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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(a) in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988

(a)In the case of first appointment, an Engineer shall be employed in such a manner as to afford him to gain experience to pass the examination. He shall undergo training at least for 8 working days in a Stores Subdivision and at least 7 working days in any field Subdivision. While in training, besides maintenance of Cash Account of a Subdivision, he shall personally check Measurement Books, prepare bills, Contractor Ledger and other Sub-divisional registers, etc. Thereafter he sell spend a period of 15 days in Accounts Cell where with the assistance of an Accountant he shall compile the accounts of at least one month besides maintenance of other connecting records in Accounts Cell.