Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)The area where vessels, pumping equipment, loading and unloading facilities and indirect heated vaporisers are provided, shall be enclosed by an industrial type fence at least 2 metres high along the perimeter of the safety zone.