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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(h) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(h)One Engineer, connected with metering, from CPPs (installed capacity exceeding 50 MW& connected to the RVPN's transmission system), to be nominated by the Chairman of the Panel.