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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(3) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(3)The Superintendent shall not admit any candidate whose name is not shown in the list, provided that in doubtful cases the Superintendent may allow the candidate to take the paper and immediately refer the matter to the Registrar. He may require any candidate to show his roll number/admission card and secure the specimen signature of the candidate.