Section 13(1)(c) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

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Union of India - Subsection

Section 13(1)(c) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(c)Administrative and other Staff - which shall include Registrar, Deputy Registrar, Assistant Registrar, Estate Officer, Security Officer, Horticulturist, Public Relations Officer, Chief Medical Officer, Medical Officer, Sports Officer, Assistant Sports Officer, Counsellor, Assistant Counsellor, Personal Secretary, Personal Assistant, Superintendent, Assistant, Upper Divisional Clerk, Lower Divisional Clerk, Senior Stenographer, Stenographer, Senior Store Keeper, Store Keeper, Multitasking Staff and such other administrative and other staff as may be decided by the Board from time to time.

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Union of India - Subsection

Section 13(1)(c) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017