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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(e) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(e)The Commission shall invite applications from eligible persons and select suitable persons in order of merit following the procedure as it deemed proper and furnish the list to the Government.