Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A(3)] [Section 9A] [Entire Act]

State of Rajasthan - Subsection

Section 9A(3)(d) in First Statutes of the Jai Narayan Vyas University Jodhpur

(d)Two persons other than the teachers of the University having expert knowledge of the subject to be nominated by the Vice-Chancellor in consultation with the Convener,