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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

(4)The appointing authority shall send the reservation category wise requisition to Bihar Staff Selection Commission by the 30th April every year for the appointment by direct recruitment. The Bihar Staff Selection Commission shall fix process of competitive examination submission of application, examination fees, form and other essential requisites according to " BSSC Examination Conducting Rule- 2010 "