Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(c)bring to the notice of the applicant the provisions of the proviso to Sub-rule (1) of Rule 6.