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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Assam - Subsection

Section 96(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)All the construction for high-rise buildings higher than seven storey, public buildings and special structures shall be carried out under quality inspection program prepared and implemented under the Quality Auditor on Record (QAR) or Quality Auditor Agency on Record (QAAR) in seismic zones IV and V.