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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(13) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(13)The Invigilators shall move about the Examination Hall without indulging in any sort of conversation. The Invigilators shall assist the Superintendent in verifying the identity of the candidates by comparing their specimen signatures with those on the admission card of the candidate. The Invigilagors shall immediately bring to the notice of the Superintendent, if any candidate resorts to unfair means at the examination or creates disturbance or commits any act considered undesirable by him, or is considered to be unconducive to the discipline at the Examination Centre.