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[Cites 0, Cited by 0] [Section 520] [Entire Act]

State of Jharkhand - Subsection

Section 520(d) in Bihar Education Code, 1961

(d)A medical register. - This should contain columns with the following headings-date, time of arrival and departure of the doctor, students name, roll number, year, or class, nature of complaint, treatment prescribed, leave recommended by the doctor, Headmasters/Principal's orders, Headmaster's/Principal's initials. In cases of sickness the register should be filled in every morning by the doctor and should be brought to the Headmaster/Principal thereafter.