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[Cites 0, Cited by 0] [Section 14(9)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(9)(v) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(v)If the results of reassessment visit are positive and all non-conformities are closed before the expiry of the certificate then the validity of the certificate shall be extended by another four years without any discontinuity; and