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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Manipur - Subsection

Section 45(1) in Manipur International University Act, 2018

(1)The University is fully empowered to have Schools of Studies in all subjects and is empowered to offer all courses at all levels including School of Humanities and Social Sciences; School of Sciences; School of Education; School of Continuing Education; School of Engineering and Technology; School of Commerce and Management Studies; School of Health Sciences; School of Computer and Information Sciences and such; other Schools as may be set-up by the Statutes.