Section 26(1) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009
(1)The University shall have a general fund to which shall be credited-(a)its income from fees, grants, donations and gifts, if any;(b)any contribution or grant made by the Central Government, the University Grants Commission, All India Council for Technical Education or like authority, any local authority or any corporation owned or controlled by the Government;(c)endowments and other receipts.
