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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(c) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(c)Energy accounting and audit meters.- Energy accounting and audit meters shall be installed at such locations so as to facilitate to account for the energy generated, transmitted, distributed and consumed in the various segments of the power system and the energy loss. The location of these meters shall be as under: