Exhibit-P52 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1429 Exhibit-P52 EXHIBIT-P52 TRANSLATION Translation Exhibit-P53 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 07.11.2023 FOR THE ROOM 23/1430 Exhibit-P53 EXHIBIT-P53 TRANSLATION Translation Exhibit-P54 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1431 Exhibit-P54 EXHIBIT-P54 TRANSLATION Translation Exhibit-P55 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM WP(C) NO. 2711 OF 2023 & connected cases 584 2025:KER:32361 23/1432 Exhibit-P55 EXHIBIT-P55 TRANSLATION Translation Exhibit-P56 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1433 Exhibit-P56 EXHIBIT-P56 TRANSLATION Translation Exhibit-P57 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1434 Exhibit-P57 EXHIBIT-P57 TANSLATION Tanslation Exhibit-P58 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1435 Exhibit-P58 EXHIBIT-P58 TRANSLATION Translation Exhibit-P59 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1436 Exhibit-P59 EXHIBIT-P59 TRANSLATION Translation Exhibit-P60 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1437 Exhibit-P60 EXHIBIT-P60 TRANSLATION Translation Exhibit-P61 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1438 Exhibit-P61 EXHIBIT-P61 TRANSLATION Translation Exhibit-P62 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1439 Exhibit-P62 EXHIBIT-P62 TRANSLATION Translation WP(C) NO. 2711 OF 2023 & connected cases 585 2025:KER:32361 Exhibit-P63 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit-P63 EXHIBIT-P63 TRANSLATION Translation Exhibit-P64 TRUE COPY G.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P65 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S) NO 33/15/LSGD DATED 18.02.2015 Exhibit-P65 EXHIBIT-P65 TRANSLATION Translation Exhibit-P66 TRUE COPY OF G.O NO 26/2023/LSGD (S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P66 EXHIBIT-P66 TRANSLATION Translation Exhibit-P67 TRUE COPY OF THE RTI APPLICATION DATED 18.07.2023 TOGETHER WITH THE REPLY OF THE 1ST RESPONDENT CORPORATION DATED 16.08.2023 Exhibit-P67 EXHIBIT-P67 TRANSLATION Translation Exhibit-P68 TRUE COPY OF THE INTERIM ORDER IN WPC 25343/2023 DATED 03.08.2023 RESPONDENT EXHIBITS Exhibit - R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit - R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit - R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit - R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 586 2025:KER:32361 Exhibit - R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit - R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 587 2025:KER:32361 APPENDIX OF WP(C) 37132/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P(C) NO.22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.958 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.959 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.960 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.961 OF WARD NO.38 FROM THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.962 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 588 2025:KER:32361 NO.963 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.964 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.965 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.966 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.967 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P12 EXHIBIT-P11.TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.968 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.969 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 589 2025:KER:32361 MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.970 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.970-1 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.971 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.972 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.973 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P19 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.974 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.975 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 590 2025:KER:32361 Exhibit P21 TRUE COPY OF THE DEMAND NOTICE DATED 29-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.976-B OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.977 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P23 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.979 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P24 TRUE COPY OF THE DEMAND NOTICE DATED 28-09-2023 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.980 OF WARD NO.38 FROM THE PETITIONERS WITH ENGLISH TRANSLATION Exhibit P25 TRUE COPY OF THE PAYMENT RECEIPT NO.
01/122011105461 DATED 04-03-2023 ISSUED TO THE PETITIONERS EVIDENCING THE PAYMENT OF BUILDING TAX AND OTHER CONNECTED LEVIES FOR THE FINANCIAL YEAR 2022-23 TO THE FIRST RESPONDENT FOR THE BUILDING NO.974-1 IN WARD NO.38 Exhibit P26 TRUE COPY OF THE JUDGMENT REPORTED IN 2021 0 SUPREME(KER)695 (ASIANET SATELLITE COMMUNICATIONS LTD. VS.PALAKKAD MUNICIPALITY & OTHERS) DATED 24-09-2021 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 WP(C) NO. 2711 OF 2023 & connected cases 591 2025:KER:32361 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 592 2025:KER:32361 APPENDIX OF WP(C) 37409/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT UPON RECEIPT OF THE PROPERTY TAX FOR BOTH HALVES OF THE YEAR 2022-23 FOR BUILDING NO. 1991 BEARING RECEIPT NO. 1/122040501301 DATED 30.03.2023 Exhibit P1(a) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 1992 FOR THE YEAR 2022-23 BEARING NO. 1/122040501295 DATED 30.03.2023 Exhibit P1(b) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 1993 FOR THE YEAR 2022-23 BEARING NO. 1/122040501299 DATED 30.03.2023 Exhibit P1(c) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 1994 FOR THE YEAR 2022-23 BEARING NO. 1/122040501303 DATED 30.03.2023 Exhibit P1(d) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 1995 FOR THE YEAR 2022-23 BEARING NO. 1/122040501302 DATED 30.03.2023 Exhibit P1(e) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 1996 FOR THE YEAR 2022-23 BEARING NO. 1/122040501300 DATED 30.03.2023 Exhibit P1(f) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 1997 FOR THE YEAR 2022-23 BEARING NO. 1/122040501294 DATED 30.03.2023 Exhibit P2 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT UNDER RULE 14(1) OF THE KERALA MUNICIPALITY (PROPERTY TAX, SERVICE TAX AND SURCHARGE) RULES, 2011 DATED 14.10.2023 FOR BUILDING NO. 1991 Exhibit P3 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE BUILDING NO. 1992 DATED 14.10.2023 Exhibit P4 TRUE COPY OF THE DEMAND NOTICE ISSUED FOR THE BUILDING NO. 1993 DATED 14.10.2023 WP(C) NO. 2711 OF 2023 & connected cases 593 2025:KER:32361 Exhibit P5 THE TRUE COPY OF THE DEMAND NOTICE ISSUED FOR THE BUILDING NO. 1994 DATED 14.10.2023 Exhibit P6 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO BUILDING NO. 1995 DATED 17.10.2023 Exhibit P7 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO BUILDING NO. 1996 DATED 17.10.2023 Exhibit P8 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO BUILDING NO. 1997 DATED 17.10.2023 Exhibit P9 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT DATED 20.10.2023 Exhibit P10 THE TRUE COPY OF THE GOVERNMENT ORDER BEARING NO. GO(RT.)540/2019/LSGD DATED 06.03.2019 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WITH TRANSLATION Exhibit -R1d A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WITH TRANSLATION Exhibit-R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 594 2025:KER:32361 APPENDIX OF WP(C) 37750/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2473 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2474 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P3 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.38/2475 OF THE THRISSUR MUNICIPAL CORPORATION DATED 24/05/2023 Exhibit P4 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.38/2476 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2477 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023.
Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2478 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2479 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P8 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.38/2480 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2481 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2482 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2483 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 595 2025:KER:32361 MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2484 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2485 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2486 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/2487 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/641 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/642 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/643 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/645 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/646 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/647 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/648 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 WP(C) NO. 2711 OF 2023 & connected cases 596 2025:KER:32361 Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/649 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/650 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/651 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P26 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/652 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P27 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/653 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P28 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/654 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P29 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P30 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 597 2025:KER:32361 Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 598 2025:KER:32361 APPENDIX OF WP(C) 37852/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1602 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1603 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P3 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.36/5290 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P4 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.36/5291 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P5 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.36/5292 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P6 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.52/1085 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 599 2025:KER:32361 CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 600 2025:KER:32361 APPENDIX OF WP(C) 37877/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1703 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1704 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1705 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1706 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1707 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1708 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1709 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1710 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1711 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1712 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1713 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 601 2025:KER:32361 MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1714 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1715 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1716 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1717 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1718 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1719 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P18 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.51/1762-1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 04/01/2023 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 51/1762-2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P20 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.51/1762-3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/10/2023 Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1/396 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P22 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.55/1032 OF THE THRISSUR MUNICIPAL CORPORATION DATED 20/09/2023 WP(C) NO. 2711 OF 2023 & connected cases 602 2025:KER:32361 Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.55/1033 OF THE THRISSUR MUNICIPAL CORPORATION DATED 08/11/2023 Exhibit P24 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P25 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 603 2025:KER:32361 APPENDIX OF WP(C) 37985/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPTS OF TAX PAID IN RESPECT OF ROOM NUMBER 12/3120 Exhibit-P2 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3120-1 Exhibit-P1(b) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3121 Exhibit-P1(c) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3122 Exhibit-P1(d) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3122-1 Exhibit-P1(e) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3118 Exhibit-P1(f) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 13/594 Exhibit-P2(a) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3120-1 Exhibit-P2(b) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO.12/3121 Exhibit-P2(c) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3122 Exhibit-P2(d) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3122-1 Exhibit-P2(e) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3118 Exhibit-P2(f) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 13/594 Exhibit-P3 TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE COURT IN WP (C) NO 30780/2023 DATED 21.09.2023.
WP(C) NO. 2711 OF 2023 & connected cases 604 2025:KER:32361 Exhibit-P4 TRUE COPY OF THE INTERIM ORDER IN WP(C) 22317/2023 DATED 10-07-2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WITH TRANSLATION.
Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20.ISSUED BY THE CORPORATION WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 605 2025:KER:32361 APPENDIX OF WP(C) 7484/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF NOTICE INTIMATING CHANGE OF TAX ASSESSMENT REGISTER DATED 06-11-01 ISSUED BY 2ND RESPONDENT WITH ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE NOTICE DATED 30-01-2021 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2016-17 IN RESPECT OF ROOM BEARING DOOR NO. 39/264 (OLD NO.11/229-1) ISSUED BY THE 2 ND RESPONDENT DATED 13-05-2016 Exhibit P3(a) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2017-18 IN RESPECT OF ROOM BEARING DOOR NO. 39/264 (OLD NO.11/229-1) ISSUED BY THE 2 ND RESPONDENT DATED 01-04-2017 Exhibit P3(b) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2019-2020 IN RESPECT OF ROOM BEARING DOOR NO. 39/264 (OLD NO.11/229-1) ISSUED BY THE 2 ND RESPONDENT DATED 02-04-2019 Exhibit P3(c) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2020-2021 IN RESPECT OF ROOM BEARING DOOR NO. 39/264 (OLD NO.11/229-1) ISSUED BY THE 2 ND RESPONDENT DATED 17-02-2021 Exhibit P3(d) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2021-2022 IN RESPECT OF ROOM BEARING DOOR NO. 39/264 (OLD NO.11/229-1) ISSUED BY THE 2 ND RESPONDENT DATED 16-11-2021 Exhibit P4 TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2016-17 IN RESPECT OF ROOM BEARING DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 13-05-2016 Exhibit P4(a) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2017-18 IN RESPECT OF ROOM BEARING WP(C) NO. 2711 OF 2023 & connected cases 606 2025:KER:32361 DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 01-04-2017 Exhibit P4(b) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2018-19 IN RESPECT OF ROOM BEARING DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 11-05-18 Exhibit P4(c) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2019-2020 IN RESPECT OF ROOM BEARING DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 02-04-19 Exhibit P4(d) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2020-2021 IN RESPECT OF ROOM BEARING DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 11-01-21 Exhibit P4(e) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE REVISED TAX FOR THE PERIOD OF 2016-17 TO 2019-2020 IN RESPECT OF ROOM BEARING DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 01- 02-21 Exhibit P4(f) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE REVISED TAX FOR THE PERIOD OF 2020-2021 IN RESPECT OF ROOM BEARING DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 01-02-2021 Exhibit P4(g) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2021-2022 IN RESPECT OF ROOM BEARING DOOR NO. 39/265 (OLD NO.11/229) ISSUED BY THE 2 ND RESPONDENT DATED 16-11-2021 Exhibit P5 TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2018-19 IN RESPECT OF ROOM BEARING DOOR NO. 39/266 (OLD NO.11/228) ISSUED BY THE 2 ND RESPONDENT DATED 11-06-2018 Exhibit P5(a) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2019-20 IN RESPECT OF ROOM BEARING DOOR NO. 39/266 (OLD NO.11/228) ISSUED BY THE 2 ND RESPONDENT DATED 02-04-2019 ISSUED BY THE 2 ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 607 2025:KER:32361 Exhibit P5(b) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2020-2021 IN RESPECT OF ROOM BEARING DOOR NO. 39/266 (OLD NO.11/228) ISSUED BY THE 2 ND RESPONDENT DATED 17-02-2021 ISSUED BY THE 2 ND RESPONDENT Exhibit P5(c) TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2021-2022 IN RESPECT OF ROOM BEARING DOOR NO. 39/266 (OLD NO.11/228) ISSUED BY THE 2 ND RESPONDENT DATED 16-11-2021 ISSUED BY THE 2 ND RESPONDENT Exhibit P6 TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE PERIOD OF 2022-23 IN RESPECT OF ROOMS BEARING DOOR NO. 39/264, 39/265, 39/266 ISSUED BY THE 2 ND RESPONDENT DATED 20-07-2022 Exhibit P7 THE TRUE COPY OF THE LAWYER NOTICE DATED 19-09-2023 SENT TO THE 1 ST RESPONDENT ALONG WITH POSTAL AD Exhibit P8 TRUE COPY OF THE QUESTIONNAIRE DATED ....10- 2023 SUBMITTED BEFORE THE PUBLIC INFORMATION OFFICER OF 1ST RESPONDENT WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE INFORMATION ISSUED BY THE PUBLIC INFORMATION OFFICER OF 1ST RESPONDENT DATED 24-11-2023 WITH ENGLISH TRANSLATION Exhibit P10 THE TRUE COPY OF THE SCREEN SHOT OBTAINED FROM THE WEBSITE MAINTAINED BY THE 1 ST RESPONDENT SHOWING THE TAX DUE RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WP(C) NO. 2711 OF 2023 & connected cases 608 2025:KER:32361 WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 609 2025:KER:32361 APPENDIX OF WP(C) 38340/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX + LIBRARY CESS + SERVICE CESS FOR THE 2ND HALF OF 2022-23 IN RESPECT OF ROOM NUMBER 12/3115.
Exhibit-P1(a) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX + LIBRARY CESS + SERVICE CESS PERTAINING TO 12/3131 Exhibit-P1(b) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO 36/2364.
Exhibit-P1(c) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO SHOP NO 36/2365 Exhibit-P1(d) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO 36/2366 Exhibit-P1(e) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO 36/2367 Exhibit-P1(f) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO 36/2368 Exhibit-P2 TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.12/3115 .
Exhibit-P2(a) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO.12/3131 Exhibit-P2(b) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.36/2364.
Exhibit-P2(c) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.36/2365.
Exhibit-P2(d) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.36/2366.
Exhibit-P2(e) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.36/2367.
WP(C) NO. 2711 OF 2023 & connected cases 610 2025:KER:32361 Exhibit-P2(f) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.36/2368.
Exhibit-P3 TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE COURT IN WP (C) NO 30780/2023 DATED 21-09-2023 Exhibit-P4 TRUE COPY OF THE INTERIM ORDER IN WP (C) 22317/2023 DATED 10-07-2023.
RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 611 2025:KER:32361 APPENDIX OF WP(C) 38439/2023 PETITIONER EXHIBITS Exhibit 1 TRUE COPY OF THE RECEIPTS FOR HAVING PAID THE PROPERTY TAX + LIBRARY CESS + SERVICE CESS FOR THE 2ND HALF OF 2022-23 IN RESPECT OF ROOM NO. 12/3119.
Exhibit-P1(a) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3127 Exhibit-P1(b) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3128 Exhibit-P1(c) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3130 Exhibit-P2 TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.12/3119.
Exhibit-P2(a) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO 12/3127.
Exhibit-P2(b) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO. 12/3128 Exhibit-P2(c) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO. 12/3130 Exhibit-P3 TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE COURT IN WP (C) NO 30780/2023 DATED 21.09.2023.
Exhibit-P4 TRUE COPY OF THE INTERIM ORDER IN WP(C) 22317/2023 DATED 10-07-2023.
RESPONDENT EXHIBITS Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 612 2025:KER:32361 Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 613 2025:KER:32361 APPENDIX OF WP(C) 38496/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPTS FOR HAVING PAID THE PROPERTY TAX + LIBRARY CESS + SERVICE CESS FOR THE 2ND HALF OF 2022-23 IN RESPECT OF ROOM NUMBER 12/3116 Exhibit-P1(a) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO.12/3116-1 Exhibit-P1(b) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3116-2 Exhibit-P1(c) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3124 Exhibit-P1(d) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3125 Exhibit-P1(e) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 12/3126 Exhibit-P2 TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO.12/3116 Exhibit-P2(a) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3116-1 Exhibit-P2(b) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3116-2 Exhibit-P2(c) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3124 Exhibit-P2(d) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3125 Exhibit-P2(e) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THAT PERTAINING TO ROOM NO. 12/3126 Exhibit-P3 TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE COURT IN WP (C) NO 30780/2023 DATED 21.09.2023 WP(C) NO. 2711 OF 2023 & connected cases 614 2025:KER:32361 Exhibit-P4 TRUE COPY OF THE INTERIM ORDER IN WP (C) 22317/2023 DATED10-07-2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF LST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 615 2025:KER:32361 APPENDIX OF WP(C) 8023/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/627 OF THE THRISSUR CORPORATION DATED 24/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 616 2025:KER:32361 APPENDIX OF WP(C) 8301/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 35/3573 OF THE THRISSUR MUNICIPAL CORPORATION DATED 22/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 35/3574 OF THE THRISSUR MUNICIPAL CORPORATION DATED 23/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 617 2025:KER:32361 APPENDIX OF WP(C) 38954/2023 PETITIONER EXHIBITS Exhibit P1(a) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/4920 Exhibit P1(b) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/4921 Exhibit P1(c) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/4922 Exhibit P1(d) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/4923 Exhibit P1(e) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/4924 Exhibit P1(f) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/4924-1 Exhibit P1(g) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/4925 Exhibit P1(h) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/5410-11/1 Exhibit P1(i) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/5410-12/1 Exhibit P1(j) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/5410-12/2 Exhibit P1(k) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL WP(C) NO. 2711 OF 2023 & connected cases 618 2025:KER:32361 CORPORATION FOR BUILDING NO. 36/5410-12/3 Exhibit P1(l) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 28.02.2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/5410-13/1 Exhibit P1(m) TRUE COPY OF THE RECEIPT OF PROPERTY TAX DATED 29.09.2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/5410-13/2 Exhibit P2(a) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/4920 OF THRISSUR MUNCIPAL CORPORATION Exhibit P2(b) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/4921 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2(c) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/4922 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2(d) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/4923 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2(e) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/4924 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2(f) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/4924/1 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2(g) A TRUE COPY OF THE DEMAND NOTICE DATED, WP(C) NO. 2711 OF 2023 & connected cases 619 2025:KER:32361 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/4925 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2(h) A TRUE COPY OF THE DEMAND NOTICE DATED, 20.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/5410/11/1 OF THRISSUR MUNICIPAL CORPORATION Exhibit P2(i) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/5410/12/1 Exhibit P2(j) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/5410/12/2 Exhibit P2(k) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/5410/12/3 Exhibit P2(l) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/5410/13/1 Exhibit P2(m) A TRUE COPY OF THE DEMAND NOTICE DATED, 14.10.2023, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS IN RESPECT OF BUILDING NO (2013) 36/5410/13/2 Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC 7554/2019 OF THIS HON'BLE COURT DATED 15.03.2019 Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WPC 7152/2019 OF THIS HON'BLE COURT DATED 11.03.2019 Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC 12562/2019 OF THIS HON'BLE COURT DATED 10.05.2019 WP(C) NO. 2711 OF 2023 & connected cases 620 2025:KER:32361 Exhibit P6 TRUE COPY OF THE INTERIM ORDER IN WPC 22317/2023 OF THIS HON'BLE COURT DATED 10.07.2023 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION.
Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION.
Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION.
Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION. WP(C) NO. 2711 OF 2023 & connected cases 621 2025:KER:32361 APPENDIX OF WP(C) 8622/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/5720 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure R1-(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure R1-(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure R1-(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure R1-(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure R1-(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 622 2025:KER:32361 APPENDIX OF WP(C) 9630/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/161 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/162 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/163 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/164 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/165 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/166 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/167 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/168 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/169 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 623 2025:KER:32361 ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/170 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/171 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/172 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/173 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/174 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/175 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/176 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/177 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/178 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 624 2025:KER:32361 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/179 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/180 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/181 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/182 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/183 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/184 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/185 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P26 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/186 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P27 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/187 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P28 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/188 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 625 2025:KER:32361 CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P29 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/189 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P30 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/190 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P31 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/191 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P32 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/192 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P33 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/193 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P34 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/194 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P35 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/195 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P36 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/196 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P37 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/197 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 626 2025:KER:32361 Exhibit P38 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.34/198 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P39 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P40 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 627 2025:KER:32361 APPENDIX OF WP(C) 9661/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.49/255 OF THE THRISSUR CORPORATION DATED 03/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.49/256 OF THE THRISSUR CORPORATION DATED 03/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT).540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTICE NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 628 2025:KER:32361 APPENDIX OF WP(C) 9835/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3834 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3835 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3836/1 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3837 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3838 OF THE THRISSUR CORPORATION DATED 06/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) WP(C) NO. 2711 OF 2023 & connected cases 629 2025:KER:32361 ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 630 2025:KER:32361 APPENDIX OF WP(C) 10254/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2327 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/2328 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 36/3739 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 36/3839 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3840 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3841 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3842 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3843 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3844 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 631 2025:KER:32361 ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3845 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3846 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3848 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3849 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3850 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3851 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3852 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3853 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3854 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 632 2025:KER:32361 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3856 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3857 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3858 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3859 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3860 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3861 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/3862 OF THE THRISSUR CORPORATION DATED 30/09/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P26 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P27 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 633 2025:KER:32361 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 634 2025:KER:32361 APPENDIX OF WP(C) 10329/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 19-04-2022 FOR THE BUILDING 36/6561 Exhibit P2 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6562 Exhibit P3 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6563 Exhibit P4 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6564.
Exhibit P5 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6566.
Exhibit P6 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6567.
Exhibit P7 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6567-1.
Exhibit P8 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6568 Exhibit P9 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6569.
Exhibit P10 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6570.
Exhibit P11 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/65671.
Exhibit P12 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6574-1.
Exhibit P13 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6575.
Exhibit P14 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6576. WP(C) NO. 2711 OF 2023 & connected cases 635 2025:KER:32361 Exhibit P15 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6577 Exhibit P16 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6578.
Exhibit P17 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6579.
Exhibit P18 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6580.
Exhibit P19 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6581.
Exhibit P20 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 FOR THE BUILDING 36/6582.
Exhibit P21 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6561 WITH ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6562 WITH ENGLISH TRANSLATION.
Exhibit P23 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6563 WITH ENGLISH TRANSLATION.
Exhibit P24 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6564 WITH ENGLISH TRANSLATION.
Exhibit P25 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6566 WITH ENGLISH TRANSLATION.
Exhibit P26 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6567 WITH ENGLISH TRANSLATION.
Exhibit P27 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6567-1 WITH ENGLISH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 636 2025:KER:32361 Exhibit P28 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6568 WITH ENGLISH TRANSLATION.
Exhibit P29 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6569 WITH ENGLISH TRANSLATION.
Exhibit P30 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6570 WITH ENGLISH TRANSLATION.
Exhibit P31 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6571 WITH ENGLISH TRANSLATION Exhibit P32 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6574-1 WITH ENGLISH TRANSLATION.
Exhibit P33 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6575 WITH ENGLISH TRANSLATION Exhibit P34 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6576 WITH ENGLISH TRANSLATION.
Exhibit P35 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6577 WITH ENGLISH TRANSLATION.
Exhibit P36 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6578 WITH ENGLISH TRANSLATION.
Exhibit P37 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6579 WITH ENGLISH TRANSLATION.
Exhibit P38 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6580 WITH ENGLISH TRANSLATION.
Exhibit P39 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6581 WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 637 2025:KER:32361 Exhibit P40 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 FOR THE BUILDING 36/6582 WITH ENGLISH TRANSLATION Exhibit P41 TRUE COPY OF ORDER IN W.P.(C) NO.13238 OF 2023 DATED 12-04-2023 OF THIS HON'BLE COURT RESPONDENT ANNEXURES Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO.
G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION WITH TRANSLATION Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 638 2025:KER:32361 APPENDIX OF WP(C) 10333/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 WITH RESPECT TO THE BUILDING BEARING 36/6572 Exhibit P2 TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 WITH RESPECT TO THE BUILDING BEARING DOOR NO. 36/6573 Exhibit P3 RUE COPY OF THE PROPERTY TAX RECEIPT DATED 22-10-2022 WITH RESPECT TO THE BUILDING BEARING DOOR NO. 36/6574 Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 IN RESPECT OF BUILDING BEARING NO:
36/6572,WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 05-12-2023 IN RESPECT OF BUILDING BEARING NO:
36/6573WITH ENGLISH TRANSLATION Exhibit P6 RUE COPY OF THE DEMAND NOTICE DATED 05-12-2023INRESPECT OF BUILDING BEARING NO:36/6574 ,WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 12-4-2023 IN W.P.[C] NO.13238 OF 2023 I RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 639 2025:KER:32361 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 640 2025:KER:32361 APPENDIX OF WP(C) 40918/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2311 DATED MARCH 2023 Exhibit P1(A) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2312 DATED MARCH 2023 Exhibit P1(B) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2314 DATED MARCH 2023 Exhibit P1(C) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2315 DATED MARCH 2023 Exhibit P1(D) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2316 DATED MARCH 2023 Exhibit P1(E) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2317 DATED MARCH 2023 Exhibit P1(F) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2318 DATED MARCH 2023 Exhibit P1(G) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2319 DATED MARCH 2023 Exhibit P1(H) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING WP(C) NO. 2711 OF 2023 & connected cases 641 2025:KER:32361 BUILDING NO. 3/2320 DATED MARCH 2023 Exhibit P1(I) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2321 DATED MARCH 2023 Exhibit P1(J) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2322 DATED MARCH 2023 Exhibit P1(K) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2323 DATED MARCH 2023 Exhibit P1(L) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2324 DATED MARCH 2023 Exhibit P1(M) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2326 DATED MARCH 2023 Exhibit P1(N) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2327 DATED MARCH 2023 Exhibit P1(O) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2329 DATED MARCH 2023 Exhibit P1(P) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2330 DATED MARCH 2023 Exhibit P1(Q) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2331 DATED MARCH 2023 WP(C) NO. 2711 OF 2023 & connected cases 642 2025:KER:32361 Exhibit P1(R) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2332 DATED MARCH 2023 Exhibit P1(S) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2333 DATED MARCH 2023 Exhibit P1(T) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2334 DATED MARCH 2023 Exhibit P1(U) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2335 DATED MARCH 2023 Exhibit P1(V) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2336 DATED MARCH 2023 Exhibit P1(W) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2337 DATED MARCH 2023 Exhibit P1(X) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2338 DATED MARCH 2023 Exhibit P1(Y) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2339 DATED MARCH 2023 Exhibit P1(Z) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2340 DATED MARCH 2023 Exhibit P1(A)(1) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 643 2025:KER:32361 MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2342 DATED MARCH 2023 Exhibit P1(A)(2) THE TRUE COPY OF THE RECEIPT OF PROPERTY TAX FOR THE YEAR 2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE PROPERTY HAVING BUILDING NO. 3/2343 DATED MARCH 2023 Exhibit P2 TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2311 ALONG WITH ENGLISH TRANSLATION Exhibit P2(A) TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2312 ALONG WITH ENGLISH TRANSLATION Exhibit P2(B) TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2314 ALONG WITH ENGLISH TRANSLATION Exhibit P2(C) TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2315 ALONG WITH ENGLISH TRANSLATION Exhibit P2(D) TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2316 ALONG WITH ENGLISH TRANSLATION Exhibit P2(E) TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2317 ALONG WITH ENGLISH TRANSLATION Exhibit P2(F) TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2319 ALONG WITH ENGLISH TRANSLATION Exhibit P2(G) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2321 ALONG WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 644 2025:KER:32361 Exhibit P2(H) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2322 ALONG WITH ENGLISH TRANSLATION Exhibit P2(I) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2323 ALONG WITH ENGLISH TRANSLATION Exhibit P2(J) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2324 ALONG WITH ENGLISH TRANSLATION Exhibit P2(K) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2326 ALONG WITH ENGLISH TRANSLATION Exhibit P2(L) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2327 ALONG WITH ENGLISH TRANSLATION Exhibit P2(M) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2328 ALONG WITH ENGLISH TRANSLATION Exhibit P2(N) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2330 ALONG WITH ENGLISH TRANSLATION Exhibit P2(O) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2331 ALONG WITH ENGLISH TRANSLATION Exhibit P2(P) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2332 ALONG WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 645 2025:KER:32361 Exhibit P2(Q) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2333 ALONG WITH ENGLISH TRANSLATION Exhibit P2(R) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2334 ALONG WITH ENGLISH TRANSLATION Exhibit P2(S) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2335 ALONG WITH ENGLISH TRANSLATION Exhibit P2(T) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2336 ALONG WITH ENGLISH TRANSLATION Exhibit P2(U) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2337 ALONG WITH ENGLISH TRANSLATION Exhibit P2(V) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2338 ALONG WITH ENGLISH TRANSLATION Exhibit P2(W) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2339 ALONG WITH ENGLISH TRANSLATION Exhibit P2(X) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2340 ALONG WITH ENGLISH TRANSLATION Exhibit P2(Y) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 25/09/2023 FOR THE BUILDING NO. 3/2342 ALONG WITH ENGLISH TRANSLATION Exhibit P2(Z) A TRUE COPY OF THE ARREAR DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED WP(C) NO. 2711 OF 2023 & connected cases 646 2025:KER:32361 25/09/2023 FOR THE BUILDING NO. 3/2343 ALONG WITH ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ABOVE MENTIONED INTERIM ORDER DATED 10/07/2023 IN WP (C) NO. 22317 OF 2023 Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WPC 7554/2019 OF THIS HON'BLE COURT DATED 15.03.2019 Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC 7152/2019 OF THIS HON'BLE COURT DATED 11.03.2019 Exhibit P6 TRUE COPY OF THE INTERIM ORDER IN WPC 12562/2019 OF THIS HON'BLE COURT DATED 10.05.2019 RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 647 2025:KER:32361 APPENDIX OF WP(C) 10470/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/185 OF THE THRISSUR CORPORATION DATED 06/10/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/14 OF THE THRISSUR CORPORATION DATED 09/10/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/15 OF THE THRISSUR CORPORATION DATED 09/10/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/17 OF THE THRISSUR CORPORATION DATED 09/10/2023 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES ANNEXURE -R1(B) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ANNEXURE -R1(D) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 ANNEXURE-R1(A) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ANNEXURE -R1(C) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WP(C) NO. 2711 OF 2023 & connected cases 648 2025:KER:32361 ANNEXURE -R1(E) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ANNEXURE -R1(F) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 649 2025:KER:32361 APPENDIX OF WP(C) 10471/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1085/1 OF THE THRISSUR CORPORATION DATED 06/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1085/2 OF THE THRISSUR CORPORATION DATED 06/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1085/3 OF THE THRISSUR CORPORATION DATED 06/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION WITH TRANSLATION Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 650 2025:KER:32361 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 651 2025:KER:32361 APPENDIX OF WP(C) 40984/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE PHOTOCOPY OF THE FL 3 LICENSE RENEWAL CERTIFICATE ISSUED BY THE DEPUTY EXCISE COMMISSIONER ON 21/6/2019.
Exhibit P2 A TRUE PHOTOCOPY OF THE FL 3 LICENSE RENEWAL CERTIFICATE ISSUED BY THE DEPUTY EXCISE COMMISSIONER ON 21/6/2019.
Exhibit P3 A TRUE PHOTOCOPY OF THE OCCUPANCY CERTIFICATE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 18/12/2019.
Exhibit P4 (a) A TRUE PHOTOCOPY OF THE LICENCE ISSUED BY THE THRISSUR CORPORATION DATED 12/3/2020 AND ITS ENGLISH TRANSLATION PRODUCED HEREWITH.
Exhibit P4 (b) A TRUE PHOTOCOPY OF THE LICENCE ISSUED BY THE THRISSUR CORPORATION DATED 6/7/2022 AND ITS ENGLISH TRANSLATION IS PRODUCED HEREWITH.
Exhibit P4(c) A TRUE PHOTOCOPY OF THE LICENCE ISSUED BY THE THRISSUR CORPORATION DATED 19/6/2023 AND ITS ENGLISH TRANSLATION IS PRODUCED HEREWITH.
Exhibit P5 A TRUE PHOTOCOPY OF THE FL3 LICENCE RENEWAL CERTIFICATES ISSUED BY DEPUTY EXCISE COMMISSIONER DATED 30/3/2023.
Exhibit P6 A TRUE PHOTOCOPY OF THE TAX RECEIPT ISSUED BY THRISSUR CORPORATION DATED 29/4/2019.
Exhibit P7 A TRUE PHOTOCOPY OF THE TAX RECEIPT ISSUED BY THRISSUR CORPORATION DATED 06/11/2019.
Exhibit P8 A TRUE PHOTOCOPY OF THETAX RECEIPT ISSUED BY THRISSUR CORPORATION DATED 26/10/2022.
Exhibit P 9 A TRUE PHOTOCOPY OF THE TAX RECEIPT ISSUED BY THRISSUR CORPORATION DATED 25/3/2023.
Exhibit P 10 (a) A TRUE PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 10/10/2023 WP(C) NO. 2711 OF 2023 & connected cases 652 2025:KER:32361 IN RESPECT OF BUILDING NO.2331 AND ITS ENGLISH TRANSLATION IS PRODUCED HEREWITH.
Exhibit P10 (b) A TRUE PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 10/10/2023 IN RESPECT OF BUILDING NO.2332 AND ITS ENGLISH TRANSLATION IS PRODUCED HEREWITH.
Exhibit P 10 (c) A TRUE PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 10/10/2023 IN RESPECT OF BUILDING NO.2333 AND ITS ENGLISH TRANSLATION IS PRODUCED HERWITH.
Exhibit P 11 A TRUE PHOTOCOPY OF THE GAZETTE NOTIFICATION DATED 1/7/2022.
Exhibit P12 A TRUE PHOTOCOPY OF THE GAZETTE NOTIFICATION DATED 5/4/2023 AND ITS ENGLISH TRANSLATION IS PRODUCED HEREWITH.
Exhibit P13 A TRUE PHOTOCOPY OF THE PARTNERSHIP DEED OF THE PETITIONER'S FIRM M/S HOTEL PARK RESIDENCY DATED 13/8/2018.
Exhibit P14 A TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 8/8/2023 IN WPC NO.25912/2023.
RESPONDENT ANNEXURES Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 653 2025:KER:32361 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 654 2025:KER:32361 APPENDIX OF WP(C) 10534/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/1 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/2 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/3 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/4 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/5 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/6 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/7 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/8 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 655 2025:KER:32361 ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/9 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/10 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/11 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/12 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/13 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/14 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/15 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/16 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/17 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 656 2025:KER:32361 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/18 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/19 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/20 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/21 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/22 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/23 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/24 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P26 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/25 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P27 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/26 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P28 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/27 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 657 2025:KER:32361 CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P29 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/28 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P30 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.501/16/29 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P31 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P32 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/2020 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT). 540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 658 2025:KER:32361 APPENDIX OF WP(C) 10587/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.4004/1 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.4004/2 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.4004/3 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.4004/4 OF THE THRISSUR CORPORATION DATED 13/10/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 659 2025:KER:32361 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 660 2025:KER:32361 APPENDIX OF WP(C) 41113/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF LAND TAX RECEIPT DATED 02/11/2023 ISSUED BY THE VILLAGE OFFICE, OLLUR ALONG WITH ENGLISH TRANSLATION.
Exhibit P2 A TRUE COPY OF DEMAND NOTICES DATED 03/11/2023 ISSUED BY THE 2ND RESPONDENT ALONG WITH ENGLISH TRANSLATIONS.
Exhibit 3 A TRUE COPY OF THE INTERIM ORDER DATED 16/11/2023 IN W.P.(C) NO. 37877/2023 BY THIS HON'BLE COURT.
RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 661 2025:KER:32361 APPENDIX OF WP(C) 10793/2024 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE GOVERNMENT ORDER NO.
540/2019/LSGD DATED 06.03.2019 ISSUED BY RESPONDENT NO. 3 EXHIBIT P2 A TRUE COPY OF THE ORDER PASSED BY RESPONDENT NO. 2 DATED 05.04.2022 EXHIBIT P3 TRUE COPIES OF THE DEMAND NOTICES ISSUED BY RESPONDENT NO.2 TO THE PETITIONER EXHIBIT P3(A) A TRUE COPY OF THE DEMAND STATEMENT FOR PROPERTY TAX AND SERVICE CESS REFLECTED IN THE ONLINE PORTAL FOR DOOR NO. 3362/1 EXHIBIT P4 A TRUE COPY OF THE RECEIPTS ISSUED BY THE RESPONDENT CORPORATION TO THE PETITIONER EVIDENCING THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2022-2023 EXHIBIT P5 A TRUE COPY OF THE INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C) NO. 14532 OF 2023 RESPONDENT ANNEXURES ANNEXURE-R1(A) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ANNEXURE -R1(C) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ANNEXURE -R1(D) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 ANNEXURE -R1(E) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ANNEXURE -R1(F) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 662 2025:KER:32361 ANNEXURE -R1(B) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 663 2025:KER:32361 APPENDIX OF WP(C) 10821/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE GOVERNMENT ORDER NO.
540/2019/LSGD DATED 06.03.2019 ISSUED BY RESPONDENT NO. 3 Exhibit P2 A TRUE COPY OF THE ORDER PASSED BY RESPONDENT NO. 2 DATED 05.04.2022 Exhibit P3 TRUE COPIES OF THE DEMAND NOTICES ISSUED BY RESPONDENT NO.2 TO THE PETITIONER Exhibit P4 A TRUE COPY OF THE RECEIPTS ISSUED BY THE RESPONDENT CORPORATION TO THE PETITIONER EVIDENCING THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2022-2023 Exhibit P5 A TRUE COPY OF THE INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C) NO. 14532 OF 2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 664 2025:KER:32361 APPENDIX OF WP(C) 10825/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE GOVERNMENT ORDER NO.
540/2019/LSGD DATED 06.03.2019 ISSUED BY RESPONDENT NO. 3 Exhibit P2 A TRUE COPY OF THE ORDER PASSED BY RESPONDENT NO. 2 DATED 05.04.2022 Exhibit P3 TRUE COPIES OF THE DEMAND NOTICES ISSUED BY RESPONDENT NO.2 TO THE PETITIONER.
Exhibit P4 A TRUE COPY OF THE RECEIPTS ISSUED BY THE RESPONDENT CORPORATION TO THE PETITIONER EVIDENCING THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2022-2023 Exhibit P5 A TRUE COPY OF THE INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C) NO. 14532 OF 2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 665 2025:KER:32361 APPENDIX OF WP(C) 10877/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF LAND TAX RECEIPT DATED 25/4/2023 ISSUED BY THE OFFICE OF THRISSUR VILLAGE ALONG WITH ITS TRANSLATION IN VERNACULAR LANGUAGE ALONG WITH ENGLISH TRANSLATION Exhibit-P2 A TRUE COPY OF SALE DEED NO. 5904/1980 OF THRISSUR SRO DATED 25/11/1980 IN THE NAME OF THE PETITIONER AND OTHERS ALONG WITH ITS TRANSLATION IN VERNACULAR LANGUAGE ALONG WITH ENGLISH TRANSLATION Exhibit-P3 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3035 (OLD NO.25/498) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P4 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3036 (OLD NO.25/499) PAID FROM 2016-2017 TO 2022-2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P5 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3037 (OLD NO.25/500) PAID FROM 2016-2017 TO 2022-2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P6 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3038 (OLD NO.25/500-1) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P7 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3039 (OLD NO.25/501) PAID FROM 2016-2017 TO 2022-2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P8 . A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3040 (OLD NO.25/502) PAID FROM 2016-2017 TO 2022-2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P9 A TRUE COPY OF BUILDING TAX RECEIPT DATED WP(C) NO. 2711 OF 2023 & connected cases 666 2025:KER:32361 15.06.2022 OF ROOM NO. 36/3041 (OLD NO.25/502-1) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P10 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3042 (OLD NO.25/502-2) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P11 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3043 (OLD NO.25/503) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P12 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3044 (OLD NO.25/504) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P13 . A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3045 (OLD NO.25/505) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P14 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3046 (OLD NO.25/506) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P15 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3047 (OLD NO.25/507) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P16 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3048 (OLD NO.25/508) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P17 A TRUE COPY OF BUILDING TAX RECEIPT DATED 15.06.2022 OF ROOM NO. 36/3049 (OLD NO.25/509) PAID FROM 2016-2017 TO 2022- 2023 ALONG WITH ENGLISH TRANSLATION Exhibit-P18 A TYPED TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05.04.2022 ISSUED BY RESPONDENT NO.3 ALONG WITH ITS TRANSLATION IN VERNACULAR WP(C) NO. 2711 OF 2023 & connected cases 667 2025:KER:32361 LANGUAGE ALONG WITH ENGLISH TRANSLATION Exhibit-P19 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16.11.2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 ALONG WITH ITS TRANSLATION IN VERNACULAR LANGUAGE ALONG WITH ENGLISH TRANSLATION Exhibit-P20 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3035 (OLD NO.25/498) OF THRISSUR CORPORATION Exhibit-P21 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3036 (OLD NO.25/499) OF THRISSUR CORPORATION Exhibit-P22 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3037 (OLD NO.25/500) OF THRISSUR CORPORATION Exhibit-P23 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3038 (OLD NO.25/500-1) OF THRISSUR CORPORATION Exhibit-P24 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3039 (OLD NO.25/501) OF THRISSUR CORPORATION Exhibit-P25 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3040 (OLD NO.25/502) OF THRISSUR CORPORATION Exhibit-P26 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD WP(C) NO. 2711 OF 2023 & connected cases 668 2025:KER:32361 RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3041 (OLD NO.25/502-1) OF THRISSUR CORPORATION Exhibit-P27 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3042 (OLD NO.25/502-2) OF THRISSUR CORPORATION Exhibit-P28 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3043 (OLD NO.25/503) OF THRISSUR CORPORATION Exhibit-P29 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3044 (OLD NO.25/504) OF THRISSUR CORPORATION Exhibit-P30 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3045 (OLD NO.25/505) OF THRISSUR CORPORATION Exhibit-P31 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3046 (OLD NO.25/506) OF THRISSUR CORPORATION Exhibit-P32 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3047 (OLD NO.25/507) OF THRISSUR CORPORATION Exhibit-P33 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3048 (OLD NO.25/508) OF THRISSUR CORPORATION Exhibit-P34 A TRUE COPY OF DEMAND NOTICE DATED 02.02.2024 WP(C) NO. 2711 OF 2023 & connected cases 669 2025:KER:32361 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 36/3049 (OLD NO.25/509) OF THRISSUR CORPORATION Exhibit -P35 A TRUE COPY OF THE INTERIM ORDER DATED 31.01.2023 IN W.P. (C) NO. 2711 OF 2023 Exhibit - P36 A TRUE COPY OF INTERIM ORDER DATED 29.03.2023 IN W.P. (C) 11272 OF 2023 RESPONDENT ANNEXURES Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION WITH TRANSLATION Annexure -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 670 2025:KER:32361 APPENDIX OF WP(C) 11348/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/891 OF THE THRISSUR CORPORATION DATED 14/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 Exhibit P4 TRUE COPY OF THE CERTIFICATE ISSUED BY THE THRISSUR CORPORATION DATED 05/11/2014 Exhibit P5 TRUE COPY OF THE COMMUNICATION ISSUED BY THE THRISSUR CORPORATION DATED 14/01/2015 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 671 2025:KER:32361 APPENDIX OF WP(C) 11488/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF RECEIPT DATED 26/09/2022 OF ROOM NUMBER 15-1/A TOWARDS THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2022-23 Exhibit P2 TRUE COPY OF RECEIPT DATED 26/09/2022 OF ROOM NUMBER 15-1 FOR THE YEAR 2022-23 Exhibit P3 TRUE COPY OF RECEIPT DATED 26/09/2022 OF ROOM NUMBER 15-4 FOR THE YEAR 2022-23 Exhibit P4 TRUE COPY OF RECEIPT DATED 26/09/2022 OF ROOM NUMBER 15-5 FOR THE YEAR 2022-23 Exhibit P5 TRUE COPY OF RECEIPT DATED 26/09/2022 OF ROOM NUMBER 15-6 FOR THE YEAR 2022-23 Exhibit P6 TRUE COPY OF RECEIPT DATED 13/06/2022 OF ROOM NUMBER 15-7 FOR THE YEAR 2022-23 Exhibit P7 TRUE COPY OF RECEIPT DATED 29/11/2022 OF ROOM NUMBER 15-8 FOR THE YEAR 2022-23 Exhibit P8 TRUE COPY OF RECEIPT DATED 30/03/2021 OF ROOM NUMBER 15-10 FOR THE YEAR 2020-21 Exhibit P9 TRUE COPY OF RECEIPT DATED 30/03/2021 OF ROOM NUMBER 15-15 FOR THE YEAR 2020-21 Exhibit P10 TRUE COPY OF DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-1/A ExhibitP10(a) ENGLISH TRANSLATION OF THE EXHIBIT P-10 Exhibit P11 TRUE COPY OF DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-1 Exhibit P11 (a) ENGLISH TRANSLATION OF THE EXHIBIT P-11 Exhibit P12 TRUE COPY OF DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-4 WP(C) NO. 2711 OF 2023 & connected cases 672 2025:KER:32361 Exhibit P12(a) ENGLISH TRANSLATION OF EXHIBIT P12 Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-5 Exhibit P13 (a) ENGLISH TRANSLATION OF THE EXHIBIT P-13 Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-6 Exhibit P14(a) ENGLISH TRANSLATION OF THE EXHIBIT P-14 Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-7 Exhibit P15(a) ENGLISH TRANSLATION OF THE EXHIBIT P-15 Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-8 Exhibit P16(a) ENGLISH TRANSLATION OF THE EXHIBIT P-16 Exhibit P17 TRUE COPY OF THE DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-10 Exhibit P17(a) ENGLISH TRANSLATION OF THE EXHIBIT P-17 Exhibit P18 TRUE COPY OF THE DEMAND NOTICE DATED 07/07/2023 FOR ROOM NUMBER 15-15 Exhibit P18(a) ENGLISH TRANSLATION OF THE EXHIBIT P-18 Exhibit P19 TRUE COPY OF THE RECEIPT DATED 11/10/2023 TOWARDS PAYMENT OF PROPERTY TAX AND DUES FOR ROOM NUMBER 32/15-5 Exhibit P20 TRUE COPY OF THE RECEIPT DATED 11/10/2023 TOWARDS PAYMENT OF PROPERTY TAX AND DUES FOR ROOM NUMBER 32/15-7 Exhibit P21 TRUE COPY OF THE RECEIPT DATED 31/10/2023 TOWARDS PAYMENT OF PROPERTY TAX AND DUES FOR ROOM NUMBER 32/15-10 Exhibit P22 TRUE COPY OF THE RECEIPT DATED 31/10/2023 TOWARDS PAYMENT OF PROPERTY TAX AND DUES FOR WP(C) NO. 2711 OF 2023 & connected cases 673 2025:KER:32361 ROOM NUMBER 32/15-15 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 674 2025:KER:32361 APPENDIX OF WP(C) 41980/2023 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICE, CHEMBUKKAVU, DATED 20-09-2022 Exhibit2-P2 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/4 PAID FOR THE 1ST HALF OF FINANCIAL YEAR 2022-23, DATED 12-03-2023 Exhibit-P3 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/5 PAID FOR THE 2ND HALF OF FINANCIAL YEAR 2022-23, DATED 12-03--2023 Exhibit-P4 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/6 PAID FOR THE 2ND HALF OF FINANCIAL YEAR 2022-23, 12-03-2023 Exhibit-P5 TRUE COPY OF RECEIPT ISSUED FOR THE PROPERTY TAX OF ROOM NO. 8/230/7 PAID FOR THE 2ND HALF OF FINANCIAL YEAR 2022-23, 12-03-2023 Exhibit-P6 A TRUE COPY OF INTERIM ORDER DATED 07-03-2023 OF THIS HON'BLE COURT IN W.P © NO. 7731/2023 Exhibit-P7 A TRUE COPY OF DEMAND NOTICE DATED 18-09-2023 OF BUILDING NO. 1149/68 OF THRISSUR CORPORATION ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER ALONG WITH ITS TRANSLATION Exhibit-P8 A TRUE COPY OF DEMAND NOTICE DATED 18-09-2023 OF BUILDING NO. 1149/69 OF THRISSUR CORPORATION ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER ALONG WITH ITS TRANSLATION Exhibit-P9 A TRUE COPY OF DEMAND NOTICE DATED 18-09-2023 OF BUILDING NO. 1149/70 OF THRISSUR CORPORATION ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER ALONG WITH ITS TRANSLATION Exhibit-P10 A TRUE COPY OF DEMAND NOTICE DATED 18-09-2023 OF BUILDING NO. 1149/71 OF THRISSUR CORPORATION ISSUED BY THE 2ND RESPONDENT TO WP(C) NO. 2711 OF 2023 & connected cases 675 2025:KER:32361 THE PETITIONER ALONG WITH ITS TRANSLATION Exhibit-P11 A TRUE COPY OF THE INTERIM ORDER DATED 21/09/2023 IN W.P.(C) NO. 30761/2023 RESPONDENT EXHIBITS Exhibit -R2(e) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
WP(C) NO. 2711 OF 2023 & connected cases 676 2025:KER:32361 APPENDIX OF WP(C) 12133/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/1 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/2 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/3 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/4 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/5 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/6 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/7 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/8 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/9 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 677 2025:KER:32361 ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/10 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.21/1172/11 OF THE THRISSUR CORPORATION DATED 28/02/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 678 2025:KER:32361 APPENDIX OF WP(C) 12237/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.01/122040109087 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 28.09.2022 Exhibit P2 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.01/122040109088 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 28.09.2022 Exhibit P3 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.01/122040109089 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 28.09.2022 Exhibit P4 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.105 DATED 20.02.2024 Exhibit P5 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.105/1, DATED 16.02.2024 Exhibit p6 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.152/2 DATED 16.02.2024 Exhibit P7 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.122010108036 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 22.06.2022 Exhibit P8 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.1006/ DATED 24.02.2024 Exhibit P9 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.04/122010103233 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 21.06.2022 Exhibit P10 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.04/122010103234 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 21.06.2022 Exhibit P11 TRUE COPY OF THE CASH RECEIPT BEARING RECEIPT NO.04/122010103235 ISSUED BY THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 679 2025:KER:32361 MUNICIPAL CORPORATION DATED 21.06.2022 Exhibit P12 TRUE COPY OF THE DEMAND NOTICE RAISED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.500/ DATED 09.03.2024 Exhibit P13 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.501/ DATED 09.03.2024 Exhibit P14 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO .502/ DATED 09.03.2024 Exhibit P15 TRUE COPY OF THE DEMAND NOTICE RAISED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.503/ DATED 09.03.2024 Exhibit P16 TRUE COPY OF THE DEMAND NOTICE RAISED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.504/ DATED 09.03.2024 Exhibit P17 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.04/122010103236 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 21.06.2022 Exhibit P18 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO.04/ 122010103237 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 21.06.2022 Exhibit P19 TRUE COPY OF THE DEMAND RAISED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.505/ DATED 09.03.2024 Exhibit P20 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.506/ DATED 09.03.2024 Exhibit P21 TRUE COPY OF THE DEMAND NOTICE RAISED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.507/ DATED 08.03.2024 Exhibit P22 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.508/ DATED 09.03.2024 WP(C) NO. 2711 OF 2023 & connected cases 680 2025:KER:32361 Exhibit P23 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO 509/DATED 09.03.2024 Exhibit P24 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.510/ DATED 09.03.2024 Exhibit P25 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO 01/122010108035 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 22.06.2022 Exhibit P26 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO01/122010108033 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 22.06.2022 Exhibit P27 TRUE COPY OF THE RECEIPT BEARING RECEIPT NO 01/122010108034 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 22.06.2022 Exhibit P28 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO 147/1 DATED 10.03.2024 Exhibit P29 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO.147/3 DATED 10.03.2024 RESPONDENT ANNEXURES Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 PETITIONER EXHIBITS Exhibit P30 TRUE COPY OF THE INTERIM ORDER PASSED IN W P (C) NO 20150 OF 2020 DATED 28.9.2020 RESPONDENT ANNEXURES Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 681 2025:KER:32361 Annexure -R2(b) A COPY OF GOVT. NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 682 2025:KER:32361 APPENDIX OF WP(C) 12364/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 DATED 09.03.2017 Exhibit-P2 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 DATED 18.12.2017 Exhibit-P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR 12/332-2 FOR THE TWO HALVES OF THE YEAR 2018-2019 DATED 22.02.2019 Exhibit-P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR 12/332-2 FOR THE TWO HALVES OF THE YEAR 2019-2020 DATED 17.02.20 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR 12/332-2 FOR THE TWO HALVES OF THE YEAR 2020-2021 DATED 22.02.2021 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR 12/332-2 FOR THE TWO HALVES OF THE YEAR 2021-2022 DATED 10.02.2022 Exhibit-P7 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR 12/332-2 FOR THE TWO HALVES OF THE YEAR 2022-2023 DATED 27.09.2022 AND 21.02.2023 Exhibit-P8 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT, FOR RS.2,59,726/- DATED 27.09.2023 Exhibit- EXT-P8 TRANSLATION P8Translation Exhibit-P9 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit- EXT-P9 TRANSLATION P9Translation Exhibit-P10 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION WP(C) NO. 2711 OF 2023 & connected cases 683 2025:KER:32361 RD1/46/2020/ DATED 01.07.2022 Exhibit-P11 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S) NO 33/15/LSGD DATED 18.02.2015 Exhibit- EXT-P11 TRANSLATION P11Translation Exhibit-P12 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit- EXT-P12 TRANSLATION P12Translation Exhibit-P13 TRUE COPY OF THE INTERIM ORDER IN WPC 6241/2024 DATED 19.02.2024 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Exhibit-R1(a) A COPY OF COMMUNICATION DATED 26/5/2014 ISSUED BY THE SECRETARY FOR PAPER PUBLICATION Exhibit-R1(b) A COPY OF MINUTES OF MEETING DATED 22/2/21 HELD AT THE BEHEST OF MAYOR, THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 684 2025:KER:32361 CORPORATION I Exhibit R1-(c) A COPY OF THE PUBLIC NOTICE PUBLISHED IN NEW SUNDAY EXPRESS DATED 04/08/2013 Exhibit R1(d) A COPY OF THE PUBLIC NOTICE PUBLISHED IN MATHRUBHOOMI DAILY DATED 31/07/2013 Exhibit R1(e) A COPY OF THE PUBLIC NOTICE PUBLISHED IN GENERAL DAILY DATED 29/5/2013 Exhibit R1(f) A COPY OF AGENDA AND RESOLUTION NO. 56 OF THE CORPORATION COUNCIL DATED 13/11/2013 Exhibit R1(g) A COPY OF THE NEWS ITEM INVITING SUBMISSION OF FORM 2 RETURNS PUBLISHED IN MALAYALA MANORAMA NEWSPAPER DATED 01/06/2014 Exhibit R1(h) A COPY OF THE NEWS ITEM INVITING SUBMISSION OF FORM 2 RETURNS PUBLISHED IN MATHRUBHOOMI NEWSPAPER DATED 01/06/2014 WP(C) NO. 2711 OF 2023 & connected cases 685 2025:KER:32361 APPENDIX OF WP(C) 12379/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.38/612 OF THE THRISSUR CORPORATION DATED 01/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/613 OF THE THRISSUR CORPORATION DATED 08/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/614 OF THE THRISSUR CORPORATION DATED 08/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/615 OF THE THRISSUR CORPORATION DATED 08/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/617 OF THE THRISSUR CORPORATION DATED 08/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/618 OF THE THRISSUR CORPORATION DATED 17/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/619 OF THE THRISSUR CORPORATION DATED 08/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/620 OF THE THRISSUR CORPORATION DATED 01/08/2023 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 38/621 OF THE THRISSUR CORPORATION DATED 08/08/2023 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 686 2025:KER:32361 ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/2020 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 687 2025:KER:32361 APPENDIX OF WP(C) 12490/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 DATED 09.03.2017 Exhibit-P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2019-2020 