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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Rajasthan - Subsection

Section 147(1)(ii) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(ii)The terms & conditions for grant of Selection Grades stipulated in the Finance Department Order No. F. 20(1)/FD/Gr. 2/92 dated 25.01.92 as amended from time to time would apply mutatis mutandis.]