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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(1)(b) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(b)any contribution or grant made by the Central Government, the University Grants Commission, All India Council for Technical Education or like authority, any local authority or any corporation owned or controlled by the Government;