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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(2)The annual travelling allowance limit for the Chairman shall be as fixed by Government from time to time. However, the travelling allowance payable to him for attending officially organised workshops and seminars held outside the district shall not be included in the annual travelling allowance limit.