DATED 17.02.2020 Exhibit-P2 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 DATED 18.12.2017 Exhibit-P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2018-2019 DATED 22.02.2019 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2020-2021 DATED 22.02.2021 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2021-2022 DATED 10.02.2022 Exhibit-P7 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2022-2023 DATED 27.09.2022 Exhibit-P8 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT, FOR RS.61,970/-, DATED 27.09.2023 Exhibit- EXT-P8 TRANSLATION P8Translation Exhibit-P9 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit- EXT-P9 TRANSLATION P9Translation Exhibit-P10 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION WP(C) NO. 2711 OF 2023 & connected cases 688 2025:KER:32361 RD1/46/2020/ DATED 01.07.2022 Exhibit-P11 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S) NO 33/15/LSGD DATED 18.02.2015 Exhibit- EXT-P11 TRANSLATION P11Translation Exhibit-P12 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit- EXT-P12 TRANSLATION P12Translation Exhibit-P13 TRUE COPY OF THE INTERIM ORDER IN WPC 6241/2024 DATED 19.02.2024 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 689 2025:KER:32361 APPENDIX OF WP(C) 12688/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE OCCUPANCY CERTIFICATE GRANTED BY THE 1ST RESPONDENT CORPORATION DATED 03.03.2010 Exhibit-P2 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 FOR FLOOR NUMBERED 6/488-1 DATED 26.09.2016 AND 20.02.2017 Exhibit-P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 FOR FLOOR NUMBERED 6/488-1 DATED 23.09.2017 AND 12.12.2017 Exhibit-P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2018-2019 FOR FLOOR NUMBERED 6/488-1 DATED 13.06.2018 AND 08.02.2019 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2019-2020 FOR FLOOR NUMBERED 6/488-1 DATED 30.09.2019 AND 07.02.2020 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2020-2021 FOR FLOOR NUMBERED 6/488-1(18/488) DATED 28.09.2020 AND 15.02.2021 Exhibit-P7 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2021-2022 FOR FLOOR NUMBERED 6/488-1(18/488) DATED 29.09.2021 AND 23.02.2022 Exhibit-P8 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2022-2023 FOR FLOOR NUMBERED 6/488-1(18/488) DATED 27.09.2022 AND 14.02.2023 Exhibit-P9 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 FOR FLOOR NUMBERED 6/488-2 DATED 26.09.2016 AND 20.02.2017 WP(C) NO. 2711 OF 2023 & connected cases 690 2025:KER:32361 Exhibit-P10 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 FOR FLOOR NUMBERED 6/488-2 DATED 23.09.2017 AND 12.12.2017 Exhibit-P11 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2018-2019 FOR FLOOR NUMBERED 6/488-2 DATED 13.06.2018 AND 08.02.2019 Exhibit-P12 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2019-2020 FOR FLOOR NUMBERED 6/488-2 DATED 30.09.2019 AND 07.02.2020 Exhibit-P13 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2020-2021 FOR FLOOR NUMBERED 6/488-2(18/489) DATED 28.09.2020 AND 15.02.2021 Exhibit-P14 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2021-2022 FOR FLOOR NUMBERED 6/488-2(18/489) DATED 29.09.2021 AND 23.02.2022 Exhibit-P15 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2022-2023 FOR FLOOR NUMBERED 6/488-2 (18/489) DATED 27.09.2022 AND 14.02.2023 Exhibit-P16 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 FOR FLOOR NUMBERED 6/488-3 DATED 26.09.2016 AND 20.02.2017 Exhibit-P17 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 FOR FLOOR NUMBERED 6/488-3 DATED 23.09.2017 AND 12.12.2017 Exhibit-P18 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2018-2019 FOR FLOOR NUMBERED 6/488-3 DATED 13.06.2018 AND 08.02.2019 Exhibit-P19 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID WP(C) NO. 2711 OF 2023 & connected cases 691 2025:KER:32361 FOR THE TWO HALVES OF THE YEAR 2019-2020 FOR FLOOR NUMBERED 6/488-3 DATED 30.09.2019 AND 07.02.2020 Exhibit-P20 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2020-2021 FOR FLOOR NUMBERED 6/488-3(18/490) DATED 28.09.2020 AND 15.02.2021 Exhibit-P21 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2021-2022 FOR FLOOR NUMBERED 6/488-3(18/490) DATED 29.09.2021 AND 23.02.2022 Exhibit-P22 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2022-2023 FOR FLOOR NUMBERED 6/488-3 (18/490) DATED 27.09.2022 AND 14.02.2023 Exhibit-P23 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT CORPORATION DATED 26.09.2023 FOR THE FLOOR 18/488 Exhibit-P23 EXT-P23 TRANSLATION Translation Exhibit-P24 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT CORPORATION DATED 26.09.2023 FOR THE FLOOR 18/489 Exhibit-P24 EXT-P24 TRANSLATION Translation Exhibit-P25 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 26.09.2023 FOR THE FLOOR 18/490 Exhibit-P25 EXT-P25 TRANSLATION Translation Exhibit-P26 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit-P26 EXT-P26 TRANSLATION Translation Exhibit-P27 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 WP(C) NO. 2711 OF 2023 & connected cases 692 2025:KER:32361 Exhibit-P28 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S) NO 33/15/LSGD DATED 18.02.2015 Exhibit-P28 EXT-P28 TRANSLATION Translation Exhibit-P29 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P29 EXT-P29 TRANSLATION Translation RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 PETITIONER EXHIBITS Exhibit-P30 TRUE COPY OF THE INTERIM ORDER IN WPC 6241/2024 DATED 19.02.2024 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 693 2025:KER:32361 APPENDIX OF WP(C) 12719/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE OCCUPANCY CERTIFICATE DATED 25.02.2009 ISSUED BY THE 1ST RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT ISSUED BY THE RESPONDENT DATED 26.03.2023 IN RESPECT OF THE BUILDING NO.1619 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (a) TRUE COPY OF THE RECEIPT DATED 26-03-2023 ISSUED BY THE 1ST RESPONDENT ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF DEMAND NOTICE NO. 40170030014147 WITH RESPECT TO BUILDING NO.1619 ALONG WITH ITS ENGLISH TRANSLATION DATED 24-03-2024 Exhibit P4 TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF THE BUILDING NO.1620 ISSUED BY THE 2ND RESPONDENT ON 24.03.2024 ALONG WITH ITS ENGLISH TRANSLATION RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 694 2025:KER:32361 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 695 2025:KER:32361 APPENDIX OF WP(C) 12781/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE FIRST HALF OF THE YEAR 2018-2019 FOR ROOMS NUMBERED 8/147-48-1 TO 36 DATED 12.09.2018 Exhibit-P2 A TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST & 2ND HALVES OF 2019-2020 FOR ROOM NUMBERED 8/147-48-31 DATED 27.05.2019 AND 30.01.2020 Exhibit-P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST & 2ND HALVES OF 2020-2021 FOR ROOM NUMBERED 23/1439-31(OLD NO 8/147-48-31) DATED 19.10.2020 AND 14.12.2020 Exhibit-P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST & 2ND HALVES OF 2021-2022 FOR ROOM NUMBERED 23/1439-31(OLD NO 8/147-48-31) DATED 09.08.2021 AND 21.03.2022 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST & 2ND HALVES OF 2022-2023 FOR ROOM NUMBERED 23/1439-31(OLD NO 8/147-48-31) DATED 29.09.2022 AND 07.02.2023 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST HALF OF 2020-2021 FOR ROOM NUMBERED 23/1439-7(OLD NO 8/147-48-7) DATED 19.10.2020 Exhibit-P7 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST AND 2ND HALVES OF 2021-2022 FOR ROOM NUMBERED 23/1439-7(OLD NO 8/147-48-7) DATED 09.08.2021 AND 21.03.2022 Exhibit-P8 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE 1ST AND 2ND HALVES OF 2022-2023 FOR ROOM NUMBERED 23/1439-7(OLD NO 8/147-48-7) DATED 22.09.2022 AND 24.03.2023 Exhibit-P9 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1439-31 (OLD NO 8/147-48-31) WP(C) NO. 2711 OF 2023 & connected cases 696 2025:KER:32361 Exhibit-P9 EXT-P9 TRANSLATION Translation Exhibit-P10 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 08.11.2023 FOR THE ROOM 23/1439-7 (OLD NO 8/147-48-7) Exhibit-P10 EXT-P10 TRANSLATION Translation Exhibit-P11 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit-P11 EXT-P11 TRANSLATION Translation Exhibit-P12 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P13 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S) NO 33/15/LSGD DATED 18.02.2015 Exhibit-P13 EXT-P13 TRANSLATION Translation Exhibit-P14 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P14 EXT-P14 TRANSLATION Translation Exhibit-P15 TRUE COPY OF THE RTI APPLICATION DATED 18.07.2023 TOGETHER WITH THE REPLY OF THE 1ST RESPONDENT CORPORATION DATED 16.08.2023 Exhibit-P15 EXT-P15 TRANSLATION Translation Exhibit-P16 TRUE COPY OF THE INTERIM ORDER IN WPC 6241/2024 DATED 19.02.2024 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH WP(C) NO. 2711 OF 2023 & connected cases 697 2025:KER:32361 TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WP(C) NO. 2711 OF 2023 & connected cases 698 2025:KER:32361 APPENDIX OF WP(C) 44132/2023 PETITIONER EXHIBITS Exhibit - P1 TRUE COPY OF SALE DEED NO.1522/2016 DATED :
20.04.2016 WITH ENGLISH TRANSLATION Exhibit - P1 THE TRUE COPY OF SALE DEED NO. 1522/2016 DATED :20.04.2016 WITH ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF RECEIPT BEARING NO. 0574096 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/922 (OLD NO. 19/458/11) Exhibit 2 TRUE COPY OF THE RECEIPT ISSUED BY THE THRISSUR CORPORATION FOR THE PERIOD OF 2022- 2023
Exhibit - P3 TRUE COPY OF DEMAND NOTICE ISSUED BY 1ST RESPONDENT WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF RECEIPT BEARING NO. 0574093 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/923 (OLD NO. 19/458/7) Exhibit P4 TRUE COPY OF RECEIPT BEARING NO. 0574085 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/924 (OLD NO. 19/458/23) Exhibit P5 TRUE COPY OF RECEIPT BEARING NO. 0574094 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/924 (OLD NO. 19/458/8) Exhibit P6 TRUE COPY OF RECEIPT BEARING NO. 0574095 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/926 (OLD NO. 19/458/10) Exhibit P7 TRUE COPY OF RECEIPT BEARING NO. 0574087 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/927 (OLD NO. 19/458/18) Exhibit P8 TRUE COPY OF RECEIPT BEARING NO. 0574103 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/928 (OLD NO. 19/458/19) Exhibit P9 TRUE COPY OF RECEIPT BEARING NO. 0574088 WP(C) NO. 2711 OF 2023 & connected cases 699 2025:KER:32361 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/929 (OLD NO. 19/458/17/1) Exhibit P10 TRUE COPY OF RECEIPT BEARING NO. 0514615 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/929 (OLD NO. 19/458/17) Exhibit P11 TRUE COPY OF RECEIPT BEARING NO. 0574089 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/931 (OLD NO. 19/458/16) Exhibit P12 TRUE COPY OF RECEIPT BEARING NO. 0574090 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/932 (OLD NO. 19/458/15) Exhibit P13 TRUE COPY OF RECEIPT BEARING NO. 0574091 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/933 (OLD NO. 19/458/14) Exhibit P14 TRUE COPY OF RECEIPT BEARING NO. 0574092 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/934 (OLD NO. 19/458/13) Exhibit P15 TRUE COPY OF RECEIPT BEARING NO. 0574101 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/935 (OLD NO. 19/458/12) Exhibit P16 TRUE COPY OF RECEIPT BEARING NO. 0574081 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/936 (OLD NO. 19/458/29) Exhibit P17 TRUE COPY OF RECEIPT BEARING NO. 0574080 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/937 (OLD NO. 19/458/30) Exhibit P18 TRUE COPY OF RECEIPT BEARING NO. 0574083 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/938 (OLD NO. 19/458/27) Exhibit P19 TRUE COPY OF RECEIPT BEARING NO. 0514174 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/939 (OLD NO. 19/458/26) Exhibit P20 TRUE COPY OF RECEIPT BEARING NO. 0574086 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/940 (OLD NO. 19/458/25) WP(C) NO. 2711 OF 2023 & connected cases 700 2025:KER:32361 Exhibit P21 TRUE COPY OF RECEIPT BEARING NO. 0504001 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/941 (OLD NO. 19/458/24) Exhibit P22 TRUE COPY OF RECEIPT BEARING NO. 0574084 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/943 (OLD NO. 19/458/22) Exhibit P23 TRUE COPY OF RECEIPT BEARING NO. 0574109 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/944 (OLD NO. 19/458/21) Exhibit P24 TRUE COPY OF RECEIPT BEARING NO. 0574082 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/945 (OLD NO. 19/458/28) Exhibit P25 TRUE COPY OF RECEIPT BEARING NO. 0574099 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/946 (OLD NO. 19/458/28) Exhibit P26 TRUE COPY OF RECEIPT BEARING NO. 0574076 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/946/1 (OLD NO. 19/458/40/A) Exhibit P27 TRUE COPY OF RECEIPT BEARING NO. 0574078 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/947 (OLD NO. 19/458/46) Exhibit P28 TRUE COPY OF RECEIPT BEARING NO. 0574100 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/948 (OLD NO. 19/458/44) Exhibit P29 TRUE COPY OF RECEIPT BEARING NO. 0501655 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/949 (OLD NO. 19/458/44/A) Exhibit P30 TRUE COPY OF RECEIPT BEARING NO. 0574079 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/950 (OLD NO. 19/458/45) Exhibit P31 TRUE COPY OF RECEIPT BEARING NO. 0574102 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/950-1 (OLD NO. 19/458/45A) Exhibit P32 TRUE COPY OF RECEIPT BEARING NO. 0574077 WP(C) NO. 2711 OF 2023 & connected cases 701 2025:KER:32361 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/951 (OLD NO. 19/458/47) Exhibit P33 TRUE COPY OF RECEIPT BEARING NO. 0574097 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/952 (OLD NO. 19/458/6) Exhibit P34 TRUE COPY OF RECEIPT BEARING NO. 0574104 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/953 (OLD NO. 19/458/5) Exhibit P35 TRUE COPY OF RECEIPT BEARING NO. 0574098 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/956 (OLD NO. 19/458/2) Exhibit P36 TRUE COPY OF RECEIPT BEARING NO. 0574106 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/956-1 (OLD NO. 19/458/3) Exhibit P37 TRUE COPY OF RECEIPT BEARING NO. 0574105 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/956-2 (OLD NO. 19/458/4) Exhibit P38 TRUE COPY OF RECEIPT BEARING NO. 0574108 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/957 (OLD NO. 19/458/1) Exhibit P39 TRUE COPY OF RECEIPT BEARING NO. 0574107 DATED 28.02.2023 WITH RESPECT TO THE SHOP ROOM BEARING NO. 38/957-1 (OLD NO. 19/458/1/A) Exhibit P40 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/922 WITH ENGLISH TRANSLATION Exhibit P41 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/923 WITH ENGLISH TRANSLATION Exhibit P42 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/924 WITH ENGLISH TRANSLATION Exhibit P43 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/926 WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 702 2025:KER:32361 Exhibit P44 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/927 WITH ENGLISH TRANSLATION Exhibit P45 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/928 WITH ENGLISH TRANSLATION Exhibit P46 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/929 WITH ENGLISH TRANSLATION Exhibit P47 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/930 WITH ENGLISH TRANSLATION Exhibit P48 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/931 WITH ENGLISH TRANSLATION Exhibit P49 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/932 WITH ENGLISH TRANSLATION Exhibit P50 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/933 WITH ENGLISH TRANSLATION Exhibit P51 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/934 WITH ENGLISH TRANSLATION Exhibit P52 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/935 WITH ENGLISH TRANSLATION Exhibit P53 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/936 WITH ENGLISH TRANSLATION Exhibit P54 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/937 WITH ENGLISH TRANSLATION Exhibit P55 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE WP(C) NO. 2711 OF 2023 & connected cases 703 2025:KER:32361 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/938 WITH ENGLISH TRANSLATION Exhibit P56 DEMAND ROOM NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP BEARING NO. 38/939 WITH ENGLISH TRANSLATION Exhibit P57 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/940 WITH ENGLISH TRANSLATION Exhibit P58 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/941WITH ENGLISH TRANSLATION Exhibit P59 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/943 WITH ENGLISH TRANSLATION Exhibit P60 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/944 WITH ENGLISH TRANSLATION Exhibit P61 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/945 WITH ENGLISH TRANSLATION Exhibit P62 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/946 WITH ENGLISH TRANSLATION Exhibit P63 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/946 WITH ENGLISH TRANSLATION Exhibit P64 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/947 WITH ENGLISH TRANSLATION Exhibit P65 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/948 WITH ENGLISH TRANSLATION Exhibit P66 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/949 WITH ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 704 2025:KER:32361 Exhibit P67 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/950 WITH ENGLISH TRANSLATION Exhibit P68 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/950 WITH ENGLISH TRANSLATION Exhibit P69 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/951 WITH ENGLISH TRANSLATION Exhibit 70 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/952 WITH ENGLISH TRANSLATION Exhibit P71 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/953 WITH ENGLISH TRANSLATION Exhibit P72 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/954 WITH ENGLISH TRANSLATION Exhibit P73 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/955 WITH ENGLISH TRANSLATION Exhibit P74 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/956 WITH ENGLISH TRANSLATION Exhibit P75 DEMAND NOTICE DATED 26.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/957 WITH ENGLISH TRANSLATION Exhibit P76 DEMAND NOTICE DATED 27.10.2023 ISSUED BY THE 1ST RESPONDENT WITH RESPECT TO SHOP ROOM BEARING NO. 38/957 WITH ENGLISH TRANSLATION RESPONDENT EXHIBITS Exhibit -R1(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT WITH TRANSLATION Exhibit -R1(b) A COPY OF NOTIFICATION DATED 24/5/13 WP(C) NO. 2711 OF 2023 & connected cases 705 2025:KER:32361 PUBLISHED BY THE 1ST RESPONDENT WITH TRANSLATION Exhibit -R1(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WITH TRANSLATION Exhibit R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF NOTIFICATION DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION PETITIONER EXHIBITS Exhibit P-77 GOVERNMENT ORDER BEARING G.O. (RT) 540/2019/LSGD DATED 06.03.2019 ALONG WITH TRUE ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 706 2025:KER:32361 APPENDIX OF WP(C) 12899/2024 PETITIONER EXHIBITS Exhibit P1(a) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2467 DATED 26/12/2023 Exhibit P1(b) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2468 DATED 26/12/2023 Exhibit P1(c) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2464 DATED 26/12/2023 Exhibit P1(d) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2465 DATED 26/12/2023 Exhibit P1(e) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2466 DATED 26/12/2023 Exhibit P1(f) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2461 DATED 26/12/2023 Exhibit P1(g) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2462 DATED 26/12/2023 Exhibit P1(h) THE TRUE COPY OF DEMAND NOTICE ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 36/2463 DATED 26/12/2023 Exhibit P2(a) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2467 DATED 10/02/2023 Exhibit P2(b) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2468 DATED 10/02/2023 WP(C) NO. 2711 OF 2023 & connected cases 707 2025:KER:32361 Exhibit P2(c) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2464 DATED 10/02/2023 Exhibit P2(d) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2465 DATED 10/02/2023 Exhibit P2(e) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2466 DATED 10/02/2023 Exhibit P2(f) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2461 DATED 10/02/2023 Exhibit P2(g) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2462 DATED 10/02/2023 Exhibit P2(h) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2023 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2463 DATED 10/02/2023 Exhibit P3(a) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2467 DATED 19/02/2022 Exhibit P3(b) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2468 DATED 19/02/2022 Exhibit P3(c) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2464 DATED 19/02/2022 Exhibit P3(d) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL WP(C) NO. 2711 OF 2023 & connected cases 708 2025:KER:32361 CORPORATION FOR BUILDING NO. 36/2465 DATED 19/02/2022 Exhibit P3(e) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2466 DATED 19/02/2022 Exhibit P3(f) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2461 DATED 19/02/2022 Exhibit P3(g) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2462 DATED 19/02/2022 Exhibit P3(h) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2022 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2463 DATED 19/02/2022 Exhibit P4(a) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2467 DATED 18/02/2021 Exhibit P4(b) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2468 DATED 18/02/2021 Exhibit P4(c) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2464 DATED 18/02/2021 Exhibit P4(d) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2465 DATED 18/02/2021 Exhibit P4(e) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2466 DATED 18/02/2021 WP(C) NO. 2711 OF 2023 & connected cases 709 2025:KER:32361 Exhibit P4(f) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2461 DATED 18/02/2021 Exhibit P4(g) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2462 DATED 18/02/2021 Exhibit P4(h) THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE YEAR 2021 OF THRISSUR MUNICIPAL CORPORATION FOR BUILDING NO. 36/2463 DATED 18/02/2021 Exhibit P5 HE TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN W.P.(C) NO.22317/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 710 2025:KER:32361 APPENDIX OF WP(C) 12937/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2016-2017 FOR ROOMS NUMBERED 7/1009 - 7/1019 DATED 08.11.2016 Exhibit-P2 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2017-2018 FOR ROOMS NUMBERED 7/1009 - 7/1019 DATED 19.09.2017 Exhibit-P3 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2018-2019 FOR ROOMS NUMBERED 7/1009 - 7/1019 DATED 13.06.2018 Exhibit-P4 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2019-2020 FOR ROOMS NUMBERED 7/1009 - 7/1019 DATED 30.09.2019 Exhibit-P5 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2020-2021 FOR ROOMS NUMBERED 7/1009 - 7/1019 DATED 28.09.2020 Exhibit-P6 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2021-2022 FOR ROOMS NUMBERED 7/1009 - 7/1019 DATED 29.09.2021 Exhibit-P7 TRUE COPY OF THE RECEIPT OF PROPERTY TAX PAID FOR THE TWO HALVES OF THE YEAR 2022-2023 FOR ROOMS NUMBERED 7/1009 - 7/1019 DATED 27.09.2022 Exhibit-P8 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOMS 18/17 Exhibit-P8 EXT-P8 TRANSLATION Translation Exhibit-P9 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY WP(C) NO. 2711 OF 2023 & connected cases 711 2025:KER:32361 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/18 Exhibit-P9 EXT-P9 TRANSLATION Translation Exhibit-P10 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/19 Exhibit-P10 EXT-P10 TRANSLATION Translation Exhibit-P11 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/20 Exhibit-P11 EXT-P11 TRANSLATION Translation Exhibit-P12 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/21 Exhibit-P12 EXT-P12 TRANSLATION Translation Exhibit-P13 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/22 Exhibit-P13 EXT-P13 TRANSLATION Translation Exhibit-P14 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/23 Exhibit-P14 EXT-P14 TRANSLATION Translation Exhibit-P15 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/24 Exhibit-P15 EXT-P15 TRANSLATION Translation Exhibit-P16 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/25 Exhibit- EXT-P16 TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 712 2025:KER:32361 P16Translation Exhibit-P17 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/26 Exhibit-P17 EXT-P17 TRANSLATION Translation Exhibit-P18 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 6.10.2023 FOR THE ROOM 18/27 Exhibit-P18 EXT-P18 TRANSLATION Translation Exhibit-P19 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit-P19 EXHIBIT-P19 TRANSLATION Translation Exhibit-P20 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P21 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.02.2015 Exhibit-P21 EXHIBIT-P21 TRANSLATION Translation Exhibit-P22 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P22 EXHIBIT-P22 TRANSLATION Translation RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION PETITIONER EXHIBITS Exhibit-P23 TRUE COPY OF THE INTERIM ORDER IN WPC 6241/2024 DATED 19.02.2024 RESPONDENT ANNEXURES WP(C) NO. 2711 OF 2023 & connected cases 713 2025:KER:32361 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 714 2025:KER:32361 APPENDIX OF WP(C) 12959/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/1 ALONG WITH ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF ARREAR DEMAND NOTICE DATED 14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/2 ALONG WITH ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF ARREAR DEMAND NOTICE DATED 14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/3 ALONG WITH ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF ARREAR DEMAND NOTICE DATED 14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/4 ALONG WITH ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF ARREAR DEMAND NOTICE DATED 14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/5 ALONG WITH ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF ARREAR DEMAND NOTICE DATED 14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/6 ALONG WITH ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/7 ALONG WITH ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/8 ALONG WITH ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/9 ALONG WITH ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/10 ALONG WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR WP(C) NO. 2711 OF 2023 & connected cases 715 2025:KER:32361 NUMBER 835/11 ALONG WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/12 ALONG WITH ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/13 ALONG WITH ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/14 ALONG WITH ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/15 ALONG WITH ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/16 ALONG WITH ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/17 ALONG WITH ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/18 ALONG WITH ENGLISH TRANSLATION Exhibit P19 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/19 ALONG WITH ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED14.09.2023 WITH REGARD TO THE DOOR NUMBER 835/20 ALONG WITH ENGLISH TRANSLATION Exhibit P21 TRUE COPY OF THE LETTER DATED 09.01.2024 WITH REGARD TO THE DOOR NUMBER 835/1 TO 835/5 SENT BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P21(a) TRUE COPY OF THE LETTER DATED 09.01.2024 WITH REGARD TO THE DOOR NUMBER 835/6 TO 835/520 SENT BY THE PETITIONER BEFORE THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 716 2025:KER:32361 Exhibit P22 TRUE COPY OF THE LETTER DATED 18.3. 2024 WITH REGARD TO THE DOOR NUMBER 835/1 TO 835/5 SENT BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit 22(a) TRUE COPY OF THE LETTER DATED 18.3.2024 WITH REGARD TO THE DOOR NUMBER 835/6 TO 835/520 SENT BY THE PETITIONER BEFORE THE 2ND RESPONDENT RESPONDENT ANNEXURES Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF GOVT. NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 717 2025:KER:32361 APPENDIX OF WP(C) 43261/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPTS DATED 18-08-2016 AND 21-02-2017 FOR THE FINANCIAL YEAR 2016- 2017 FOR ROOM NO. 455-5 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPTS DATED 18-08-2016 AND 21-02-2017 FOR THE FINANCIAL YEAR 2016- 2017 FOR ROOM NO. 455-6 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT DATED 20-09-2017 FOR THE 1ST HALF OF THE FINANCIAL YEAR 2017-2018 FOR ROOM NO. 455-5 AND 455-6 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPT DATED 13-03-2018 FOR THE 2ND HALF OF THE FINANCIAL YEAR 2017-2018 FOR ROOM NO. 455-5 AND 455-6 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE RECEIPTS DATED 05-07-2018 AND 27-02-2019 FOR THE FINANCIAL YEAR 2018- 2019 FOR ROOM NO. 455-5 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE RECEIPTS DATED 14-09-2018 AND 27-02-2019 FOR THE FINANCIAL YEAR 2018- 2019 FOR ROOM NO. 455-6 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE RECEIPT DATED 15-02-2020 FOR 2ND HALF OF THE FINANCIAL YEAR 2019-2020 FOR ROOM NO. 455-5 AND 455-6 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE RECEIPTS DATED 25-09-2020 AND 22-02-2021 FOR THE FINANCIAL YEAR 2020- 2021 FOR ROOM NO. 38/17 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 718 2025:KER:32361 RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPTS DATED 25-09-2020 AND 22-02-2021 FOR THE FINANCIAL YEAR 2020- 2021 FOR ROOM NO. 38/18 ISSUED BY THE 2ND RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPTS DATED 25-08-2021 AND 10-02-2022 FOR THE FINANCIAL YEAR 2021- 2022 FOR ROOM NO. 38/17 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE RECEIPTS DATED 25-08-2021 AND 10-02-2022 FOR THE FINANCIAL YEAR 2021- 2022 FOR ROOM NO. 38/18 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE RECEIPTS DATED 29-09-2022 FOR THE 1ST HALF OF THE FINANCIAL YEAR 2022- 2023 FOR ROOM NO. 38/17 AND 38/18 ISSUED BY THE 2ND RESPONDENT ALONG WITH ITS' ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE RECEIPTS DATED 29-09-2022 FOR THE 1ST HALF OF THE FINANCIAL YEAR 2022- 2023 FOR ROOM NO. 38/17 AND 38/18 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPTS DATED 29-03-2023 FOR THE 2ND HALF OF THE FINANCIAL YEAR 2022- 2023 FOR ROOM NO. 38/17 AND 38/18 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 30-09-2023 FOR ROOM NO. 38/17 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P16 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 30-09-2023 FOR ROOM NO. 38/18 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P17 TRUE COPY OF THE ORDER DATED 21-09-2023 IN WP(C) NO. 30780/2023 IS PRODUCED HEREWITH AND WP(C) NO. 2711 OF 2023 & connected cases 719 2025:KER:32361 MARKED AS EXHIBIT P18 RESPONDENT EXHIBITS Exhibit-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED6/3/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 720 2025:KER:32361 APPENDIX OF WP(C) 13091/2024 PETITIONER EXHIBITS EXHIBIT P1 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.20/677 ISSUED BY THE 2ND RESPONDENT DATED 07.11.2023 EXHIBIT P1(A) A COPY OF THE TRANSLATION OF EXT.P1 EXHIBIT P2 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.20/677-1 ISSUED BY THE 2ND RESPONDENT DATED 07.11.2023 EXHIBIT P2(A) A COPY OF THE TRANSLATION OF EXT.P2 EXHIBIT P3 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.20/677-2 ISSUED BY THE 2ND RESPONDENT DATED 07.11.2023 EXHIBIT P3(A) A COPY OF THE TRANSLATION OF EXT.P3 EXHIBIT P4 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.20/677-3 ISSUED BY THE 2ND RESPONDENT DATED 07.11.2023 EXHIBIT P4(A) A COPY OF THE TRANSLATION OF EXT.P4 EXHIBIT P5 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.20/677-4 ISSUED BY THE 2ND RESPONDENT DATED 15.02.2024 EXHIBIT P5(A) A COPY OF THE TRANSLATION OF EXT.P1 EXHIBIT P6 COPY OF THE INTERIM ORDER DATED 24.08.2023 IN WP(C) NO.28386/2023 RESPONDENT ANNEXURES ANNEXURE-R1(A) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ANNEXURE -R1(B) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 721 2025:KER:32361 ANNEXURE -R1(C) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ANNEXURE -R1(D) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 ANNEXURE -R1(E) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ANNEXURE -R1(F) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 722 2025:KER:32361 APPENDIX OF WP(C) 13258/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/442 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/442-1 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/442-2 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/443 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/444 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/445 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/446 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NO. 37/446-1 DATED 31.03.2023 FOR THE 2ND HALF OF 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 20.03.2024 FOR BUILDING NO. 37/442-1 ISSUED BY THE 2ND RESPONDENT WITH WP(C) NO. 2711 OF 2023 & connected cases 723 2025:KER:32361 ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 20.03.2024 FOR BUILDING NO. 37/442-2 ISSUED BY THE 2ND RESPONDENT WITH ENGLISH TRANSLATION Exhibit P11 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 20.03.2024 FOR BUILDING NO. 37/443 ISSUED BY THE 2ND RESPONDENT WITH ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 20.03.2024 FOR BUILDING NO. 37/445 ISSUED BY THE 2ND RESPONDENT WITH ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 20.03.2024 FOR BUILDING NO. 37/446 ISSUED BY THE 2ND RESPONDENT WITH ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 23.03.2024 FOR BUILDING NO. 37/442 ISSUED BY THE 2ND RESPONDENT WITH ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 23.03.2024 FOR BUILDING NO. 37/444 ISSUED BY THE 2ND RESPONDENT WITH ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE DEMAND NOTICE FOR THE ARREARS DATED 23.03.2024 FOR BUILDING NO. 37/446-1 ISSUED BY THE 2ND RESPONDENT WITH ENGLISH TRANSLATION RESPONDENT ANNEXURES Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) WP(C) NO. 2711 OF 2023 & connected cases 724 2025:KER:32361 ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 725 2025:KER:32361 APPENDIX OF WP(C) 43859/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT UPON RECEIPT OF THE PROPERTY TAX FOR THE FIRST HALF OF THE YEAR 2022-23 FOR BUILDING NO. 5856 BEARING RECEIPT NO. 01/122010900142 DATED 28.09.2022 Exhibit P1(a) THE TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT UPON RECEIPT OF THE PROPERTY TAX FOR THE SECOND HALF OF THE YEAR 2022-23 FOR BUILDING NO. 5856 BEARING RECEIPT NO. 01/122040501094 DATED 09.03.2023 Exhibit P1(b) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 5814 FOR THE FIRST HALF OF THE YEAR 2022-23 BEARING NO. 1/122010113862 DATED 14.09.2022 Exhibit P1(c) THE TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT UPON RECEIPT OF THE PROPERTY TAX FOR THE SECOND HALF OF THE YEAR 2022-23 FOR BUILDING NO. 5814 BEARING RECEIPT NO. 01/122010132021 DATED 08.03.2023 Exhibit P1(d) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 5825 FOR THE FIRST HALF OF THE YEAR 2022-23 BEARING NO. 1/122010113861 DATED 14.09.2022 Exhibit P1(e) THE TRUE COPY OF THE PROPERTY TAX RECEIPT FOR THE BUILDING NO. 5825 FOR THE SECOND HALF OF THE YEAR 2022-23 BEARING NO. 1/122010132020 DATED 08.03.2023 Exhibit P2 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT UNDER RULE 14(1) OF THE KERALA MUNICIPALITY (PROPERTY TAX, SERVICE TAX AND SURCHARGE) RULES, 2011 DATED 15.09.2023 FOR BUILDING NO. 5856 Exhibit P3 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE BUILDING NO. 5814 DATED 30.09.2023 WP(C) NO. 2711 OF 2023 & connected cases 726 2025:KER:32361 Exhibit P4 TRUE COPY OF THE DEMAND NOTICE ISSUED FOR THE BUILDING NO. 5825 DATED 30.09.2023 Exhibit P5 THE TRUE COPY OF THE GOVERNMENT ORDER BEARING NO. GO(RT.)540/2019/LSGD DATED 06.03.2019 RESPONDENT EXHIBITS Exhibit -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION.
