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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1)(ii) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(ii)by pasting the notice on the notice board of the office or advertising through Radio/Television and other Employment newspaper, and