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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(3)The result of the successful candidates shall be declared by the Commission and it shall be arranged in order of merit specifying their names, seat numbers and total marks obtained by the candidate.