Exhibit -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Exhibit -R1(d) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION.
Exhibit -R1(e) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION.
Exhibit -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION. WP(C) NO. 2711 OF 2023 & connected cases 727 2025:KER:32361 APPENDIX OF WP(C) 13603/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 16-03-2022 ISSUED BY RESPONDENT NO.3 Exhibit-P2 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 09-03-2023 ISSUED BY RESPONDENT NO.3 Exhibit-P3 A TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 11-03-2024 ISSUED BY RESPONDENT NO.2 ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit-P4 A TRUE COPY OF THE ORDER DATED 21-09-2023 IN W.P(C) NO. 30780/2023 Exhibit-P5 A TRUE COPY OF THE RELEVANT PORTION OF G.O (MS) NO.77/2023 DATED 22-03-2023 ALONG WITH TRANSLATION OF ITS RELEVANT PORTION IN ENGLISH Exhibit-P6 A TRUE COPY OF THE REPRESENTATION DATED 15-03-2024 ALONG WITH THE ACKNOWLEDGEMENT RESPONDENT ANNEXURES Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/2020.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 728 2025:KER:32361 Annexure -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 729 2025:KER:32361 APPENDIX OF WP(C) 14181/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT OF BUILDING NO.
12/826 FOR AMOUNT RS.1,46,510/- DATED 17-02-2023 Exhibit P7(a) ENGLISH TRANSLATION OF EXHIBIT P7 Exhibit P8(a) ENGLISH TRANSLATION OF EXHIBIT P8 Exhibit P2 TRUE COPY OF THE TAX RECEIPT FOR BUILDING NO:12/827 FOR AMOUNT OF RS.1,46,510/- DATED 17-02-2023 Exhibit P3 TRUE COPY OF RECEIPT OF TAX PAID FOR BUILDING NO:12/828 OF RS.1,87,336 /- DATED 17-02-2023 ExhibitP9(a) ENGLISH TRANSLATION OF EXHIBIT P9 Exhibit P10(a) ENGLISH TRANSLATION OF EXHIBIT P10 Exhibit P4 TRUE COPY OF THE RECEIPT FOR BUILDING NO.12/829 THE AMOUNT OF TAX PAID WAS RS.187,356/- DATED 17-02-2023 Exhibit P11(a) ENGLISH TRANSLATION OF EXHIBIT P11 Exhibit P5 TRUE COPY OF THE RECEIPT FOR BUILDING NO.12/830 OF RS. 1,87,356 DATED 17-02-2023 Exhibit P12(a) ENGLISH TRANSLATION OF EXHIBIT P12 Exhibit P6 TRUE COPY OF THE RECEIPT FOR BUILDING NO.12/830-1 OF RS.2842 DATED 17-02-2023 Exhibit P7 TRUE COPY OF THE DEMAND NOTICES ISSUED IN FORM NO.9 FOR BUILDING NO.826 DATED 25.3.2024 Exhibit P8 TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF BUILDING NO.827 DATED 25-03-2024 Exhibit P9 TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF BUILDING NO.828 DATED 25-03-2024 WP(C) NO. 2711 OF 2023 & connected cases 730 2025:KER:32361 Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 25-03-2024 IN RESPECT OF BUILDING NO.830 Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 25-03-2024 OF BUILDING NO.829 Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 25-03-2024 SHOWING THE AMOUNT RS.3,470/-
RESPONDENT ANNEXURES Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R3(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 731 2025:KER:32361 APPENDIX OF WP(C) 44176/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT DATED 25-02-2023 FOR ROOM NO. 3389 AND 3390 ISSUED BY THE 2ND RESPONDENT Exhibit P 2 TRUE COPY OF THE RECEIPT DATED 01-03-2023 FOR ROOM NO. 3391AND 3392 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT DATED 01-03-2023 FOR ROOM NO. 3393 AND 3394 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3395 AND 3396 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR ROOM NO. 3397 DATED 05-11-2022 AND 3398 DATED 23-02-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR ROOM NO. 3399 DATED 23-02-2023 AND 3400 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3401 AND 3402 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3403 AND 3404 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPT DATED 23-06-2022 FOR ROOM NO. 3405 ISSUED BY THE 2ND RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR ROOM NO. 3406 DATED 17-02-2023 AND 3407 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3408 AND 3409 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 732 2025:KER:32361 Exhibit P12 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3410 AND 3411ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3412 AND 3413 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3414 AND 3415 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3416 AND 3417 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3418 AND 3419 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR ROOM NO. 3420 DATED 25-02-2023 AND 3421 DATED 29-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3422 AND 3423 ISSUED BY THE 2ND RESPONDENT Exhibit P19 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3424 AND 3425 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3426 AND 3427 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR ROOM NO. 3428 AND 3429 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR ROOM NO. 3430 DATED 29-03-2023 AND 3431 DATED 01-03-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT DATED 29-03-2023 FOR WP(C) NO. 2711 OF 2023 & connected cases 733 2025:KER:32361 ROOM NO. 3432 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT DATED 23-07-2022 FOR ROOM NO. 3433 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3389 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P26 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3390 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P27 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3391 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P28 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3392 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P29 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 3393 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P30 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3394 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P31 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 3395 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P32 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3396 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P33 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3397 ISSUED BY 2ND WP(C) NO. 2711 OF 2023 & connected cases 734 2025:KER:32361 RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P34 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 3398 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3399 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3400 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 3401 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 3402 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3403 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3404 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3405 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3406 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 735 2025:KER:32361 Exhibit P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3407 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3408 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3409 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3410 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3411 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3412 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3413 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3414 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3415 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 736 2025:KER:32361 19-10-2023 FOR ROOM NO. 3416 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3417 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3418 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3419 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3420 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3421 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3422 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P59 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3423 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P60 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3424 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P61 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3425 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN WP(C) NO. 2711 OF 2023 & connected cases 737 2025:KER:32361 ENGLISH Exhibit P62 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3426 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P63 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3427 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P64 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3428 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P65 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3429 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P66 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3430 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P67 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3431 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P68 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3432 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P69 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 19-10-2023 FOR ROOM NO. 3433 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P70 TRUE COPY OF THE ORDER DATED 21-09-2023 IN WP(C) NO. 30780/2023 RESPONDENT EXHIBITS WP(C) NO. 2711 OF 2023 & connected cases 738 2025:KER:32361 Exhibit -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Exhibit -R2(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Exhibit -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Exhibit -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED6/3/19 ALONG WITH TRANSLATION Exhibit -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Exhibit -R2(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 739 2025:KER:32361 APPENDIX OF WP(C) 44208/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 655 FOR THE YEAR 2022- 2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 656 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 656-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 657 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 658 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 659 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 660 FOR THE YEAR 2022- 2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 661 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 662 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 740 2025:KER:32361 RESPONDENT Exhibit P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 663 FOR THE YEAR 2022- 2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 664 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 665 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 667 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 668 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 669 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 670 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 671 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 672 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 741 2025:KER:32361 Exhibit P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 673 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 674 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 675 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 676 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 677 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 680 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 681 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 681-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 682 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P28 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 683 FOR THE YEAR WP(C) NO. 2711 OF 2023 & connected cases 742 2025:KER:32361 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P29 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 683-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P30 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 684-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P31 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 685 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P32 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 685-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P33 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 686 FOR THE YEAR 2022-2023 DATED 27- 09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P34 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 687 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P35 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 688 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P36 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 688-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P37 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 688-2 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 743 2025:KER:32361 Exhibit P38 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 688-3 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P39 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 688-4 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P40 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 688-5 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P41 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 695 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P42 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-18 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P43 RUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 704 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P44 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 706 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 655 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-12-2023 FOR ROOM NO. 656 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 744 2025:KER:32361 14-12-2023 FOR ROOM NO. 656-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 657 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 658 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 659 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 660 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 661 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 662 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 663 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 664 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 665 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN WP(C) NO. 2711 OF 2023 & connected cases 745 2025:KER:32361 ENGLISH Exhibit P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 667 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 668 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P59 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 669 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P60 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 670 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P61 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 671 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P62 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 672 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P63 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 673 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P64 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 674 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P65 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 675 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 746 2025:KER:32361 Exhibit P66 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 676 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P67 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 677 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P68 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 680 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P69 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 681 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P70 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 681-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P71 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 682 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P72 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 683 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P73 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 683-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P74 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 684 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P75 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 684-1 ISSUED BY 2ND WP(C) NO. 2711 OF 2023 & connected cases 747 2025:KER:32361 RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P76 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 685 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P77 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 685-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P78 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 686 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P79 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 687 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P80 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 688 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P81 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 688-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P82 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 688-2 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P83 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 688-3 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P84 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 688-4 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 748 2025:KER:32361 Exhibit P85 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 688-5 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P86 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 695 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P87 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 07-11-2023 FOR ROOM NO. 696-18 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P88 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 704 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P89 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 706 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH Exhibit P90 TRUE COPY OF THE ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS Exhibit -R2(a) A COPY OF NOTIFICATION DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit -R2(b) A COPY OF NOTIFICATION DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit -R2(c) A COPY OF PUBLIC NOTICE ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 749 2025:KER:32361 Exhibit -R2(f) A COPY OF NOTIFICATION DATED 28/12/20 ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 750 2025:KER:32361 APPENDIX OF WP(C) 13948/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF TAX RECEIPT NO 0593591 DATED 23.03.2023 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P1 (a) THE TRANSLATED COPY OF EXHIBIT P1 Exhibit P2 TRUE COPY OF TAX RECEIPT NO 0593592 DATED 23.03.2023 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P2(a) THE TRANSLATED COPY OF EXHIBIT P2 Exhibit P3 TRUE COPY OF DEMAND NOTICE NO 40170010007621 DATED 16.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P3(a) THE TRANSLATED COPY OF EXHIBIT P3 Exhibit P4 TRUE COPY OF DEMAND NOTICE NO 11001700001066 DATED 20.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P4(a) THE TRANSLATED COPY OF EXHIBIT P4 Exhibit P5 TRUE COPY OF DEMAND NOTICE NO 40170010007621 DATED 21.03.2023 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P5(a) THE TRANSLATED COPY OF EXHIBIT P5 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 751 2025:KER:32361 CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 752 2025:KER:32361 APPENDIX OF WP(C) 44242/2023 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 689 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 690 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 692 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P4 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 693 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P5 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 694 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P6 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P7 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-1 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P8 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-2 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P9 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-3 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 753 2025:KER:32361 RESPONDENT EXHIBIT P10 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-4 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P11 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-5 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P12 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-6 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P13 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-7 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P14 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-8 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P15 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-9 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P16 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-11 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P17 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-12 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P18 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-15 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 754 2025:KER:32361 EXHIBIT P19 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 696-19 FOR THE YEAR 2022-2023 DATED 27-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P20 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 698 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P21 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 699 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P22 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 700 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P23 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 701 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P24 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 702 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P25 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 703 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P26 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 705 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P27 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 707 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P28 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 708 FOR THE YEAR WP(C) NO. 2711 OF 2023 & connected cases 755 2025:KER:32361 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P29 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 709 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P30 TRUE COPY OF THE RECEIPT FOR THE PAYMENT OF PROPERTY TAX FOR ROOM NO. 710 FOR THE YEAR 2022-2023 DATED 29-09-2022 ISSUED BY THE 2ND RESPONDENT EXHIBIT P31 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21-10-2023 FOR ROOM NO. 689 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P32 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 09-11-2023 FOR ROOM NO. 690 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P33 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 692 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P34 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 693 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P35 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 694 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P36 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 FOR ROOM NO. 696 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P37 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-12-2023 FOR ROOM NO. 696-1 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH WP(C) NO. 2711 OF 2023 & connected cases 756 2025:KER:32361 EXHIBIT P38 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 FOR ROOM NO. 696-2 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P39 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 FOR ROOM NO. 696-3 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P40 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 FOR ROOM NO. 696-4 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P41 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 696-5 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P42 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 03-11-2023 FOR ROOM NO. 696-6 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P43 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 07-11-2023 FOR ROOM NO. 696-7 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P44 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 07-11-2023 FOR ROOM NO. 696-8 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P45 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 696-9 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P46 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14-12-2023 FOR ROOM NO. 696-11 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P47 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED WP(C) NO. 2711 OF 2023 & connected cases 757 2025:KER:32361 03-11-2023 FOR ROOM NO. 696-12 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P48 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04-11-2023 FOR ROOM NO. 696-15 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P49 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 16-11-2023 FOR ROOM NO. 696-19 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P50 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 698 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P51 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 699 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P52 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 700 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P53 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 701 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P54 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 702 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P55 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 703 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P56 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 705 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN WP(C) NO. 2711 OF 2023 & connected cases 758 2025:KER:32361 ENGLISH EXHIBIT P57 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 707 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P58 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 708 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P59 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 709 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P60 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 20-10-2023 FOR ROOM NO. 710 ISSUED BY 2ND RESPONDENT ALONG WITH ITS TRANSLATION IN ENGLISH EXHIBIT P61 TRUE COPY OF THE ORDER DATED 22-12-2023 IN WP(C) NO. 43261/2023 RESPONDENT EXHIBITS EXHIBIT -R2(A) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION EXHIBIT -R2(B) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION EXHIBIT - R2(C) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY,OF1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION EXHIBIT - R2(D) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED6/3/19 ALONG WITH TRANSLATION EXHIBIT - R2(E) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 759 2025:KER:32361 EXHIBIT -R2(F) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 760 2025:KER:32361 APPENDIX OF WP(C) 14270/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3465 OF THE THRISSUR CORPORATION DATED 07/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 761 2025:KER:32361 APPENDIX OF WP(C) 14640/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT REGARDING PAYMENT OF PROPERTY TAX DATED 23-03-2023 ISSUED BY THE 2ND RESPONDENT WITH RESPECT TO BUILDING NO.36/6423 Exhibit P2 TRUE COPY OF THE RECEIPT REGARDING PAYMENT OF PROPERTY TAX DATED 23-03-2023 ISSUED BY THE 2ND RESPONDENT WITH RESPECT TO BUILDING NO.36/6425 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 762 2025:KER:32361 APPENDIX OF WP(C) 14646/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT REGARDING PAYMENT OF PROPERTY TAX DATED 27-03-2023 ISSUED BY THE 2ND RESPONDENT WITH RESPECT TO BUILDING NO.36/3811 Exhibit P2 TRUE COPY OF THE DEMAND SHOWING THE AMOUNT TO BE REMITTED TOWARDS BUILDING TAX DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE 1ST RESPONDENT RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 WP(C) NO. 2711 OF 2023 & connected cases 763 2025:KER:32361 APPENDIX OF WP(C) 15064/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3407 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3414 OF THE THRISSUR CORPORATION DATED 26/03/2024 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3413 OF THE THRISSUR CORPORATION DATED 26/03/2024 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3405 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3403 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3415 OF THE THRISSUR CORPORATION DATED 26/03/2024 ALONG WITH ITS ENGLISH TRANSLATION EXHIBIT P7 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.12/3409 OF THE THRISSUR CORPORATION DATED 30/06/2022 EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 EXHIBIT P9 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS WP(C) NO. 2711 OF 2023 & connected cases 764 2025:KER:32361 EXHIBIT -R1(A) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION ANNEXURE -R1(B) A COPY OF NOTIFICATION NO.(R1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION ANNEXURE -R1(C) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION ANNEXURE -R1(D) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION ANNEXURE -R1(E) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION ANNEXURE -R1(F) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20 ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 765 2025:KER:32361 APPENDIX OF WP(C) 15303/2024 PETITIONER EXHIBITS Exhibit P1 COPY OF THE DOCUMENT DATED 08-11-2018 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE TRANSFER OF OWNERSHIP OF ROOM NO. 177 IN THE NAME OF THE PETITIONER ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 COPY OF THE DOCUMENT DATED 26-02-2021 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION FOR THE TRANSFER OF OWNERSHIP OF ROOM NO. 182 IN THE NAME OF THE PETITIONER ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 COPY OF THE ARREAR DEMAND NOTICE DATED 15-02-2024 FOR THE BUILDING HAVING ROOM NO. 176 ISSUED BY THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 COPY OF THE ARREAR DEMAND NOTICE DATED 15-02-2024 FOR THE BUILDING HAVING ROOM NO. 177 ISSUED BY THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 COPY OF THE ARREAR DEMAND NOTICE DATED 15-02-2024 FOR THE BUILDING HAVING ROOM NO. 182 ISSUED BY THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 COPY OF THE LETTER DATED 29-02-2024 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 COPY OF THE REMINDER LETTER DATED 07-03-2024 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 COPY OF THE INTERIM ORDER DATED 21-09-2023 IN WP(C) NO. 30780/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA RESPONDENT ANNEXURES WP(C) NO. 2711 OF 2023 & connected cases 766 2025:KER:32361 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 767 2025:KER:32361 APPENDIX OF WP(C) 15396/2024 PETITIONER EXHIBITS Exhibit P1 COPY OF THE ARREAR DEMAND NOTICE DATED 15-02-2024 FOR THE BUILDING HAVING ROOM NO. 178 ISSUED BY THRISSUR MUNICIPAL CORPORATION ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 COPY OF THE LETTER DATED 02-03-2024 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 COPY OF THE REMINDER LETTER DATED 07-03-2024 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 COPY OF THE INTERIM ORDER DATED 21-09-2023 IN WP(C) NO. 30780/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA RESPONDENT ANNEXURES Annexure R1-(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure R1-(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure R1-(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure R1-(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 768 2025:KER:32361 Annexure R1-(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 769 2025:KER:32361 APPENDIX OF WP(C) 16010/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT OF PROPERTY TAX FOR THE LATEST PERIOD UP TO 2022-23 (2ND HALF) IN RESPECT OF DOOR NO.39/233 DATED 02.07.2022 Exhibit P1(a) TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT OF PROPERTY TAX FOR THE LATEST PERIOD UP TO 2022-23 (2ND HALF) IN RESPECT OF DOOR NO.39/239 DATED 02.07.2022 Exhibit P1(b) TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT OF PROPERTY TAX FOR THE LATEST PERIOD UP TO 2022-23 (2ND HALF) IN RESPECT OF DOOR NO.39/240 DATED 02.07.2022 Exhibit P2 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 4TH RESPONDENT ALONG WITH ENGLISH TRANSLATION DATED 14.1.2011 Exhibit P3 TRUE COPY OF THE ORDER ISSUED BY THE 4TH RESPONDENT ALONG WITH ENGLISH TRANSLATION DATED 6.3.2019 Exhibit P4 TRUE COPY OF THE ONLINE NOTICE SERVED ON THE PETITIONERS IN RESPECT OF DOOR NO. 39/233 DATED 12.5.2023 Exhibit P4(a) TRUE COPY OF THE ONLINE NOTICE SERVED ON THE PETITIONERS IN RESPECT OF DOOR NO. 39/239 DATED 12.5.2023 Exhibit P4(b) TRUE COPY OF THE ONLINE NOTICE SERVED ON THE PETITIONERS IN RESPECT OF DOOR NO. 39/240 DATED 12.5.2023 Exhibit P5 TRUE COPY OF G.O.(MS) NO. 360/2024/LSGD ISSUED BY THE 4TH RESPONDENT ALONG WITH ENGLISH TRANSLATION DATED 14.2.2024 Exhibit P6 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P. (C) 236/2021 OF THIS HON'BLE COURT DATED 3.3.2021 WP(C) NO. 2711 OF 2023 & connected cases 770 2025:KER:32361 Exhibit P6(a) TRUE COPY OF THE INTERIM ORDER PASSED IN W.P. (C) 236/2021 OF THIS HON'BLE COURT DATED 30.11.2021 RESPONDENT ANNEXURES Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 WP(C) NO. 2711 OF 2023 & connected cases 771 2025:KER:32361 APPENDIX OF WP(C) 16464/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPTS FOR HAVING PAID THE PROPERTY TAX + LIBRARY CESS + SERVICE CESS FOR THE 2ND HALF OF 2022-23 IN RESPECT OF ROOM NUMBER 46/ 1098/1 Exhibit-P1(a) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 46/1098/2 Exhibit-P1(b) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 46/1098/3 Exhibit-P1(c) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO.46/ 1098/4 Exhibit-P1(d) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO ROOM NO. 46/1098/5 Exhibit-P1(e) TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX PERTAINING TO RESIDENTIAL BUILDING HAVING NO.46/140-6.
