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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in First Statutes of the University of Udaipur

(1)Election of nominees.-Each Apex Co-operative Organisation in the State of Rajasthan shall elect one nominee in the manner following:-
(i)The date of election shall be duly notified by the Chairman of the Executive Committee at least 15 days in advance.
(ii)Nomination shall be invited by him so as to reach him one week before the date notified for the election.
(iii)The nomination shall be duly proposed and seconded by a member of the Apex Co-operative Organisation and shall contain the consent of the person nominated under his own signature which shall be duly attested by any member of the Apex Co-operative Organisation or by a Government Officer of the gazetted rank.
(iv)The election shall be done by the Executive Committee of each Apex Co-operative Organisation by simple majority voting.