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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(i) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

(i)Actual rail fare and reservation charges for to and fro journey when the journey is made by rail. First class rail journey is permissible but if the Examiner travels by a lower class, he shall be allowed the fare of the class actually used. The details of the railway ticket should be mentioned in support of the claim for first class railway fare;