Exhibit-P2 TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO. 46/1098-1 Exhibit-P2(a) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO. 46/1098-2 Exhibit-P2(b) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO. 46/1098-3 Exhibit-P2(c) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO. 46/1098-4 Exhibit-P2(d) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF ROOM NO. 46/1098-5 Exhibit-P2(e) TRUE COPY OF THE DEMAND NOTICE IN RESPECT OF RESIDENTIAL BUILDING NO.46/140/6.
Exhibit-P3 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT IN WP (C) NO 30780/2023 DATED 21.09.2023 WP(C) NO. 2711 OF 2023 & connected cases 772 2025:KER:32361 Exhibit-P4 TRUE COPY OF THE INTERIM ORDER IN WP (C) 22317/2023 DATED 10-07-2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 WP(C) NO. 2711 OF 2023 & connected cases 773 2025:KER:32361 APPENDIX OF WP(C) 16678/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE RECEIPT DATED 31.03.2012 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-1 FOR THE YEAR 2011-12 ISSUED BY THE 2ND RESPONDENT Exhibit P2 THE TRUE COPY OF THE RECEIPT DATED 31.03.2012 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-2 FOR THE YEAR 2011-12 ISSUED BY THE 2ND RESPONDENT Exhibit P3 THE TRUE COPY OF THE RECEIPT DATED 31.03.2012 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-3 FOR THE YEAR 2011-12 ISSUED BY THE 2ND RESPONDENT Exhibit P4 THE TRUE COPY OF THE RECEIPT DATED 14.08.2013 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-1 FOR THE YEAR 2013-14 ISSUED BY THE 2ND RESPONDENT Exhibit P5 THE TRUE COPY OF THE RECEIPT DATED 14.08.2013 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-2 FOR THE YEAR 2013-14 ISSUED BY THE 2ND RESPONDENT Exhibit P6 THE TRUE COPY OF THE RECEIPT DATED 14.08.2013 PERTAINING TO THE REMITTANCE OF PROPERTY TAX PERTAINING TO THE BUILDING BEARING NO. 15/49- 3 FOR THE YEAR 2013-14 ISSUED BY THE 2ND RESPONDENT Exhibit P7 THE TRUE COPY OF THE RECEIPT DATED 23.09.2014 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-1 FOR THE YEAR 2014 -2015 ISSUED BY THE 2ND RESPONDENT Exhibit P8 THE TRUE COPY OF THE RECEIPT DATED 23.09.2014 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-2 FOR THE YEAR 2014 -2015 ISSUED BY THE 2ND RESPONDENT Exhibit P9 THE TRUE COPY OF THE RECEIPT DATED 23.09.2014 PERTAINING TO THE REMITTANCE OF PROPERTY TAX WP(C) NO. 2711 OF 2023 & connected cases 774 2025:KER:32361 FOR THE BUILDING BEARING NO. 15/49-3 FOR THE YEAR 2014 -2015 ISSUED BY THE 2ND RESPONDENT Exhibit P10 THE TRUE COPY OF THE PROVISIONAL RECEIPT DATED 26.09.2017 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDINGS 15/49 (1,2,3,4) FOR THE YEAR 2017-2018 ISSUED BY THE 2ND RESPONDENT Exhibit P11 THE TRUE COPY OF THE RECEIPT DATED 06.08.2018 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-1 FOR THE YEAR 2018-2019 ISSUED BY THE 2ND RESPONDENT Exhibit P12 THE TRUE COPY OF THE RECEIPT DATED 06.08.2018 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-2 FOR THE YEAR 2018-2019 ISSUED BY THE 2ND RESPONDENT Exhibit P13 THE TRUE COPY OF THE RECEIPT DATED 06.08.2018 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-3 FOR THE YEAR 2018-2019 ISSUED BY THE 2ND RESPONDENT Exhibit P14 THE TRUE COPY OF THE RECEIPT DATED 06.08.2018 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 15/49-4 FOR THE YEAR 2018-2019 ISSUED BY THE 2ND RESPONDENT Exhibit P15 THE TRUE COPY OF THE RECEIPT DATED 09.03.2022 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 1/2002-1 (OLD NO. 15/49-1) FOR THE YEAR 2021-22 ISSUED BY THE 2ND RESPONDENT Exhibit P16 THE TRUE COPY OF THE RECEIPT DATED 09.03.2022 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 1/2002-2 (OLD NO. 15/49-2) FOR THE YEAR 2021-22 ISSUED BY THE 2ND RESPONDENT Exhibit P17 THE TRUE COPY OF THE RECEIPT DATED 09.03.2022 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 1/2002-3 (OLD NO. 15/49-3) FOR THE YEAR 2021-22 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 775 2025:KER:32361 Exhibit P18 THE TRUE COPY OF THE RECEIPT DATED 09.03.2022 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 1/2002-4 (OLD NO. 15/49-4) FOR THE YEAR 2021-22 ISSUED BY THE 2ND RESPONDENT Exhibit P19 THE TRUE COPY OF THE RECEIPT DATED 30.09.2022 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 1/2002-1 (OLD NO. 15/49-1) FOR THE YEAR 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P20 THE TRUE COPY OF THE RECEIPT DATED 30.09.2022 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 1/2002-2 (OLD NO. 15/49-2) FOR THE YEAR 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P21 THE TRUE COPY OF THE RECEIPT DATED 30.09.2022 PERTAINING TO THE REMITTANCE OF PROPERTY TAX FOR THE BUILDING BEARING NO. 1/2002-3 (OLD NO. 15/49-3) FOR THE YEAR 2022-23 ISSUED BY THE 2ND RESPONDENT Exhibit P22 THE TRUE COPY OF THE PRESENT DEMAND DATED NIL PERTAINING TO BUILDING NO. 1/2002/1 REFLECTED IN THE PORTAL OF THE 1ST RESPONDENT Exhibit P23 THE TRUE COPY OF THE PRESENT DEMAND DATED NIL PERTAINING TO BUILDING NO. 1/2002/2 REFLECTED IN THE PORTAL OF THE 1ST RESPONDENT Exhibit P24 THE TRUE COPY OF THE PRESENT DEMAND DATED NIL PERTAINING TO BUILDING NO. 1/2002/3 REFLECTED IN THE PORTAL OF THE 1ST RESPONDENT Exhibit P25 THE TRUE COPY OF THE PRESENT DEMAND DATED NIL PERTAINING TO BUILDING NO. 1/2002/4 REFLECTED IN THE PORTAL OF THE 1ST RESPONDENT Exhibit P26 THE TRUE COPY OF THE G.O.(RT) NO.540/2019/LSGD DATED 06.03.2019 ISSUED BY THE ADDITIONAL SECRETARY, FUNCTIONING UNDER THE 1ST RESPONDENT Exhibit P27 THE TRUE COPY OF THE TRANSLATED VERSION OF EXT.P26 ORDER WP(C) NO. 2711 OF 2023 & connected cases 776 2025:KER:32361 Exhibit P28 THE TRUE COPY OF THE LETTER DATED 29.02.2024 FILED BY THE 5TH PETITIONER BEFORE THE 3RD RESPONDENT, Exhibit P29 THE TRUE COPY OF THE TRANSLATED VERSION OF EXT.P28 LETTER Exhibit P30 THE TRUE COPY OF THE ORDER DATED 03.04.2023 PASSED BY THIS HON'BLE COURT IN WP(C) NO. 11777 OF 2023 Exhibit P31 THE TRUE COPY OF THE ORDER DATED 17.11.2023 PASSED BY THIS HON'BLE COURT IN WP(C) NO.
38107 /2023RESPONDENT ANNEXURES Annexure -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 777 2025:KER:32361 APPENDIX OF WP(C) 17271/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/98 OF THE THRISSUR CORPORATION DATED 06/04/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/99 OF THE THRISSUR CORPORATION DATED 06/04/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/100 OF THE THRISSUR CORPORATION DATED 06/04/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/101 OF THE THRISSUR CORPORATION DATED 06/04/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/102 OF THE THRISSUR CORPORATION DATED 06/04/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) WP(C) NO. 2711 OF 2023 & connected cases 778 2025:KER:32361 ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 779 2025:KER:32361 APPENDIX OF WP(C) 17700/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE G.O. (A) NO. 17/2011/LSGD DATED 14/1/2011 Exhibit P2 TRUE COPY OF THE G.O. (A) NO. 100/2013/LSGD DATED 15/3/2013 Exhibit P3 TRUE COPY OF THE G.O.(A) NO. 36/2015/LSGD DATED 24/2/2015 Exhibit P4 TRUE COPY OF G.O.(MS) NO. 144/15/LSGD DATED 27/4/2015 Exhibit P5 TRUE COPY OF THE G.O.(MS) 358/15/LSGD DATED 16/12/2015 Exhibit P6 TRUE COPY OF THE G.O. (KAI) NO. 77/2023/LSGD DATED 22/03/2023 Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 18/03/2024 ISSUED BY THRISSUR MUNICIPAL CORPORATION TO THE 1ST PETITIONER WITH RESPECT TO BUILDING BEARING NO. 1146 Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 18/03/2024 ISSUED BY THRISSUR MUNICIPAL CORPORATION TO THE 1ST PETITIONER WITH RESPECT TO BUILDING BEARING NO. 1159 Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 18/03/2024 ISSUED BY THRISSUR MUNICIPAL CORPORATION TO THE 2ND AND 3RD PETITIONERS AND OTHERS WITH RESPECT TO BUILDING BEARING NO. 2344 Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 18/03/2024 ISSUED BY THRISSUR MUNICIPAL CORPORATION TO THE 2ND AND 3RD PETITIONERS AND OTHERS WITH RESPECT TO BUILDING BEARING NO. 2345 Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 18/03/2024 ISSUED BY THRISSUR MUNICIPAL WP(C) NO. 2711 OF 2023 & connected cases 780 2025:KER:32361 CORPORATION TO THE 2ND AND 3RD PETITIONERS AND OTHERS WITH RESPECT TO BUILDING BEARING NO. 2347 Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 18/03/2024 ISSUED BY THRISSUR MUNICIPAL CORPORATION TO THE 2ND AND 3RD PETITIONERS AND OTHERS WITH RESPECT TO BUILDING BEARING NO. 2348 Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 18/03/2024 ISSUED BY THRISSUR MUNICIPAL CORPORATION TO THE 2ND AND 3RD PETITIONERS AND OTHERS WITH RESPECT TO BUILDING BEARING NO. 2351 Exhibit P14 TRUE COPY OF THE RECEIPT DATED 19/02/2021 ISSUED TO THE PETITIONER FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 1146 Exhibit P15 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONER FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 1146 Exhibit P16 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONER FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 1146 Exhibit P17 TRUE COPY OF THE RECEIPT DATED 19/02/2021 ISSUED TO THE PETITIONER FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 1159 Exhibit P18 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONER FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 1159 Exhibit P19 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONER FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 1159 Exhibit P20 TRUE COPY OF THE RECEIPT DATED 19/02/2021 WP(C) NO. 2711 OF 2023 & connected cases 781 2025:KER:32361 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2346 Exhibit P21 TRUE COPY OF THE RECEIPT DATED 19/02/2021 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2347 Exhibit P22 TRUE COPY OF THE RECEIPT DATED 19/02/2021 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2344 Exhibit P23 TRUE COPY OF THE RECEIPT DATED 19/02/2021 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2345 Exhibit P24 TRUE COPY OF THE RECEIPT DATED 19/02/2021 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2348 Exhibit P25 TRUE COPY OF THE RECEIPT DATED 19/02/2021 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2351 Exhibit P26 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2344 Exhibit P27 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2345 WP(C) NO. 2711 OF 2023 & connected cases 782 2025:KER:32361 Exhibit P28 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2346 Exhibit P29 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2347 Exhibit P30 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2348 Exhibit P31 TRUE COPY OF THE RECEIPT DATED 31/01/2022 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2351 Exhibit P32 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2344 Exhibit P33 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2345 Exhibit P34 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2346 Exhibit P35 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2347 WP(C) NO. 2711 OF 2023 & connected cases 783 2025:KER:32361 Exhibit P36 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2348 RESPONDENT ANNEXURES Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION PETITIONER EXHIBITS Exhibit P37 TRUE COPY OF THE RECEIPT DATED 08/02/2023 ISSUED TO THE PETITIONERS 2 AND 3 FROM THE THRISSUR CORPORATION SHOWING PAYMENT OF PROPERTY TAX WITH RESPECT TO THE BUILDING BEARING NO. 2351 RESPONDENT ANNEXURES Annexure -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 784 2025:KER:32361 APPENDIX OF WP(C) 17988/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.35/1786 OF THE THRISSUR CORPORATION DATED 12/04/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.35/1788 OF THE THRISSUR CORPORATION DATED 12/04/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure R1-(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure R1-(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure R1-(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Exhibit -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure R1-(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 785 2025:KER:32361 APPENDIX OF WP(C) 18420/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 4TH RESPONDENT DATED 14.1.2011 Exhibit P2 TRUE COPY OF THE ORDER ISSUED BY THE 4TH RESPONDENT DATED 6.3.2019 Exhibit P3 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6806 DATED 14.06.2023 Exhibit P4 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6803 DATED 14.06.2023 Exhibit P5 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6823 DATED 14.06.2023 Exhibit P6 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6802 DATED 14.06.2023 Exhibit P7 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6805 DATED 14.06.2023 Exhibit P8 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6804 DATED 14.06.2023 Exhibit P9 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6808 DATED 14.06.2023 Exhibit P10 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6824 DATED 19.06.2023 Exhibit P11 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6822 DATED 14.06.2023 WP(C) NO. 2711 OF 2023 & connected cases 786 2025:KER:32361 Exhibit P12 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6821 DATED 14.06.2023 Exhibit P13 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6820 DATED 14.06.2023 Exhibit P14 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6819 DATED 14.06.2023 Exhibit P15 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6818 DATED 14.06.2023 Exhibit P16 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6817DATED 14.06.2023 Exhibit P17 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6816 DATED 14.06.2023 Exhibit P18 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6815 DATED 14.06.2023 Exhibit P19 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6814 DATED 14.06.2023 Exhibit P20 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6813 DATED 14.06.2023 Exhibit P21 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6812 DATED 19.06.2023 Exhibit P22 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6811 DATED 14.06.2023 Exhibit P23 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6810 DATED 14.06.2023 WP(C) NO. 2711 OF 2023 & connected cases 787 2025:KER:32361 Exhibit P24 TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS PERTAINING TO DOOR NO 36/6809 DATED 14.06.2023 Exhibit P25 TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1ST HALF OF 2023-24 DATED 14.06.2023 PERTAINING TO DOOR NO.S 36/6809 Exhibit P26 TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1ST HALF OF 2023-24 DATED 19.06.2023 PERTAINING TO DOOR NO.S 36/6807 Exhibit P27 TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1ST HALF OF 2023-24 DATED 19.06.2023 PERTAINING TO DOOR NO.S 36/6826 Exhibit P28 A TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1ST HALF OF 2023-24 DATED 19.06.2023 PERTAINING TO DOOR NO.S 36/6825 Exhibit P29 TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1ST HALF OF 2023-24 DATED 19.06.2023 PERTAINING TO DOOR NO.S 36/6806,36/6803,36/6823 Exhibit P30 TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1ST HALF OF 2023-24 DATED 19.06.2023 PERTAINING TO DOOR NO.S 36/6823,36/6808/,36/6802 Exhibit P31 TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1ST HALF OF 2023-24 DATED 19.06.2023 PERTAINING TO DOOR NO.S 36/6805,36/6804 Exhibit P32 TRUE COPY OF INTERIM ORDER IN W.P.(C) 34214/2023 DATED 17.10.2023 WP(C) NO. 2711 OF 2023 & connected cases 788 2025:KER:32361 Exhibit P33 TRUE COPIES OF THE INTERIM ORDER PASSED IN W.P.(C) 34721 OF 2023 DATED 20.10.2023 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure R1-(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 789 2025:KER:32361 APPENDIX OF WP(C) 19202/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RESOLUTION DATED 26.03.2021 OF THE BOARD OF DIRECTORS OF THE PETITIONER COMPANY EMPOWERING ITS GENERAL MANAGER TO INSTITUTE LEGAL PROCEEDINGS Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018887 IN RESPECT OF BUILDING BEARING NO. 36 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1,84,184/-
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018893 IN RESPECT OF BUILDING BEARING NO. 37 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1,23,173/-
Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018899 IN RESPECT OF BUILDING BEARING NO. 38 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1,67,440/-
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018902 IN RESPECT OF BUILDING BEARING NO. 39 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1,67,440/-
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018909 IN RESPECT OF BUILDING BEARING NO. 40 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1,50,696/-
Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170050008866 IN RESPECT OF BUILDING BEARING NO. 41 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 2,030/-
Exhibit P8 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-16 INDICATING PAYMENT OF WP(C) NO. 2711 OF 2023 & connected cases 790 2025:KER:32361 TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P9 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-16 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P10 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/35 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P11 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/35 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P12 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/36 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P13 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/36 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P14 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/37 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P15 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/37 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P16 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/37 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P17 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/37 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P18 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-18 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P19 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-18 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 WP(C) NO. 2711 OF 2023 & connected cases 791 2025:KER:32361 Exhibit P20 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/38 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P21 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/38 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P22 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-19 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P23 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-19 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P24 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/39 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P25 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/39 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P26 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/39 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P27 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/39 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P28 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-20 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P29 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-20 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P30 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/32 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P31 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/32 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 WP(C) NO. 2711 OF 2023 & connected cases 792 2025:KER:32361 Exhibit P32 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/40 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P33 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/40 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P34 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 9/540 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P35 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 9/540 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P36 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 9/540 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P37 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 9/540 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 8.03.2021 Exhibit P38 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 41 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P39 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 41 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P40 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 36 Exhibit P41 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 37 Exhibit P42 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 38 WP(C) NO. 2711 OF 2023 & connected cases 793 2025:KER:32361 Exhibit P43 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 39 Exhibit P44 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 40 Exhibit P45 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 41 Exhibit P46 TRUE COPY OF THE POSTAL RECEIPT INDICATING THE ISSUANCE OF EXHIBIT P40 TO P45 TO THE 1ST RESPONDENT Exhibit P47 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170050008849 IN RESPECT OF BUILDING BEARING NO. 42 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 3437/-
RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) WP(C) NO. 2711 OF 2023 & connected cases 794 2025:KER:32361 DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 795 2025:KER:32361 APPENDIX OF WP(C) 19226/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RESOLUTION DATED 26.03.2021 OF THE BOARD OF DIRECTORS OF THE PETITIONER COMPANY EMPOWERING ITS GENERAL MANAGER TO INSTITUTE LEGAL PROCEEDINGS Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018849 IN RESPECT OF BUILDING BEARING NO. 26 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 14,651/-
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018851 IN RESPECT OF BUILDING BEARING NO. 27 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 10,357/-
Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018855 IN RESPECT OF BUILDING BEARING NO. 28 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 10,357/-
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018857 IN RESPECT OF BUILDING BEARING NO. 29 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 10,047/-
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018863 IN RESPECT OF BUILDING BEARING NO. 30 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 8,943/-
Exhibit P7 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.13/50-6 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P8 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.13/50-6 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 WP(C) NO. 2711 OF 2023 & connected cases 796 2025:KER:32361 Exhibit P9 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/26 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P10 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/26 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P11 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/26 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P12 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/26 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P13 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-7 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P14 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO13/50-7 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P15 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/27 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P16 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/27 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P17 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/27 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P18 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/27 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P19 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-8 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P20 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.13/50-8 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 WP(C) NO. 2711 OF 2023 & connected cases 797 2025:KER:32361 Exhibit P21 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/28 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P22 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/28 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P23 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/28 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P24 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/28 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P25 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-9 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P26 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-9 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P27 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/ 29 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P28 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/29 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P29 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/29 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P30 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/ 29 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P31 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-10 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P32 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 798 2025:KER:32361 BEARING NO. 13/50-10 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P33 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 30 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P34 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/30 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P35 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/30 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P36 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/30 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P37 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 26 Exhibit P38 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 27 Exhibit P39 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 28 Exhibit P40 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 29 Exhibit P41 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 30 RESPONDENT ANNEXURES Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) WP(C) NO. 2711 OF 2023 & connected cases 799 2025:KER:32361 DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 PETITIONER EXHIBITS Exhibit P42 TRUE COPY OF THE POSTAL RECEIPT INDICATING THE ISSUANCE OF EXHIBIT P37 TO P41 TO THE 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 800 2025:KER:32361 APPENDIX OF WP(C) 19285/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RESOLUTION DATED 21.03.2021 OF THE BOARD OF DIRECTORS OF THE PETITIONER COMPANY EMPOWERING ITS GENERAL MANAGER TO INSTITUTE LEGAL PROCEEDINGS Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018870 IN RESPECT OF BUILDING BEARING NO. 31 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 10,047/-
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018873 IN RESPECT OF BUILDING BEARING NO. 32 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 10,047/-
Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018877 IN RESPECT OF BUILDING BEARING NO. 33 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 10,047/-
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018881 IN RESPECT OF BUILDING BEARING NO. 34 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 10,047/-
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018884 IN RESPECT OF BUILDING BEARING NO. 35 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 37,674/-
Exhibit P7 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-11 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P8 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-11 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 WP(C) NO. 2711 OF 2023 & connected cases 801 2025:KER:32361 Exhibit P9 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/31 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P10 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/31 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P11 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/31 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P12 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/31 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P13 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-12 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P14 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-12 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P15 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/32 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P16 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/32 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P17 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/32 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P18 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/32 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P19 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-13 INDICATING PAYMENT OF TAX FOR THE YEAR 2018-2019 DATED 25.01.2019 Exhibit P20 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-13 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 WP(C) NO. 2711 OF 2023 & connected cases 802 2025:KER:32361 Exhibit P21 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/33 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P22 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/33 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P23 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/33 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P24 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/33 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P25 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/33 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P26 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-14 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P27 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-14 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P28 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/34 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P29 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/34 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P30 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/34 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P31 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/34 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P32 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 803 2025:KER:32361 BEARING NO. 13/50-15 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P33 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-15 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P34 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/35 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P35 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/35 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P36 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/35 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P37 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/35 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P38 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 31 Exhibit P39 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 32 Exhibit P40 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 33 Exhibit P41 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 34 Exhibit P42 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 35 WP(C) NO. 2711 OF 2023 & connected cases 804 2025:KER:32361 Exhibit P43 TRUE COPY OF THE POSTAL RECEIPT INDICATING THE ISSUANCE OF EXHIBIT P38 TO P42 TO THE 1ST RESPONDENT RESPONDENT ANNEXURES Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 805 2025:KER:32361 APPENDIX OF WP(C) 19369/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/4057 OF THE THRISSUR CORPORATION DATED 16/05/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/4058 OF THE THRISSUR CORPORATION DATED 16/05/2024 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION PETITIONER EXHIBITS Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 806 2025:KER:32361 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 807 2025:KER:32361 APPENDIX OF WP(C) 19389/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.47/1199 OF THE THRISSUR CORPORATION DATED 18/04/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.47/1199/1 OF THE THRISSUR CORPORATION DATED 18/04/2024 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure R1-(f) A COPY OF NOTIFICATION NO.(R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 808 2025:KER:32361 APPENDIX OF WP(C) 19944/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE DEMAND NOTICE DATED 16-9-2023 BEARING DOOR NO. 1096/1 Exhibit-P2 TRUE COPY OF THE DEMAND NOTICE DATED 16-9-2023 BEARING DOOR NO. 1096/2 Exhibit-P3 TRUE COPY OF THE DEMAND NOTICE DATED 16-9-2023 BEARING DOOR NO. 1096/3 RESPONDENT ANNEXURES Annexure -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT ALONG WITH TRANSLATION Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 809 2025:KER:32361 APPENDIX OF WP(C) 20125/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2069 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2070 OF THE THRISSUR CORPORATION DATED 22/05/2024 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2071 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2072 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2072/1 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2073 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2074 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2074/1 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2074/3 OF THE THRISSUR CORPORATION DATED 21/05/2024 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1155 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 WP(C) NO. 2711 OF 2023 & connected cases 810 2025:KER:32361 Exhibit P 12 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 811 2025:KER:32361 APPENDIX OF WP(C) 20247/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BOTH HALVES OF YEAR 2019- 2020 DATED 11-04-2019 Exhibit-P2 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BOTH HALVES OF YEAR 2020- 2021 DATED 18-05-2020 Exhibit-P3 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BOTH HALVES OF YEAR 2021- 2022 DATED 12-04-2021 Exhibit-P4 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR 1ST HALF OF YEAR 2022-2023 DATED 04-04-2022 Exhibit-P5 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR 2ND HALF OF YEAR 2022-2023 DATED 11-01-2023 Exhibit-P6 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BOTH HALVES OF YEAR 2021- 2022 DATED 12-04-2021 Exhibit-P7 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR 1ST HALF OF YEAR 2022-2023 DATED 04-04-2022 Exhibit-P8 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR 2ND HALF OF YEAR 2022-2023 DATED 11-01-2023 Exhibit-P9 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BOTH HALVES OF YEAR 2021- 2022 DATED 12-04-2021 Exhibit-P10 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR 1ST HALF OF YEAR 2022-2023 DATED 04-04-2022 Exhibit-P11 TRUE COPY OF THE RECEIPT FOR PAYMENT OF WP(C) NO. 2711 OF 2023 & connected cases 812 2025:KER:32361 PROPERTY TAX FOR 2ND HALF OF YEAR 2022-2023 DATED 11-01-2023 Exhibit-P12 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 15.05.2024 FOR THE ROOM 55/1056 (OLD NO 13/4-16) Exhibit-P13 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 15.05.2024 FOR THE ROOM 55/1067 (OLD NO 13/4-11) Exhibit-P14 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 15.05.2024 FOR THE ROOM 55/1068 (OLD NO 13/4-12) Exhibit-P15 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit-P16 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P17 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.02.2015 Exhibit-P18 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P19 TRUE COPY OF THE RTI APPLICATION DATED 18.07.2023 TOGETHER WITH THE REPLY OF THE 1ST RESPONDENT CORPORATION DATED 16.08.2023 Exhibit-20 TRUE COPY OF THE INTERIM ORDER IN WPC 6241/2024 DATED 19.02.2024 RESPONDENT ANNEXURES Annexure R1-(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure R1-(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 813 2025:KER:32361 Annexure R1-(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure R1-(d) A COPY OF GOVERNMENT ORDER NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure R1-(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 814 2025:KER:32361 APPENDIX OF WP(C) 20255/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1/2280 OF THE THRISSUR CORPORATION DATED 25/03/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1835 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1836 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1837 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1838 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1840 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1841 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1842 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE WP(C) NO. 2711 OF 2023 & connected cases 815 2025:KER:32361 FOR THE BUILDING NO.36/1843 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1844 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit 11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1845 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1846 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1847 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1848 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1849 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1850 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1851 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1852 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS WP(C) NO. 2711 OF 2023 & connected cases 816 2025:KER:32361 ENGLISH TRANSLATION Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1853 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1854 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1855 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1857 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1858 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1859 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1861 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P26 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1862 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P27 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1863 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 817 2025:KER:32361 Exhibit P28 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1864 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P29 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1865 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P30 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1866 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P31 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1867 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P32 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1868 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P33 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1871 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P34 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1872 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P35 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1874 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P36 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1875 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P37 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1876 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 818 2025:KER:32361 CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P38 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1877 OF THE THRISSUR CORPORATION DATED 11/01/2024 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P39 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P40 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 819 2025:KER:32361 APPENDIX OF WP(C) 20389/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CHART SHOWING THE DETAILS OF PROPERTY TAX REMITTANCE, VACANCY REMISSION APPLIED(VRA) BY THE PETITIONER TO THE 1 ST RESPONDENT OF THE VARIOUS BUILDING NUMBERS OF THE PETITIONER PURSUANT TO THE EARLIER DEMANDS BY THE FIRST RESPONDENT Exhibit P2 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P( C) NO.22317/2023 Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1688 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1689 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 23-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1690/1 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1692 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 23-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 820 2025:KER:32361 NO.1693 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1694 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 23-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1695 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1696 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1697 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1700 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1701 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 821 2025:KER:32361 MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1702 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1703 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1706 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P17 TRUE COPY OF THE DEMAND NOTICE DATED 23-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1708 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P18 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1709 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P19 TRUE COPY OF THE DEMAND NOTICE DATED 23-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1710 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P20 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1711 OF WARD NO.2013(36) FROM THE PETITIONER WP(C) NO. 2711 OF 2023 & connected cases 822 2025:KER:32361 Exhibit P21 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1712 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P22 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1714 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P23 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1716 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P24 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1718 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P25 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1719 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P26 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1720 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P27 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1721 OF WARD NO.2013(36) FROM THE PETITIONER WP(C) NO. 2711 OF 2023 & connected cases 823 2025:KER:32361 Exhibit P28 TRUE COPY OF THE DEMAND NOTICE DATED 23-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1722 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P29 TRUE COPY OF THE DEMAND NOTICE DATED 23-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1723 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P30 TRUE COPY OF THE DEMAND NOTICE DATED 22-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1724 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P31 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1725 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P32 TRUE COPY OF THE DEMAND NOTICE DATED 20-04-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1726 OF WARD NO.2013(36) FROM THE PETITIONER Exhibit P33 TRUE COPY OF THE JUDGMENT REPORTED IN 2021 0 SUPREME(KER)695 DATED 24-09- 2021 ( ASIANET SATELLITE COMMUNICATIONS LTD. V/S PALAKKAD MUNICIPALITY & OTHERS ) RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 824 2025:KER:32361 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 825 2025:KER:32361 APPENDIX OF WP(C) 20442/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RESOLUTION DATED 26.03.2021 OF THE BOARD OF DIRECTORS OF THE PETITIONER COMPANY EMPOWERING ITS GENERAL MANAGER TO INSTITUTE LEGAL PROCEEDINGS Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018823 IN RESPECT OF BUILDING BEARING NO. 21 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 50,232/-
