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State of Assam - Section

Section 96 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

96. Quality Control and Inspection.

(1)All the construction for high-rise buildings higher than seven storey, public buildings and special structures shall be carried out under quality inspection program prepared and implemented under the Quality Auditor on Record (QAR) or Quality Auditor Agency on Record (QAAR) in seismic zones IV and V.
(2)Certification of safety in quality of construction, -
(i)Quality Auditor on Record (QAR) or Quality Auditor Agency on Record (QAAR) shall give a certificate of quality control as per model proforma provided in Form 13;.
(ii)Quality Inspection Programme to be carried on the site shall be worked out by QAR/ QAAR in consultation with the owner, builder, CER/ CMAR.