Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)material of construction of the inner vessel, its piping and fittings shall be suitable for the service temperature and shall be compatible for the specific cryogenic liquid;