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018831 IN RESPECT OF BUILDING BEARING NO. 22 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 26,123/-
Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018837 IN RESPECT OF BUILDING BEARING NO. 23 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 9,521/-
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018844 IN RESPECT OF BUILDING BEARING NO. 24 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 9,521/-
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010018846 IN RESPECT OF BUILDING BEARING NO. 25 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 15,489/-
Exhibit P7 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-1 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P8 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.13/50-1 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 WP(C) NO. 2711 OF 2023 & connected cases 826 2025:KER:32361 Exhibit P9 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/21 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P10 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/21 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P11 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/21 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P12 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/21 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P13 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-2 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P14 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-2 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P15 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/22 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P16 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/22 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P17 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/ 22 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P18 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/22 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P19 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-3 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P20 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-3 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 WP(C) NO. 2711 OF 2023 & connected cases 827 2025:KER:32361 Exhibit P21 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/23 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P22 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/23 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P23 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/23 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P24 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/23 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P25 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-4 INDICATING PAYMENT OF TAX FOR 01.04.2019 TO 30.09.2019 DATED 25.09.2019 Exhibit P26 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-4 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P27 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/24 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P28 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/24 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P29 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/24 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P30 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/24 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P31 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50-5 INDICATING PAYMENT OF TAX FOR 01.04.2019 TO 30.09.2019 DATED 25.09.2019 Exhibit P32 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 828 2025:KER:32361 BEARING NO. 13/50-5 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P33 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/25 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P34 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/25 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P35 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/25 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P36 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/25 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P37 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 21 Exhibit P38 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 22 Exhibit P39 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 23 Exhibit P40 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 24 Exhibit P41 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 25 Exhibit P42 TRUE COPY OF THE POSTAL RECEIPT INDICATING THE ISSUANCE OF EXHIBIT P37 TO P41 TO THE 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 829 2025:KER:32361 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 830 2025:KER:32361 APPENDIX OF WP(C) 20500/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.12/3466 OF THE THRISSUR CORPORATION DATED 13/05/2024 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 831 2025:KER:32361 APPENDIX OF WP(C) 20606/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RESOLUTION DATED 21.03.2021 OF THE BOARD OF DIRECTORS OF THE PETITIONER COMPANY EMPOWERING ITS GENERAL MANAGER TO INSTITUTE LEGAL PROCEEDINGS Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010014132 IN RESPECT OF BUILDING BEARING NO. 16 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 65,228/-
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010014136 IN RESPECT OF BUILDINGS BEARING NO. 17 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 67,758/-
Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010014140 IN RESPECT OF BUILDING BEARING NO. 18 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 19,596/-
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010014143 IN RESPECT OF BUILDING BEARING NO. 19 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 4,786/-
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 BEARING NO. 40170010014149 IN RESPECT OF BUILDINGS BEARING NO. 20 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1037/-
Exhibit P7 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/49 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P8 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/49 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 WP(C) NO. 2711 OF 2023 & connected cases 832 2025:KER:32361 Exhibit P9 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/16 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P10 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/16 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P11 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/16 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P12 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/16 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P13 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P14 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/50 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P15 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/17 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P16 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/17 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P17 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/17 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P18 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/17 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P19 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/18 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P20 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/18 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 WP(C) NO. 2711 OF 2023 & connected cases 833 2025:KER:32361 Exhibit P21 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/18 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P22 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/18 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P23 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/52 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P24 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/52 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P25 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/19 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P26 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/19 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P27 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/19 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P28 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/19 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P29 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/53 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 25.09.2019 Exhibit P30 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 13/53 INDICATING PAYMENT OF TAX FOR THE YEAR 2019-2020 DATED 10.02.2020 Exhibit P31 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/20 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 18.11.2020 Exhibit P32 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 834 2025:KER:32361 BEARING NO. 34/20 INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 27.02.2021 Exhibit P33 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO.34/ 20 INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 20.01.2022 Exhibit P34 TRUE COPY OF THE TAX RECEIPTS FOR BUILDING BEARING NO. 34/20 INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 04.03.2023 Exhibit P35 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 16 Exhibit P36 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 17 Exhibit P37 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 18 Exhibit P38 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 19 Exhibit P39 TRUE COPY OF THE MEMORANDUM APPEAL SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT STANDING COMMITTEE FOR FINANCE DATED 30.03.2024 IN RESPECT OF BUILDINGS NO. 20 Exhibit P40 TRUE COPY OF THE POSTAL RECEIPT INDICATING THE ISSUANCE OF EXHIBIT P35 TO P39 TO THE 1ST RESPONDENT RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 835 2025:KER:32361 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 836 2025:KER:32361 APPENDIX OF WP(C) 21016/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/124 OF THE THRISSUR CORPORATION THROUGH KSMART DATED NIL Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/125 OF THE THRISSUR CORPORATION THROUGH KSMART DATED NIL Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/126 OF THE THRISSUR CORPORATION THROUGH KSMART DATED NIL Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/127 OF THE THRISSUR CORPORATION THROUGH KSMART DATED NIL Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/128 OF THE THRISSUR CORPORATION THROUGH KSMART DATED NIL Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/129 OF THE THRISSUR CORPORATION THROUGH KSMART DATED NIL Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.39/130 OF THE THRISSUR CORPORATION THROUGH KSMART DATED NIL Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure R1-(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure R1-(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WP(C) NO. 2711 OF 2023 & connected cases 837 2025:KER:32361 WITH TRANSLATION Annexure R1-(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure R1-(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure R1-(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 838 2025:KER:32361 APPENDIX OF WP(C) 21205/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF TRUST DEED NO.61/IV/2009 DATED 28.01.2009 OF THRISSUR S.R.O. ALONG WITH ITS TRUE TRANSLATION Exhibit-P2 A TRUE TRANSLATED COPY OF THE BYE-LAW OF THE PETITIONER TRUST Exhibit-P3 A TRUE COPY OF COMPROMISE PETITION FILED BY THE PLAINTIFF AND DEFENDANT IN O.S.NO. 1814/2007 ON THE FILE OF HONOURABLE MUNSIFF'S COURT, THRISSUR DATED NIL ALONG WITH ITS TRUE TRANSLATION Exhibit-P4 A TRUE COPY OF THE DECREE DATED 09.07.2010 OF THE PRINCIPAL MUNSIFF'S COURT, THRISSUR IN O.S.NO. 1814/2007 Exhibit-P5 A TRUE COPY OF LAND TAX RECEIPT DATED 25.05.2024 ISSUED BY THE OFFICE OF OLLUKKARA VILLAGE, THRISSUR DISTRICT, ALONG WITH ITS TRUE TRANSLATION Exhibit-P6 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-1 (OLD BUILDING NO.7/932/2) OF THRISSUR CORPORATION DATED 31.12.2022 ALONG WITH ITS TRUE TRANSLATION Exhibit-P7 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-2 (OLD BUILDING NO.7/932/1) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P8 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-3 (OLD BUILDING NO.7/932/3) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P9 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-4 (OLD BUILDING NO.7/932/4) OF THRISSUR CORPORATION DATED 31.12.2022 WP(C) NO. 2711 OF 2023 & connected cases 839 2025:KER:32361 Exhibit-P10 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-5 (OLD BUILDING NO.7/932/5) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P11 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-6 (OLD BUILDING NO.7/932/6) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P12 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-7 (OLD BUILDING NO.7/932/7) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P13 A TRUE COPY OF COMPROMISE PETITION FILED BY THE PLAINTIFF AND DEFENDANT IN O.S.NO. 1814/2007 ON THE FILE OF HONOURABLE MUNSIFF'S COURT, THRISSUR DATED NIL ALONG WITH ITS TRUE TRANSLATION Exhibit-P14 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-9 (OLD BUILDING NO.7/932/9) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P15 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-10 (OLD BUILDING NO.7/932/10) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P16 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-11 (OLD BUILDING NO.7/932/11) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P17 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-12 (OLD BUILDING NO.7/932/12) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P18 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-13 (OLD BUILDING NO.7/932/13) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P19 A TRUE COPY OF BUILDING TAX RECEIPT OF WP(C) NO. 2711 OF 2023 & connected cases 840 2025:KER:32361 BUILDING BEARING NO. 18/108-14 OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P20 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-16 (OLD BUILDING NO.7/932/16) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P21 A TRUE COPY OF BUILDING TAX RECEIPT OF BUILDING BEARING NO. 18/108-17 (OLD BUILDING NO.7/932/17) OF THRISSUR CORPORATION DATED 31.12.2022 Exhibit-P22 A TYPED TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05-04-2022 ISSUED BY RESPONDENT NO.3 ALONG WITH ITS TRUE TRANSLATION Exhibit-P23 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16-11-2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 ALONG WITH TRUE TRANSLATION Exhibit-P24 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/1 OF THRISSUR CORPORATION ALONG WITH ITS TRUE TRANSLATION Exhibit-P25 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/2 OF THRISSUR CORPORATION Exhibit-P26 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/3 OF THRISSUR CORPORATION Exhibit-P27 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/4 OF THRISSUR CORPORATION Exhibit-P28 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/5 OF WP(C) NO. 2711 OF 2023 & connected cases 841 2025:KER:32361 THRISSUR CORPORATION Exhibit-P29 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/6 OF THRISSUR CORPORATION Exhibit-P30 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/7 OF THRISSUR CORPORATION Exhibit-P31 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/8 OF THRISSUR CORPORATION Exhibit-P32 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/9 OF THRISSUR CORPORATION Exhibit-P33 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/10 OF THRISSUR CORPORATION Exhibit-P34 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/11 OF THRISSUR CORPORATION Exhibit-P35 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/12 OF THRISSUR CORPORATION Exhibit-P36 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/13 OF THRISSUR CORPORATION Exhibit-P37 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/14 OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 842 2025:KER:32361 Exhibit-P38 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/15 OF THRISSUR CORPORATION Exhibit-P39 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/16 OF THRISSUR CORPORATION Exhibit-P40 A TRUE COPY OF ARREAR DEMAND NOTICE DATED 06.02.2024 ISSUED BY THE 2ND RESPONDENT WITH REGARD TO BUILDING BEARING NO. 108/17 OF THRISSUR CORPORATION Exhibit-P41 A TRUE COPY OF THE INTERIM ORDER DATED 25.09.203 IN W.P.(C) NO. 31197/2023 RESPONDENT ANNEXURES Annexure -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT ALONG WITH TRANSLATION Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 843 2025:KER:32361 APPENDIX OF WP(C) 21439/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE OCCUPATION CERTIFICATE DATED 20.04.2011 IN RESPECT OF THE BUILDING Exhibit P2 TRUE COPY OF THE LICENSE ISSUED BY THE 2ND RESPONDENT FOR RUNNING A JEWELRY TO M/S. JOSCO BULLION TRADERS (P)LIMITED ON 14.06.2023 Exhibit P3 TRUE COPY OF THE RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 16.03.2022 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE REVENUE OFFICER ATTACHED TO THE 2ND RESPONDENT CORPORATION DATED 05.04.2022 Exhibit P5 TRUE COPY OF THE RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 24.03.2023 Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 13.05.2024 Exhibit P7 TRUE COPY OF ONE SUCH GOVERNMENT ORDER , GO(MS)NO.144/15/LSGD DATED 27.04.2015 ISSUED BY THE 1ST RESPONDENT Exhibit P8 TRUE COPY OF GO(RT)NO.540/2019/LSGD DATED 06.03.2019 RESPONDENT ANNEXURES Annexure -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 844 2025:KER:32361 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 845 2025:KER:32361 APPENDIX OF WP(C) 21677/2024 PETITIONER EXHIBITS EXHIBIT P 1 TRUE COPY OF LETTER NO. R4/66331/23 DATED 17.2.2024 ISSUED BY THE 3RD RESPONDENT TO THE PRESIDENT OF COCHIN DEVASWOM BOARD (WITHOUT ENCLOSURES).
EXHIBIT P 2 TRUE COPY OF LETTER NO. R. 853/89 DATED 14.3.2024 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT.
EXHIBIT P 3 TRUE COPY OF LETTER NO. R1. 853/89 DATED 14.3.2024 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT EXHIBIT P 4 TRUE COPY OF LETTER NO. R1. 853/89 DATED 14.3.2024 AND THE LETTERS ANNEXED TO IT SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT.
EXHIBIT P 5 TRUE COPY OF LETTER NO. R1. 853/89 DATED 19.3.2024 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT EXHIBIT P 6 TRUE COPY OF ORDER NO. R1. 853/1989 DATED 22.3.2024 ISSUED BY THE PETITIONER EXHIBIT P 7 TRUE COPY OF GO (MS) NO. 360/2024/ LSGD DATED 14.2.2024 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P 8 TRUE COPY OF LETTER NO. NO. R4- 66331/23 DATED 25.3.2024 AND THE DEMAND NOTICES (164 NOS.) FORWARDED BY THE 3RD RESPONDENT.
EXHIBIT P 9 TRUE COPY OF DETAILS OF PROPERTY TAX IN A TABULAR FORM PREPARED BY THE PETITIONER EXHIBIT P 10 TRUE COPY OF GO (P) NO. 540/2019/ LSGD DATED 6.3.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P 11 TRUE COPY OF LETTER NO. R1. 853/89 DATED 28.3.2024 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 846 2025:KER:32361 EXHIBIT P 12 TRUE COPY OF PROVISIONAL RECEIPT NO. 4563 DATED 28.3.2024 ISSUED BY THE 3RD RESPONDENT EXHIBIT P 13 TRUE COPY OF LETTER NO. R1-853/89 DATED 30.3.2024 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT EXHIBIT P 14 TRUE COPY OF LETTER DATED 05.06.2024 ISSUED BY THE TENANT WHO IS OCCUPYING ROOM NO. 36/7189 OWNED BY THE PETITIONER.
RESPONDENT ANNEXURES Annexure-R3(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R3(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 3RD RESPONDENT Annexure -R3(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 3RD RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R3(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R3(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R3(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 847 2025:KER:32361 APPENDIX OF WP(C) 21740/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1448 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1449 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1450 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1451 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1452/4 OF THE THRISSUR CORPORATION DATED 30/03/2024 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1453 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1454 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P8 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1455 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P9 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1456 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P10 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1457 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P11 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1458 OF THE THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 848 2025:KER:32361 CORPORATION DATED 11/01/2024 Exhibit P12 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1459 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P13 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1460 OF THE THRISSUR CORPORATION DATED 25/05/2024 Exhibit P14 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1461 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P15 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1462 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P16 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1463 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P17 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1465 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P18 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1466 OF THE THRISSUR CORPORATION DATED 28/03/2024 Exhibit P19 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1467 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P20 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1468 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P21 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1469 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P22 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1470 OF THE THRISSUR CORPORATION DATED 11/01/2024 WP(C) NO. 2711 OF 2023 & connected cases 849 2025:KER:32361 Exhibit P23 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1471/1 OF THE THRISSUR CORPORATION DATED 25/05/2024 Exhibit P24 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1472 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P25 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1473 OF THE THRISSUR CORPORATION DATED 30/03/2024 Exhibit P26 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1474 OF THE THRISSUR CORPORATION DATED 30/03/2024 Exhibit P27 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1475 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P28 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476 OF THE THRISSUR CORPORATION DATED 27/03/2024 Exhibit P29 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/1 OF THE THRISSUR CORPORATION DATED 27/03/2024 Exhibit P30 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/2 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P31 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/4 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P32 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/5 OF THE THRISSUR CORPORATION DATED 04/05/2024 Exhibit P33 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/6 OF THE THRISSUR CORPORATION DATED 25/03/2024 Exhibit P34 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/7 OF THE THRISSUR CORPORATION DATED 11/01/2024 WP(C) NO. 2711 OF 2023 & connected cases 850 2025:KER:32361 Exhibit P35 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/8 OF THE THRISSUR CORPORATION DATED 25/03/2024 Exhibit P36 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/9 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P37 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/10 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P38 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/11 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P39 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1476/12 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P40 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1447 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P41 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1471 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P42 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.36/1477 OF THE THRISSUR CORPORATION DATED 11/01/2024 Exhibit P43 TRUE COPY OF THE BUILDING CERTIFICATE FOR THE BUILDING NO.36/1464 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P44 TRUE COPY OF THE BUILDING CERTIFICATE FOR THE BUILDING NO.36/1476/3 OF THE THRISSUR CORPORATION DATED 12/04/2024 Exhibit P45 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P46 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 WP(C) NO. 2711 OF 2023 & connected cases 851 2025:KER:32361 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 852 2025:KER:32361 APPENDIX OF WP(C) 21830/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.20/44 OF THE THRISSUR CORPORATION DATED 31/05/2024 Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 853 2025:KER:32361 APPENDIX OF WP(C) 22384/2024 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE DEMAND NOTICE BEARING NO.
40170040021339 DATED 27.05.2024 IN RESPECT OF BUILDING NO. 2221 Exhibit P-2 TRUE COPY OF THE DEMAND NOTICE BEARING NO.40170040021341 DATED 27.05.2024 IN RESPECT OF THE BUILDING NO. 2222 Exhibit P-3 TRUE COPY OF THE DEMAND NOTICE BEARING NO.
40170040022975 DATED 27.05.2024 Exhibit P- 4 TRUE COPIES OF RECEIPTS OF PROPERTY TAX PAID UP TO 2022-23 IN RESPECT OF BUILDING NO. 2221 Exhibit P-5 TRUE COPIES OF RECEIPTS OF PROPERTY TAX PAID UP TO 2022-23 IN RESPECT OF BUILDING NO. 2222 Exhibit P-6 TRUE COPIES OF RECEIPTS OF PROPERTY TAX PAID UP TO 2022-23 IN RESPECT OF BUILDING NO.
2222/1RESPONDENT ANNEXURES Annexure -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT ALONG WITH TRANSLATION Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT ALONG WITH TRANSLATION Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 ALONG WITH TRANSLATION.
Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 ALONG WITH TRANSLATION Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 854 2025:KER:32361 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION PETITIONER EXHIBITS Exhibit P-7 TRUE COPY OF THE REPORTED JUDGMENT OF THIS HONORABLE COURT IN SUBAIDABI V STATE OF KERALA 2024 4 KHC WP(C) NO. 2711 OF 2023 & connected cases 855 2025:KER:32361 APPENDIX OF WP(C) 22636/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF OCCUPANCY CERTIFICATE DATED 31.12.2009 Exhibit-P2 TRUE COPY OF DEMAND NOTICE FOR BUILDING 12/3256-2 DATED 10.07.2023 Exhibit-P3 TRUE COPY OF THE RECEIPT OF THE PAYMENT FOR DEMAND MADE AS PER EXT-P2 DATED 19.09.2023 Exhibit-P4 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT FOR BUILDING 12/3256-2 DATED 04.06.2024 Exhibit-P5 TRUE COPY OF THE RECEIPTS OF PAYMENTS DONE FOR THE YEAR 2021-2022 DATED 02.12.2021 Exhibit-P6 TRUE COPY OF THE RECEIPTS OF PAYMENTS DONE FOR THE YEAR 2022-2023 DATED 06.08.2022 AND 12.01.2023 Exhibit-P7 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGD G.O.(P)NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P8 TRUE COPY OF G.O(P)NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 856 2025:KER:32361 CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 857 2025:KER:32361 APPENDIX OF WP(C) 23066/2024 PETITIONER EXHIBITS Exhibit P1 Series THE TRUE COPY OF DEMAND NOTICES ISSUED BY THE RESPONDENTS WITH RESPECT TO BUILDING NO. 5842/1, 5842/2 AND 5842/3 DATED 12/04/2024 Exhibit P2 THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX PAID FOR THE BUILDING NO.5842/1 DATED 28/02/2023 Exhibit P3 THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX PAID FOR BUILDING NO.5842/2 DATED 18/03/2024 Exhibit P4 THE TRUE COPY OF THE RECEIPTS OF THE PROPERTY TAX FOR THE BUILDING NO.5842/3, DATED 18/03/2024 Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED 10/07/2023 IN W.P.(C) NO.22317/2023 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 858 2025:KER:32361 APPENDIX OF WP(C) 23237/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE LICENSE FEE REMITTED IN THE NAME OF PETITIONER'S BROTHER FLIN JOHN DATED 22.02.2022 Exhibit -P2 TRUE COPY OF THE RECEIPT DATED 04.03.2023 ISSUED BY THE THRISSUR CORPORATION FOR THE YEAR 2022-2023 REMITTED IN THE NAME OF PETITIONER AND OTHERS Exhibit -P2(a) TYPE WRITTEN COPY OF THE RECEIPT DATED 04.03.2023 ISSUED BY THE THRISSUR CORPORATION FOR THE YEAR 2022-2023 Exhibit -P3 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 21.06.2024 WITH NO.40170030006350 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER AND OTHERS Exhibit -P4 TRUE COPY OF THE ORDER DATED 15.01.2024 IN W.P(C) NO.1266/2024 RESPONDENT ANNEXURES Annexure -R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 859 2025:KER:32361 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 860 2025:KER:32361 APPENDIX OF WP(C) 23438/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF SALE DEED DATED 20/3/2014 IN THE NAME OF PETITIONER Exhibit-P2 A TRUE COPY OF OCCUPANCY CERTIFICATE DATED 28/3/2011 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit-P3 A TRUE COPY OF SALE DEED DATED 25/4/2011 EXECUTED BY THE PETITIONER AS THE MANAGING DIRECTOR OF ENARC BUILDERS (P) LTD IN FAVOUR OF K.MOHAN, N.VENUGOPALAN SHENOY, RAMAKRISHNAN AND P.SREEDEVI AMMA Exhibit-P4 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 21/7/2022 OF DOOR NO. 5/230-22 (NEW NO. 23/373-4) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit-P5 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 11/7/2022 OF DOOR NO. 25/1380/1 (NEW NO. 36/1364) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit-P6 A TYPED TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05.04.2022 ISSUED BY RESPONDENT NO.3 Exhibit-P7 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16.11.2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit-P8 A TRUE COPY OF DEMAND NOTICE DATED 14.03.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 5/230-22 (NEW NO. 23/373-4) OF THRISSUR CORPORATION Exhibit-P9 A TRUE COPY OF DEMAND NOTICE DATED 04.03.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 25/1380/1 (NEW NO. 36/1364) OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 861 2025:KER:32361 Exhibit-P10 A TRUE COPY OF THE INTERIM ORDER DATED 31.01.2023 IN W.P. (C) NO. 2711 OF 2023 Exhibit-P11 A TRUE COPY OF INTERIM ORDER DATED 29.03.2023 IN W.P. (C) 11272 OF 2023 RESPONDENT ANNEXURES Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 862 2025:KER:32361 APPENDIX OF WP(C) 23454/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT DATED 21.02.2023 ISSUED BY THE THRISSUR CORPORATION FOR THE YEAR 2022-2023 REMITTED IN THE NAME OF PETITIONER Exhibit-P2 TRUE COPY OF THE ARREAR DEMAND NOTICE NO.40170040021258 DATED NIL ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER AND OTHERS RESPONDENT ANNEXURES Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 PETITIONER EXHIBITS Exhibit -P3 TRUE COPY OF THE ORDER DATED 15.01.2024 IN W.P(C) NO.1266/2024 RESPONDENT ANNEXURES Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 863 2025:KER:32361 APPENDIX OF WP(C) 23522/2024 PETITIONER EXHIBITS Exhibit P1 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/1 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P2 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/2 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P3 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/3 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P4 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/4 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P5 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/5 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P6 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/6 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P7 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/7 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P8 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/8 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P9 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/9 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P10 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/10 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P11 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/11 ISSUED BY THE 2ND RESPONDENT DATED WP(C) NO. 2711 OF 2023 & connected cases 864 2025:KER:32361 22.05.2024 Exhibit P12 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/12 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P13 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/13 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P14 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/14 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P15 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/15 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P16 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729/16 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P17 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1696 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P18 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1697 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P19 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1698 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P20 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1699 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P21 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1700 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P22 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1701 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 WP(C) NO. 2711 OF 2023 & connected cases 865 2025:KER:32361 Exhibit P23 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1702 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P24 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1703 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P25 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1704 ISSUED BY THE 2ND RESPONDENT DATED 10.05.2024 Exhibit P26 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1705 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P27 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1706 ISSUED BY THE 2ND RESPONDENT DATED 10.05.2024 Exhibit P28 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1707 ISSUED BY THE 2ND RESPONDENT DATED 18.05.2024 Exhibit P29 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1708 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P30 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1709 ISSUED BY THE 2ND RESPONDENT DATED 18.06.2024 Exhibit P31 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1710 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P32 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1711 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P33 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1712 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P34 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1713 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 WP(C) NO. 2711 OF 2023 & connected cases 866 2025:KER:32361 Exhibit P35 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1714 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P36 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1715 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P37 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1716 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P38 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1717 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P39 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1718 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P40 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1719 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P41 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1720 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P42 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1721 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P43 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1722 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P44 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1723 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P45 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1724 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P46 A COPY OF THE DEMAND NOTICE OF THE BUILDING WP(C) NO. 2711 OF 2023 & connected cases 867 2025:KER:32361 NO.1725 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P47 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1726 ISSUED BY THE 2ND RESPONDENT DATED 10.05.2024 Exhibit P48 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1727 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P49 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1728 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P50 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1729 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P51 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1730 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P52 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1731 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P53 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1732 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P54 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1733 ISSUED BY THE 2ND RESPONDENT DATED 30.05.2024 Exhibit P55 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.3 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P56 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.4 ISSUED BY THE 2ND RESPONDENT DATED 22.05.2024 Exhibit P57 A COPY OF THE DEMAND NOTICE OF THE BUILDING NO.1704 ISSUED BY THE 2ND RESPONDENT DATED 24.06.2024 WP(C) NO. 2711 OF 2023 & connected cases 868 2025:KER:32361 Exhibit P58 A COPY OF THE COMPARISON CHART OF RATE OF PROPERTY TAX Exhibit P59 A COPY OF THE INTERIM ORDER DATED 02.04.2024 IN WP(C) NO.13091/2024 RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WITH TRANSLATION.
Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 869 2025:KER:32361 APPENDIX OF WP(C) 23600/2024 PETITIONER EXHIBITS Exhibit P 1 TRUE COPY OF THE ORDER DATED 10-07-2023 PASSED BY THIS HON'BLE COURT IN W.P(C) NO.22317/2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 25-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1043 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 25-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1044 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P 4 TRUE COPY OF THE DEMAND NOTICE DATED 25-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1045 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 25-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1046 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 25-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1046/1 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 25-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING WP(C) NO. 2711 OF 2023 & connected cases 870 2025:KER:32361 NO.1046/2 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 25-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1046/3 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED 26-06-2024 ISSUED ON BEHALF OF THRISSUR MUNICIPAL CORPORATION DEMANDING PROPERTY TAX AND OTHER CONNECTED LEVIES FOR BUILDING NO.1046/4 OF WARD NO.2013/38 FROM THE PETITIONERS Exhibit P10 TRUE COPY OF THE PAYMENT RECEIPT NO.
01/122040114324 DATED 12-01-2023 ISSUED TO THE PETITIONERS EVIDENCING THE PAYMENT OF BUILDING TAX AND OTHER CONNECTED LEVIES FOR THE FINANCIAL YEAR 2022-23 TO THE FIRST RESPONDENT FOR THE BUILDING NO.38/1046-4 IN WARD NO.38 Exhibit P11 TRUE COPY OF THE JUDGMENT REPORTED IN 2021 0 SUPREME(KER)695 DATED 24-09-2021 ( ASIANET SATELLITE COMMUNICATIONS LTD. V/S PALAKKAD MUNICIPALITY & OTHERS ) RESPONDENT ANNEXURES Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 871 2025:KER:32361 CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 872 2025:KER:32361 APPENDIX OF WP(C) 24030/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/A FOR THE YEAR 2016-2017 DATED 22-10-2016 AND 22.02.2017 Exhibit-P2 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/A FOR THE 2ND HALF OF THE YEAR 2017-2018 DATED 03-08-2021 Exhibit-P3 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/A FOR BOTH HALVES OF YEARS 2019 TILL 2022 DATED 03-08-2021 Exhibit-P4 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/A FOR THE YEAR 2022-2023 DATED 18-05-2022 Exhibit-P5 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/B FOR THE IIND HALF YEAR 2017-2018 DATED 09-08-2021 Exhibit-P6 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/B FOR BOTH HALVES OF YEARS 2019-2022 DATED 03-08-2021 Exhibit-P7 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/B FOR THE YEAR 2022-2023 DATED 18-05-2022 Exhibit-P8 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/C FOR THE YEAR 2016-2017 DATED 22-10-2016 AND 22.02.2017 Exhibit-P9 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF BUILDING NO 27-298/CFOR THE 2ND HALF OF THE YEAR 2017-2018 DATED 03-08-2021 Exhibit-P10 TRUE COPY OF THE RECEIPT FOR PAYMENT OF WP(C) NO. 2711 OF 2023 & connected cases 873 2025:KER:32361 PROPERTY TAX OF BUILDING NO 27-298/C FOR BOTH HALVES OF YEARS 2019-2022 DATED 03-08-2021 Exhibit-P11 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX OF OF BUILDING NO 27-298/C FOR THE YEAR 2022-2023 DATED 18-05-2022 Exhibit-P12 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 18.04.2024 FOR THE ROOM 27-298/A (OLD NO 9/150-E) Exhibit-P13 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 18.04.2024 FOR THE ROOM 27-298/B (OLD NO 9/150-F) Exhibit-P14 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 18.04.2024 FOR THE ROOM 27-298/C (OLD NO 9/150-G) Exhibit-P15 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit-P16 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P17 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.02.2015 Exhibit-P18 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P19 TRUE COPY OF THE RTI APPLICATION DATED 18.07.2023 TOGETHER WITH THE REPLY OF THE 1ST RESPONDENT CORPORATION DATED 16.08.2023 Exhibit-P20 TRUE COPY OF THE INTERIM ORDER IN WPC 6241/2024 DATED 19.02.2024 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 874 2025:KER:32361 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 875 2025:KER:32361 APPENDIX OF WP(C) 24818/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BUILDING NUMBER 12-962 FOR THE YEAR 2019-2020 DATED 20-02-2020 Exhibit-P2 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BUILDING NUMBER 12-962 FOR OF THE 2ND HALF OF THE YEAR 2020-2021 DATED 24-03-2021 Exhibit-P3 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BUILDING NUMBER 12-962 FOR BOTH HALVES OF YEARS 2021-2022 DATED 20-05-2022 Exhibit-P4 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BUILDING NUMBER 12-962 FOR THE YEAR 2022-2023 DATED 22-03-2023 Exhibit-P5 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BUILDING NUMBER 12-963 FOR FULL YEAR 2022-2023 DATED 22-03-2023 Exhibit-P6 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BUILDING NUMBER 12-964 FOR FULL YEAR 2022-2023 DATED 22-03-2023 Exhibit-P7 TRUE COPY OF THE RECEIPT FOR PAYMENT OF PROPERTY TAX FOR BUILDING NUMBER 12-967 FOR FULL YEAR 2022-2023 DATED 22-03-2023 Exhibit-P8 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 28.06.2024 FOR THE ROOM 12-962 (OLD NO 26/414-1) Exhibit-P9 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 28.06.2024 FOR THE ROOM 12-963 (OLD NO 26/414-2) Exhibit-P10 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 28.06.2024 FOR THE ROOM 12-964 (OLD NO 26/414-3) WP(C) NO. 2711 OF 2023 & connected cases 876 2025:KER:32361 Exhibit-P11 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 28.06.2024 FOR THE ROOM 12-965 (OLD NO 26/414-4) Exhibit-P12 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 28.06.2024 FOR THE ROOM 12-966 (OLD NO 26/414-5) Exhibit-P13 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 2ND RESPONDENT DATED 28.06.2024 FOR THE ROOM 12-967 (OLD NO 26/414-6) Exhibit-P14 TRUE COPY OF G.O(RT) NO 540/2019/LSGD DATED 06.03.2019 Exhibit-P15 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P16 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.02.2015 Exhibit-P17 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P18 TRUE COPY OF THE RTI APPLICATION DATED 18.07.2023 TOGETHER WITH THE REPLY OF THE 1ST RESPONDENT CORPORATION DATED 16.08.2023 Exhibit-P19 TRUE COPY OF THE INTERIM ORDER IN WPC 24030/2024 DATED 05.07.2024 RESPONDENT ANNEXURES Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) WP(C) NO. 2711 OF 2023 & connected cases 877 2025:KER:32361 DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT) 540/2019/LSGD DATED 6/3/19. WP(C) NO. 2711 OF 2023 & connected cases 878 2025:KER:32361 APPENDIX OF WP(C) 25502/2024 PETITIONER EXHIBITS Exhibit P 1 A TRUE COPY OF SALE DEED NO.452/1/1998 DATED 7/02/1998 ExhibitP 2 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/12/2022 OF DOOR NO. 13/26-2 ( NEW NO. 14/735-2) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1/8109/2011 DATED 05/04/2022 ISSUED BY RESPONDENT NUMBER 3 ALONG WITH TYPED COPY Exhibit P4 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16/11/2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 ALONG WITH TYPED COPY Exhibit P5 A TRUE COPY OF DEMAND NOTICE DATED NIL OBTAINED FROM THE WEBSITE OF 2ND AND 3RD RESPONDENTS WITH REGARD TO DOOR BEARING NO. 13/26-2 (NEW NO. 14/735-2) OF THRISSUR CORPORATION Exhibit P 6 A TRUE COPY OF THE INTERIM ORDER DATED 31/01/2023 IN W.P.(C) NO 2711 OF 2023 Exhibit P7 A TRUE COPY OF INTERIM ORDER DATED 29/03/2023 IN W.P.(C). 11272 OF 2023 RESPONDENT ANNEXURES Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WP(C) NO. 2711 OF 2023 & connected cases 879 2025:KER:32361 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 880 2025:KER:32361 APPENDIX OF WP(C) 25629/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO. 23/92/5 OF THE THRISSUR CORPORATION DATED 22/05/2024 Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 27/09/2023 IN WP(C) NO. 31411/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 881 2025:KER:32361 APPENDIX OF WP(C) 25845/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF SALE DEED NO.2853/1/1996 DATED 03/05/1996 Exhibit P2 A TRUE COPY OF SALE DEED NO.2585/1/1996 DATED 19/04/1996 Exhibit P3 3. A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD DOOR NO.25/1041-1 (NEW NO. 36/3905) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P4 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD DOOR NO.25/1041-2 (NEW NO.36/3906) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P5 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD DOOR NO.25/1041-3 (NEW NO.36/3907) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P6 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD DOOR NO.25/1041-4 (NEW NO. 36/3908) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P7 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-5 (NEW NO.36/3909) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P8 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-6 (NEW NO. 36/3910)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P9 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-7 (NEW NO. 36/3911)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P10 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF WP(C) NO. 2711 OF 2023 & connected cases 882 2025:KER:32361 BUILDING NUMBERED AS OLD NO. 25/1041-8 (NEW NO. 36/3912)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P11 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-9 (NEW NO. 36/3913)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P12 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-10 (NEW NO. 36/3914)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P13 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-11 (NEW NO. 36/3915)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P14 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-12 (NEW NO. 36/3916)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P15 TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-13 (NEW NO. 36/3917)ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P16 A TRUE COPY OF THE PROPERTY TAX RECEIPT OF BUILDING NUMBERED AS OLD NO. 25/1041-A (NEW NO. 36/3902) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P17 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 OF BUILDING NUMBERED AS OLD NO. 25/1041-B (NEW NO. 36/3903, ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P18 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 OF BUILDING NUMBERED AS OLD NO 25/1041-C (NEW NO 36/3904) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P19 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 OF BUILDING NUMBERED AS OLD NO 25/1031-1 (NEW NO 36/3893) ISSUED BY THE WP(C) NO. 2711 OF 2023 & connected cases 883 2025:KER:32361 OFFICE OF THRISSUR CORPORATION Exhibit P20 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 OF BUILDING NUMBERED AS OLD NO 25/1031-2 (NEW NO 36/3892) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P21 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 OF BUILDING NUMBERED AS OLD NO 25/1031-3 (NEW NO 36/3891) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P22 A TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05.04.2022 ISSUED BY RESPONDENT NO.3 ALONG WITH IT'S TYPED LEGIBLE COPY Exhibit P23 A TRUE COPY OF THE DECISION OF THE COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16.11.2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 ALONG WITH ITS TYPED LEGIBLE COPY Exhibit P24 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBERED 3902 Exhibit P25 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3903 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P26 A TRUE COPY OF THE DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3904 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P27 A TRUE COPY OF THE OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3905 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P28 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD WP(C) NO. 2711 OF 2023 & connected cases 884 2025:KER:32361 RESPONDENTS WITH REGARD TO BUILDING NUMBER 3907 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P29 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3908 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P30 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3909 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P31 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3910 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P32 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3911 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P33 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3912 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P34 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3913 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P35 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBERED AS BUILDING NUMBER 3914 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P36 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 WP(C) NO. 2711 OF 2023 & connected cases 885 2025:KER:32361 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBERED AS BUILDING NUMBER 3915 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P37 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3916 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P38 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3917 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P39 A TRUE COPY DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3891 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P40 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3892 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P41 A TRUE COPY OF DEMAND NOTICE DATED 18.06.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3893 ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit P42 A TRUE COPY OF THE INTERIM ORDER DATED 31.01.2023 IN W.P. (C) NO. 2711 OF 2023 Exhibit P43 A TRUE COPY OF INTERIM ORDER DATED 29.03.2023 IN W.P. (C) 11272 OF 2023 Exhibit P44 A TRUE COPY OF DEMAND NOTICE DATED 12.07.2024 OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO BUILDING NUMBER 3906 ISSUED BY THE OFFICE OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 886 2025:KER:32361 RESPONDENT ANNEXURES Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 887 2025:KER:32361 APPENDIX OF WP(C) 25910/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF SALE DEED NO. 1407/1/2011 OF SRO, THRISSUR DATED 01/04/2011 Exhibit P2 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 ISSUED BY THE OFFICE OF THE THRISSUR CORPORATION OF OLD DOOR NO. 28/205-1 (NEW NO. 3/2248-1) Exhibit P3 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 ISSUED BY THE OFFICE OF THE THRISSUR CORPORATION OF OLD DOOR NO. 28/205-2 (NEW NO. 3/2248-2) Exhibit P4 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 ISSUED BY THE OFFICE OF THE THRISSUR CORPORATION OF OLD DOOR NO. 28/205-3 (NEW NO. 3/2248-3), Exhibit P5 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 ISSUED BY THE OFFICE OF THE THRISSUR CORPORATION OF OLD DOOR NO.28/205-4 (NEW NO. 3/2248-4), Exhibit P6 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 16/03/2023 ISSUED BY THE OFFICE OF THE THRISSUR CORPORATION OF OLD DOOR NO. 28/205-5 (NEW NO.3/2248-5), Exhibit P7 A TRUE COPY OF ORDER NO.RI/8109/2011 DATED 05.04.2022 ALONG WITH ITS TYPED LEGIBLE COPY ISSUED BY RESPONDENT NO.3 Exhibit P8 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16.11.2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 ALONG WITH IT'S TYPED LEGIBLE COPY Exhibit P9 A TRUE COPY OF DEMAND NOTICE DATED 21.06.2024 OF THRISSUR CORPORATION OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO OLD DOOR NO. 28/205-1 (NEW NO. 3/2248-1), WP(C) NO. 2711 OF 2023 & connected cases 888 2025:KER:32361 Exhibit P10 A TRUE COPY OF DEMAND NOTICE DATED 21.06.2024 OF THRISSUR CORPORATION OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO OLD DOOR NO. 28/205-2 (NEW NO. 3/2248-2), Exhibit P11 A TRUE COPY OF DEMAND NOTICE DATED 21.06.2024 OF THRISSUR CORPORATION OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO OLD DOOR NO. 28/205-3 (NEW NO. 3/2248-3), Exhibit P12 A TRUE COPY OF DEMAND NOTICE DATED 21.06.2024 OF THRISSUR CORPORATION OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO OLD DOOR NO.28/205-4 (NEW NO. 3/2248-4), Exhibit P13 A TRUE COPY OF DEMAND NOTICE DATED 21.06.2024 OF THRISSUR CORPORATION OBTAINED FROM THE WEBSITE OF THE 2ND AND 3RD RESPONDENTS WITH REGARD TO OLD DOOR NO. 28/205-5 (NEW NO.3/2248-5), Exhibit P14 A TRUE COPY OF THE INTERIM ORDER DATED 31.01.2023 IN W.P. (C) NO. 2711 OF 2023 Exhibit P15 A TRUE COPY OF INTERIM ORDER DATED 29.03.2023 IN W.P. (C) 11272 OF 2023 RESPONDENT ANNEXURES Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 WP(C) NO. 2711 OF 2023 & connected cases 889 2025:KER:32361 Annexure -R2(e) A COPY OF DECISION NO.1 OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 890 2025:KER:32361 APPENDIX OF WP(C) 29422/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 06/10/2023 IN WP(C) NO. 32764/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 891 2025:KER:32361 APPENDIX OF WP(C) 29663/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 23/01/2024 IN WP(C) NO. 2666/2024 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 892 2025:KER:32361 APPENDIX OF WP(C) 29725/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 06/10/2023 IN WP(C) NO. 32790/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 893 2025:KER:32361 APPENDIX OF WP(C) 30157/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 06/10/2023 IN WP(C) NO. 32773/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 894 2025:KER:32361 APPENDIX OF WP(C) 30060/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017572 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 895 2025:KER:32361 APPENDIX OF WP(C) 30070/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017557 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P2 TRUE COPY OF DEMAND NOTICE NO 40170060017629 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P3 TRUE COPY OF DEMAND NOTICE NO 40170060017625 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P4 TRUE COPY OF DEMAND NOTICE NO 40170060017618 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P5 TRUE COPY OF DEMAND NOTICE NO 40170060017678 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P6 TRUE COPY OF DEMAND NOTICE NO 40170060017669 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 896 2025:KER:32361 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 897 2025:KER:32361 APPENDIX OF WP(C) 30230/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017543 DATED 19.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P2 TRUE COPY OF DEMAND NOTICE NO 40170060017605 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P3 TRUE COPY OF DEMAND NOTICE NO 40170060017611 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P4 TRUE COPY OF DEMAND NOTICE NO 40170060017635 DATED 17.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P5 TRUE COPY OF DEMAND NOTICE NO 40170060017707 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P6 TRUE COPY OF DEMAND NOTICE NO 40170060017713 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P7 TRUE COPY OF DEMAND NOTICE NO 40170060017690 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER Exhibit P8 TRUE COPY OF DEMAND NOTICE NO 40170060017664 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) WP(C) NO. 2711 OF 2023 & connected cases 898 2025:KER:32361 ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 899 2025:KER:32361 APPENDIX OF WP(C) 30233/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017728 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P2 TRUE COPY OF DEMAND NOTICE NO 40170060017699 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P3 TRUE COPY OF DEMAND NOTICE NO 40170060017649 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P4 TRUE COPY OF DEMAND NOTICE NO 40170060017641 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P5 TRUE COPY OF DEMAND NOTICE NO 40170060017587 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P6 TRUE COPY OF DEMAND NOTICE NO 40170060017581 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P7 TRUE COPY OF DEMAND NOTICE NO 40170060017575 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN Exhibit P8 TRUE COPY OF DEMAND NOTICE NO 40170060017593 DATED 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER HEREIN RESPONDENT ANNEXURES Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) WP(C) NO. 2711 OF 2023 & connected cases 900 2025:KER:32361 ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 901 2025:KER:32361 APPENDIX OF WP(C) 30237/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017720 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER RESPONDENT EXHIBITS Annexure -R1(b) : A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 902 2025:KER:32361 APPENDIX OF WP(C) 30258/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017684 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER RESPONDENT ANNEXURES Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 903 2025:KER:32361 APPENDIX OF WP(C) 30307/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017599 DATED MODIFIED ON 06.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER DATED 07/03/2024.
RESPONDENT ANNEXURES Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure -R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 904 2025:KER:32361 APPENDIX OF WP(C) 30309/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE NO 40170060017587 DATED 08.03.2024 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER RESPONDENT ANNEXURES Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTICE NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION Annexure R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 905 2025:KER:32361 APPENDIX OF WP(C) 30582/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEMAND NOTICE DATED 20.7.2024 FOR ROOM NO 630/4 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 20.7.2024 FOR ROOM NO 630/5 Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 20.7.2024 FOR ROOM NO 630/6 Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 20.7.2024 FOR ROOM NO 630/7 Exhibit P5 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 20.7.2024 FOR ROOM NO 630/8 Exhibit P6 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 20.07.2024 FOR ROOM NO 630/9 Exhibit P7 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 20.07.2024 FOR ROOM NO 630/10 Exhibit P8 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 20.07.2024 FOR ROOM NO 630/11 Exhibit P9 TRUE COPY OF THE INTERIM ORDER PASSED IN W P C NO 20150 OF 2020 DATED 28.9.2020 RESPONDENT ANNEXURES Annexure-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure -R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. WP(C) NO. 2711 OF 2023 & connected cases 906 2025:KER:32361 (RT)540/2019/LSGD DATED 6/3/19 Annexure-R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT ALONG WITH TRANSLATION.
Annexure -R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 ALONG WIT TRANSLATION Annexure -R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 907 2025:KER:32361 APPENDIX OF WP(C) 30800/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEMAND NOTICE DATED 2.8.2024 FOR ROOM NO 620 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 2.08.2024 FOR ROOM NO 623 Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 24.7.2024 FOR ROOM NO 624 Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 24.7.2024 FOR ROOM NO 625 Exhibit P5 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 24.7.2024 FOR ROOM NO 626 Exhibit p6 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 24.07.2024 FOR ROOM NO 627 Exhibit P7 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 24.07.2024 FOR ROOM NO 628 Exhibit P8 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 24.07.2024 FOR ROOM NO 629 Exhibit P9 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 24.07.2024 FOR ROOM NO 630 Exhibit P10 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 24.07.2024 FOR ROOM NO 631 Exhibit P11 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 24.07.2024 FOR ROOM NO 632 WP(C) NO. 2711 OF 2023 & connected cases 908 2025:KER:32361 Exhibit P12 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 2.08.24 FOR ROOM NO 633 Exhibit P13 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 2.08.2024 FOR ROOM NO 634 Exhibit P14 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 2.8.24 FOR ROOM NO 635 Exhibit P15 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 2.08.2024 FOR ROOM NO 636 Exhibit P16 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 2.08.2024 FOR ROOM NO 637 Exhibit P17 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE THRISSUR MUNICIPAL CORPORATION DATED 2.8.24 FOR ROOM NO 638 Exhibit P18 TRUE COPY OF THE INTERIM ORDER PASSED IN W P C NO 20150 OF 2020 DATED 28.9.2020 IF THIS HON'BLE COURT RESPONDENT ANNEXURES Annexure-R2(a) : A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure-R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 2ND RESPONDENT.
Annexure-R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 2ND RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure-R2(d) : A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure-R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 909 2025:KER:32361 Annexure-R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 910 2025:KER:32361 APPENDIX OF WP(C) 31328/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.5/925 OF THE THRISSUR CORPORATION DATED 24/06/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.5/926 OF THE THRISSUR CORPORATION DATED 24/06/2024 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.5/927 OF THE THRISSUR CORPORATION DATED 08/07/2024 Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT PETITIONER EXHIBITS Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 19/06/2024 IN WP(C) NO. 21830/2024 RESPONDENT ANNEXURES Annexure -R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Annexure -R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure -R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure -R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Annexure -R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) WP(C) NO. 2711 OF 2023 & connected cases 911 2025:KER:32361 DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 912 2025:KER:32361 APPENDIX OF WP(C) 32942/2024 PETITIONER EXHIBITS Exhibit P1 A COPY OF THE DEMAND NOTICE NO.40170030005211 DATED 30.07.2024 OF THE BUILDING NO.2088/2/1 IN WARD NO.2013/3 FOR THE PERIOD FROM 2017-18 IST HALF YEARLY TO 2024-25 IIND HALF YEARLY DATED 30.07.2024.
Exhibit P2 A COPY OF THE DEMAND NOTICE NO.40170030005218 DATED 30.07.2024 OF THE BUILDING NO.2088/3/2 IN WARD NO.2013/3 FOR THE PERIOD FROM 2018-19 IST HALF YEARLY TO 2024-25 IIND HALF YEARLY DATED 30.07.2024.
Exhibit P3 A COPY OF THE INTERIM ORDER DATED 24.08.2023 IN WP(C) NO.28386/2023.
RESPONDENT EXHIBITS Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 913 2025:KER:32361 APPENDIX OF WP(C) 33956/2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF BUILDING PERMIT NO. BA/117/05 DATED 1/11/2005 REVISED ON 9/2/2010 ISSUED BY THE 2ND RESPONDENT Exhibit-P2 A TRUE COPY OF ‘D&O' LICENSE ISSUED BY THE 2ND RESPONDENT DATED 21/6/2023 TO THE MARGIN FREE SOCIETY SUPERMARKET Exhibit-P3 A TRUE COPY OF ‘D&O' LICENSE ISSUED BY THE 2ND RESPONDENT DATED 21/6/2023 TO THE NEETHI MEDICAL SHOP Exhibit-P4 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 28/11/2022 OF 18/40 (NEW NO. 7/1008-2) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit-P5 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 28/11/2022 OF OLD NO. OLD DOOR NO. 18/41 (NEW NO. 7/1008-23) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit-P6 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 28/11/2022 OF OLD DOOR NO. 18/42 (NEW NO. 7/1008-4) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit-P7 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 28/11/2022 OF OLD DOOR NO. 18/43 (NEW NO. 7/1008-5) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit -P8 A TRUE COPY OF PROPERTY TAX RECEIPT DATED 28/11/2022 OF OLD DOOR NO. 18/44 (NEW NO. 7/1008-6) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit-P9 A TRUE COPY OF PROPERTY TAX RECEIPT DATED OLD DOOR NO. 18/45 (NEW NO. 7/1008-7) ISSUED BY THE OFFICE OF THRISSUR CORPORATION Exhibit -P10 A TYPED TRUE COPY OF ORDER NO. RI/8109/2011 DATED 05.04.2022 ISSUED BY RESPONDENT NO.3 WP(C) NO. 2711 OF 2023 & connected cases 914 2025:KER:32361 ALONG WITH TRANSLATION Exhibit-P11 A TRUE COPY OF THE DECISION OF THE EMERGENT COUNCIL MEETING NO.1 OF THRISSUR MUNICIPAL CORPORATION TOOK PLACE ON 16.11.2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT, 2005 Exhibit-P12 A TRUE COPY OF DEMAND NOTICE DATED 8/5/2024 OBTAINED FROM THE 2ND RESPONDENT WITH REGARD TO BUILDING NO. 40/1 OF THRISSUR CORPORATION Exhibit-P13 A TRUE COPY OF DEMAND NOTICE DATED 8/5/2024 OBTAINED FROM THE 2ND RESPONDENT WITH REGARD TO BUILDING NO. 1467 OF THRISSUR CORPORATION Exhibit-P14 A TRUE COPY OF G.O (RT) NO. 1167/2024/LSGD DATED 29/6/2024 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT Exhibit-P15 A TRUE COPY OF THE INTERIM ORDER DATED 17.07.2024 IN W.P. (C) NO. 25502 OF 2024 Exhibit -P16 A TRUE COPY OF INTERIM ORDER DATED 19.07.2024 IN W.P. (C) 25910 OF 2024 Exhibit-P17 A TRUE COPY OF BUILDING PERMIT DATED 14/11/2018 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER Exhibit-P18 A TRUE COPY OF COMMUNICATION DATED 10/1/2022 ISSUED BY THE ASSISTANT ENGINEER OF THE 2ND RESPONDENT Exhibit-P19 A TRUE COPY OF THE COMMUNICATION DATED 3/4/2023 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER Exhibit-P20 A TRUE COPY OF REQUEST DATED 19/6/2024 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT Exhibit-P21 A TRUE COPY OF REPRESENTATION DATED 17/8/2024 SUBMITTED BY THE PETITIONER TO THE SUPERINTENDENT OF THE 2ND RESPONDENT Exhibit-P22 A TRUE COPY OF REQUEST DATED 22/5/2024 WP(C) NO. 2711 OF 2023 & connected cases 915 2025:KER:32361 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT RESPONDENT EXHIBITS Exhibit-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 916 2025:KER:32361 APPENDIX OF WP(C) 34359/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2000/1 OF THE THRISSUR CORPORATION DATED 27/09/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2000/2 OF THE THRISSUR CORPORATION DATED 27/09/2024 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2000/3 OF THE THRISSUR CORPORATION DATED 28/09/2024 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.3/2000/4 OF THE THRISSUR CORPORATION DATED 27/09/2024 Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 19/06/2024 IN WP(C) NO. 21830/2024 RESPONDENT ANNEXURES Annexure-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Annexure-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT.
