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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Nagaland - Subsection

Section 37(2)(xi) in The Global Open University (Nagaland) Act, 2006

(xi)declare the results of various examinations appoint Committees or officers to do so make recommendations regarding conferment or granting of degrees, honours diplomas licenses titles and marks of honour;