Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Tamilnadu - Subsection

Section 186(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)In case where there is need for the purchase of a new motor vehicle to carry on its business, the Board of sugar mill may purchase such vehicle with the prior approval of the Registrar. The fleet strength along with the staffing pattern for manning them shall be got approved by the Registrar.