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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(1)These regulations can be reviewed by the commission of its own or on the merits of a reference from a person or on the recommendation of metering committee constituted as here-under as per the Rajasthan Electricity Grid Code:-
(a)The Chief Engineer (PPM&R) of RVPN as Chairman.
(b)The Superintending Engineer (Protection) of RVPN as Member (Secretary).
(c)The Officer at the level of Superintending Engineer nominated by RVUN as member.
(d)The Officer at the level of Superintending Engineer nominated by AVVNL as member
(e)The Officer at the level of Superintending Engineer nominated by JVVNL as member
(f)The Officer at the level of Superintending Engineer nominated by JdVVNL as member
(g)One Engineer, connected with Metering, from IPPs Operating within the State, to be nominated by the Chairman of the Panel.
(h)One Engineer, connected with metering, from CPPs (installed capacity exceeding 50 MW& connected to the RVPN's transmission system), to be nominated by the Chairman of the Panel.