Section 40(2)(b) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

(b)Centres of Studies

(i)Centre for Criminology & Forensic Sciences

(ii)Centre for Hospital & Healthcare Management

(iii)Such other Centres as may be established from time to time and assigned by the Ordinances.

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