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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in The U.P. Sheera Niyantran Niyamavali, 1974

(1)The molasses produced in a sugar factory shall be sold or supplied through designated online portal of Excise Department only to distilleries or other persons bona fidely requiring it for purposes of industrial development.