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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(g)'Engineering Wing' means a Wing of the Board entrusted with the execution of civil, electrical, public health and horticulture works of the Board.[***] [The words 'as well as of the Committees' omitted vide Punjab Notification dated 10.4.2001.]