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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(1)For making direct recruitment for group 'C' posts (except drivers) the vacancies shall be notified in the following manner :
(i)by issuing advertisement in daily newspapers having wide circulation;
(ii)by pasting the notice on the notice board of the office or advertising through Radio/Television and other Employment newspaper, and
(iii)by notifying vacancies to the Employment Exchange.