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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(1)The Chairman of the Samiti may draw up his tour programme for a month well in advance so that copies are received by the concerned Sarpanches, Extension Officers and Village Level Workers in lime. Copies shall be prepared in the Block office and despatched to all concerned including the Block Development officer. The Chairman may record his observations either after the visit or at the end of the month. His observations shall be sent to the Block Development Officer who shall initiate appropriate follow-up action.