Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Bangalore Metro Railway (General) Rules, 2011

(a)
(i)Operations Control Center;
(ii)each station;
(iii)each rake maintenance depot, traction depot, permanent way depot and signal depot; and
(iv)such other offices as may be specified under special instructions; and