Section 3 in The Bangalore Metro Railway (General) Rules, 2011
3. Supply of copies of rules.
- The Bangalore Metro Railway administration shall supply a copy of these rules and amendments made therein to-(a)(i)Operations Control Center;(ii)each station;(iii)each rake maintenance depot, traction depot, permanent way depot and signal depot; and(iv)such other offices as may be specified under special instructions; and(b)each employee of the Bangalore Metro Railway on whom any definite responsibility has been placed by these rules, or of such portions of rules as relate to his duties.
