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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1B) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(1B)The seats which remain vacant after the completion of process as provided in sub-rule (1A) shall be filled in by the institutes, in accordance with the direction of the Admission Committee, in the manner prescribed in sub-rule (2).] [Substituted by Notification No. GH\SH\25\2012\PVS\102012\1307\S, dated 11.6.2012.]