Annexure-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Annexure-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. (RT)540/2019/LSGD DATED 6/3/19 Annexure-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 917 2025:KER:32361 Annexure-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION ALONG WITH TRANSLATION WP(C) NO. 2711 OF 2023 & connected cases 918 2025:KER:32361 APPENDIX OF WP(C) 37429/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE OF THE 1ST PETITIONER FOR THE BUILDING NO.54/1619 OF THE THRISSUR CORPORATION DATED 12/06/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE OF THE 2ND PETITIONER FOR THE BUILDING NO.54/2009/1 OF THE THRISSUR CORPORATION DATED 10/06/2024 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE OF THE 3RD PETITIONER FOR THE BUILDING NO.50/787 OF THE THRISSUR CORPORATION DATED 27/06/2024 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE OF THE 4TH PETITIONER FOR THE BUILDING NO.38/2530/1 OF THE THRISSUR CORPORATION DATED 19/09/2024 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE OF THE 4TH PETITIONER FOR THE BUILDING NO.38/2530/2 OF THE THRISSUR CORPORATION DATED 19/09/2024 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE OF THE 5TH PETITIONER'S FATHER (LATE) DAVIS FOR THE BUILDING NO.46/653 OF THE THRISSUR CORPORATION DATED 12/06/2024 Exhibit P7 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE OF THE 6TH PETITIONER FOR THE BUILDING NO.55/685 OF THE THRISSUR CORPORATION DATED 22/10/2024 Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 30/01/2023 IN WP(C) NO. 2822/2023 Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED WP(C) NO. 2711 OF 2023 & connected cases 919 2025:KER:32361 05/09/2024 IN WP(C) NO. 31328/2024 RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 920 2025:KER:32361 APPENDIX OF WP(C) 38067/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE TAX RECEIPT FOR THE ROOM NUMBER 455/16 ISSUED BY THE RESPONDENT CORPORATION DATED 23.03.2016 Exhibit P2 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 455/15 ISSUED BY THE RESPONDENT CORPORATION DATED 23.03.2016 Exhibit P3 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 455/15 ISSUED BY THE RESPONDENT CORPORATION DATED 28.02.2017 Exhibit P4 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 455/16 ISSUED BY THE RESPONDENT CORPORATION DATED 28.02.2017 Exhibit P5 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 455/15 ISSUED BY THE RESPONDENT CORPORATION DATED 23.02.2018 Exhibit P6 A TRUE COPY OF THE TAX RECEIPT FOR THE ROOM NUMBER 455/16 ISSUED BY THE RESPONDENT CORPORATION DATED 23.02.2018 Exhibit P7 A TRUE COPY OF THE TAX RECEIPT FOR THE ROOM NUMBER 455/15 ISSUED BY THE RESPONDENT CORPORATION DATED 25.02.2020 Exhibit P8 A TRUE COPY OF THE TAX RECEIPT FOR THE ROOM NUMBER 455/16 ISSUED BY THE RESPONDENT CORPORATION DATED 25.02.2020 Exhibit P9 A TRUE COPY OF THE TAX RECEIPT FOR THE ROOM NUMBER 177/12 ISSUED BY THE RESPONDENT CORPORATION DATED 22.02.2021 Exhibit P10 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 177/13 ISSUED BY THE RESPONDENT CORPORATION DATED 22.02.2021 WP(C) NO. 2711 OF 2023 & connected cases 921 2025:KER:32361 Exhibit P11 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 177/12 ISSUED BY THE RESPONDENT CORPORATION DATED 21.02.2022 Exhibit P12 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 177/13 ISSUED BY THE RESPONDENT CORPORATION DATED 21.02.2022 Exhibit P13 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 177/12 ISSUED BY THE RESPONDENT CORPORATION DATED 28.02.2023 Exhibit P14 A TRUE COPY OF THE TAX RECEIPT FOR ROOM NUMBER 177/13 ISSUED BY THE RESPONDENT CORPORATION DATED 28.02.2023 Exhibit P15 A TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING BEARING NUMBER 177/12 ISSUED BY THE 3RD RESPONDENT DATED 30.08.2024 Exhibit P16 A TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING BEARING NUMBER 177/13 ISSUED BY THE 3RD RESPONDENT DATED 30.08.2024 RESPONDENT EXHIBITS Exhibit-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 922 2025:KER:32361 Exhibit-R2(g) A COPY OF ORDER NO. GO (GEN) NO.
1807/2024/LSGD DATED 28/09/2024 WP(C) NO. 2711 OF 2023 & connected cases 923 2025:KER:32361 APPENDIX OF WP(C) 38322/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE OCCUPANCY CERTIFICATE GRANTED TO THE BUILDING DATED 07.09.2018 Exhibit-P2 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 1ST HALF OF THE YEAR 2019- 2020 DATED 25.07.2019 FOR BUILDING NUMBERED 54, 55, 56 OF WARD 2013/22- CHELAKOTTUKARA, OLD NUMBER 3/103-1, 3/103-2 AND 3/95-1 Exhibit-P3 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 2ND HALF OF THE YEAR 2019- 2020 DATED 24.02.2020 FOR BUILDING NUMBERED 54, 55, 56 OF WARD 2013/22- CHELAKOTTUKARA, OLD NUMBER 3/103-1, 3/103-2 AND 3/95-1 Exhibit-P4 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 1ST HALF OF THE YEAR 2020- 2021 DATED 30.09.2020 FOR BUILDING NUMBERED 54, 55, 56 OF WARD 2013/22- CHELAKOTTUKARA, OLD NUMBER 3/103-1, 3/103-2 AND 3/95-1 Exhibit-P5 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 2ND HALF OF THE YEAR 2020- 2021 DATED 28.01.2021 FOR BUILDING NUMBERED 54, 55, 56 OF WARD 2013/22- CHELAKOTTUKARA, OLD NUMBER 3/103-1, 3/103-2 AND 3/95-1 Exhibit-P6 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 1ST HALF OF THE YEAR 2021- 2022 DATED 31.08.2021 FOR BUILDING NUMBERED 54, 55, 56 OF WARD 2013/22- CHELAKOTTUKARA, OLD NUMBER 3/103-1, 3/103-2 AND 3/95-1 Exhibit-P7 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 2ND HALF OF THE YEAR 2021- 2022 DATED 15.02.2022 FOR BUILDING NUMBERED 54, 55, 56 OF WARD 2013/22- CHELAKOTTUKARA, OLD NUMBER 3/103-1, 3/103-2 AND 3/95-1 Exhibit-P8 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 1ST HALF OF THE YEAR 2022- 2023 DATED 19.08.2022 FOR BUILDING NUMBERED 54, 55, 56 OF WARD 2013/22- CHELAKOTTUKARA, WP(C) NO. 2711 OF 2023 & connected cases 924 2025:KER:32361 OLD NUMBER 3/103-1, 3/103-2 AND 3/95-1 Exhibit-P9 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 2ND HALF OF THE YEAR 2022- 2023 DATED 27.02.2023 Exhibit-P10 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 17.10.2024 FOR THE ROOM 2013/22/54 (OLD NO 3/103-1) Exhibit-P11 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 17.10.2024 FOR THE ROOM 2013/22/55 (OLD NO 3/103-2) Exhibit-P12 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 17.10.2024 FOR THE ROOM 2013/22/56 (OLD NO 3/95-1) Exhibit-P13 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P14 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.02.2015 Exhibit-P15 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P16 TRUE COPY OF THE RTI APPLICATION DATED 18.07.2023 TOGETHER WITH THE REPLY OF THE 1ST RESPONDENT CORPORATION DATED 16.08.2023 Exhibit-P17 TRUE COPY OF THE INTERIM ORDER IN WPC 12781/2024 DATED 27.03.2024 RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) WP(C) NO. 2711 OF 2023 & connected cases 925 2025:KER:32361 ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 926 2025:KER:32361 APPENDIX OF WP(C) 38436/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 27.05.2024 FOR THE ROOM 23/1439-8 (OLD NO 8/147-48-8) Exhibit-P2 TRUE COPY OF THE ORDER DATED 19.07.2024 IN W.P(C) 25736 OF 2024 Exhibit-P3 TRUE COPY OF THE DEMAND DRAFTS, ALONG WITH COVERING LETTER AND RECEIPT Exhibit-P4 TRUE COPY OF THE DEMAND NOTICE DATED 15.10.2024 RECEIVED ON 17.10.2024 Exhibit- P5 TRUE COPY OF THE REPLY LETTER ISSUED BY REVENUE OFFICER OF 1ST RESPONDENT CORPORATION DATED 26.10.2024 WP(C) NO. 2711 OF 2023 & connected cases 927 2025:KER:32361 APPENDIX OF WP(C) 38454/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PROPERTY TAX RECEIPT NO.01/ 123040101594 DATED MAY 2024 ISSUED BY 2ND RESPONDENT TO PETITIONER IN PROOF OF PAYMENT OF PROPERTY TAX THEREOF FOR THE SECOND HALF YEAR OF 2023-2024 WITH TYPED COPY Exhibit P2 TRUE COPY OF THE DEMAND NOTICE NO.
11001700003679 DATED 17.08.2024 ISSUED BY 2ND RESPONDENT TO THE PETITIONER RESPONDENT EXHIBITS Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 928 2025:KER:32361 APPENDIX OF WP(C) 38783/2024 PETITIONER EXHIBITS Exhibit P 1 TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2936 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (a) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2939 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (b) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2938 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (c) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2935 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (d) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2933 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1(e) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2931 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1(f) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2949 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (g) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2951 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (h) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING WP(C) NO. 2711 OF 2023 & connected cases 929 2025:KER:32361 NO.2952 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (i) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2954 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( j ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2923 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (k) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2974/1 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( l ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2956 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (m) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2941 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 (n) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2942 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( o ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2947 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( p ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2946 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( q ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2955 IN WARD NO.12 OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 930 2025:KER:32361 Exhibit P 1 ( r ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2924 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( s ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2925 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( t) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2926 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 1 ( u) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2927/1 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2904 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P2 ( a ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2905 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 (b) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2906 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( c) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2907 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( d) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2908 IN WARD NO.12 OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 931 2025:KER:32361 Exhibit P 2 (e) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2909 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 (f) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2910 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( g) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/1 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( h) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/2 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( i ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/3 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( j ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/4 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( k) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/5 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( l ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/6 IN WARD NO.12 OF THRISSUR CORPORATION I Exhibit P 2 ( m) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE WP(C) NO. 2711 OF 2023 & connected cases 932 2025:KER:32361 DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/7 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( n ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2912/8 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( 0 ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2905/1 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( p ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2905/2 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( q ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2905/3 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 2 ( r ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 25-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2905/5 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 3 TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2783 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( a) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2782 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( b) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 933 2025:KER:32361 TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2781 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( c ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2780 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (d) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2779 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( e) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2778 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P3 (f ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2777 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (g) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2776 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( h ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2764 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( i ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2770 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (j) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2771 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( k) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2772 IN WARD NO.36 OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 934 2025:KER:32361 Exhibit P 3 ( l ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2773 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( m ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2774 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( n ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2775 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3( o) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2784 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (p) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2785 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P3 ( q ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2786 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( r ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2787 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (s) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2788 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( t ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2789 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( u ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE WP(C) NO. 2711 OF 2023 & connected cases 935 2025:KER:32361 DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2795 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( v ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2804 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( w ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2803 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( x ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2802 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( y ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2800 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( z ) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2799 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (aa) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2808 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( ab) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2809 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (ac) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2805 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 (ad) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING WP(C) NO. 2711 OF 2023 & connected cases 936 2025:KER:32361 NO.2807 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 3 ( ae) TRUE PHOTOSTAT COPY OF THE DEMAND NOTICE DATED 02-05-2024 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER IN RESPECT OF THE BUILDING NO.2810 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 4 TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2936 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P4 ( a) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2939 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 (b) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2938 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( c ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2935 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( d ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2933 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( e ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2931 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P ( f ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2949 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( g ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2951 IN WARD NO.12 OF THRISSUR WP(C) NO. 2711 OF 2023 & connected cases 937 2025:KER:32361 Exhibit P 4 ( h ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2952 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( i ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2954 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( j ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2923 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( k ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2974/1 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( l ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2956 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( m ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2941 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 (n ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2942 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( o ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2947 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( p ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2946 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( q ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX WP(C) NO. 2711 OF 2023 & connected cases 938 2025:KER:32361 RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2955 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( r ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2924 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( s ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2925 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( t ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2926 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 4 ( u ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2927 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2904 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( a ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2905 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( b ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2906 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( c) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2907 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( d ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2908 WP(C) NO. 2711 OF 2023 & connected cases 939 2025:KER:32361 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( e ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2909 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( f ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2910 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( g) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/1 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( h ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/2 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( i ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/3 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( j ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/4 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( k ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/5 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( l ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/6 IN WARD NO.12 OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 940 2025:KER:32361 Exhibit P 5 ( m ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/7 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( n ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2912/8 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 5 ( 0 ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 27-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2905/1 IN WARD NO.12 OF THRISSUR CORPORATION Exhibit P 6 TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2783 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( a) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2782 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 (b ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2781 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( c ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2780 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 5 ( d ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2779 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 (e ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND WP(C) NO. 2711 OF 2023 & connected cases 941 2025:KER:32361 RESPONDENT IN RESPECT OF THE BUILDING NO.2778 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( f ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2777 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( g ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2776 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( h ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2764 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( i ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2770 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( j) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2771 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( k ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2772 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( l ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2773 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 (m ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2774 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( n ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2775 IN WARD NO.36 OF THRISSUR CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 942 2025:KER:32361 Exhibit P 6 ( 0 ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2784 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( p ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2785 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( q ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2786 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( r ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2787 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 (s ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2788 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( t ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2789 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 (u ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2795 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( v ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2804 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( w ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2803 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( x ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX WP(C) NO. 2711 OF 2023 & connected cases 943 2025:KER:32361 RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2802 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( y ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2800 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( z ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2799 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( aa ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2808 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( ab ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2809 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( ac ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2805 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 ( a d ) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2807 IN WARD NO.36 OF THRISSUR CORPORATION Exhibit P 6 (ae) TRUE PHOTOSTAT COPY OF THE PROPERTY TAX RECEIPT DATED 25-02-2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF THE BUILDING NO.2810 IN WARD NO.36 OF THRISSUR CORPORATION RESPONDENT EXHIBITS Exhibit-R2(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R2(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WP(C) NO. 2711 OF 2023 & connected cases 944 2025:KER:32361 Exhibit-R2(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R2(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R2(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION Exhibit-R2(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT WP(C) NO. 2711 OF 2023 & connected cases 945 2025:KER:32361 APPENDIX OF WP(C) 39104/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE NOTIFICATION ISSUED BY THE 4TH RESPONDENT DATED 14.1.2011 Exhibit P2 A TRUE COPY OF THE ORDER ISSUED BY THE 4TH RESPONDENT DATED 6.3.2019 Exhibit P3 A TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS ABOUT DOOR NO 1/2217 DATED 18.07.2024 Exhibit P4 A TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS ABOUT DOOR NO 1/2218 DATED 18.07.2024 Exhibit P5 A TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS ABOUT DOOR NO 1/2219 DATED 18.07.2024 Exhibit P6 A TRUE COPY OF THE DEMAND NOTICES SERVED ON THE PETITIONERS ABOUT DOOR NO 1/2220 DATED 18.07.2024 Exhibit P7 A TRUE COPY OF THE PROPERTY TAX INTERNET PAYING 13. RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1 HALF OF 2022-23 DATED 27.02.2023 PERTAINING TO DOOR NO.S 1/2217 Exhibit P8 A TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1 HALF OF 2022-23 DATED 27.02.2023 PERTAINING TO DOOR NO.S 1/2218 Exhibit P9 A TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE 1 HALF OF 2022-23 DATED 27.02.2023 PERTAINING TO DOOR NO.S 1/2219 Exhibit P10 A TRUE COPY OF THE PROPERTY TAX INTERNET PAYING RECEIPT EVIDENCING THE PAYMENT OF PROPERTY TAX TILL THE Exhibit P11 TRUE COPIES OF THE INTERIM ORDER PASSED IN WP(C) NO. 2711 OF 2023 & connected cases 946 2025:KER:32361 W.P.(C) 18420 OF 2024 DATED 22.05.2024 RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 947 2025:KER:32361 APPENDIX OF WP(C) 42384/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RESOLUTION DATED 29.06.2024 OF THE BOARD OF DIRECTORS OF THE PETITIONER COMPANY EMPOWERING THE GENERAL MANAGER OF CASINO HOTELS LIMITED TO INSTITUTE LEGAL PROCEEDINGS Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED 25.03.2024 BEARING NO. 40170050010818 IN RESPECT OF BUILDING BEARING NO. 43 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1, 03,412/-
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 25.03.2024 BEARING NO. 40170050010821 IN RESPECT OF BUILDING BEARING NO. 44 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1, 03,164/-
Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED 25.03.2024 BEARING NO. 40170050010821 IN RESPECT OF BUILDING BEARING NO. 44 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 1, 03,164/-
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED 25.03.2024 BEARING NO. 40170050009596 IN RESPECT OF BUILDING BEARING NO. 49 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 20,271/-
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED DATED 25.03.2024 BEARING NO. 40170050009605 IN RESPECT OF BUILDING BEARING NO. 50 WARD NO 2013/34 KANNAMKULANGARA DEMANDING AN AMOUNT OF RS. 8,313/ Exhibit P7 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 01.04.2019-31.03.2020 DATED 24.09.2019 IN RESPECT OF BUILDING BEARING NO. 43 OLD BUILDING NO. 9/539-A WARD NO 2013/34 KANNAMKULANGARA Exhibit P8 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT WP(C) NO. 2711 OF 2023 & connected cases 948 2025:KER:32361 OF TAX FOR THE YEAR 2020-2021 DATED 24.02.2021 IN RESPECT OF BUILDING BEARING NO.
43 OLD BUILDING NO. 9/539-A WARD NO 2013/34KANNAMKULANGARA Exhibit P9 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 16.02.2022 IN RESPECT OF BUILDING BEARING NO.
43 OLD BUILDING NO. 9/539-A WARD NO 2013/34KANNAMKULANGARA Exhibit P10 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 02.03.2023 IN RESPECT OF BUILDING BEARING NO.
43 OLD BUILDING NO. 9/539-A WARD NO 2013/34KANNAMKULANGARA Exhibit P11 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 01.04.2019- 31.03.2020 DATED 24.09.2019 IN RESPECT OF BUILDING BEARING NO. 44 OLD BUILDING NO. 9/539-B WARD NO 2013/34 KANNAMKULANGARA Exhibit P12 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 24.02.2021 IN RESPECT OF BUILDING BEARING NO.
44 OLD BUILDING NO. 9/539-B WARD NO 2013/34KANNAMKULANGARA Exhibit P13 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 16.02.2022 IN RESPECT OF BUILDING BEARING NO.
44 OLD BUILDING NO. 9/539-B WARD NO 2013/34KANNAMKULANGARA Exhibit P14 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 02.03.2023 IN RESPECT OF BUILDING BEARING NO.
44 OLD BUILDING NO. 9/539-B WARD NO 2013/34KANNAMKULANGARA Exhibit P15 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2018-2019 II HALF TO 2023-2024 II HALF DATED 15.06.2023 IN RESPECT OF BUILDING BEARING NO. 46 WARD NO 2013/34 KANNAMKULANGARA WP(C) NO. 2711 OF 2023 & connected cases 949 2025:KER:32361 Exhibit P16 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 01.04.2019-31.03.2020 DATED 24.09.2019 IN RESPECT OF BUILDING BEARING NO. 49 WARD NO 2013/34 KANNAMKULANGARA Exhibit P17 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2020-2021 DATED 20.03.2021 IN RESPECT OF BUILDING BEARING NO. 49 WARD NO 2013/34 KANNAMKULANGARA Exhibit P18 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 IST HALF TO 2022-2023 IIND HALF DATED 19.04.2022 IN RESPECT OF BUILDING BEARING NO. 49 WARD NO 2013/34 KANNAMKULANGARA Exhibit P19 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2021-2022 DATED 30.03.2022 IN RESPECT OF BUILDING BEARING NO.
50 OLD BUILDING NO. 9/539-A6 WARD NO 2013/34KANNAMKULANGARA Exhibit P20 TRUE COPY OF TAX RECEIPTS INDICATING PAYMENT OF TAX FOR THE YEAR 2022-2023 DATED 21.03.2023 IN RESPECT OF BUILDING BEARING NO.
50 OLD BUILDING NO. 9/539-A6 WARD NO 2013/34KANNAMKULANGARA RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 950 2025:KER:32361 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 951 2025:KER:32361 APPENDIX OF WP(C) 43823/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1578OF THE THRISSUR CORPORATION DATED 22/11/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1579 OF THE THRISSUR CORPORATION DATED 22/11/2024 Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1580 OF THE THRISSUR CORPORATION DATED 22/11/2024 Exhibit P4 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1581 OF THE THRISSUR CORPORATION DATED 22/11/2024 Exhibit P5 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1582 OF THE THRISSUR CORPORATION DATED 23/11/2024 Exhibit P6 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.52/1582/1 OF THE THRISSUR CORPORATION DATED 22/11/2024 Exhibit P7 TRUE COPY OF THE TAX PAYMENT RECEIPTFOR THE BUILDING NO.52/1571OF THE THRISSUR CORPORATION DATED 13/03/2024 Exhibit P8 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.52/1572 OF THE THRISSUR CORPORATION DATED 13/03/2024 Exhibit P9 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.52/1573 OF THE THRISSUR CORPORATION DATED 13/03/2024 Exhibit P10 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.52/1577 OF THE THRISSUR CORPORATION DATED 05/09/2024 Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 27/05/2024 IN WP(C) NO. 31411/2023 WP(C) NO. 2711 OF 2023 & connected cases 952 2025:KER:32361 RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 953 2025:KER:32361 APPENDIX OF WP(C) 43838/2024 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE RECEIPT NO. 0326049 DATED 13.04.2018 ISSUED BY THE 1ST RESPONDENT Exhibit-P2 TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079804 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(a) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079808 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(b) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079773 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(c) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079781 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(d) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079787 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(e) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079736 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT ExhibitP2(f) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079741 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(g) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079744 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(h) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079723 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(i) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079726 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT WP(C) NO. 2711 OF 2023 & connected cases 954 2025:KER:32361 Exhibit-P2(j) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079730 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(k) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079703 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(l) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079710 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(m) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079710 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT IS PRODUCED HEREWITH AND MARKED AS EXHIBIT-P2(L). TRUE COPY OF FORM 9 DEMAND NOTICE NO. 11001700004461 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(n) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079681 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT Exhibit-P2(o) TRUE COPY OF FORM 9 DEMAND NOTICE NO.
40170010079671 DATED 2.12.2024 ISSUED BY THE 2ND RESPONDENT RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 WP(C) NO. 2711 OF 2023 & connected cases 955 2025:KER:32361 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 956 2025:KER:32361 APPENDIX OF WP(C) 44637/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE OCCUPANCY CERTIFICATE GRANTED TO THE BUILDING DATED 29.05.2017 Exhibit-P2 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2017-2018 DATED 10.10.2017 Exhibit-P3 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2018-2019 DATED 07.02.2019 Exhibit-P4 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2019-2020 DATED 05.02.2020 Exhibit-P5 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2020-2021 DATED 24.02.2021 Exhibit-P6 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR THE YEAR 2021-2022 DATED 22.04.2022 Exhibit-P7 TRUE COPY OF RECEIPT OF THE PAYMENT OF PROPERTY TAX FOR 2ND HALF OF THE YEAR 2021- 2022 DATED 15.02.2022 Exhibit-P8 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 12.11.2024 FOR THE ROOM 1095/1A (OLD NO 8/412/1) Exhibit-P9 TRUE COPY OF THE ARREARS OF DEMAND ISSUED BY 1ST RESPONDENT DATED 12.11.2024 FOR THE ROOM 1095/1B (OLD NO 8/412/2) Exhibit-P10 TRUE COPY OF THE INITIAL RATES PUBLISHED IN 2011 BY LSGDG.O. (P) NO. 17/2011/LSGD AS TRANSLATED TO ENGLISH BY NOTIFICATION RD1/46/2020/ DATED 01.07.2022 Exhibit-P11 TRUE COPY OF NOTIFICATION NUMBERED G.O(M.S)NO 33/15/LSGD DATED 18.02.2015 WP(C) NO. 2711 OF 2023 & connected cases 957 2025:KER:32361 Exhibit-P12 TRUE COPY OF G.O NO 26/2023/LSGD(S.R.O NO 480/2023) DATED 05.04.2023 Exhibit-P13 TRUE COPY OF THE RTI APPLICATION DATED 18.07.2023 TOGETHER WITH THE REPLY OF THE 1ST RESPONDENT CORPORATION DATED 16.08.2023 Exhibit-P14 TRUE COPY OF THE INTERIM ORDER IN WPC 38322/2024 DATED 02.11.2024 RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION WP(C) NO. 2711 OF 2023 & connected cases 958 2025:KER:32361 APPENDIX OF WP(C) 45122/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1194/2 OF THE THRISSUR MUNICIPAL CORPORATION DATED 15/11/2024 Exhibit P2 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1194/4 OF THE THRISSUR MUNICIPAL CORPORATION Exhibit P3 TRUE COPY OF THE ONLINE ARREAR DEMAND NOTICE FOR THE BUILDING NO.1194/6 OF THE THRISSUR MUNICIPAL CORPORATION DATED 18/11/2024 Exhibit P4 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.1194/1 OF THE THRISSUR MUNICIPAL CORPORATION DATED 09/08/2024 Exhibit P5 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.1194/3 OF THE THRISSUR MUNICIPAL CORPORATION DATED 19/08/2024 Exhibit P6 TRUE COPY OF THE TAX PAYMENT RECEIPT FOR THE BUILDING NO.1194/5 OF THE THRISSUR MUNICIPAL CORPORATION DATED 09/08/2024 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 27/05/2024 IN WP(C) NO. 31411/2023 RESPONDENT EXHIBITS Exhibit-R1(a) A COPY OF NOTIFICATION NO.(G.O. (P)NO.17/2011/LSGD) DATED 14/1/2011 ISSUED BY THE GOVERNMENT Exhibit-R1(b) A COPY OF NOTIFICATION NO.(R.1/8109/11) DATED 24/5/13 PUBLISHED BY THE 1ST RESPONDENT Exhibit-R1(d) A COPY OF ORDER OF THE GOVERNMENT NO. G.O. 540/2019/LSGD DATED 6/3/19 Exhibit-R1(c) A COPY OF PUBLIC NOTICE NO.(R1/8109/14) ISSUED BY THE SECRETARY, OF 1ST RESPONDENT CORPORATION UNDER FORM 1 DATED 3/3/14 WP(C) NO. 2711 OF 2023 & connected cases 959 2025:KER:32361 Exhibit-R1(e) A COPY OF DECISION NO.1-OF MUNICIPAL COUNCIL DATED 16/11/19 Exhibit-R1(f) A COPY OF NOTIFICATION NO. (R.1/8901/11) DATED 28/12/20.ISSUED BY THE CORPORATION